Laboratory Technician Recruitment Rules,
2023
[10th January 2024]
In
exercise of the powers conferred by the proviso to article 309 of the
Constitution read with Government of India, Ministry of Home Affairs,
Notification No. F.27/59-Him (i) dated 13th July, 1959 and all other powers
enabling him in this behalf and in supersession of this Government's
Notification No. F.2(63)/81-S.II dated 11.12.1981 except as respects, things
done or omitted to be done before such supersession, the Lt. Governor of the
National Capital Territory of Delhi is pleased to make the following rules
regulating the method of recruitment to the post of Laboratory Technician in
the Labour Department, Government of National Capital Territory of Delhi,
namely:
Rule - 1. Short title and commencement
(i)
These
rules may be called Laboratory Technician Recruitment Rules, 2023.
(ii)
They
shall come into force on the date of their publication in the Delhi Gazette.
Rule - 2. Number of Posts, Classification and Pay Level in the Pay Matrix
The
number of the said posts, their classification and level of pay in Pay Matrix
shall be as specified in column (2) to (4) of the Schedule annexed to these
rules.
Rule - 3. Method of recruitment, age-limit, qualifications etc
The
method of recruitment to the said posts, age-limit, qualifications and other
matters connected therewith, shall be as specified in column (5) to (13) of the
said schedule.
Rule - 4. Disqualifications
No
person,
(a)
Who
has entered into or contracted a marriage with a person having a spouse living,
or
(b)
Who
having a spouse living, has entered into or contracted a marriage with a
person, Shall be eligible for appointment to the said post:
Provided
that the Government may, if satisfied, that such marriage is permissible under
the personal law applicable to such person and the other party to the marriage
and that there are other grounds for so doing exempt any person from the
operation of this rule.
Rule - 5. Power to relax
Where
the Government is of the opinion that it is necessary expedient so to do, it
may by order, and for reasons to be recorded in writing, relax any of the
provisions of this rule with respect of any class or category of persons.
Rule - 6. Saving
Nothing
in these rules shall affect reservations, relaxation of age limit and other
concessions required to be provided for the Scheduled Castes, the Scheduled
Tribes, Other Backward Classes, Ex-servicemen or any other special category of
persons in accordance with the orders issued by the Government from time to
time in this regard.
SCHEDULE
1. |
Name of post |
Laboratory
Technician
|
2. |
No. of Posts |
01* (2023) *
Subject to variation dependent on workload
|
3. |
Classification |
General
Central Service, Non-Ministerial, Non-Gazetted, Group C
|
4. |
Pay Level in
the Pay Matrix |
Level-04 (Rs.
25500-81100) in the Pay Matrix
|
5. |
Whether
selection post or non- selection post |
Not
Applicable
|
6. |
Age limit for
direct recruits |
Not
Applicable
|
7. |
Educational
and other qualifications required for direct recruits |
Not
Applicable
|
8. |
Whether age
and Educational Qualifications prescribed for direct recruits will apply in
the case of promotes |
Not
Applicable
|
9. |
Period of
Probation, if any |
Not
Applicable
|
10. |
Method of
recruitment whether by direct recruitment or by promotion or by
deputation/absorption and percentage of vacancies to be filled by various
methods |
By Deputation
(including short-term contract)
|
11. |
In case of
recruitment by promotion/ deputation/absorption, grades from which
promotion/deputation/absorption to be made |
Deputation
(ISTC): Officers
of the Central Government, State Government, Union territories, Autonomous or
Statutory Organization, PSUs, University or Recognized Research Institution: a) i)
Holding analogous post on a regular basis in the parent cadre or department;
or ii) With 5
years service rendered after appointment to the post on a regular basis in
the Level-03 of pay matrix in the parent cadre or department; or b)
Possessing following qualifications and experience: 1. 12th
pass from a recognized Board/ Institution with Science subjects. 2. Diploma
in Laboratory Technician from a recognized institution. (Period of
Deputation (ISTC) including period of deputation (ISTC) in another ex-cadre
post held immediately preceding this appointment in the same or another
organization/department of the Central Govt. shall ordinarily not exceed 03
years. The maximum age limit for appointment by deputation (ISTC) shall not
be exceeding 56 years as on the closing date of receipt of application.)
|
12. |
If a
Departmental Promotion Committee exists, what is its composition |
Not
Applicable
|
13. |
Circumstances
in which UPSC is to be consulted in making recruitment |
Consultation
with the Union Public Service Commission is not necessary.
|