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LIGHTHOUSE ACCOUNTING AND FINANCIAL POWERS (AMENDMENT) RULES, 2016

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Preamble - LIGHTHOUSE ACCOUNTING AND FINANCIAL POWERS (AMENDMENT) RULES, 2016

LIGHTHOUSE ACCOUNTING AND FINANCIAL POWERS (AMENDMENT) RULES, 2016

PREAMBLE

In exercise of the powers conferred by section 21, read with clause (a) of section 3 and clause (a), (b), and (c) of sub-section (1) of section 4 of the Lighthouse Act, 1927 (17 of 1927), the Central Government, hereby makes the following rules further to amend the Lighthouse Accounting and Financial Powers Rules, 1995 namely:-


Rule 1 - RULE 1

(1) These rules may be called the Lighthouse Accounting and Financial Powers (Amendment) Rules, 2016.

(2) They shall come into force on the date of their publication in the Official Gazette.


Rule 2 - Rule 2

In the said rules, in Rule 3-

(i) The clause (e) (i), shall be substituted with the following, namely;

The coastline of India shall be divided into Lighthouse Districts as under:

Name of Lighthouse District   

 Jurisdiction

Gandhidham   

State of Gujarat, Stretches from 68016' to 70030' on the Eastern Longitude and 22014.5' to 23034' on the Northern Latitude.

Jamnagar   

State of Gujarat, West of Long 72030'00" E and South of 22014.5' on the Northern Latitude

Mumbai   

State of Karnataka, Maharashtra, Goa and area of Gujarat state which is East of Long 72030' E

Kochi   

State of Kerala and Union Territory of Lakshadweep.

Chennai   

State of Tamil Nadu and Union Territory of Pondicherry.

Visakhapatnam   

State of Andhra Pradesh, South of Latitude 18030'N

Kolkata   

States of Orissa and West Bengal, Part of Andhra Pradesh, North of Latitude 18030'E

Port Blair   

Union Territory of Andaman and Nicobar Islands.

Note: Each Lighthouse District, except Gandhidham Lighthouse District shall be under the charge and control of a Director, who shall be responsible to the Director General for the general administration of Lighthouses in his district. In the case of Gandhidham Lighthouse District, it shall be headed by a Deputy Director General who shall be responsible to the Director General for the general administration of Lighthouses in his district.


Rule 3 - Rule 3

In the said rules, in SCHEDULE-I, for item (a) List of General Lighthouses and the entries relating thereto, the following shall be substituted, namely :-

(a) List of General Lighthouse stations

I - DISTRICT GANDHIDHAM

1.

Koteshwar

17.

Balachadi

2.

Harudi

18.

Rozi Kalvan

3.

Jakhau

19.

Rozi Jetty Head

4.

Vanku

20.

Pirotan Island North East Point (Mavadi)

5.

Chhachhi

21.

Pirotan Island West Point

6.

Mandvi

22.

Kalubhar Tapu

7.

Mandvi Break Water Head

23.

Chudeshwar

8.

Rawal Pir Tomb

24.

Chank Tapu

9.

Navinal Point

25.

Bural Reef

10.

Navinal VTS Radar

26.

Samiyani Island North

11.

Mundra New Port

27.

Samiyani Island Centre

12.

Bhadreshwar

28.

Okha (Humani Point)

13.

KandlaVTS Master Control Centre

29.

Mandvi DNC

14.

Jodiya Bandar

30.

Naliya DNC

15.

Mungra Reef

31.

Sirva DNC

16.

Navalakhi

32.

Dhuvav DNC

II - DISTRICT JAMNAGAR

1.

Kachchigarh

16.

Savai Bet

2.    

Dwarka Point

17.

Jegri Island

3.

Navadra

18.

Jhanjhmer

4.

Porbundar

19.

Gopnath

5.

Navibundar

20.

Alang

6.

Mangrol

21.

Piram Island

7.

Veraval Navtex

22.

Ghogha Bandar

8.

Veraval

23.

Perigee Lightship

9.

Bhirbhanjan

24.

Ruvapari

10.

Diu Head

25.

Kuranga DNC

11.

Nawabandar

26.

Savarkundla DNC

12.

Simar

27.

Savarkundla DNC Monitor

13.

Saiyad Rajpara

28.

Dhrangadhra Loran-C

14.

Jafrabad

29.

Billimora Loran-C

15.

Jafrabad Auxiliary Light

 

 

III - DISTRICT MUMBAI

1.

Luhara Point

15.

Nanwel Point

2.

Hazira

16.

Tolkeshwar Point

3.

Wasi Borsi

17.

Jaigarh Head

4.

Kanai Creek

18.

Ratnagiri

5.

Valsad Khari

19.

Wagapur Point

6.

Umargam

20.

Devgarh Harbour

7.

Tarapur Point

21.

Achara

8.

Satpati

22.

Venugurla Rocks

9.

Arnala

23.

Venugurla Point

10.

Uttan Point

24.

Aguada

11.

Prongs Reef

25.

St. George Island

12.

Kanhoji Angre

26.

Betul

13.

Chaul Kadu Reef

27.

Oyster Rocks

14.

Korlai Fort

28.

Belekeri (Kukra Island)

29.

Tadri

33.

Kundapur

30.

Honavar

34.

Malpe

31.

Bhatkal

35.

Kap

32.

Bhatkal Auxilary

36.

Suratkal

IV - DISTRICT KOCHI

1.

Kasargod

18.

Chetlath Island

2.

Mount Dilli

19.

Bitra Island

3.

Kannur

20.

Kiltan Island North End

4.

Mahe

21.

Kiltan Island South End

5.

Kadalur Point

22.

Kadmath Island

6.

Beypore

23.

Amini Island

7.

Ponnani

24.

Thinnakara Island

8.

Chetwai

25.

Agathi Island

9.

Azhikode

26.

Androth Island East End

10.

Vypin

27.

Androth Island West End

11.

Manakkodam

28.

Kavaratti Island

12.

Alleppey

29.

Valiyakara Island

13.

Thottapalli

30.

Suhelipar Island

14.

Kovilthottam

31.

Kalpeni Island

15.

Thangasseri Point

32.

Minicoy Island

16.

Angengo

33.

Minicoy North Point

17.

Vizhinjam

 

 

V - DISTRICT CHENNAI

1.

Muttam Point

13.

Kodikkarai

2.

Kanya Kumari

14.

Point Calimere

3.

Manappad Point

15.

Nagapattinam

4.

Pandiyan Thivu

16.

Poompuhar

5.

Vembar

17.

Porto Novo

6.

Kilakkarai

18.

Cuddalore

7.

Pamban

19.

Puducherry

8.

Rameshwaram D.G.P.S

20.

Kadappakam

9.

Olakuda

21.

Mahabalipuram

10.

Passipattinam

22.

Chennai

11.

Ammapattinam

23.

Pulicat

12.

Mallipattinam

 

 

VI - DISTRICT VISAKHAPATNAM

1.

Armagoan

10.

Rava Port

2.

Krishnapatnam

11.

Sacremanto

3.

Iskapallipalem

12.

Vakalpudi

4.

Ramayapatnam

13.

Pentakota

5.

Vodarevu

14.

Pudimadaka

6.

Nizamapatnam

15.

Dolphin's Nose

7.

Nagayalanka

16.

Bhimunipatnam

8.

Machilipatnam

17.

Santapile

9.

Antervedi

 

 

VII -

1.

Kalingapatnam

8.

False Point

2.

Baruva Port

9.

Balasore Navtex

3.

Gopalpur

10.

Dariapur

4.

Prayagi

11.

Sagar Island

5.

Puri

12.

Bishnupur DNC

6.

Chandrabhaga

13.

DiamondHarbour Loran-C

7.

Paradip

14.

Patpur Loran-C

VIII - DISTRICT PORT BLAIR

1.

East Island

19.

South Sentinel

2.

Narcondam Island

20.

Little Andaman

3.

Port Cornwallis

21.

Keating Point

4.

Aves Island (Mayabander)

22.

Battimalv

5.

Interview Island

23.

Chowra Island

6.

North Button Island

24.

Bompoka Island

7.

Middle Button Island

25.

Cape Cannaught

8.

South Button Island

26.

Katchal Island East Bay

9.

Strait Island

27.

Katchal Island West Bay

10.

Andaman Strait East Entrance

28.

Pulo Milow

11.

Wilson

29.

Kabra Island

12.

Barren Island

30.

Tillanchang

13.

Sir Hugh Rose Island

31.

Manchal

14.

North Point (Port Blair)

32.

Tries Island

15.

Chidya Tapu

33.

Rosen Point

16.

Rutland Island

34.

Kolta Palm

17.

North Cinque Island

35.

Campbell Bay DGPS Station

18.

North Brother

36.

Indira Point

 


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