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MAHARASHTRA ASSISTANT POLICE SUB-INSPECTOR DRIVER, POLICE HEAD CONSTABLE DRIVER, POLICE NAIK DRIVER AND POLICE CONSTABLE DRIVER (RECRUITMENT) (SECOND AMENDMENT)

MAHARASHTRA ASSISTANT POLICE SUB-INSPECTOR DRIVER, POLICE HEAD CONSTABLE DRIVER, POLICE NAIK DRIVER AND POLICE CONSTABLE DRIVER (RECRUITMENT) (SECOND AMENDMENT)

MAHARASHTRA ASSISTANT POLICE SUB-INSPECTOR DRIVER, POLICE HEAD CONSTABLE DRIVER, POLICE NAIK DRIVER AND POLICE CONSTABLE DRIVER (RECRUITMENT) (SECOND AMENDMENT) RULES, 2022

 

PREAMBLE

In exercise of the powers conferred by clause (b) of section 5 of the Maharashtra Police Act (XXII of 1951), and of all other powers enabling it in that behalf, the Government of Maharashtra hereby makes the following rules further to amend the Maharashtra Assistant Police Sub-Inspector Driver, Police Head Constable Driver, Police Naik Driver and Police Constable Driver (Recruitment) Rules, 2019, namely:--

Rule - 1.

These rules may be called the Maharashtra Assistant Police Sub-Inspector Driver, Police Head Constable Driver, Police Naik Driver and Police Constable Driver (Recruitment) (Second Amendment) Rules, 2022.

Rule - 2.

In the rule 6 of the Maharashtra Assistant Police Sub-Inspector Driver, Police Head Constable Driver, Police Naik Driver and Police Constable Driver (Recruitment) Rules, 2019, in sub-rule (2) in clause (A), after sub clause (d), the following sub - clauses shall be added, namely:--

"(e) Candidate who apply to the post of Police Constable Driver in the Gadchiroli District, shall require to appear in an additional 100 marks written examination of Gondi and Madiya languages.

(f)    Only those candidates who are residing in Gadchiroli District shall be eligible to participate in the Gadchiroli District Police Constable Driver recruitment. The said candidates shall attach the residential certificate issued by the concerned Tahsildar as per prevailing rules.

(g)   These candidates shall not be entitled to transfer outside the Gadchiroli District".