PREAMBLE
Whereas, the draft of the Karnataka Forest Department Services
(Recruitment) Rules, 2012 was published as required by sub-section (2) of
Section 3 of the Karnataka State Civil Services Act, 1978 (Karnataka Act 14 of
1990), in Notification No. FEE 366 FNG 2010, dated 25-5-2012, in Part IV-A of
the Karnataka Gazette, Extraordinary, dated 7-6-2012 inviting objections and
suggestions from all the persons likely to be affected thereby within 15 days
from the date of its publication in the Official Gazette.
And whereas, the said gazette was made available to the public on
7-6-2012.
And whereas, the objections and suggestions received within the period
specified above, have been considered by the Government.
Now, therefore, in exercise of the powers conferred by sub-section (1)
of Section 3 read with Section 8 of the Karnataka State Civil Services Act,
1978 (Karnataka Act 14 of 1990), the Government of Karnataka hereby makes the
following rules, namely.-
Rule - 1. Title and commencement.-
(1)
These rules
may be called the Karnataka Forest Department Services (Recruitment)
(Amendment) Rules, 2012.
(2)
They shall
come into force on the date of their publication in the Official Gazette.
Rule - 2. Amendment of Schedule-II.-
In the Schedule-II to the Karnataka Forest Department Services
(Recruitment) Rules, 2003, in SCHEDULE-II.-
(1)
For the
entries relating to the category of post of "Assistant Conservator of
Forest", at Serial No. 8, the following shall be substituted, namely.-
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"Sl.
No.
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Category
of post
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Method of
recruitment
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Minimum
qualification
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(1)
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(2)
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(3)
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(4)
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8.
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Assistant
Conservator of Forests
(28100-700-28800-800-33600-900-39000-1050-45300-1200-50100)
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Seventy-five
per cent by promotion from the cadre of Range Forest Officer and twenty-five
per cent by direct recruitment. From out of the twenty-five per cent direct
recruitment quota, fifty per cent shall be filled by the holders of Bachelor
of Science in Forestry and remaining fifty per cent shall be filled by the
holders of Bachelor degree in Science and Bachelor degree in Engineering [as
specified in column (4) under the heading "For direct recruitment"
in item (2)]
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For
Promotion. -Must have put in a service of not less than eight years in the
cadre of Range Forest Officer. On promotion as Assistant Conservator of
Forests they have to undergo promotion linked training for 6 weeks within one
year of service, failing which they will not be confirmed as Assistant
Conservator of Forests. However this is subject to nomination to such course.
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Method of
Direct Recruitment - The State Government shall notify to Karnataka Public
Service Commission about the number of ACFs to be recruited in each occasion.
The KPSC shall function as the Recruiting Authority.
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For direct
recruitment.-
(1) For
B.Sc. Forestry Graduates.-Must be holder of a degree in Bachelor of Science
in Forestry from a recognized University.
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(a) The
Method of recruitment shall be as follows.-
There
shall be a common preliminary examination conducted by the Karnataka Public
Service Commission consisting of the following papers:
(i)
General Knowledge-100 marks
(ii)
Aptitude Test-100 marks
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(2) For
Science and Engineering Graduates. -Must be holder of Bachelor of Science
degree in Agriculture or Horticulture or Veterinary Science or Bachelor of
Science degree with two or more of the following subjects namely,
Mathematics, Physics, Chemistry, Zoology, Botany, Bio-Chemistry,
Micro-Biology/Bio-Technology or a holder of Bachelor of Engineering degree in
any recognized University.
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Candidates
qualified in the preliminary examination in the ratio of 1:10 (Vacancy:
Qualified candidates from preliminary exam), based on the merit and
reservation shall have to appear for the main examination consisting of the
following papers.
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(3) The
minimum marks obtained in these degree courses shall not be less than fifty
per cent of the maximum marks.
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Compulsory
Papers:
(i)
Kannada-100 Marks (Qualifying, with minimum 35%)
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(4)
Notwithstanding anything contained in Rule 6 of the Karnataka Civil Services
(General Recruitment) Rules, 1977, candidates must have attained the age of
eighteen years on the date of notification and must not have attained the age
of.-
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(ii)
English-100 Marks (Qualifying, with minimum 35%)
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(i)
Thirty-five years in the case of persons belonging to the Scheduled Castes or
Scheduled Tribes or Category-I of Other Backward Classes;
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Optional
papers: (i) Forestry-Paper I 100
Marks
(ii)
Forestry-Paper II 100
Marks
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(ii)
Thirty-three years in the case of persons belonging to the Category-II(a) or
II(b) or III(a) or III(b) of Other Backward Classes.
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or any two
papers out of the following of 100 marks each:
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(iii)
Thirty years in case of others on the date of notification:
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(a) Botany
(b)
Zoology
(c)
Mathematics
(d)
Chemistry
(e)
Physics
(f)
Agriculture
(g) Civil
Engineering
(h) Animal
Husbandry and Veterinary Science
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Provided
that in the case of a candidate who is an ex-servicemen, by three years plus
the number of years of service rendered by him in the Armed Forces of the
union.
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Option to
select Forestry Paper I and II is restricted to B.Sc. (Forestry) graduates
only.
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(5)
Physical standards.-
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The
syllabus for preliminary and main examination shall be as prescribed by
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(a) Must
possess the following physical standards, namely. -
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Height
Minimum
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Chest
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Minimum Exhalation
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Minimum expansion on inhalation
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Male
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163 cms
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79 cms
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5 cms
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Female
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150 cms
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74 cms
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5 cms
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(b) Must
have the following standard of distant and near vision with or without
glasses:
Distant
vision
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Better eye
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Worse eye
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6/6 mtrs.
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or
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6/9 mtrs.
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The KPSC
shall prepare two separate main list of qualified candidate in the ratio of
1:5 (vacancy: Qualified) in the order of merit based on the marks obtained in
the written main examination subject to the orders in force relating to
reservation of posts under various categories earmarked by the Government in
this behalf. If the marks obtained by two or more candidates is equal, the
order of merit shall be fixed on the basis of their age, the older in age
being placed above the younger. One list shall be of candidates with B.Sc.
Forestry and the other list shall be in respect of candidates other than
B.Sc. Forestry.
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The
qualified candidates shall be called for an interview separately by the KPSC.
There shall be twenty marks for the interview.
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Near vision
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Better eye
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Worse eye
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0/6 mtrs.
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or
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0/8 mtrs.
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Physical
Endurance and Medical Fitness Test:
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Each eye
must have full field vision. Colour blindness, squint or any morbid
conditions of the eyes or lids or either eye shall be deemed to be disqualification.
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All the
candidates who have qualified for the interview shall also be subjected to
Physical Endurance Test and medical fitness examination at the time of the
interview.
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Hearing:
Test: (1)
Rinner's Test
(2)
Webber's Test
(3) Tests
for Vertigo
Any
defects observed during the tests (mentioned above) shall be a
disqualification.
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Out of the
above list those candidates who qualify in the physical endurance and medical
test will be finally selected based on the marks obtained in the qualifying
examination and interview, separately under 50% quota for B.Sc. (Forestry)
graduates, subject to the orders in force relating to reservation of posts
under various categories earmarked by the Government in this behalf. If the
marks obtained by two or more candidates is equal, the order of merit shall
be fixed on the basis of their age, the older in age being placed above the
younger. This list will be called as 1st list. The candidates who are other
than B.Sc. Forestry graduates shall be included in the 2nd list of candidates
in the order of merit shall be prepared subject to the orders in force
relating to reservation of posts under various categories earmarked by the
Government in this behalf. If the marks obtained by two or more candidates is
equal, the order of merit shall be fixed on the basis of their age, the older
in age being placed above the younger. This list will be called as 2nd list.
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(c) The
following shall be physical disqualifications, namely.-
Knock-knees
Bowlegs
Flatfeet
Varicose
Veins
(6)
Candidates must pass a physical endurance test consisting of a walk of 25 kms
in case of male and 16 kms in case of female, to be completed in four hours.
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A final
select list equivalent to the number of vacancies notified posts shall be
prepared based on the rank obtained from list 1 and 2 and every second
vacancy in direct recruitment being filled from the 2nd list.
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The
selected candidates shall be appointed as ACF by Government on probation for
three years and they shall be deputed for two years Diploma Course in
Forestry in any of the SFS Training Colleges or any other Forest Training
College recognized by the Government of India after executing a indemnity
bond with two sureties to the satisfaction of the Appointing Authority that
he shall serve the Department for a period of not less than 5 years failing
which the cost of training course shall be reimbursed to Government. During
the training period the candidates are eligible to draw the pay scale
applicable to the post.
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On
successful completion of the Diploma Course in Forestry they shall be put on
the Job Training for 12 months.
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Notwithstanding
anything contained under Rule 19 of the Karnataka Civil Services (General
Recruitment) Rules, 1977 their period of probation shall be for a period of 3
years:
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Provided
that if he fail to complete the Forestry Diploma Training Course or
probationary period satisfactorily, they shall be discharged from service
duly recovering the training cost".
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(2)
For the
entries relating to the category of post "Range Forest Officers", at
Serial Number 9, the following shall be substituted, namely.-
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"Sl.
No.
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Category
of post
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Method of
recruitment
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Minimum
qualification
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(1)
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(2)
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(3)
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(4)
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9.
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Range
Forest Officer
(21600-600-24600-700-28800-800-33600-900-39000-1050-40050)
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Fifty per
cent by promotion from the cadre of Deputy Range Forest Officers and fifty
per cent by direct recruitment. Out of the direct recruitment quota,
seventy-five per cent shall be filled by the holders of degree in Bachelor of
Science in Forestry and the remaining twenty-five per cent shall be filled by
the holders of Bachelor degree in Science and Bachelor degree in Engineering
[as specified in column (4) under the heading "For direct
recruitment" in item (2)].
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For
promotion.-
Must have
put in a service of not less than eight years in the cadre of Deputy Range
Forest Officer.
For direct
recruitment.-
(1) For
B.Sc. Forestry Graduates: Must be holder of a Bachelor of Science in
Forestry.
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(2) For
Science Graduates and Engineering Graduates: Must be holder of Bachelor of
Science degree in Forestry, Agriculture or Horticulture or Veterinary Science
or a holder of Bachelor of a Science degree with two or more of the following
subjects namely, Mathematics, Physics, Chemistry, Zoology, Botany,
Bio-Chemistry, Micro-Biology, Bio-Technology or a holder of Bachelor of
Engineering degree in any recognized University.
(3) The
minimum marks obtained in these degree courses shall not be less than fifty per
cent of the maximum marks.
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The
Principal Chief Conservator of Forests (PCCF) (Head of Forest Force)
(hereinafter referred to as "Appointing Authority and Recruiting
Authority") shall call for application in such form as may be notified
by him from candidates who possesses the required qualification and the
Physical standard as indicated in column (4) in the Official Gazette and more
than one newspaper including one in the regional language having wide
circulation taking into consideration the number of vacancies in the
Department and as directed by the Government and the Government orders
relating to reservation in force and duly notifying the number of vacancies
to be filled separately from holders of the Bachelor of Science Degree in
Forestry and the holders of Science Degree other than B.Sc. (Forestry).
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(4)
Notwithstanding anything contained in Rule 6 of the Karnataka Civil Services
(General Recruitment) Rules, 1977, candidates must have attained the age of
eighteen years on the date of notification and must not have attained the age
of.-
(i)
Thirty-two years in the case of persons belonging to the Scheduled Castes or
Scheduled Tribes or Category-I of Other Backward Classes;
(ii)
Thirty years in the case of a persons belonging to the Category-II(a) or
II(b) or III(a) or III(b) of Other Backward Classes.
(iii)
Twenty-seven years in case of others on the date of notification: Provided
that in the case of a candidate who is an ex-servicemen, by three years plus
the number of years of service rendered by him in the Armed Forces of the
union
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(a) The
method of selection shall be as follows:
There
shall be a common preliminary examination conducted by the Principal Chief
Conservator of Forests (Head of Forest Force) consisting of the following
papers:
(i)
General
Knowledge
100 marks (ii) Aptitude
Test 100
marks
Candidates
qualified in the preliminary examination in the ratio of 1:10 (Vacancy:
Qualified candidates in the preliminary exam), based on the merit and
reservation separately from among the holders of the Bachelor of Science
Degree in Forestry and the holders of Science Degree other than Forestry
shall have to appear for the main examination consisting of the following
papers.
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(5) Must
possess the following physical standards:
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Height
Minimum
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Chest
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Minimum Exhalation
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Minimum expansion on inhalation
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Male
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163 cms
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79 cms
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5 cms
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Female
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150 cms
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74 cms
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5 cms
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Compulsory
Papers:
(i)
Kannada-100 Marks (Qualifying, with minimum 35%)
(ii)
English-100 Marks (Qualifying, with minimum 35%)
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Must have
the following standard of distant and near vision with or without glasses:
Distant
vision
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Better eye
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Worse eye
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6/6 mtrs.
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or
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6/9 mtrs.
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Optional
papers:
(i)
Forestry-Paper 1100 Marks
(ii)
Forestry-Paper II 100 Marks or any two papers out of the following of 100
marks each:
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Near
vision
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Better eye
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Worse eye
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0/6 mtrs.
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or
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0/8 mtrs.
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Each eye must have full field vision. Colour blindness, squint or any morbid
conditions of the eyes or lids or either eye shall be deemed to be
disqualification.
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(a) Botany
(b)
Zoology
(c)
Mathematics
(d)
Chemistry
(e)
Physics
(f)
Agriculture
(g) Civil
Engineering.
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Hearing
Test:
(1)
Rinner's Test
(2)
Webber's Test
(3) Tests
for Vertigo
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Option to
select Forestry Paper I and II is restricted to B.Sc. (Forestry) graduates
only.
The
syllabus for preliminary and main examination shall be as prescribed by
Principal Chief Conservator of Forests (Head of Forests Force) from time to
time. The Recruiting Authority shall prepare list of qualified candidate in
the ratio of 1:2 (vacancy: qualified) in the order of merit separately from
among the holders of the Bachelor of Science Degree in Forestry and the
holders of Science Degree other than Forestry based on the marks obtained in
the written main examination and also the marks obtained in General Knowledge
and aptitude papers of the preliminary examination, subject to the orders in
force relating to reservation of posts under various categories earmarked by
the Government in this behalf. If the marks obtained by two or more
candidates is equal, the order of merit shall be fixed on the basis of their
age, the older in age being placed above the younger. These qualified
candidates in the ratio of 1:2 as above will be subjected to physical
endurance Test and medical fitness examination.
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Any
defects observed during the tests (mentioned above) shall be a
disqualification.
The
following shall be physical disqualifications;
Knock-knees
Bowlegs
Flatfeet
Varicose
Veins
(6)
Candidates must pass a physical endurance test consisting of a walk of 25 kms
in case of a male and 16 kms in case of a female, to be completed in four
hours.
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Out of the
above two separate list those candidates who qualify in the physical
endurance and medical test will be finally selected based on the marks
obtained in the qualifying examination, separately under 75% quota for B.Sc.
(Forestry) graduates, subject to the orders in force relating to reservation
of posts under various categories earmarked by the Government in this behalf.
If the marks obtained by two or more candidates is equal, the order of merit
shall be fixed on the basis of their age, the older in age being placed above
the younger. This list will be called as 1st list.
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A further
list of candidates in order of merit under 25% quota from the separate list
of candidates other than B.Sc., Forestry candidates shall be prepared subject
to the orders in force relating to reservation of posts under various
categories earmarked by the Government in this behalf. If the marks obtained
by two or more candidates is equal, the order of merit shall be fixed on the
basis of their age, the older in age being placed above the younger. This
list will be called as 2nd list
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A final
select list equivalent to the number of vacancies notified shall be prepared
based on the rank obtained from list 1 and 2 and every third vacancy in
direct recruitment being filled from the 2nd list.
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The
selected candidates shall be appointed as Range Forest Officer (RFO) on
probation for three years by the Appointing Authority and they shall be
deputed for Rangers Training Course in a Rangers Training College or Forestry
College recognized by the Government of India, after executing a indemnity
bond with two sureties to the satisfaction of Appointing Authority that he
shall serve the Department for a period of not less than 5 years failing
which the cost of training course shall be reimbursed to Government.
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On
successful completion of the said Rangers Training Course, they shall be put
on the job training for 6 months. In the remaining part of 1 year
probationary period they shall serve as RFO independently. If they fail to
complete the training course or probationary period satisfactorily, they
shall be discharged from service by recovering the training cost from them as
per the indemnity bond executed by them before deputing for training. During
the period of training they shall be eligible for the salary applicable to
the post.
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Notwithstanding
anything contained under Rule 19 of the Karnataka Civil Services (General
Recruitment) Rules, 1977, their period of Probation shall be for a period of
3 years."
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(3)
For the
entries relating to the category of post "Foresters", at Serial
Number 13, the following shall be substituted, namely.-
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"Sl.
No.
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Category
of post
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Method of
recruitment
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Minimum
qualification
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(1)
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(2)
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(3)
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(4)
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13.
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Deputy
Range Forest Officer
(12500-250-13000-300-14200-350-15600-400-17200-450-19000-500-21000-600-24000)
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Fifty per
cent by direct recruitment and fifty per cent by promotion from the cadre of
Forest Guards. From out of the fifty per cent direct recruitment quota fifty
per cent of the post shall be filled by the holders of Bachelor of Science in
Forestry and the remaining fifty per cent shall be filled by the holders of
Bachelor degree in Science other than B.Sc., Forestry Degree [as detailed in
column (4) under the heading "For direct recruitment" in item (2)].
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For
Promotion. -(1) Must have put in a service of not less than eight years in
the cadre of Forest Guard:
Provided
that if the persons who have put in not less than eight years of service as
Forest Guards are not available a person who has put in a service of not less
than five years may be considered for promotion.
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Method of
Direct Recruitment.-The Principal Chief Conservator of Forests (Head of
Forests Force) (hereinafter referred to as the "Recruiting
Authority") taking into consideration the number of vacancies in the
Circle and as directed by the State Government and the orders relating to
reservation in force, shall notify the number of vacancies to be filled up in
the circle under 50% quota from Science degree in B.Sc., Forestry candidates
and 50% quota from the Science Degree holders other than Forestry as specified
in column (4). He shall call for applications in such form as may be notified
by him from candidates who possess the required qualification and the
physical standard as indicated in the column (4) in the Official Gazette and
in more than one newspaper including one in the regional language having wide
circulation. After the receipt of the applications from the eligible
candidates the Recruiting Authority shall invite the candidates for physical
endurance test in the ratio of 1:20 (Vacancy: Candidate) purely on the basis
of the merit separately among the candidates possessing Science Degree in
B.Sc., Forestry and those other than B.Sc., Forestry as specified in column
(4) prepared on the basis of the marks obtained in the qualifying examination
and reservation. Thereafter measure the physical standards and shall conduct
physical endurance test. A separate list of candidates who are successful in
Physical endurance test list and Physical Standard shall be prepared in
respect of candidates belonging to Degree in B.Sc., Forestry and those other
than B.Sc., Forestry as prescribed.
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(2) Must
have passed SSLC or possess equivalent qualification:
Provided
that this shall not be applicable to Forest Guards who were recruited prior
to 1977.
For direct
recruitment
(1) For
B.Sc., Forestry Graduates: Must be holder of a Bachelor of Science in
Forestry from a recognized University.
(2) For
Science Graduates: Must be a holder of Bachelor of Science degree with two or
more of the following subjects Physics, Chemistry, Mathematics, Botany,
Zoology, Geology, Micro-Biology, Bio-Technology, Bio-Chemistry.
(3)
Notwithstanding anything contained in Rule 6 of the Karnataka Civil Services
(General Recruitment) Rules, 1977, candidates must have attained the age of
eighteen years and must have not attained the age of.-
(i) thirty
years in the case of Scheduled Castes or Scheduled Tribes or Category-I of
Other Backward Classes;
(ii)
twenty-eight in the case of persons belonging to any of the Categories
of-II(a) or 11(b) or III(a) or III(b) of Other Backward Classes.
(iii)
twenty-five years in the case of others on the date of notification:
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The
Written Aptitude Test (objective type) of the standard of Bachelor of Science
degree including B.Sc. (Forestry) shall be conducted separately for the list
of candidates belonging to Science Degree in Forestry and the Science Degree
other than B.Sc., Forestry by the Recruiting Authority. Further, the
Recruiting Authority shall prepare separate list of eligible candidates in
the order of merit determined on the basis of marks obtained in B.Sc.,
(Forestry) and in the Science degree candidates other than B.Sc., Forestry
and the marks secured in the Aptitude Test and also the orders in force
relating to reservation of posts under various categories earmarked by
Government in this behalf. If the percentage of total marks obtained
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Provided
that in the case of Forest Motivators of the Department, forty-three years in
respect of persons belonging to Scheduled Castes, Scheduled Tribes and
Category-I of Other Backward Classes, forty-one years in respect of persons
belong to Other Backward Classes by Category-II(a) or II(b) or III(a) or
III(b) of Other Backward Classes and thirty-eight years for others:
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by two or
more candidates are equal, the order of merit shall be fixed on the basis of
their age, the older in age being placed above the younger. From the above
two list a select list shall be published equal to the number of vacancies
notified in each circle from the list of candidates selected under Degree in
B.Sc. Forestry and those Science Degree candidates other than B.Sc., Forestry
and every third vacancy in direct recruitment being filled from the
candidates other than B.Sc., Forestry. The list so prepared shall be
published in the Official Gazette by the Recruiting Authority.
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Provided
further that the Forest Motivators must have worked for a minimum of five
years with fixed honorarium and must continue to serve as such on the date of
notification:
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Provided
that in the case of a candidate who is an ex-servicemen, by three years plus
the number of years of service rendered by him in the Armed Forces of the
union.
(4) Must
possess the following physical standards namely.-
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Height
Minimum
|
Chest
|
|
Minimum Exhalation
|
Minimum expansion on inhalation
|
|
Male
|
163 cms
|
79 cms
|
5 cms
|
|
Female
|
150 cms
|
74 cms
|
5 cms
|
Must have
the following standard of distant and near vision with or without glasses:
Distant
vision
|
Better eye
|
|
Worse eye
|
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6/6 mtrs.
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or
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6/9 mtrs.
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The
candidates whose names are included in the list prepared and published by the
Recruiting Authority, shall be appointed by the Chief Conservator of
Forests/Conservator of Forests of the concerned circle herein referred to as
Appointing Authority on probation for a period of two years after satisfying
the suitability for appointment in all respects.
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Near
vision
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Better eye
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Worse eye
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0/6 mtrs.
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or
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0/8 mtrs.
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Each eye
must have full field vision. Colour blindness, squint or any morbid
conditions of the eyes or lids or either eye shall be deemed to be
disqualification.
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Hearing
Test:
(1)
Rinner's Test
(2)
Webber's Test
(3) Tests
for Vertigo
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On
appointment as Deputy Range Forest Officer every candidate shall execute an
indemnity bond with two sureties to the satisfaction of the Appointing
Authority that he shall serve the department for a period of not less than
five years, tailing which the cost of twelve months Deputy Range Forest
Officer training course shall be reimbursed to the Government. The candidates
shall be sent for twelve months Foresters Training Course. If the candidate
fails to complete the training course within the period specified he shall be
given one more chance to complete the training/examinations, at the cost of
the candidate. If he is unable to complete the training/examinations in
second chance he shall be liable to be discharged from service and the
training cost shall be recovered from him as per the bond so executed. If the
candidate fails to complete the probationary period satisfactorily he shall
be discharged from the service by recovering training cost from him as per
the indemnity bond so executed. Notwithstanding anything contained in Rule 5
of the Karnataka Government Servant (Seniority) Rules, 1957, the inter se
seniority among the candidates selected in the above selection shall be
determined on the basis of marks obtained in the selection examination and
the marks obtained in the training in the ratio of 75:25 respectively."
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Any
defects observed during the tests (mentioned above) shall be a
disqualification.
Following
shall be physical disqualifications:
Knock-knees
Bowlegs
Flatfeet
Varicose
Veins
(5) Candidates
must pass a physical endurance test consisting of a walk of 25 kms in case of
a male and 16 kms in case of a female, to be completed in four hours.
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(4)
For the
entries relating to the category of post "Forest Guards", at Serial
Number 14, the following shall be substituted, namely.-
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"Sl.
No.
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Category
of post
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Method of
recruitment
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Minimum
qualification
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(1)
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(2)
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(3)
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(4)
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14.
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Forest
Guards
(11600-200-
12000-250-
13000-300-
14200-350-
15600-400-
17200-450-
19000-500-
21000)
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Seventy-five
per cent by direct recruitment and twenty-five per cent by promotion from the
cadre of Forest Watcher.
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Method of
Direct Recruitment.-
The
Principal Chief Conservator of Forests (Head of Forests Force) (hereinafter
referred to as "Recruiting Authority") shall, after taking into
consideration the number of vacancies in the Circle and as directed by the
State Government and the orders relating to reservation in force, notify the number
of vacancies to be filled up division wise. He shall call for applications in
such form as may be notified by him from candidates who possess the required
qualifications and the physical standard as indicated in the column (4), in
the Official Gazette and in more than one newspaper in the regional language
having wide circulation. After the receipt of the applications from the
eligible candidates, the Recruiting Authority shall invite the candidates for
physical endurance test in the ratio of 1:20 (Vacancy: Candidate) purely on
the merit basis of the marks obtained in the qualifying examination i.e., II
PUC pass and reservation. Thereafter measure the physical standards and shall
conduct physical endurance test. A list of candidates who are successful in
Physical Endurance Test and Physical Standards shall be prepared and they
shall be called for Written Aptitude Test.
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For direct
recruitment.-
(1) Must
have passed II PUC or possess equivalent qualification on the date of
notification.
(2)
Notwithstanding anything contained in Rule 6 of the Karnataka Civil Services
(General Recruitment) Rules, 1977, every candidates must have attained the
age of eighteen years and must not have attained the age of.-
(i)
thirty-two years in the case of persons belonging to any of the Scheduled
Castes or Scheduled Tribes or Category-I of the Other Backward Classes;
(ii)
thirty years in the case of persons belonging to any of the Categories
of-II(a) or II(b) or III(a) or III(b) of the Other Backward Classes.
(iii)
twenty-seven years in case of others on the date of notification:
Provided
that in case of Forest Motivators of the Department, forty-three years in
respect of persons belonging to Scheduled Castes, Scheduled Tribes and
Category-I of the Other Backward Classes, forty-one years in respect of
persons belong to Other Backward Classes by Category-II(a) or II(b) or III(a)
or III(b) of Other Backward Classes and thirty-eight years for others:
Provided
further that the Forest Motivators must have worked for a minimum of five
years with fixed honorarium and must continue to serve as such on the date of
notification:
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The
Written Aptitude Test (objective type) of the standard of II PUC shall be
conducted by the Recruiting Authority. Further, the Recruiting Authority
shall prepare a list of eligible candidates in the order of merit by
providing equal weightage to the marks secured in the II PUC and the marks
secured in the Aptitude Test and also the orders in force relating to
reservation of posts in various categories earmarked by the State Government
in this behalf. If the percentage of total marks obtained by two or more
candidates is equal, the order of merit shall be fixed on the basis of their
age, the older in age being placed above the younger. The list so prepared
shall be equivalent to the number of notified vacancies in the Circle.
Further, allotment of the candidates to the Divisions shall be based on the
number of notified vacancies in the Divisions under different categories. The
list so prepared shall be published in the Official Gazette by the Recruiting
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Provided
also that in case of daily wage employees engaged between the period after
1-7-1984 and before 29-1-1990 and continued as such in Muster Rolls (M.R.),
43 years in respect of persons belonging to Scheduled Castes, Scheduled
Tribes and Category-I of Other Backward Classes, 41 years in respect of persons
belong to Other Backward Classes by Category-II(a) or II(b) or III(a) or
III(b) of Other Backward Classes and thirty-eight years for others:
Provided
that in the case of a candidate who is an ex-servicemen, by three years plus
the number of years of service rendered by him in the Armed Forces of the
union. I. Physical endurance test:
The
candidates are required to complete the following event which constitute
physical endurance test, within the time limit prescribed:
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Physical endurance test
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Men
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1600 meters run
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6 minutes
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Women
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1000 meters run
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5 minutes
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The
candidates whose names are included in the list prepared and published by the
Recruiting Authority in the manner indicated above will be allotted to the
respective Divisions as per the vacancies notified. The Deputy Conservator of
Forests concerned hereinafter referred to as Appointing Authority shall
appoint the candidates on probation for a period of two years after
satisfying the suitability for appointment in all respects.
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II.
Physical efficiency test
To test
the candidates' physical fitness, stamina and courage, shall have the
following items, which constitutes the physical efficiency test:
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Sl. No.
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Item
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Qualifying time/distance
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Men
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Women
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1.
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100 meters run
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15 seconds
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18.5 seconds
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2.
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High Jump
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1.20 meters
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0.90 meters
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3.
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Long Jump
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3.80 meters
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2.50 meters
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4.
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Shot Put
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5.60 meters
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3.76 meters
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5a.
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(sic) meters run
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2 minutes 50 Seconds
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-
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5b.
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200 meters run
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-
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40 Seconds
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In order
to qualify in the physical efficiency test the candidates must succeed in 3
out of 5 items above.
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On
appointment as Forest Guard and after executing an indemnity bond with two
sureties to the satisfaction of the Appointing Authority that the candidate
will serve the department for a period of not less than five years, failing
which the cost of six months training course shall be reimbursed to the
Government. The Forest Guard shall be sent for six months Forest Guards
Training Course. If the candidate fails to complete the training course
within the period specified he shall be given one more chance to complete the
training/examinations at the cost of the candidate. If he is unable to
complete the training/examinations in second chance he shall be liable to be
discharged from service by recovering the training cost as per the bond so
executed.
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III.
Physical Standards:
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Height
Minimum
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Chest
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Minimum Exhalation
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Minimum expansion on inhalation
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Male
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163 cms
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79 cms
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5 cms
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Female
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150 cms
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74 cms
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5 cms
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The
following constitutes physical defects:
1.
knock-knee
2. bowlegs
3.
flatfeet
4.
varicose veins
5. impediment
in speech and hearing
6.
hydrocele in men
7.
vision/colour blindness/night blindness
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Notwithstanding
anything contained in Rule 5 of the Karnataka Government Servant (Seniority)
Rules, 1957, the inter sc seniority among the candidates selected in the
above selection shall be determined on the basis of marks obtained in the
selection examination and the marks obtained in the training in the ratio of
75:25 respectively.
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Explanatory
note for vision:
Must have
the following standard of distant and near vision with or without glasses:
Distant
vision
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Better eye
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Worse eye
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6/6 mtrs.
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or
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6/9 mtrs.
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Near
vision
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Better eye
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Worse eye
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0/6 mtrs.
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or
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0/8 mtrs.
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Each eye
must have full field vision. Colour blindness, squint or any morbid condition
of the eyes or lids of either eye shall be deemed to be a disqualification.
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Hearing
Test:
(1)
Rinner's Test
(2)
Webber's Test
(3) Tests
for Vertigo
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Candidates
with any defects observed during the tests (mentioned above) shall be
disqualified.
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The
physical standard tests shall be carried out by the Recruiting Authority,
taking the assistance of the qualified persons wherever necessary.
For
promotion.-(1) Must have put in a service of not less than five years as
Forest Watcher carrying pay scale of Rs. 10400-16400."
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