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KARNATAKA FOREST DEPARTMENT SERVICES (RECRUITMENT) (AMENDMENT) RULES, 2014

KARNATAKA FOREST DEPARTMENT SERVICES (RECRUITMENT) (AMENDMENT) RULES, 2014

KARNATAKA FOREST DEPARTMENT SERVICES (RECRUITMENT) (AMENDMENT) RULES, 2014

PREAMBLE

Whereas, the draft of the Karnataka Forest Department Services (Recruitment) (Amendment) Rules, 2014 was published as required by sub-section (2) of Section 3 of the Karnataka State Civil Services Act, 1978 (Karnataka Act No. 14 of 1990), in Notification No. FEE 61 FEG 2013, dated 1-10-2014, in Part IV-A of the Karnataka Gazette, dated 6-11-2014, inviting objections and suggestions from all the persons likely to be affected thereby within 15 days from the date of its publication in the Official Gazette.

And whereas, the said Gazette was made available to the public on 6-11-2014.

And whereas the objections and suggestions received within the period specified above, have been considered by the Government.

Now, therefore, in exercise of the powers conferred by sub-section (1) of Section 3 read with Section 8 of the Karnataka State Civil Services Act, 1978 (Karnataka Act No. 14 of 1990), the Government of Karnataka hereby makes the following rules, namely.--

Rule 1. Title and commencement.

(1)     These rules may be called the Karnataka Forest Department Services (Recruitment) (Amendment) Rules, 2014.

(2)     They shall come into force on the date of their publication in the Official Gazette.

Rule 2. Amendment of Schedule-II.

In the Karnataka Forest Department Services (Recruitment) Rules, 2003, in Schedule II.--

(i)       For the entries relating to the category of post of "Assistant Conservator of Forest", at Serial No. 8, in column (4), for the heading "promotion and entries relating thereto the following shall be substituted;

"For promotion.--

Must have put in service of not less than eight years in the cadre of Range Forest Officer (excluding the period for ranger training course):

Provided that if persons who have put not less than eight years of service as Range Forest Officers are not available a person who have put in a service of not less than service of five years may be considered for promotion".

(ii)      In the entries relating to the category of post of "Forest Guard", at Sl. No. 14, in column (4), under the heading 'For promotion', for the words "not less than five years", the words "not less than three years" shall be substituted;

(iii)     For the entries relating to the post of Forest Watcher, at Serial No. 53, the following shall be substituted, namely.--

"Sl. No.

Category of Post

Method of recruitment

Minimum qualification

53.

Forest Watcher

Twenty-five per cent by promotion from the cadre of Group 'D' carrying lower scale of pay and Seventy-five per cent by Direct Recruitment with following manner.--

 (1) The Conservator of Forests (hereinafter referred to as 'Selection Authority') taking into consideration the number of vacancies in the Circle and the reservation of posts provided by any law, rule or Government order and the directions of the Government, if any, shall notify the posts to be filled up division-wise in the Official Gazette and also in two widely circulated newspapers having wide circulation in the region invite applications from the candidates who possess the required qualification and physical standard as indicated in column (4) requiring them to indicate the circle in which they prefer to appear for examination.

For Direct Recruitment.--

 Educational Qualification.--

Must have passed SSLC Standard.

Age Limit.--

Every candidate must have attained the age of eighteen years as on the date of notification and must not have attained the age of.-

(i) thirty-three years in the case of persons belonging to any of the Scheduled Castes or Scheduled Tribes or Category I of Other Backward Classes;

(ii) thirty-two years in the case of a person belonging to any of the Category II(a) or II(b) or III(a) or III(b) of Other Backward Classes;

(iii) in case of others, thirty years on the date of notification:

Provided that in case of candidate who is an ex-serviceman discharged from the service by reason of demobilisation, retrenchment or retirement, the age limit be relaxed by the number of years of Military service rendered by him plus three years:

 

 

(2) After receipt of the applications from the eligible candidates the Selection Authority shall scrutinize the applications and shall follow the procedure specified below for selection of candidates.

The candidates shall qualify in the following tests.--

 

I. 'Physical endurance test' as provided in column (3). The candidates who qualify in the physical endurance test shall be allowed for.

II. 'Physical efficiency test' as provided in column (3). The candidate who qualify in the physical efficiency test shall be allowed for.

III. 'Physical standard test', as provided in column (4) which includes examining of height and chest measurements and physical defects.

The results of 'physical endurance test', 'physical efficiency test' and 'physical standard test' shall be published by the Recruiting Authority on the same day in the respective test centers as soon as the respective tests are completed.

The candidates who qualify in the physical endurance test, physical efficiency test and physical standards test shall be allowed to appear for the

IV. 'Written test'. A written test of objective type of one hour duration consisting of basic General Knowledge and Elementary Arithmetic for a total of 100 marks, shall be held for the candidates who have qualified physically in the 'physical standard test'.

Provided further that in case of Forest Motivators of the Forest Department, forty-three years in respect of persons belonging to the Scheduled Castes or Scheduled Tribes and Category I of Other Backward Classes, forty-two years in respect of persons belonging to any of the Categories of II(a) or II(b) or III(a) or III(b) of Other Backward Classes and forty years for others:

Provided also that the Forest Motivator to avail the above age relaxation must have worked as motivator for a minimum of five years with fixed honorarium and must have continued to serve as such on the date of notification.

I. Physical endurance test.--

The candidates are required to complete the following event which constitute physical endurance test, within the time-limit prescribed:

Physical endurance test:

Men 1600 meters run 6 minutes

Women 1000 meters run 5 minutes

II. Physical efficiency test.--

To test the candidates physical fitness, stamina and courage, shall have the following items, which constitutes the physical efficiency test:

 

Sl. No.

Item

Qualifing Time/ distance

Men/Woman

1.

100 Meters run

15 seconds/ 18.5 seconds

2.

  High Jump

1.20 meters/0.90 meters

3.

  Long Jump

3.80 meters/2.50 meters

4.

  Shot put

5.60 meters/3.76 meters

5a.

 800 meters run

2 minutes 50 seconds

5b.

 200 meters run

40 seconds

 

 

The written test shall be held in all the Circles simultaneously on the same day as determined by the Principal Chief Conservator of Forests (HoFF).

A circle level Merit List of the candidates shall be prepared on the basis of the marks secured in the written test. In the event of total marks obtained by two or more candidates being equal, the older in the age shall be placed above the younger and accordingly the inter se merit shall be decided.

The Circle level Merit List shall exclusively be applicable to that Circle only.

A Circle level Select List, on the basis of the merit equal to the number of vacancies in each circle shall be prepared, following the reservations in force.

The remaining candidates in the merit list equal to ten per cent of the number of vacancies notified shall be prepared as additional list to fill up the vacancies arising due to not reporting the candidates in Select List. The candidates from the Additional list shall be selected for appointment limited to such extent of unreported vacancies on the basis of the merit and reservations in force. Once all the notified vacancies are filled, or new select list is published the Additional list shall automatically cease to exist.

In order to qualify in the physical efficiency test the candidates must succeed in 3 out of 5 items above.

 

III. Physical Standards.-

Male

Physical Standards

Others Forest  Scheduled Tribes Specifically (mentioned in column (2)

Minimum Height

163 cms

152 cms

Chest:

 

 

Normal

79 cms

74 cms

Minimum Expansion

5 cms

74 cms

Female

Physical Standards

Others Forest  Scheduled Tribes Specifically (mentioned in column (2))

Minimum Height

150 cms

145 cms

Chest:

 

 

Not applicable

 

 

Minimum Weight

40 kgs

38 kgs

 

 

 

A Police verification report shall be obtained through the concerned District Police Authority about the antecedents of the candidates in the Select List and Additional List.

Candidates in the Select List cleared in Police report shall be allotted to the Forest Divisions for appointment as per the notified vacancies based on the merit and option of the candidates. The list of candidates so allotted to each of the Divisions against the notified vacancies, shall be published in the Official Gazette by the Recruiting Authority.

The candidates allotted to the respective Divisions shall be appointed by the Appointing Authority after satisfying itself on holding such enquiry as it may be considered necessary that each of the candidate is suitable in all respect for appointment.

In the event of the appointed candidates failing to report for the duty within the specified date, their appointment shall be cancelled and such vacancy shall be filled by a candidate belonging to the same category by drawing a candidate next in merit out of the Additional list-Provided that fifty per cent of the vacancies arising in the Territorial jurisdiction of each of the following Wildlife Divisions, namely.--

 (a) Project Tiger, Bandipur;

(b) Hunsur Wildlife Division, Hunsur;

(c) Chamarajanagar Wildlife Division, Chamarajanagar;

The following constitutes physical defects.--

 1. Knock-knee

2. Bowlegs

3. Flat feet

4. Varicose veins

5. Impediment in speech and hearing

6. Hydrocele in men

7. Vision/colour blindness/night blindness

Explanatory note for vision.--

Must have the following standard of distant and near vision with or without glasses.

 

Distant Vision

Better eye

or

Worse Eye

6/6 mtrs.

6/9 mtrs.

 

Near vision

Better eye

or

Worse Eye

0/6 mtrs.

0/8 mtrs.

Each eye must have full field vision, colour blindness, squint or any morbid condition of the eyes or lids or either eye shall be deemed to be a disqualification.

Hearing test:

1. Rinner's test

2. Webber's test

3. Test for vertigo

Candidates with any defects observed during the tests (mentioned above) shall be disqualified.

 

 

(d) Cauvery Wildlife Division, Kanakapura;

(e) Bhadra Wildlife Division, Chickmagalur; and

(f) Kuderemukh Wildlife Division, Karkala

The physical standard tests shall be carried out by the Recruiting Authority, taking the assistance of the qualified persons wherever necessary.

 

 

Shall be filled up from among the candidates who belong to the respective local forest dwelling Scheduled Tribes in the Division, namely Jenu Kuruba, Kadu Kuruba, Hakkipikki, Soliga, Soligaru, Yerava, Gowdlu, Irular, Iruliga, Koraga, Melakudi, Malaikudi, Maleru, Meda and Thoda who have studied in the taluks coming partially or fully in the jurisdiction of the above said wildlife divisions from 1st Standard to VII Standard.

For Promotion.--

Must have put in a service of not less than three years in the cadre of Group 'D':

Provided further that a person from the Group 'D' cadre must have physical standard prescribed for the post of Watcher and persons having physical fitness may be posted to field post and persons having lower physical standard may be appointed to non-field post:

Provided that a person from the Group 'D' cadre must have minimum educational qualification of a pass in SSLC Examination".