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LEAD STABILIZER IN POLYVINYL CHLORIDE (PVC) PIPES AND FITTINGS RULES, 2021

LEAD STABILIZER IN POLYVINYL CHLORIDE (PVC) PIPES AND FITTINGS RULES, 2021

Lead Stabilizer in Polyvinyl Chloride (PVC) Pipes and Fittings Rules, 20211

Lead Stabilizer in Polyvinyl Chloride (PVC) Pipes and Fittings Rules, 2021[1]

[30th March, 2021]

Now, therefore, in exercise of the powers conferred by Section 3 and Section 6 of the Environment (Protection) Act, 1986 (29 of 1986), read with Rule 13 of the Environment (Protection) Rules, 1986, the Central Government hereby makes the following rules, namely:—

Rule 1. Short title and commencement.

(1)     These rules may be called the Lead Stabilizer in Polyvinyl Chloride (PVC) Pipes and Fittings Rules, 2021.

(2)     They shall come into force six months after the date of their publication in the Official Gazette.

Rule 2. Prohibition of use of lead or lead compounds.

(1)     Every manufacturer and importer, of the PVC pipes and fittings falling in category A, B and C of the Schedule, shall ensure to comply with the limits of the lead extraction, as specified for the Indian Standards by the Bureau of Indian Standards (BIS) and the same is [2][provided in column (4)] of the said Schedule.

(2)     [3][(i) The manufacturer shall submit water test report of pipes and fittings carried out by authorised agencies for testing as per sub-rule (1) of Rule 4, to respective State Pollution Control Board or Pollution Control Committee in accordance with the consent to operate granted by respective State Pollution Control Board or Pollution Control Committee subject to the provision of the Water (Prevention and Control of Pollution) Act, 1974 (6 of 1974):

Provided that the manufacturer having valid licence from Bureau of Indian Standards for manufacturing of all such Polyvinyl Chloride Pipes and Fittings, and having all such Polyvinyl Chloride Pipes and Fittings marked with “Standard Mark” in accordance with the specification provided in the Licencse issued by the Bureau of Indian Standards, shall be exempted from submission of such test report.

(ii) Every manufacturer and every importer of Polyvinyl Chloride Pipes and Fittings for every product under the respective Category A, B, and C specified in the Schedule shall comply with the conditions mentioned in that Schedule with respect to IS code of Bureau of Indian Standard or equivalent which are presently available or shall be developed in the future.

Explanation. For the purposes of this rule and Rule 3, “manufacturer” means manufacturer of Polyvinyl Chloride Pipes and Fittings situated within the territory of India or outside the territory of India.]

(3)     The manufacturer of PVC pipes and fittings shall be prohibited to use lead or lead compounds as stabilizer in manufacturing of such PVC pipes and fittings as provided in column (2) of the Schedule for trade in the country, from the date as specified in column (4) of the said Schedule.

(4)     No importer of the PVC pipes and fittings shall be allowed to import such PVC pipes and fittings manufactured using lead or lead compounds as stabilizer for the items specified in column (2) of the Schedule after expiry of three months from the date of publication of these rules.

Rule 3. Nodal agency.

(1)     The State Pollution Control Board (SPCB) and Pollution Control Committee (PCC) concerned shall be the Nodal Agency for implementation and enforcement of the provisions of these rules in their respective State or Union Territories.

(2)     Every dispute or issue relating to the implementation of these rules shall be referred to the Nodal Agency.

(3)     [4][A Panel including a representative from manufacturer] may be constituted by the Nodal Agency for the purpose of implementation of these rules and to resolve any dispute or issue relating to these rules.

Rule 4. Authorised agencies for testing of products.

[5][(1) The Laboratories accredited by National Accreditation Board for Testing and Calibration Laboratories shall be authorised to carry out such tests as are necessary to ascertain the compliance of Rule 2].

(2)   Every manufacturer and importer of the PVC pipes and fittings, falling under Category A, B and C in the Schedule, shall produce such PVC pipes and fittings for testing before the laboratories as specified in sub-rule (1), to ensure the compliance of Rule 2.

(3)   Every manufacturer and importer shall submit the test reports to the Nodal Agency and the BIS for verification and any action, as may be required.

(4)   The Nodal Agency shall furnish a comprehensive report on the status of implementation and enforcement of the provisions of these rules to the Central Pollution Control Board (CPCB) in every six months.

Rule 5. Sale, import and export.

Sale and import of the PVC Pipes and Fittings falling under category A, B and C in the Schedule shall be regulated through this notification, except export.

[6][SCHEDULE

(See Rules 2 and 5)

LIST OF PVC PIPES AND FITTINGS AND CORRESPONDING INDIAN STANDARDS

PUBLISHED BY THE BIS

Sl. No.

Item

Indian Standard No. and Title

Lead extraction limits as on date of notification

Date of application of prohibition

(1)

(2)

(3)

(4)

(5)

CATEGORY A: Use of PVC Pipes and Fittings for Potable Water Supply

A. 1.

Unplasticised PVC pipes for Potable water supplies

Type A of IS 4985:2021 Unplasticised PVC pipes for water supplies-Specification (fourth revision)

1 ppm (first extraction) and 0.05 ppm (third extraction)

After one year from the date of publication of these rules

A. 2.

Unplasticized polyvinyl chloride (PVC-U) screen and casing pipes for bore/tubewells

IS 12818:2010

Unplasticized polyvinyl chloride (PVC-U) screen and casing pipes for bore/tubewells-Specification (second revision)

1 ppm (first extraction) and 0.05 ppm (third extraction)

-Do-

A. 3.

Chlorinated polyvinyl chloride (CPVC) pipes for potable hot and cold water distribution supplies

IS 15778:2007

Chlorinated polyvinyl chloride (CPVC) pipes for potable hot and cold water distribution supplies-Specification

1 ppm (first extraction) and 0.05 ppm (third extraction)

-Do-

A. 4.

Oriented unplasticized polyvinyl chloride (PVC-O) pipes for water supply

IS 16647:2017

Oriented unplasticized polyvinyl chloride (PVC-O) pipes for water supply-Specification

1 ppm (first extraction) and 0.05 ppm (third extraction)

-Do-

A. 5.

Fabricated PVC-U fittings for potable water supplies

IS 10124 (Parts 1 to 13):2009

Fabricated PVC-U fittings for potable water supplies Specification (second revision)

1 ppm (first extraction) and 0.05 ppm (third extraction)

-Do-

A. 6.

Injection moulded PVC socket fittings with solvent cement joints for water supplies

IS 7834(Parts 1 to 8):1987 Specification for injection moulded PVC socket fittings with solvent cement joints for water supplies (first revision)

1 ppm (first extraction) and 0.05 ppm (third extraction)

-Do-

A.7.

Chlorinated polyvinyl chloride (CPVC) fitting for potable hot and cold water distribution supplies

IS 17546:2021 Chlorinated polyvinyl chloride (CPVC) fitting for potable hot and cold water distribution supplies-specification

1 ppm (first extraction) and 0.05 ppm (third extraction)

-Do-

CATEGORY B: Use of PVC Pipes and Fittings in Agriculture and in Suction and Delivery Lines of Agricultural Pumps and Rain Water Systems

(1)

(2)

(3)

(4)

(5)

B. 1.

Unplasticized PVC pipes for agriculture

Type B of IS 4985:2021 Unplasticized PVC pipes for water supplies-Specification (fourth revision)

1 ppm (first extraction) and 0.05 ppm (third extraction)

After three years from the date of publication of these rules

B. 2.

Unplasticized PVC pipes for use in suction and delivery lines of agricultural pump sets

IS 12231:1987

Specification for unplasticized PVC pipes for use in suction and delivery lines of agricultural pump sets

1 ppm (first extraction) and 0.05 ppm (third extraction)

-Do-

B. 3.

UPVC pipe fittings to be used with the UPVC pipes in the suction and delivery lines of agricultural pumps

IS 13593:1992

Specification for UPVC pipe fittings to be used with the UPVC pipes in the suction and delivery lines of agricultural pumps

1 ppm (first extraction) and 0.05 ppm (third extraction)

-Do-

B. 4.

Flexible PVC pipes polymer reinforced thermoplastic hoses for suction and delivery lines of agricultural pumps

IS 15265:2003

Flexible PVC pipes polymer reinforced thermoplastic hoses for suction and delivery lines of agricultural pumps-Specification

1 ppm (first extraction) and 0.05 ppm (third extraction)

-Do-

B. 5.

Unplasticized polyvinyl chloride (PVC-U) pipes for soil and discharge system for inside and outside buildings including ventilation and rain water system

IS 13592:2013

Unplasticized polyvinyl chloride (PVC-U) pipes for soil and discharge system for inside and outside buildings including ventilation and rain water system-Specification (first revision)

1 ppm (first extraction) and 0.05 ppm (third extraction)

-Do-

B. 6.

Unplasticized polyvinyl chloride (UPVC) injection moulded fittings for soil and waste discharge system for inside and outside buildings including ventilation and rain water system

IS 14735:1999

Unplasticized polyvinyl chloride (UPVC) injection moulded fittings for soil and waste discharge system for inside and outside buildings including ventilation and rain water system-Specification

1 ppm (first extraction) and 0.05 ppm (third extraction)

-Do-

CATEGORY C: Use of PVC Pipes and Fittings for Drainage and Sewarage System

(1)

(2)

(3)

(4)

(5)

C. 1.

Unplasticized polyvinyl chloride UPVC single wall corrugated pipes for drainage

IS 9271:2004

Unplasticized polyvinyl chloride UPVC single wall corrugated pipes for drainage-Specification (first revision)

1 ppm (first extraction) and 0.05 ppm (third extraction)

After four years from the date of publication of these rules

C. 2.

Unplasticized non-pressure polyvinyl chloride (PVC-U) pipes for use in underground drainage and sewerage system

IS 15328:2003

Unplasticized non-pressure polyvinyl chloride (PVC-U) pipes for use in underground drainage and sewerage system-Specification

1 ppm (first extraction) and 0.05 ppm (third extraction)

-Do-

C. 3.

Structured-wall plastics piping systems for non-pressure drainage and sewerage

IS 16098(Part 1):2013 Structured-wall plastics piping systems for non-pressure drainage and sewerage-Specification: Part 1 Pipes and fittings with smooth external surface, Type A

1 ppm (first extraction) and 0.05 ppm (third extraction)

-Do-

The latest version of Indian Standards including the amendments issued thereof, as published and notified by the Bureau from time to time, shall be applicable from the date as notified by the Bureau.]



[1] Vide Notification No. G.S.R. 228(E), dated 30-3-2021, published in the Gazette of India, Extra., Part II, Section 3(i), No. 179, dated 31-3-2021.

[2] Subs. for “provided in column (3)” by G.S.R. 334(E), dated 4-5-2022 (w.e.f. six months from 4-5-2022).

[3] Subs. by G.S.R. 334(E), dated 4-5-2022 (w.e.f. six months from 4-5-2022). Prior to substitution it read as:

‘(2) The manufacturer shall,—

(i) obtain a licence from the Bureau of Indian Standards within a period of six months from the date of publication of these rules in accordance with Scheme-I of Schedule-II of the Bureau of Indian Standards (Conformity Assessment) Regulations, 2018;

(ii) mark the “Standard Mark” on all the PVC pipes and fittings in accordance with the specification provided in the licence issued by the Bureau of Indian Standards.

[4] Subs. for “A Panel” by G.S.R. 334(E), dated 4-5-2022 (w.e.f. six months from 4-5-2022).

[5] Subs. by G.S.R. 334(E), dated 4-5-2022 (w.e.f. six months from 4-5-2022). Prior to substitution it read as:

“(1) The Laboratories of the BIS and the Laboratories approved by the BIS shall be authorised to carry out such tests as are necessary to ascertain the compliance of Rule 2.”

[6] Subs. by G.S.R. 334(E), dated 4-5-2022 (w.e.f. six months from 4-5-2022).