In exercise of the powers conferred by proviso to
article 309 of constitution the Governor, Tipura hereby makes the following
Regulating the method of recruitment to the post of Jr. Scientific Officer
(Chemistry). (i) These rules may called, Junior Scientific Officer (Chemistry), Health
& Family Welfare Department Recruitment Rules. (ii) They shall come into force on the date of their publication in the
Official Gazette. The name of the post shall be as specified in
column-1. The number of the said post, its classification and
the scale of pay attached thereto shall be specified in columns 2 to 4 of the
Schedule Annexed hereto. The method of recruitment to said post, age limit,
qualification and other matter relating to said post shall be as specified in
columns 5 to 13 of the said schedule. No person- (a) Who has entered into or contracted a marriage with a person having
spouse living, or (b) Who having a spouse living has entered into or contracted a marriage
with any person shall be illegible for appointment the said post. Provided that the State Government may, if
satisfied that such marriage is permissible under the personal Law applicable
to such person and the other party to the marriage and there are other grounds
for so doing, except any person from the operation of these rule. Where the State Government is of the opinion that
it is necessary or expedient so to do, it may, be order for reasons to be
recorded in the writing and in consultation with the Tripura Public Service
Commission, relax any of the provisions of these rules with respect to any
class or category of persons. Nothing in these rules shall effect reservations,
relaxation of age limit and concessions required to be provided for the
Schedule Castes, the Schedule Tribes, Ex-Servicemen and other special category
of persons in accordance with the orders issued by the State Government from
time to time in this regard. RECRUITMENT RULES FOR THE POST OF JUNIOR SCIENTIFIC OFFICER
(CHEMISTRY) UNDER THE HEALTH AND FAMILY WELFARE DEPARTMENT, GOVERNMENT OF
TRIPURA 01. Name of the Post. :- Junior Scientific Officer (CHEMISTRY) 02. Number of Post. :- 01 (one) plus additional post as and
when created. 03. Classification :- Group "A" Gazetted. 04. Scale of pay :- Rs. 7,800-275-10,000-300-15,100/-
subject to revision by the Government from time to time. 05. Whether selection post or
non-selection post. :- Selection post. 06. Age Limit for direct recruits. :- Age limit 37(thirty seven) years.
Relaxable by 5(five) years in case of ST/SC/PH candidates and Government
Servants, provided that the ST/SC/PH Govt. Servants shall not get this
relaxation over and above the general relaxation of 5 years available to
them. 07. Educational and other qualification
required for direct recruitment. :- Essential: (i) Degree in Pharmacy
from a recognized University. Desirable: (ii) 1 year experience in testing of
drugs in Govt. recognized laboratory. 08. Whether age and educational
qualifications prescribed for direct recruits will apply in the case of
promotes. :- Not applicable. 09. Period of probation, if any. :- 2 (two) years. 10. Method of recruitment Whether by direct
recruitment or by promotion or by deputation/transfer and percentage of the
vacancies to be filled by various method. :- By direct recruitment. 11. In case of recruitment by
promotion/deputation/transfer grades from which promotion/deputation/transfer
to be made. :- Not applicable. 12. If a D.P.C. exists, what is its
composition. :- Not applicable. 13. Circumstances in which T.P.S.C. is to
be consulted in making recruitment. :- As required under Tripura Public
Service Commission (Exemption for Consultation) Regulation, 1973.JUNIOR SCIENTIFIC OFFICER
(CHEMISTRY), HEALTH AND FAMILY WELFARE DEPARTMENT RECRUITMENT RULES
PREAMBLE