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MADHYA PRADESH NIJI VISHWAVIDYALAYA (STHAPANA AVAM SANCHALAN) TRITIYA SANSHODHAN ADHINIYAM, 2011

MADHYA PRADESH NIJI VISHWAVIDYALAYA (STHAPANA AVAM SANCHALAN) TRITIYA SANSHODHAN ADHINIYAM, 2011

THE MADHYA PRADESH NIJI VISHWAVIDYALAYA (STHAPANA AVAM SANCHALAN) TRITIYA SANSHODHAN ADHINIYAM, 2011

[Act No. 30 of 2011]

PREAMBLE

A Bill further to amend the Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

Be it enacted by the Madhya Pradesh Legislature in the Sixty-second year of the Republic of India as follows:--

Section 1 - Short title

This Act may be called the Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Tritiya Sanshodhan Adhiniyam, 2011.

Section 2 - Amendment of Schedule

In Schedule to the Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007 (No. 17 of 2007), after serial number 7 and entries relating thereto, the following serial numbers and entries relating thereto shall be inserted, namely:--

S. No.

Name of private University

Name of sponsoring body

Mode of forming sponsoring body

Main Campus

Jurisdiction

(1)

(2)

(3)

(4)

(5)

(6)

"8.

Swami Vivekanand University Sagar.

Prakhar Pragya Shiksha Prasar Avam Samaj Kalyan Samiti, Sagar.

Registered Society under the M.P. Societies Registrikaran Adhiniyam, 1973 (No. 44 of 1973).

Swami Vivekanand University NH-26, Gram Sironja, Sagar (M.P.)

Whole of Madhya Pradesh

9.

AKS University Satna.

AKS Charitable Trust, Satna.

Registered Public Trust under the M.P. Public Trust Act, 1951 (No. 30 of 1951).

AKS University Sherganj, Panna Road, Satna (M.P.).

Whole of Madhya Pradesh.".