JOINT DIRECTOR OF EDUCATION IN THE
MAHARASHTRA EDUCATION SERVICE, GROUP A (ADMINISTRATIVE BRANCH) RECRUITMENT
RULES, 2018
PREAMBLE
In exercise of the
powers conferred by the proviso to article 309 of the Constitution of India and
in supersession of all existing rules, orders or instruments made in this
behalf, the Governor of Maharashtra is hereby pleased to make the following
rules, regulating recruitment to the post of Joint Director of Education, in
the Maharashtra Education Service, Group-A (Administrative Branch), under the
School Education and Sports Department of the Government of Maharashtra,
namely:
Rule - 1.
These rules may be called the "Joint
Director of Education in the Maharashtra Education Service, Group A
(Administrative Branch) Recruitment Rules, 2018."
Rule - 2.
In these rules, unless the context requires
otherwise:
(a)
"Department"
means the Department of School Education and Sports of the Government of
Maharashtra;
(b)
"Deputy
Director of Education (Administrative Branch)" means the Deputy Director
of Education (Administrative Branch) in the Maharashtra Education Service,
Group A and it includes the posts mentioned in Schedule " B "
appended to these Rules;
(c)
"Government"
means the Government of Maharashtra;
(d)
"Joint
Director of Education (Administrative Branch)" means the Joint Director of
Education (Administrative Branch) in the Maharashtra Education Service, Group A
and it includes the posts mentioned in the Schedule " A " appended to
these Rules;
(e)
"Schedule"
means the Schedules appended to these Rules.
Rule - 3.
Appointment to the post of Joint Director of
Education in the Maharashtra Education Service, Group A (Administrative Branch)
shall be made by promotion of a suitable person on the basis of
merit-cum-seniority from amongst the persons holding the post of Deputy
Director of Education in the Maharashtra Education Service, Group A
(Administrative Branch) having not less than three years of regular service in
that post.
Rule - 4.
A person appointed to the post shall be
required to pass the examinations in Hindi and Marathi languages according to
the rules made in that behalf, unless he has already passed or has been
exempted from passing those examinations.
Rule - 5.
A person appointed to the post shall possess
a Certificate in Computer Operation prescribed by the Directorate of
Information Technology, Government of Maharashtra, from time to time.
Rule - 6.
A person appointed to the post shall be
liable for transfer anywhere in the State of Maharashtra.
SCHEDULE A
JOINT
DIRECTOR OF EDUCATION (ADMINISTRATIVE BRANCH) AND ITS EQUIVALENT POSTS
|
Sr. No.
|
Designation
|
|
1
|
Joint Director of Education, Office
of Commissioner of Education, Maharashtra State, Pune.
|
|
2
|
Joint Director of Education,
Directorate of Secondary and Higher Secondary Education, Pune.
|
|
3
|
Joint Director of Education,
Directorate of Primary Education, Pune.
|
|
4
|
Divisional Chairman, Maharashtra
State Board of Secondary and Higher Secondary Education.
|
|
5
|
Commissioner, Maharashtra State
Council of Examination, Pune.
|
|
|
By Deputation
|
|
6
|
Joint Director (Sarva Shiksha
Abhiyan), Maharashtra Academic Authority, Pune.
|
|
7
|
Director, Maharashtra State
Educational Planning and Administration, Aurangabad.
|
|
8
|
State Project Controller or Project
Joint Director, Maharashtra PrathamikShikshan Parishad, Mumbai.
|
|
9
|
Joint Commissioner (Education),
Tribal Development Commissionerate, Nashik.
|
SCHEDULE B
DEPUTY
DIRECTOR OF EDUCATION (ADMINISTRATIVE BRANCH) AND ITS EQUIVALENT POSTS
|
Sr. No.
|
Designation
|
|
1
|
Deputy Director of Education,
Commissioner of Education Office, Pune.
|
|
2
|
Deputy Director of Education,
Directorate of Secondary and Higher Secondary Education, Pune.
|
|
3
|
Deputy Director of Education,
Directorate of Primary Education, Pune.
|
|
4
|
Divisional Deputy Director of
Education.
|
|
5
|
Deputy Director of Education,
Directorate of Minority and Adult Education, Pune.
|
|
6
|
Deputy Commissioner, Maharashtra
State Council of Examinations, Pune.
|
|
7
|
Secretary, Maharashtra State Board of
Secondary and Higher Secondary Education and Divisional Secretary,
Maharashtra State Board of Secondary and Higher Secondary Education,
Divisional Boards.
|
|
|
By Deputation
|
|
8
|
Project Deputy Director, Maharashtra
PrathamikShikshan Parishad, Mumbai.
|
|
9
|
Education Officer, Brihanmumbai
Municipal Corporation, Mumbai.
|
|
10
|
ShikshanPramukh (Education
In-charge), Pune Municipal Corporation, Pune.
|
|
11
|
Deputy Director (Education), Social
Welfare Commissionerate, Pune.
|