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KARNATAKA CIVIL SERVICES (RECRUITMENT TO THE MINISTERIAL POSTS) (AMENDMENT) RULES, 1983

KARNATAKA CIVIL SERVICES (RECRUITMENT TO THE MINISTERIAL POSTS) (AMENDMENT) RULES, 1983

KARNATAKA CIVIL SERVICES (RECRUITMENT TO THE MINISTERIAL POSTS) (AMENDMENT) RULES, 1983

 

PREAMBLE

In exercise of the powers conferred on me by the proviso to Article 309 of the Constitution of India, I, Ashoka Nath Banerji, the Governor of Karnataka hereby make the following rules further to amend the Karnataka Civil Services (Recruitment to the Ministerial Posts) Rules, 1978, namely.--

Rule - 1. Title and commencement.

(1)     These rules may be called the Karnataka Civil Services (Recruitment to the Ministerial Posts) (Amendment) Rules, 1983.

(2)     They shall come into force on the date of their publication in the Official Gazette.

Rule - 2. Amendment of Rule 6.

In Rule 6 of the Karnataka Civil Services (Recruitment to the Ministerial Posts) Rules, 1978 (hereinafter referred to as the said rules), in sub-rule (2) for the figure "200", the figure "300" shall be substituted.

Rule - 3. Substitution of the Annexure.

For the annexure to the said rules, the following annexure shall be substituted, namely.--

"ANNEXURE

(I)      Syllabus for the competitive examination for recruitment to the cadre of Assistants and First Division Clerks;

The examination will consist of two written papers, namely.--

(1)     a paper on General English or General Kannada; and

(2)     a paper on General Knowledge.

The maximum marks for each paper will be 150.

(1)     (a) The paper on General English or General Kannada will normally conform to the minimum standard expected of a student who has passed the Bachelors Degree examination of a University. It is intended- to test candidate's knowledge of English/Kannada grammar, vocabulary, spellings, synonyms, antonyms, his power to understand and comprehend the English/Kannada Language and his ability to discriminate between correct and incorrect usage, etc.

(b) The candidates may answer either the paper on General English or the paper on General Kannada.

(2)     (a) The paper on General Knowledge will normally conform to the minimum standard relating to General Knowledge, expected of a student who has passed the Bachelor's Degree Examination Karnataka Civil Services (Recruitment to the Ministerial Posts) (Amendment) Rules, 1983of a University and will cover questions on the Constitution of India, Indian History and Culture, General and Economic Geography of India, current events, everyday science and such matters of everyday observation as may be expected of an educated person.

(b) The candidates may answer this entire paper either in English or in Kannada but they shall not answer some questions in English and some in Kannada. The questions in both the papers will be of 'Objective Multiple Choice Type'.

(II)     Syllabus for the competitive examination for recruitment to the cadre of Junior Assistants and Second Division Clerks:

The examination will consist of two written papers namely.--

(1)     A paper on General English or General Kannada and

(2)     a paper on General Knowledge. The maximum marks for each paper will be 150.

(1)     (a) The paper on General English or General Kannada will normally conform to the minimum standard expected of a student who has passed the SSLC examination. It is intended to test candidate's knowledge of English/Kannada Grammar, vocabulary, spellings, synonyms, antonyms, his power to understand and comprehend the English/Kannada Language and his ability to discriminate between correct and incorrect usage, etc.

(b) The candidates may answer either the paper on General English or the paper on General Kannada.

(2)     (a) The paper on General Knowledge will normally conform to the minimum standard relating to General Knowledge expected of a student who has passed the SSLC examination and will cover topics relating to the Constitution of India, Indian History and Culture, General and Economic Geography of India, current events, everyday science and such matters of everyday observation as may be expected of an educated person.

(b) The candidates may answer this entire paper either in English or in Kannada but they shall not answer some questions in English and some in Kannada. The questions in both the papers will be of "Objective Multiple Choice type".