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Jammu and Kashmir Appropriation (No. 2) Act, 2022

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Jammu and Kashmir Appropriation (No. 2) Act, 2022

[5 OF 2022]

[25 March 2022]

An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of the Union territory of Jammu and Kashmir for the services of the financial year 2022-23.

BE it enacted by Parliament in the Seventy-third Year of the Republic of India, in exercise of powers vested under the Jammu and Kashmir Reorganisation Act, 2019 as follows.

Section - 1. Short title.

This Act may be called the Jammu and Kashmir Appropriation (No. 2) Act, 2022.

Section - 2. Issue of Rs. 142150,09,87,000 out of the Consolidated Fund of the Union territory of Jammu and Kashmir for the financial year 2022-23.

From and out of the Consolidated Fund of the Union territory of Jammu and Kashmir, there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of one lakh forty-two thousand one hundred fifty crore, nine lakh and eighty-seven thousand rupees towards defraying the several charges which will come in course of payment during the financial year 2022-23 in respect of the services specified in column 2 of the Schedule.

Section - 3. Appropriation.

The sums authorised to be paid and applied from and out of the Consolidated Fund of the Union territory of Jammu and Kashmir by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

THE SCHEDULE

(See sections 2 and 3)

1	2		3
No. of Vote/ Appropria- tion	Services and purposes		Sums not exceeding
No. of Vote/ Appropria- tion	Services and purposes		Voted by Parliament	Charged on the Consolidated Fund	Total
			Rs.	Rs.	Rs.
1	General Administration Department	Revenue	560,10,65,000	30,65,57,000	590,76,22,000
		Capital	206,58,64,000	-	206,58,64,000
2	Home Department	Revenue	9588,36,54,000	-	9588,36,54,000
		Capital	1242,82,07,000	-	1242,82,07,000
3	Planning Department	Revenue	154,67,06,000	-	154,67,06,000
		Capital	974,92,00,000	-	974,92,00,000
4	Information Department	Revenue	131,95,38,000	-	131,95,38,000
		Capital	100,47,70,000	-	100,47,70,000
6	Power Development Department	Revenue	6310,51,27,000	-	6310,51,27,000
		Capital	2457,58,01,000	-	2457,58,01,000
7	Education Department	Revenue	10888,36,88,000	-	10888,36,88,000
		Capital	944,40,52,000	-	944,40,52,000
8	Finance Department .	Revenue	10840,70,49,000	7424,68,00,000	18265,38,49,000
		Capital	1564,82,00,000	32600,85,00,000	34165,67,00,000
9	Parliamentary Affairs Department	Revenue	57,81,90,000	87,10,000	58,69,00,000
		Capital	4,00,00,000	-	4,00,00,000
10	Law Department	Revenue	637,10,64,000	81,39,00,000	718,49,64,000
		Capital	122,00,00,000	-	122,00,00,000
11	Industry and Commerce Department	Revenue	447,18,45,000	-	447,18,45,000
		Capital	555,80,00,000	-	555,80,00,000
12	Agriculture Department	Revenue	1339,36,18,000	-	1339,36,18,000
		Capital	1496,03,55,000	-	1496,03,55,000
13	Animal/Sheep Husbandry Department	Revenue	722,21,01,000	-	722,21,01,000
		Capital	266,10,00,000	-	266,10,00,000
14	Revenue Department	Revenue	906,72,38,000	-	906,72,38,000
		Capital	93,50,00,000	-	93,50,00,000
15	Food, Civil Supplies and Consumer Affairs Department	Revenue	318,25,55,000	-	318,25,55,000
		Capital	306,26,30,000	-	306,26,30,000
16	Public Works Department	Revenue	1078,70,10,000	-	1078,70,10,000
		Capital	5217,87,00,000	-	5217,87,00,000
17	Health and Medical Education Department	Revenue	6388,62,75,000	-	6388,62,75,000
		Capital	1484,72,12,000	-	1484,72,12,000
18	Social Welfare Department	Revenue	3004,64,37,000	-	3004,64,37,000
		Capital	198,07,23,000	-	198,07,23,000
19	Housing and Urban Development Department	Revenue	1137,00,39,000	-	1137,00,39,000
		Capital	3112,88,20,000	-	3112,88,20,000
20	Tourism Department	Revenue	228,85,18,000	-	228,85,18,000
		Capital	278,95,00,000	-	278,95,00,000
21	Forest Department	Revenue	1688,42,93,000	-	1688,42,93,000
		Capital	200,76,09,000	-	200,76,09,000
22	Irrigation Department	Revenue	810,28,76,000	-	810,28,76,000
		Capital	1237,68,83,000	-	1237,68,83,000
23	Public Health Engineering Department	Revenue	1805,63,02,000	-	1805,63,02,000
		Capital	8051,45,69,000	-	8051,45,69,000
24	Hospitality and Protocol Department .	Revenue	226,55,02,000	-	226,55,02,000
		Capital	51,00,00,000	-	51,00,00,000
25	Labour, Stationery and Printing Department	Revenue	108,49,97,000	-	108,49,97,000
		Capital	67,57,80,000	-	67,57,80,000
26	Fisheries Department .	Revenue	119,04,45,000	-	119,04,45,000
		Capital	125,80,00,000	-	125,80,00,000
27	Higher Education Department	Revenue	1482,66,34,000	-	1482,66,34,000
		Capital	862,25,00,000	-	862,25,00,000
28	Rural Development Department	Revenue	815,31,72,000	-	815,31,72,000
		Capital	4627,85,46,000	-	4627,85,46,000
29	Transport Department	Revenue	117,31,57,000	-	117,31,57,000
		Capital	65,50,00,000	-	65,50,00,000
30	Tribal Affairs Department	Revenue	135,10,09,000	-	135,10,09,000
		Capital	282,22,95,000	-	282,22,95,000
31	Culture Department	Revenue	67,35,34,000	-	67,35,34,000
		Capital	325,82,16,000	-	325,82,16,000
32	Horticulture Department	Revenue	192,93,37,000	-	192,93,37,000
		Capital	454,00,00,000	-	454,00,00,000
33	Disaster Management, Relief, Rehabilitation and Reconstruction Department	Revenue	994,10,88,000	-	994,10,88,000
		Capital	566,62,00,000	-	566,62,00,000
34	Youth Services and Technical Education Department	Revenue	666,86,83,000	-	666,86,83,000
		Capital	244,99,25,000	-	244,99,25,000
35	Science and Technology Department	Revenue	21,02,98,000	-	21,02,98,000
		Capital	127,91,00,000	-	127,91,00,000
36	Cooperative Department	Revenue	85,08,19,000	-	85,08,19,000
		Capital	15,00,00,000	-	15,00,00,000
	TOTAL:		102011,65,20,000	40138,44,67,000	142150,09,87,000

Jammu and Kashmir Appropriation (No. 2) Act, 2022

Jammu and Kashmir Appropriation (No. 2) Act, 2022

Section - 1. Short title.

Section - 2. Issue of Rs. 142150,09,87,000 out of the Consolidated Fund of the Union territory of Jammu and Kashmir for the financial year 2022-23.

Section - 3. Appropriation.

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