Loading...
Are you looking for a legal research tool ?
Get Started
Do check other products like LIBIL, a legal due diligence tool to get a litigation check report and Case Management tool to monitor and collaborate on cases.

KARNATAKA FOREST DEPARTMENT SERVICES (RECRUITMENT) (AMENDMENT) RULES, 2016

KARNATAKA FOREST DEPARTMENT SERVICES (RECRUITMENT) (AMENDMENT) RULES, 2016

KARNATAKA FOREST DEPARTMENT SERVICES (RECRUITMENT) (AMENDMENT) RULES, 2016

PREAMBLE

In exercise of the powers conferred by the second proviso to sub-section (2) of Section 3 of the Karnataka State Civil Services Act, 1978 (Karnataka Act 14 of 1990), the Government of Karnataka hereby makes the following rules further to amend the Karnataka Forest Department Services (Recruitment) Rules, 2003, namely.--

Rule - 1. Title and commencement.--

(1)     These rules may be called the Karnataka Forest Department Services (Recruitment) (Amendment) Rules, 2016.

(2)     They shall come into force from the date of their publication in the Official Gazette.

Rule - 2. Amendment of Schedule I.--

In the Karnataka Forest Department Services (Recruitment) Rules, 2003, in Schedule I, for the category of posts of "Superintendent", at Serial Number (46), "First Division Assistant", at Serial Number (47), "Stenographer" at Serial Number (48) and "Second Division Assistant", at Serial Number (50) entries relating thereto the following shall be substituted, namely.--

Sl. No.

Category of Posts

Sanctioned Strength

Scale of Pay

Permanent

Temporary

Total

"46.

Superintendent

194

--

194

20000-500-21000-600-24600-700-28800-800-33600-900-36300

47.

First Division Assistant

639

 

639

14550-350-15600-400-17200-450-19000-500-21000-600-24600-700-26700

48.

Stenographer

44

 

44

14550-350-15600-400-17200-450-19000-500-21000-600-24600-700-26700

50.

Second Division Assistant

524

 

524

11600-200-12000-250-13000-300-14200-350-15600-400-17200-450-19000-500-21000"