MAHARASHTRA CIVIL SERVICES (GENERAL CONDITIONS OF SERVICES) (AMENDMENT) RULES, 2017

Sr. No

Department

Heads of the Departments

(1)

(2)

(3)

1

Food, Civil Supplies and Consumer Protection Department.

1. Secretary to Government.

2. All Divisional Commissioners.

3. All District Collectors.

4. Chairman, State Consumer Redressal Commission, Mumbai.

5. Controller of Legal Metrology, Mumbai.

6. Controller of Rationing and Director of Civil Supplies, Mumbai.

7. Financial Advisor and Deputy Secretary, Mumbai.

8. Joint Secretary/Deputy Secretary and Director, Civil Supplies (Office of the Supply Commissioner), Mumbai.

2

Minority Department

1. Secretary to Government.

2. Secretary, Maharashtra State Minority Commission, Mumbai.

3. Managing Director, Maulana Azad Minorities Financial Development Corporation Limited, Mumbai.

3

Tribal Development Department.

1. Secretary to Government.

2. Commissioner, Tribal Development Commissionerate, Nashik.

3. Commissioner, Tribal Research and Training Institute, Pune.

4. Managing Director, Maharashtra State Co-operative Tribal Development Corporation, Nashik.

5. Managing Director, Shabari Tribal Development Corporation, Nashik.

6. Additional Commissioner, Tribal Development, Thane.

7. Additional Commissioner, Tribal Development, Nashik.

8. Additional Commissioner, Tribal Development, Amravati.

9. Additional Commissioner, Tribal Development, Nagpur.

10. Joint Commissioner and Vice President, Scheduled Tribe Certificate Scrutiny Committee, Thane.

11. Joint Commissioner and Vice President, Scheduled Tribe Certificate Scrutiny Committee, Pune.

12. Joint Commissioner and Vice President, Scheduled Tribe Certificate Scrutiny Committee, Nashik.

13. Joint Commissioner and Vice President, Scheduled Tribe Certificate Scrutiny Committee, Nandurbar.

14. Joint Commissioner and Vice President, Scheduled Tribe Certificate Scrutiny Committee, Aurangabad.

15. Joint Commissioner and Vice President, Scheduled Tribe Certificate Scrutiny Committee, Amravati.

16. Joint Commissioner and Vice President, Scheduled Tribe Certificate Scrutiny Committee, Nagpur.

17. Joint Commissioner and Vice President, Scheduled Tribe Certificate Scrutiny Committee, Gadchiroli.

4

Industries, Energy and Labour Department.

1. Secretary to Government.

2. President, Maharashtra Industrial Court, Mumbai.

3. Director, Late Narayan Meghaji Lokhande Maharashtra Labour Science Institute, Parel, Mumbai.

4. Commissioner of Labour, Maharashtra State, Mumbai.

5. Development Commissioner (Industry), Directorate of Industry, Mumbai.

6. Director, Directorate of Government Printing Press, Stationery and Publications, Mumbai.

7. Director, Directorate of Geology and Mining, Nagpur.

8. Chief Electrical Inspector, Mumbai.

9. Director, Directorate of Industrial Safety and Health, Maharashtra State, Mumbai.

10. Director, Directorate of Boilers, Maharashtra State, Mumbai.

5

Higher and Technical Education Department.

1. Secretary to Government.

2. Director, Library, Directorate of Library, Maharashtra State, Mumbai.

3. Director, Art, Directorate of Art, Maharashtra State, Mumbai.

4. Director, Technical Education, Directorate of Technical Education, Maharashtra State, Mumbai.

5. Director, Higher Education, Directorate of Higher Education, Maharashtra State, Pune.

6

Skill Development and

Entrepreneurship

Department.

1. Secretary to Government.

2. Commissioner, Directorate of Skill Development, Employment and Entrepreneurship, Kokan Bhavan, Belapur, Navi Mumbai.

3. Director, Vocational Education and Training, Directorate of Vocational Education and Training, Maharashtra State, Mumbai.

7

Agriculture, Animal Husbandry, Dairy Development and Fisheries Department.

1. Secretary to Government.

2. Commissioner (Agriculture), Maharashtra State, Pune.

3. Commissioner (Animal Husbandry), Maharashtra State, Pune.

4. Commissioner (Dairy Development), Worli, Mumbai.

5. Commissioner (Fisheries), Charni Road, Mumbai.

8

Rural Development and Water Conservation. Department.

1. Secretary to Government.

2. State Project Director, Rajiv Gandhi Panchayat Sashakti-karan Abhiyan / Rashtriya Gram Swaraj Abhiyan.

3. Chief Executive Officer, Maharashtra State Rural Livelihoods Mission, Navi Mumbai.

4. Director, State Management Unit, Rural Housing.

5. Chief Executive Officers, Zilla Parishad.

6. Divisional Commissioners.

9

Home Department

1. Secretary to Government.

2. Director General of Police, Maharashtra State, Mumbai.

3. Police Commissioner, Brihanmumbai.

4. Director General, Anti Corruption Bureau, Maharashtra State, Mumbai.

5. Commandant General, Home Guards, Mumbai.

6. Director, Directorate of Civil Defence, Mumbai.

7. Director, Directorate of Forensic Science Laboratories, Mumbai.

8. Director, Directorate of Prosecution, Maharashtra State, Mumbai.

9. Additional Director General of Police and Prison Inspector General, Maharashtra State, Pune.

10. President, Motor Accident Claim Tribunal, Mumbai.

11. Transport Commissioner, Maharashtra State, Mumbai.

12. Chief Executive Officer (Ports), Maharashtra Maritime Board, Mumbai.

13. Commissioner, State Excise, Maharashtra State, Mumbai.

14. General Manager, Maharashtra State Road Transport Corporation, Mumbai.

15. Director General of Police/Executive Director, Maharashtra State Police Housing and Welfare Corporation Ltd., Mumbai.

16. President, State Transport Appellate Tribunal, Maharashtra State, Mumbai.

10

Housing Department

1. Secretary to Government.

2. Additional Collector (Encroachment/Removal), Mumbai City, Old Custom House, Fort, Mumbai.

3. Additional Collector (Encroachment/Removal), East Suburbans, Industrial Insurance Building, Opp. Churchgate, Mumbai.

4. Controller (Encroachment/Removal), Office of Greater Mumbai, Administrative Building, 7th Floor, Government Colony, Bandra (East), Mumbai.

5. President, Maharashtra Slum Area (Improvement, Clearance and Redevelopment) Tribunal, Grihnirman Bhavan, Bandra (East), Mumbai.

6. Appellate Authority, MHADA, Grihnirman Bhavan, Bandra (East) Mumbai.

7. Competent Authority, Greater Mumbai, New D. D. Building, 4th Floor, Old Custom House, Shahid Bhagatsingh Marg, Mumbai.

11

Water Resources Department.

1. Secretary to Government.

2. Executive Director, Godavari Marathwada Irrigation Development Corporation, Aurangabad.

3. Director General, Water and Land Management Institute (WALMI), Aurangabad.

4. Executive Director, Maharashtra Krishna Valley Development Corporation, Pune.

5. Director General, Design, Training, Hydrology, Research and Safety, Maharashtra Engineering Research Institute, Nashik.

6. Executive Director, Tapi Irrigation Development Corporation, Jalgaon.

7. Executive Director, Konkan Irrigation Development Corporation, Thane.

8. Executive Director, Vidarbha Irrigation Development Corporation, Nagpur.

9. Chief Engineer, Planning and Hydrology, Nashik.

10. Chief Engineer, Gosikhurd Project, Water Resources Department, Nagpur.

11. Chief Engineer, Water Resources Department, Nagpur/Pune/ Aurangabad/Amravati/Konkan Region.

12. Chief Auditor, Water and Irrigation, Maharashtra State, Aurangabad.

13. Chief Engineer, Special Projects (SP), Water Resources Department, Amravati.

14. Chief Engineer, Tapi Irrigation Development Corporation, Jalgaon.

15. Chief Engineer (Civil), Hydroelectric Projects and Quality Control, Pune.

16. Chief Engineer, Central Design Organization, Nashik.

17. Chief Engineer and Chief Administrator, Water Resources Department (CADA), Aurangabad.

18. Chief Engineer, Special Projects (SP), Water Resources Department, Pune.

19. Chief Engineer, North Maharashtra Region, Water Resources Department, Nashik.

20. Chief Engineer (Mechanical), Water Resources Department, Nashik.

21. Chief Engineer (Electrical), Hydroelectric Projects, Mumbai.

22. Superintending Engineer, Krishna Water Dispute Tribunal (Special Cell), Pune.

23. Superintending Engineer, Osmanabad Irrigation Circle, Osmanabad.

24. Superintending Engineer, Vigilance Unit, Thane/Nagpur/ Pune/Amravati/Aurangabad.

25. Superintending Engineer, Aurangabad Irrigation Circle, Aurangabad.

26. Superintending Engineer (Dam), Design Circle, Central Design Organization, Nashik.

27. Superintending Engineer, Nanded Irrigation Circle, Nanded.

28. Superintending Engineer, Kukadi Irrigation Circle, Pune.

29. Superintending Engineer, State Level Technical Advisor Committee, Nashik.

30. Superintending Engineer, Upper Penganga Project Circle, Nanded.

31. Superintending Engineer, Koyna Design Circle, Pune.

32. Superintending Engineer, Quality Control Circle, Pune/ Nagpur/Aurangabad.

33. Superintending Engineer, Irrigation Projects and Water Resource Investigation Circle, Amravati.

34. Superintending Engineer, North Konkan Irrigation Projects Circle, Thane.

35. Superintending Engineer, Kolhapur Irrigation Circle, Kolhapur.

36. Superintending Engineer and Joint Director, Maharashtra Engineering Research Institute, Nashik.

37. Superintending Engineer, Bhima Canal Circle, Solapur.

38. Superintending Engineer, Upper Wardha Irrigation Circle, Amravati.

39. Superintending Engineer, Ratnagiri Irrigation Circle, Kuwarbav, Ratnagiri.

40. Superintending Engineer, Gosikhurd Projects Circle, Nagpur.

41. Superintending Engineer, Bhandara Irrigation Circle, Bhandara.

42. Superintending Engineer, Washim Irrigation Circle, Washim.

43. Superintending Engineer, Kharland Development Circle, Thane

44. Superintending Engineer, Pune Irrigation Circle, Pune.

45. Superintending Engineer, Buldhana Irrigation Project Circle, Buldhana.

46. Superintending Engineer, Sangli Irrigation Circle, Sangli.

47. Superintending Engineer (Lift Irrigation Scheme), Central Design Organization, Nashik.

48. Superintending Engineer, Vidarbha Irrigation Development Corporation, Nagpur.

49. Superintending Engineer, Satara Irrigation Project Circle, Satara.

50. Superintending Engineer, Chandrapur Irrigation Project Circle, Chandrapur.

51. Superintending Engineer, Nagpur Irrigation Circle, Nagpur.

52. Superintending Engineer, Yavatmal Irrigation Circle, Yavatmal.

53. Superintending Engineer (Gates), Central Design Organization, Nashik.

54. Superintending Engineer, Pune Irrigation Project Circle, Pune.

55. Superintending Engineer and Administrator, Command Area Development Authority, Jalgaon/Nashik/Beed/Ahmednagar/ Solapur/Nagpur/ Aurangabad.

56. Superintending Engineer, Gosikhurd Lift Irrigation Project Circle, Ambadi-Bhandara.

57. Superintending Engineer, Data Analysis Circle, Nashik.

58. Superintending Engineer, Water Resources, E-Governance Circle, Mumbai.

59. Superintending Engineer, Satara Irrigation Circle, Satara.

60. Superintending Engineer, Irrigation Project Investigation Circle, Nagpur.

61. Superintending Engineer, Maharashtra Krishna Valley Development Corporation, Pune.

62. Superintending Engineer, Godavari Marathwada Irrigation Development Corporation, Aurangabad.

63. Superintending Engineer, Akola Irrigation Circle, Akola.

64. Superintending Engineer, South Konkan Irrigation Project Circle, Oras-Sindhudurg.

65. Superintending Engineer and Director, Directorate of Irrigation Research and Development, Pune.

66. Superintending Engineer, Jayakwadi Project Circle, Aurangabad.

67. Superintending Engineer, Yavatmal Irrigation Circle, Yavatmal.

68. Superintending Engineer, Jalgaon Irrigation Project Circle, Jalgaon.

69. Superintending Engineer, Thane Irrigation Circle, Thane.

70. Superintending Engineer, Central Design Organization (Canal), Nashik.

71. Superintending Engineer, Data Compilation Circle, Nashik.

72. Superintending Engineer and Joint Director (Training), Water and Land Management Institute (WALMI), Aurangabad.

73. Superintending Engineer, Dam Safety Organisation, Nashik.

74. Superintending Engineer, Beed Irrigation Project Circle, Beed.

75. Superintending Engineer, Dhule Irrigation Project Circle, Dhule.

76. Superintending Engineer, Vidarbha Hydroelectric and Lift Irrigation Circle, Nagpur.

77. Superintending Engineer, Construction Circle, Kolhapur.

78. Superintending Engineer, Ghatghar (Electrical and Mechanical) Circle, Kalwa-Thane.

79. Superintending Engineer, Koyna (Electrical and Mechanical) Design Circle, Pune.

80. Superintending Engineer, Mechanical Circle, Nanded/Nagpur/ Kolhapur/Nashik/Pune.

12

Urban Development Department.

1. Secretary to Government.

2. Director, Directorate of Town Planning and Valuation, Maharashtra State, Pune.

3. Director, Directorate of Municipal Administration, Maharashtra State, Worli, Mumbai.

4. Director, Directorate of Maharashtra Fire Services, Maharashtra State, Santacruz, Mumbai.

13

Planning Department

1. Secretary to Government.

2. Director, Directorate of Economics and Statistics, Mumbai.

3. Deputy Commissioner (EGS), Konkan.

4. Deputy Commissioner (EGS), Pune.

5. Deputy Commissioner (EGS), Nashik.

6. Deputy Commissioner (EGS), Aurangabad.

7. Deputy Commissioner (EGS), Amravati.

8. Deputy Commissioner (EGS), Nagpur.

14

Tourism and Cultural Affairs Department.

1. Secretary to Government.

2. Director, Directorate of Archaeology and Museum, Maharashtra State, Mumbai.

3. Director, Directorate of Cultural Affairs, Maharashtra State, Mumbai.

4. Director, Directorate of Archives, Mumbai.

5. Project Director, P.L. Deshpande Maharashtra Art Academy, Mumbai.

6. Executive Editor and Secretary, Gazetteers Department, Mumbai.

7. Secretary, Stage Performances Scrutiny Board, Mumbai.

8. Joint Director, Hindi Sindhi Literature Academy, Maharashtra State, Mumbai.

15

Environment Department

1. Secretary to Government.

2. Chairman, Maharashtra Pollution Control Board, Mumbai.

16

Water Supply and Sanitation Department.

1. Secretary to Government.

2. Director, Groundwater Survey and Development Agency, Maharashtra State, Pune.

3. Member Secretary, Maharashtra Jeevan Pradhikaran, Mumbai.

17

Revenue and Forest Department.

1. Secretary to Government.

2. Inspector General of Registration and Controller of Stamps, Maharashtra State, Pune.

3. Settlement Commissioner and Director of Land Records, Maharashtra State, Pune.

4. All Divisional Commissioners.

5. All Collectors.

6. President, Maharashtra Revenue Tribunal, Mumbai.

7. Superintendent of Stamps, Mumbai.

8. All Chief Conservator of Forest, Forest Department.

9. All Conservator of Forest, Social Forestry, Forest Department.

18

Women and Child Development Department.

1. Secretary to Government.

2. Commissioner, Commissionerate of Women and Child Development, Maharashtra State, Pune.

3. Commissioner, Integrated Child Development Scheme (ICDS), Raigad Bhavan, C.B.D. Belapur, Navi Mumbai.

4. Member Secretary, Maharashtra State Women Commission, Grihanirman Bhavan, Bandra, Mumbai.

5. Managing Director, Mahila Aarthik Vikas Mahamandal, Mumbai.

6. Secretary, Maharashtra State, Social Welfare Board, New Administrative Building, R.C. Road, Chembur, Mumbai.

7. Secretary, Child Right Protection Commission, Worli, Mumbai.

19

Marathi Language Department.

1. Secretary to Government.

2. Director, Directorate of Languages, Mumbai.

3. Secretary, Maharashtra State Board of Literature and Culture, Mumbai.

4. Secretary, Maharashtra State Board of Production of Marathi Vishwakosh, Mumbai.

20

Maharashtra Legislature Secretariat.

1. Secretary, Maharashtra Legislature Secretariat.

21

Finance Department

1. Secretary to Government.

2. Commissioner of Sales Tax, Maharashtra State, Mumbai.

3. Special Commissioner of Sales Tax, Maharashtra State, Mumbai.

4. Additional Director General of Police and Chief Vigilance Officer, Maharashtra State, Mumbai.

5. Additional Commissioner of Sales Tax (VAT) 1, Mumbai.

6. Additional Commissioner of Sales Tax (VAT) 2, Mumbai.

7. Additional Commissioner of Sales Tax (VAT) 3, Mumbai.

8. Additional Commissioner of Sales Tax (Professional Tax), Mumbai.

9. Additional Commissioner of Sales Tax, Thane Division, Thane.

10. Additional Commissioner of Sales Tax, Pune.

11. Additional Commissioner of Sales Tax, Kolhapur Division, Kolhapur.

12. Additional Commissioner of Sales Tax, Nashik Division, Nashik.

13. Additional Commissioner of Sales Tax, Nagpur Division, Nagpur.

14. Director, Directorate of Insurance, Mumbai.

15. Director, Directorate of Accounts and Treasury, Mumbai.

16. Director, Directorate of Local Fund Accounts Audit, Navi Mumbai.

17. Commissioner, Small Savings and State Lottery, Mumbai.

22

Law and Judiciary Department.

1. Secretary to Government.

2. Joint Secretary, Law and Judiciary Department, Nagpur.

3. Joint Secretary, Law and Judiciary Department, Aurangabad.

4. Charity Commissioner, Maharashtra State, Mumbai.

5. Registrar of Partnership Firms, Maharashtra State, Mumbai.

6. Sheriff of Mumbai.

7. Director, Judicial Officers Training Institute, Nagpur.

8. Director, Maharashtra Judicial Academy and Indian Mediation Centre and Training Institute, Uttan, Thane.

9. Principal Judge District and Session Court (Concerned District).

10. Principal Judge, Family Court (Concerned District).

11. Chief Judge, Small Cause Court.

12. Principal Judge, Mumbai City Civil and Session Court.

13. Chief Metropolitan Magistrate, Metropolitan Magistrate Court, Mumbai.

23

Medical Education Department.

1. Secretary to Government.

2. Commissioner, Food and Drugs Administration, Maharashtra State, Mumbai.

3. Director, Medical Education and Research, Mumbai.

4. Director, Ayush Directorate, Mumbai.

5. Registrar, Maharashtra Medical Council, Mumbai.

6. Registrar, Maharashtra Dental Council, Mumbai.

7. Registrar, Maharashtra Council of Indian Medicine, Mumbai.

8. Registrar, Maharashtra State Homeopathy Council, Mumbai.

9. Registrar, Maharashtra Council for Occupational Therapy and Physio Therapy, Mumbai.

10. Registrar, Maharashtra State Pharmacy Council, Mumbai.

11. Registrar, Maharashtra Nursing Council, Mumbai.

24

School Education and Sports Department.

1. Secretary to Government.

2. Commissioner, Education, Maharashtra State, Pune.

3. Commissioner, Sports and Youth Services, Maharashtra State, Pune.

25

Co-operation, Marketing and Textile Department.

1. Secretary to Government.

2. Marketing Director, Directorate of Marketing, Maharashtra State, Pune.

3. Director, Textile, Maharashtra State, Nagpur.

4. Sugar Commissioner, Sugar Commissionerate, Maharashtra State, Pune.

5. Commissioner for Co-operation and Registrar, Co-operative Societies, Maharashtra State, Pune.

6. Director, Sericulture, Directorate of Sericulture, Maharashtra State, Nagpur.

26

Parliamentary Affairs Department.

1. Secretary to Government.

27

General Administration Department.

1. Secretary to Government.

2. Secretary, State Election Commission, Mumbai.

3. Director General, Directorate of Information and Public Relations, Mumbai.

4. Director General, Yashwantrao Chavan Academy of Development Administration (YASHADA), Pune.

5. Director, Sainik Welfare Department, Pune.

6. Registrar, Office of the Lok-Aayukta and Up Lok-Aayukta, Mumbai.

7. Secretary, Maharashtra Public Service Commission, Mumbai.

8. Residential Commissioner, Maharashtra Sadan, New Delhi.

9. Secretary to Governor.

10. President, Maharashtra Administrative Tribunal.

11. Additional Chief Secretary and Chief Protocol Officer, Sahyadri/Nandgiri State Guest House, Mumbai.

12. Joint/Deputy Secretary (Protocol) cum Director, Government Transport Service, Mumbai.

13. Deputy Secretary, Mantralaya Canteen/ Square Meal Canteen /Vidhanbhavan Canteen, General Administration Department, Mantralaya, Mumbai.

14. Deputy Secretary, Konkan Bhavan Canteen, General Administration Department, Mantralaya, Mumbai.

15. Director, Services Preparatory Institute, Aurangabad.

16. Director, Directorate of Information Technology, Mumbai.

17. Director, Directorate of Aviation, Mumbai.

18. State Chief Information Commissioner, State Information Commission.

28

Social Justice and Special Assistance Department.

1. Secretary to Government.

2. Commissioner, Social Welfare, Maharashtra State, Pune.

3. Commissioner, Disability Welfare, Maharashtra State, Pune.

4. Director, Directorate of Vimukta Jati, Nomadic Tribes, Other Backward Class and Special Backward Class Welfare, Pune.

29

Public Health Department.

1. Secretary to Government.

2. Commissioner, Health Services and Mission Director, National Health Mission, Mumbai.

3. Commissioner, State Labour Insurance Scheme, Mumbai.

4. Chief Executive Officer, Rajiv Gandhi Jeevandayi Arogya Yojana Society, Mumbai.

5. Director, Directorate of Health Services, Mumbai.

6. Project Director, Maharashtra Aids Control Society, Mumbai.

30

Public Works Department.

1. Secretary to Government.

2. Chief Engineer, Public Works Region, Mumbai/ Pune/Nashik/ Aurangabad/Amravati/ Nagpur.

3. Chief Engineer, National Highway, Public Works Department, Mumbai.

4. Chief Engineer, Special Project, Public Works Department, Mumbai.

5. Chief Engineer (Electrical), Public Works Department, Mumbai.

6. Chief Architect, Office of the Chief Architect, Maharashtra State, Mumbai.

7. Superintending Engineer (Mechanical), Public Works Department, Navi Mumbai.

8. Superintending Engineer, Design Circle, Navi Mumbai.

9. Superintending Engineer, Vigilance Squad Circle, Mumbai.

10. Superintending Engineer, Vigilance and Quality Control Circle, Navi Mumbai/ Pune/Nashik/ Aurangabad/ Amravati/ Nagpur.

11. Superintending Engineer, All Public Work Circles.

12. Director, Parks and Gardens, Public Works Department, Mumbai.

13. Director, B.D.D. Chawls, Public Works Department, Mumbai.