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Sections
Rule 1. Short title and commencement.
Junior Scientific Assistant (Chemistry)
Forensic Science Laboratory Recruitment Rules, 2025
[17th
February 2025]
PREAMBLE
In exercise of the powers
conferred by the proviso to article 309 of the Constitution of India read with
the Government of India, Ministry of Home Affairs, Notification No. F-27/59-him
(i) dated the 13th July, 1959,and in supersession of this Govt's Notification
no. F19/56/96/Home-III Deptt./303-313 dated 21st April, 2007 except as respects
things done or omitted to be done before such supersession, the Lt. Governor of
National Capital Territory of Delhi hereby makes the following rules regulating
the method of recruitment to the post Junior Scientific Assistant (Chemistry)
in Forensic Science Laboratory, Government of National Capital Territory of
Delhi, namely:-
Rule 1. Short title and commencement.
(i)
These rules
may be called the Junior Scientific Assistant (Chemistry) Forensic Science
Laboratory Recruitment Rules, 2025.
(ii)
They shall
come into force on the date of their publication in Delhi Gazette.
Rule 2. Number of posts, classification and Pay Level in Pay Matrix.
The number of the said post, its
classification and pay level in pay matrix attached thereto shall be as
specified in columns (2) to (4) of the Schedule annexed to these rules.
Rule 3. Method of recruitment, age limit, qualification etc.
The method of recruitment to the
said post, age limit, qualifications and other matters connected therewith,
shall be as specified in columns (5) to (13) of the said Schedule.
Rule 4. Disqualification.
No person,-
(a)
Who has
entered into or contracted a marriage with a person having a spouse living; or
(b)
Who having a
spouse living, has entered into or contracted a marriage with a person, shall
be eligible for appointment to the said post.
Provided that the Government may,
if satisfied that such marriage is permissible under the personal law
applicable to such person and the other party to the marriage and that there
are other grounds for so doing, exempt any person from the operation of this
rule.
Rule 5. Power to relax.
Where the Government is of the
opinion that it is necessary or expedient so to do, it may, by order and for
reasons to be recorded in writing, relax any of the provisions of these rules
with respect to any class or category of persons.
Rule 6. Saving.
Nothing in these rules shall
affect reservations, relaxation of age limit and other concessions, required to
be provided for the Schedule Castes, Schedule Tribes, Other Backward Classes,
Ex-Servicemen and other special categories of persons in accordance with the
orders issued by the Govt. of India from time to time in this regard.
SCHEDULE
|
Name of Post |
Number of posts |
Classifi cation |
Pay Level in the Pay Matrix |
Whe ther Sele ction or Non Sele
ction post |
Age limit for direct recruits |
Educa tional and other Qualifi
cation required for direct recruits |
|
1 |
2 |
3 |
4 |
5 |
6 |
7 |
|
Junior
Scientific Assistant (Chemistry) |
57* (2024)
*Subject to variation dependent on workload |
General
Central Service Group C Non- Gazetted Non Minis terial |
Level -5
(Rs. 29200- 92300) in the Pay Matrix |
Not Appli
cable |
Between 18-25* years (The upper age limit is
relaxable for departmental candidate upto 40 years in accordance with the
instructions or orders issued by the Central Government) Note: The crucial date for
determining the age limit shall be as advertised by Competent Authority. *In case of post being filled
up by all-India Open Competition, the age limit would be between 18 year and
27 years. |
Essential: Masters degree in Chemistry or
Toxicology or Biochemistry or Forensic Science with Chemistry as one of the
subjects or papers during all the three years of Bachelor of Science level
from a recognized University. Note: Qualifications are
relaxable at the discretion of the Competent Authority for reasons to be
recorded in writings, in case of candidates otherwise well qualified. |
|
Whe ther age and educa tional qualifi
cations prescri bed for direct rec ruits will apply in the case of promo tees |
Period of Proba tion, if any |
Method of Recruit ment, |
In case of recruit ment by
Promo tion / Depu tation / tran sfer grade from which promo tion / deputa
tion /trans fer to be made |
If a Depart mental Promo tion
Comm ittee exists, what is its compo sition |
Circum stances in which Union
Public Service Commi ssion to be cons ulted in making recruit ment |
|
8 |
9 |
10 |
11 |
12 |
13 |
|
Not appli
cable |
2 years for Direct Recruits Note: Direct recruits would be
requ ired to success fully complete a manda tory induc tion Training of at
least two weeks dura tion as pres cribed by the compe tent autho rity for
comple tion of probation. |
100% by Direct recruitment. Note: Vaca ncies caused by the
incum bent being away on depu tation or long illne ss or study leave or under
other circum stances for a duration of one year or more may be filled on
deputa tion basis from Officers of Cen tral Govern ment:- (a)(i) holding analo gous posts
on regular basis in the parent cadre or depart ment; or (ii) with five years service in
the grade ren dered after appoint ment thereto on regular basis in level-4
(Rs. 25500 - 81100) in the pay matrix or equiv alent in the parent cadre or
depart ment; and (b) possessing the educa tional
qualifi cations prescri bed for direct recruits under column (7). The maximum age for appoint
ment by deputa tion shall not be excee ding 56 years as on the closing date
of receipt of applica tions. |
Not applicable Note: The exi sting incum bents
to the post of Labora tory Assistant (Chemi stry) will be consi dered for
prom otion after comp letion of 5 years of regular service in the grade to
the post of JSA (Chemistry). Thereafter, the method of recruit ment for the
post under conside ration will be 100% by Direct Recruit ment. |
Group C Depart mental Confir
mation Commi ttee: 1. ACS (Home)/Principal Secr
etary (Home)/ Secre tary (Home)- Chair person 2. Principal Secr etary
(Services)/ Secr etary (Servi ces)- Member 3. Deputy Secre tary (GAD) -
Member 4. Director of the conce rned
vertical -Mem ber Note: Senior most member of the
Depart mental Confir mation Commi ttee shall act as Chairperson in case the
notified Chair person of the Depart mental Confir mation Committee happens to
be junior to another me mber of the Depart mental Prom otion Commi ttee. |
Not
applicable |