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JOINT DIRECTOR OF EDUCATION IN THE MAHARASHTRA EDUCATION SERVICE, GROUP A (ADMINISTRATIVE BRANCH) RECRUITMENT RULES, 2018

JOINT DIRECTOR OF EDUCATION IN THE MAHARASHTRA EDUCATION SERVICE, GROUP A (ADMINISTRATIVE BRANCH) RECRUITMENT RULES, 2018

JOINT DIRECTOR OF EDUCATION IN THE MAHARASHTRA EDUCATION SERVICE, GROUP A (ADMINISTRATIVE BRANCH) RECRUITMENT RULES, 2018

PREAMBLE

In exercise of the powers conferred by the proviso to article 309 of the Constitution of India and in supersession of all existing rules, orders or instruments made in this behalf, the Governor of Maharashtra is hereby pleased to make the following rules, regulating recruitment to the post of Joint Director of Education, in the Maharashtra Education Service, Group-A (Administrative Branch), under the School Education and Sports Department of the Government of Maharashtra, namely:

Rule - 1.

These rules may be called the "Joint Director of Education in the Maharashtra Education Service, Group A (Administrative Branch) Recruitment Rules, 2018."

Rule - 2.

In these rules, unless the context requires otherwise:

(a)      "Department" means the Department of School Education and Sports of the Government of Maharashtra;

(b)      "Deputy Director of Education (Administrative Branch)" means the Deputy Director of Education (Administrative Branch) in the Maharashtra Education Service, Group A and it includes the posts mentioned in Schedule " B " appended to these Rules;

(c)      "Government" means the Government of Maharashtra;

(d)      "Joint Director of Education (Administrative Branch)" means the Joint Director of Education (Administrative Branch) in the Maharashtra Education Service, Group A and it includes the posts mentioned in the Schedule " A " appended to these Rules;

(e)      "Schedule" means the Schedules appended to these Rules.

Rule - 3.

Appointment to the post of Joint Director of Education in the Maharashtra Education Service, Group A (Administrative Branch) shall be made by promotion of a suitable person on the basis of merit-cum-seniority from amongst the persons holding the post of Deputy Director of Education in the Maharashtra Education Service, Group A (Administrative Branch) having not less than three years of regular service in that post.

Rule - 4.

A person appointed to the post shall be required to pass the examinations in Hindi and Marathi languages according to the rules made in that behalf, unless he has already passed or has been exempted from passing those examinations.

Rule - 5.

A person appointed to the post shall possess a Certificate in Computer Operation prescribed by the Directorate of Information Technology, Government of Maharashtra, from time to time.

Rule - 6.

A person appointed to the post shall be liable for transfer anywhere in the State of Maharashtra.

SCHEDULE A

JOINT DIRECTOR OF EDUCATION (ADMINISTRATIVE BRANCH) AND ITS EQUIVALENT POSTS

Sr. No.

Designation

1

Joint Director of Education, Office of Commissioner of Education, Maharashtra State, Pune.

2

Joint Director of Education, Directorate of Secondary and Higher Secondary Education, Pune.

3

Joint Director of Education, Directorate of Primary Education, Pune.

4

Divisional Chairman, Maharashtra State Board of Secondary and Higher Secondary Education.

5

Commissioner, Maharashtra State Council of Examination, Pune.

 

By Deputation

6

Joint Director (Sarva Shiksha Abhiyan), Maharashtra Academic Authority, Pune.

7

Director, Maharashtra State Educational Planning and Administration, Aurangabad.

8

State Project Controller or Project Joint Director, Maharashtra PrathamikShikshan Parishad, Mumbai.

9

Joint Commissioner (Education), Tribal Development Commissionerate, Nashik.

SCHEDULE B

DEPUTY DIRECTOR OF EDUCATION (ADMINISTRATIVE BRANCH) AND ITS EQUIVALENT POSTS

Sr. No.

Designation

1

Deputy Director of Education, Commissioner of Education Office, Pune.

2

Deputy Director of Education, Directorate of Secondary and Higher Secondary Education, Pune.

3

Deputy Director of Education, Directorate of Primary Education, Pune.

4

Divisional Deputy Director of Education.

5

Deputy Director of Education, Directorate of Minority and Adult Education, Pune.

6

Deputy Commissioner, Maharashtra State Council of Examinations, Pune.

7

Secretary, Maharashtra State Board of Secondary and Higher Secondary Education and Divisional Secretary, Maharashtra State Board of Secondary and Higher Secondary Education, Divisional Boards.

 

By Deputation

8

Project Deputy Director, Maharashtra PrathamikShikshan Parishad, Mumbai.

9

Education Officer, Brihanmumbai Municipal Corporation, Mumbai.

10

ShikshanPramukh (Education In-charge), Pune Municipal Corporation, Pune.

11

Deputy Director (Education), Social Welfare Commissionerate, Pune.