[Act No. 30 of 2011] A Bill further to amend the
Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007 Be it enacted by the Madhya Pradesh Legislature in the
Sixty-second year of the Republic of India as follows:-- This Act may be called the Madhya Pradesh Niji
Vishwavidyalaya (Sthapana Avam Sanchalan) Tritiya Sanshodhan Adhiniyam, 2011. In Schedule to the Madhya Pradesh Niji Vishwavidyalaya
(Sthapana Avam Sanchalan) Adhiniyam, 2007 (No. 17 of 2007), after serial number
7 and entries relating thereto, the following serial numbers and entries
relating thereto shall be inserted, namely:-- S. No. Name of private University Name of sponsoring body Mode of forming sponsoring body Main Campus Jurisdiction (1) (2) (3) (4) (5) (6) "8. Swami Vivekanand University Sagar. Prakhar Pragya Shiksha Prasar Avam Samaj Kalyan Samiti, Sagar. Registered Society under the M.P. Societies Registrikaran Adhiniyam,
1973 (No. 44 of 1973). Swami Vivekanand University NH-26, Gram Sironja, Sagar (M.P.) Whole of Madhya Pradesh 9. AKS University Satna. AKS Charitable Trust, Satna. Registered Public Trust under the M.P. Public Trust Act, 1951 (No. 30
of 1951). AKS University Sherganj, Panna Road, Satna (M.P.). Whole of Madhya Pradesh.".THE
MADHYA PRADESH NIJI VISHWAVIDYALAYA (STHAPANA AVAM SANCHALAN) TRITIYA
SANSHODHAN ADHINIYAM, 2011
PREAMBLE