MADRAS ESTATES
(ABOLITION AND CONVERSION INTO RYOTWARI) AMENDMENT ACT, 1951 THE MADRAS ESTATES (ABOLITION AND CONVERSION INTO RYOTWARI)
AMENDMENT ACT, 1951 [Act No. 17 of 1951[1]] [7th August, 1951] An Act further to amend the Madras Estates (Abolition and
Conversion into Ryotwari) Act, 1948. Whereas it is expedient
further to amend the Madras Estates (Abolition and Conversion into Ryotwari)
Act, 1948 (Madras Act XXVI of 1948), for the purposes
hereinafter appearing; It is hereby on acted as follows:-- This Act may be called the
Madras Estates (Abolition and Conversion into Ryotwari) Amendment Act, 1951. 2-8.
[Repealed] [2] [ ] The provisions of the said
Act (other than sections 1, 2, 4, 5, 7, 8, 9, 58-A, 62, 67 and 68) shall not
apply, and shall be deemed never to have applied, to the inam villages or
portions of villages granted in inam specified in the Schedule to this Act,
notwithstanding that those provisions were brought into force in the said
villages or portions by notifications issued under section 1, sub-section (4),
of the said Act. THE SCHEDULE. (See section 9.) Name of the village. Zamindari estate in which situated. (1) (2) 1 Somagiri ... ... Sivaganga 2 Nariendal ... ... 3 Kulavannanendal ... ... 4 Seenimangalam ... ... 5 Tharienendal (Vadakkuvasalchalli) ... ... 6 Nedumaram ... ... 7 Olugumangalapatti ... ... 8 Kongaratti ... ... 9 Ovalipatti ... ... 10 Muthalaipatti ... ... 11 Sevvoor ... ... 12 D. Eliathakudi ... ... 13 Kudikattanendal ... ... 14 Narikudi Palakurichi ... ... 15 Poovandiendal ... ... 16 Kuruviendal ... ... 17 Agara Endal ... ... 18 Vollikurichi ... ... 19 Nalloor ... ... 20 Valimarichan ... ... 21 Siviyariendal ... ... 22 Thunaimalapuram Kumilangulam ... ... 23 Gangayadi Thevadilingavayal ... ... 24 Nelliendal ... ... 25 Thanavayal ... ... 26 Gnaniyarendal ... ... 27 Vettakaranendal ... ... 28 Koratti (portion granted in inam) ... ... 29 Thambiraparni ... ... 30 Kuthanendal ... ... 31 Manickanendal ... ... 32 Athiendal ... ... 33 Poovali ... ... 34 Thavalimandapam ... ... 35 Aniyiruppu ... ... 36 Alagarappan Malligai Madai ... ... 37 Somathoor ... ... 38 Sellappanendal ... ... Sivaganga 39 Marudavayal (portion granted in
inam). ... ... 40 Kandanipatti (portion granted in
inam). ... ... 41 Savarapallam (portion granted in
inam). ... ... 42 Kadiyavayal ... ... 43 Pachiendal ... ... 44 Periyamangudi ... ... 45 Vadakku The varendal ... ... 46 Perandakulam ... ... 47 Thevarendal ... ... 48 Thokkanendal ... ... 49 Pillayarendal ... ... 50 Punnangudi ... ... 51 Karkulam ... ... 52 Kallanjipatti (portion granted in
inam). ... ... 53 Surikkanendal ... ... 54 Pudukkanmoikadambankulam ... 55 Pudoor Senthanoorani (portion granted
in inam). ... ... 56 Kudikattendal ... ... 57 Keelakandani ... ... 58 Udayanasamudram ... ... 59 Uranikottai (portion garnated in
inam) ... ... 60 Sathakonevalasai ... ... 61 Valayankulam ... ... 62 Sethupuram ... ... 63 Telichathanallur (portion granted in
inam). ... Ramanathapuram 64 Umayandavayal ... ... 65 Nenmeni (portion granted in inam). ... ... 66 Aradaiendal (portion granted in
inam). ... ... 67 Pooranathanendal (portion granted in
inam). ... ...
Preamble - THE MADRAS ESTATES (ABOLITION AND CONVERSION INTO
RYOTWARI) AMENDMENT ACT, 1951PREAMBLE