Indo-Tibetan Border Police Force,
Veterinary Cadre (Group B And C Posts) Recruitment Rules, 2023
[20th July 2023]
In
exercise of the powers conferred by clause (b) of sub-section (2) of section
156 of the Indo-Tibetan Border Police Force Act, 1992 (35 of 1992), and in
supersession of the Indo-Tibetan Border Police Force, Veterinary Cadre (Group
'B' and Group 'C' Posts) Recruitment Rules, 2019, except as respects things
done or omitted to be done before such suppression, the Central Government
hereby makes the following rules regulating the method of recruitment to the
posts of Inspector(Dresser Veterinary), Sub-Inspector(Dresser Veterinary), Sub Inspector(Lab
Technician Veterinary), Assistant Sub-Inspector(Dresser Veterinary), Head
Constable(Dresser Veterinary), Head Constable(Veterinary Radiographer),
Constable(Kennelman) of Veterinary Cadre in the Indo Tibetan Border Police
Force, Ministry of Home Affairs, namely :-
Rule - 1. Short title and commencement
(1)
These
rules may be called the Indo-Tibetan Border Police Force, Veterinary Cadre
(Group B and C Posts) Recruitment Rules, 2023.
(2)
They
shall come into force on the date of their publication in the Official Gazette.
Rule - 2. Application
These rules shall apply to the posts as specified in column (1) of the Schedule
annexed to these rules.
Rule - 3. Number of posts, classifications and level in the pay matrix
The number of the said posts, their classifications and level in the pay matrix
attached thereto shall be as specified in columns (2) to (4) of the said
Schedule.
Rule - 4. Method of recruitment, age-limit, qualifications, etc.
The method of recruitment, age-limit, qualifications and other matters relating
to the said posts shall be as specified in columns (5) to (13) of the said
Schedule.
Rule - 5. Disqualification
No person,-
(a)
Who
has entered into or contracted a marriage with a person having a spouse living;
or
(b)
Who,
having a spouse living, has entered into or contracted a marriage with any
person, Shall be eligible for appointment to the said posts:
Provided
that the Central Government may, if satisfied that such marriage is permissible
under the personal law applicable to such person and the other party to the
marriage and that there are other grounds for so doing, exempt any person from
the operation of this rule.
Rule - 6. Medical Fitness
Notwithstanding anything contained in these rules, only those persons who are
in medical category SHAPE-I, as specified in the Indo-Tibetan Border Police
Force Manual, Volume-III, shall be eligible for promotion and appointment
including appointment by deputation or re-employment under the provisions of
these rules.
Rule - 7. Ineligibility of non-citizens of India
No person who is not a citizen of India shall, except with the prior permission
of the Central Government in writing be appointed under these rules:
Provided
that nothing contained in this rule shall debar the appointment or employment
of a subject of Nepal or Bhutan in the Force.
Rule - 8. Superannuation
(1)
Every
person appointed under these rules shall retire from service on the afternoon
of the last day of month in which he or she attains the age of sixty years or
as prescribed by the Central Government from time to time:
Provided
that the person whose date of birth is the first of a month shall retire from
service on the afternoon of the last day of the preceding month on attaining
the age of superannuation.
(2)
No
person shall be granted extension in service beyond the prescribed age of
retirement on superannuation.
Rule - 9. Power to relax
Where the Central Government is of the opinion that it is necessary or
expedient so to do, it may, by order and for reasons to be recorded in writing
and in consultation with the Union Public Service Commission, relax any of the
provisions of these rules with respect to any class or category of persons.
Rule - 10. Saving
Nothing in these rules shall affect reservation, relaxation of age-limit and
other concessions required to be provided for the Scheduled Castes, the
Scheduled Tribes, the Other Backward Classes, the Exservicemen and other
special categories of persons in accordance with the orders issued by the
Central Government from time to time in this regard.
SCHEDULE
|
Name of posts.
|
Number of posts.
|
Classification.
|
|
(1)
|
(2)
|
(3)
|
|
1. Inspector
(Dresser Veterinary).
|
08*(2023)
*Subject to variation dependent on work load.
|
General
Central Service, Group B, Non-Gazetted, NonMinisterial.
|
|
Level in pay matrix.
|
Whether selection post or non -selection
post
|
|
(4)
|
(5)
|
|
Level-7 in
the pay matrix (Rs.44900142400).
|
Selection
|
|
Age limit for direct recruits.
|
|
(6)
|
|
Not
applicable.
|
|
Education and other qualifications required
for direct recruits.
|
Whether age and educational qualifications
prescribed for direct recruits will apply in the case of promotees.
|
Period of probation, if any.
|
Method of recruitment whether by direct
recruitment or by promotion or by deputation absorption and percentage of the
vacancies to be filled by various methods.
|
|
(7)
|
(8)
|
(9)
|
(10)
|
|
Not
applicable.
|
Not
applicable.
|
Not
applicable.
|
By promotion
failing which by deputation. For ex-servicemen deputation or re-employment.
|
|
In case of recruitment by promotion or by
deputation/absorption, grades from which promotion or deputation/absorption
to be made.
|
|
(11)
|
|
By
promotion:
From
amongst Sub-Inspector (Dresser Veterinary) of Indo-Tibetan Border Police
Force in level-6 in the pay matrix (Rs. 35400-112400) with five years of
regular service in the grade and having successfully completed the prescribed
pre-promotional training course
Note:
Where junior who have completed their qualifying or eligibility service are
being considered for promotion, their seniors would also be considered
provided they are not short of the requisite qualifying or eligibility
service by more than half of such qualifying or eligibility service or two
years, whichever is less, and have successfully completed their probation
period for promotion to the next higher level in the pay matrix along with
their juniors who have already completed such qualifying or eligibility
service.
By
deputation:
Officers
of the Central Government or State Government or Union territories,-
(a)
holding analogous post on regular basis in the parent cadre or Department;
and
(b)
possessing the following educational qualifications and experience, namely:-
(i) pass
in Veterinary Stock Assistant Course from a recognised institute; and
(ii) three
years field experience in treatment of various species of animals
particularly equine and canine from any Central or State Veterinary Hospital
and able to manage or run Veterinary Hospital or dispensary.
Note 1:
The departmental officers in the feeder category who are in the direct line
of promotion shall not be eligible for consideration for appointment on
deputation. Similarly, deputationists shall not be eligible for consideration
for appointment by promotion.
Note 2:
The period of deputation including the period of deputation in another
Ex-cadre post held immediately preceding this appointment in same or some
other organisation or Department of the Central Government shall ordinarily
not exceed five years.
Note 3:
The maximum age-limit for appointment by deputation shall be not exceeding
fifty-six years as on the closing date of receipt of applications.
For
Ex-servicemen deputation or re-employment :
The Armed
Forces personnel due to retire or who are to be transferred to reserve within
a period of one year and having requisite qualifications and experience
prescribed above for deputationists shall also be considered. Such person
would be given deputation terms up to the date on which they are due for
release from the Armed Forces, thereafter they may be continued on
re-employment.
|
|
If a Departmental Promotion Committee
exists, what is its composition.
|
Circumstances in which the Union Public
Service Commission is to be consulted in making recruitment.
|
|
(12)
|
(13)
|
|
Group B
Departmental Promotion Committee (for considering promotion) consisting of:-
1. Deputy
Inspector General, Indo-Tibetan Border Police Force - Chairman;
2.
Commandant, Indo-Tibetan Border Police Force - Member;
3. Chief
Veterinary Officer (Selection Grade) or Chief Veterinary Officer,
Indo-Tibetan Border Police Force- Member.
|
Not
applicable.
|
|
(1)
|
(2)
|
(3)
|
|
2. Sub-
Inspector (Dresser Veterinary).
|
22*(2023)
*Subject to variation dependent on workload.
|
General
Central Service, Group B, Non-Gazetted, NonMinisterial.
|
|
(4)
|
(5)
|
|
Level-6 in
the pay matrix (Rs.35400-112400).
|
Selection
|
|
(6)
|
(7)
|
(8)
|
|
Not
applicable.
|
Not
applicable.
|
Not
applicable.
|
|
(9)
|
(10)
|
|
Two years.
|
(i)
seventy per cent by promotion failing which by deputation;
(ii)
thirty percent by deputation for ex-servicemen deputation or re-employment.
|
|
(11)
|
|
By
promotion:
From
amongst the Assistant Sub-Inspector(Dresser Veterinary) of Indo-Tibetan
Border Police Force in level5 in the pay matrix (Rs. 29200-92300) with six
years of regular service in the grade and having successfully completed the
prescribed pre promotional training or course.
Note:
Where junior who have completed their qualifying or eligibility service are
being considered for promotion their senior would also be considered provided
they are not short of the requisite qualifying or eligibility service by more
than half of such qualifying or eligibility service or two years, whichever
is less, and have successfully completed their probation period for promotion
to the next higher level in the pay matrix along with their juniors who have
already completed such qualifying or eligibility service.
By
deputation:
Officers
of the Central Government or State Government or Union territories,-
(a)
holding analogous post on regular basis in the parent cadre or Department;
and
(b)
possessing the following qualifications and experience, namely:-
(i) pass
in Veterinary Stock Assistant Course from a recognised institute; and
(ii) three
years field experience in treatment of various species of animals
particularly equine and canine from the Central or the State Veterinary
Hospital and able to manage or run Veterinary Hospital or dispensary.
Note 1:
The departmental officers in the feeder category who are in the direct line
of promotion shall not be eligible for consideration for appointment on
deputation. Similarly, deputationists shall not be eligible for consideration
for appointment by promotion
Note 2:
The period of deputation including the period of deputation in another
Ex-cadre post held immediately preceding this appointment in same or some
other organisation or Department of the Central Government shall ordinarily
not exceed five years.
Note 3:
The maximum age-limit for appointment by deputation shall be not exceeding
fifty-six years as on the closing date of receipt of applications.
For
Ex-servicemen deputation or re-employment :
The Armed
Forces personnel due to retire or who are to be transferred to reserve within
a period of one year and having requisite qualifications and experience
prescribed above for deputationists shall also be considered. Such person
would be given deputation terms up to the date on which they are due for
release from the Armed Forces, thereafter they may be continued on
re-employment.
|
|
(12)
|
(13)
|
|
(I.) Group
B Departmental Promotion Committee (for considering promotion) consisting
of:-
1. Dy
Inspector General, Indo-Tibetan Border Police Force - Chairman;
2.
Commandant, Indo-Tibetan Border Police Force - Member;
3. Chief
Veterinary Officer (Selection Grade) or Chief Veterinary Officer,
Indo-Tibetan Border Police Force - Member.
(II.)
Group B Departmental Confirmation Committee (for considering confirmation)
consisting of:-
1. Dy
Inspector General, Indo-Tibetan Border Police Force - Chairman;
2.
Commandant, Indo-Tibetan Border Police Force - Member;
3. Chief
Veterinary Officer (Selection Grade) or Chief Veterinary Officer,
Indo-Tibetan Border Police Force - Member.
|
Not
applicable.
|
|
(1)
|
(2)
|
(3)
|
|
3.
Sub-Inspector (Lab Technician Veterinary)
|
02*(2023)
*Subject to variation dependent on workload.
|
General
Central Service, Group B, Non-Gazetted, NonMinisterial.
|
|
(4)
|
(5)
|
|
Level-6 in
the pay matrix (Rs. 35400112400).
|
Not
applicable.
|
|
(6)
|
|
Not
exceeding thirty years of age.
(Relaxable
for the Government servants upto the age of five years in accordance with the
instructions or orders issued by the Central Government from time to time).
Note: The
crucial date for determining the age-limit shall be the closing date for
receipt of applications from the candidates and not the closing date
prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram,
Manipur, Nagaland, Tripura, Sikkim, Lahaul and Spiti District and Pangi
Sub-Division of Chamba District of Himachal Pradesh and the Union territories
of Ladakh, Andaman and Nicobar Islands and Lakshadweep.
|
|
(7)
|
|
(a)
Essential:
(i)
Bachelor degree of Science with one year experience as Veterinary Technician;
or
(ii)
Diploma in Medical Lab Technology and two years experience as Veterinary
Technician.
(b)
Desirable:
(i)
Knowledge regarding the methods and materials used in laboratory work.
(ii) Basic
knowledge of computers.
(c)
Physical Standards or Medical Standards
(i)
Physical Standards:
The
minimum physical standard required is as under:-
A. For
male:
Height :
170 centimeters
Relaxation
:
I.
Candidates falling in the categories of Garhwalis, Kumaonis, Gorkhas, Dogras,
Marathas and Candidates belonging or to the State of Assam, Himachal Pradesh
and the Union territories of Ladakh, Andaman and Nicobar Islands and
Lakshwadeep. : 165 centimeters;
II.
Candidates hailing from North-Eastern States of Arunachal Pradesh, Manipur,
Meghalaya, Mizoram, Nagaland, Sikkim and Tripura. or : 162.5 centimeters;
III. All
candidates belonging to Scheduled Tribes hailing from the North- Eastern
States as above and the Left Wing or affected Districts. Extremism : 160
centimeters;
IV. All
candidates belonging to Scheduled Tribes other then North-Eastern States and
Left Wing Extremism and Affected Districts. : 162.5 centimeters;
Chest :
|
|
|
General
|
Men belonging
to hill areas other then North-Eastern States
|
Tribals of
all States or Union territories
|
|
(Unexpanded)
|
80
centimeters
|
80centimeters
|
76
centimeters
|
|
(Expanded)
|
85
centimeters
|
85 centimeters
|
81
centimeters
|
|
(with
minimum expansion of 5 cm)
Candidates
hailing from North-Eastern States of Arunachal Pradesh, Manipur, Meghalaya,
Mizoram, Nagaland, Sikkim and Tripura;
(Unexpanded)
77 centimeters
(Expanded)
82 centimeters
B. For
female:
Height :
157 centimeters.
Relaxation
:
I.
Candidates falling in the categories of Garhwalis, Kumaonis, Gorkhas, Dogras,
Marathas Gorkhas, Dogras, Marathas and candidates belonging to the State of
Assam, Himachal Pradesh centimetres; or and the Union territories of Ladakh,
Andaman and Nicobar Islands and Lakshwadeep. : 155
II.
Candidates hailing from North-Eastern States of Arunachal Pradesh, Manipur,
Meghalaya, Mizoram, Nagaland, Sikkim and Tripura. Centimetres; or : 152.5
III. All
candidates belonging to the Scheduled Tribes hailing From the North- Eastern
States as above and the Left Wing Extremism affected Districts. : 147.5
Centimetres; or
IV. All
candidates belonging to the Scheduled Tribes other then North-Eastern States
and Left Wing Extremism Affected Districts. Centimetres; : 150
Chest: Not
applicable.
Weight
:Proportionate to height and age as per medical standards.
Note: The
Director General, Indo-Tibetan Border Police Force may, for reasons to be
recorded in writing, relax the physical standards as a special dispensation
in deserving cases.
(ii)
Medical Standards :
A. Eye
sight: The minimum distant vision should be 6/6 and 6/9 of both eyes without
correction i.e. without wearing of glasses.
B. The
candidates shall not suffer from knock knees, flat foot, varicose veins or
squint in the Eyes and should possess high colour vision. They must be in
good mental and bodily health and free from any physical defect likely to
interfere with the efficient performance of duties.
(d) The
candidates shall qualify physical standard test, physical efficiency test,
written test and medical test.
Note : The
candidates must not have knock knees, flat foot, varicose vein or squint in
eyes and they should possess high colour vision. The candidates will be
tested for colour vision by ishiharas test as well as Edrich-Green Lantern
test. They must be in good mental and bodily health and free from any
physical defect likely to interfere with the efficient performance of the
duties.
|
|
(8)
|
(9)
|
(10)
|
|
Not
applicable
|
Two years.
Note:
There shall be a mandatory induction training of at least two weeks duration
for successful completion of probation as prescribed by the Central
Government.
|
(i) By
deputation or re-employment;
(ii) For
Ex-serviceman: Deputation or reemployment failing which by direct
recruitment.
|
|
(11)
|
|
By
deputation:
Officers
of the Central Government or State Government or Union territories,-
(a) (i)
holding analogous posts on regular basis in the parent cadre or department;
or
(i) with
six years regular service in level-5 in the pay matrix (Rs. 29200-92300) or
equivalent; and
(b)
possessing the following educational qualification and experience, namely:-
(i)
Bachelor degree of Science with one year experience as Veterinary Technician
or Diploma in Medical Lab Technology.
(ii) Two
years experience as Veterinary Technician and have undergone laboratory
animal Technician programme.
Note 1:
The departmental officers in the feeder category who are in the direct line
of promotion shall not be eligible for consideration for appointment on
deputation. Similarly, deputationists shall not be eligible for consideration
for appointment by promotion.
Note 2:
The period of deputation including the period of deputation in another
Ex-cadre post held immediately preceding this appointment in same or some
other organisation or Department of the Central Government shall ordinarily
not exceed five years.
Note 3:
The maximum age-limit for appointment by deputation shall be not exceeding
fifty-six years as on the closing date of receipt of applications.
For
Ex-servicemen deputation or re-employment :
The Armed
Forces personnel due to retire or who are to be transferred to reserve within
a period of one year and having requisite qualifications and experience
prescribed above for deputationists shall also be considered. Such person
would be given deputation terms up to the date on which they are due for
release from the Armed Forces, thereafter they may be continued on
re-employment.
|
|
(12)
|
(13)
|
|
Group B
Departmental Confirmation Committee (for considering confirmation) consisting
of:-
1.Deputy
Inspector General, Indo-Tibetan Border Police Force - Chairman;
2.
Commandant, Indo-Tibetan Border Police Force - Member;
3. Chief
Veterinary Officer(Selection Grade) or Chief Veterinary Officer, Indo-Tibetan
Border Police Force - Member.
|
Not
applicable.
|
|
(1)
|
(2)
|
(3)
|
|
4. Assistant
Sub-Inspector (Dresser Veterinary).
|
52*(2023)
*Subject to variation dependent on workload.
|
General
Central Service, Group C, Non-Gazetted, Non-Ministerial.
|
|
(4)
|
(5)
|
|
Level-5 in
the pay matrix (Rs.29200-92300).
|
Non-selection.
|
|
(7)
|
(8)
|
(9)
|
(10)
|
|
Not
applicable.
|
Not
applicable.
|
Two years for
reemployment of exservicemen before superannuation.
|
(i) By
promotion failing which by deputation;
(ii) For
ex-serviceman deputation or reemployment.
|
|
(11)
|
|
By
promotion:
From
amongst the Head Constable (Dresser Veterinary) of Indo-Tibetan Border Police
Force in level-4 in the pay matrix (Rs. 25500-81100) with five years of
regular service in the grade and having successfully completed the prescribed
pre promotional training or course.
Note:
Where juniors who have completed their qualifying or eligibility service are
being considered for promotion their seniors would also be considered
provided they are not short of the requisite qualifying or eligibility
service by more than half of such qualifying or eligibility service or two
years, whichever is less, and have successfully completed their probation
period for promotion to the next higher level in the pay matrix along with
their juniors who have already completed such qualifying or eligibility
service.
By
deputation:
Officers
of the Central Government or State Government or Union territories,-
(a)
holding analogous post on a regular basis in the parent cadre or department;
and
(b)
possessing the following qualifications and experience, namely:-
(i) pass
in Veterinary Stock Assistant Course from a recognised institute; and
(ii) three
years field experience in treatment of various species of animals
particularly equine and canine from any Central or State Veterinary Hospital
and able to manage or run Veterinary Hospital or dispensary
Note 1:
The departmental officers in the feeder category who are in the direct line
of promotion shall not be eligible for consideration for appointment on
deputation. Similarly, deputationists shall not be eligible for consideration
for appointment by promotion.
Note 2:
The period of deputation including the period of deputation in another
Ex-cadre post held immediately preceding this appointment in same or some
other organisation or Department of the Central Government shall ordinarily
not exceed five years.
Note 3:
The maximum age-limit for appointment by deputation shall be not exceeding
fifty-six years as on the closing date of receipt of applications.
For
Ex-servicemen deputation or re-employment :
The Armed
Forces personnel due to retire or who are to be transferred to reserve within
a period of one year and having requisite qualifications and experience
prescribed above for deputationists shall also be considered. Such person
would be given deputation terms up to the date on which they are due for
release from the Armed Forces, thereafter they may be continued on
re-employment.
|
|
(12)
|
(13)
|
|
I. Group C
Departmental Promotion Committee (for considering promotion) consisting of:-
1.Deputy
Inspector General, Indo-Tibetan Border Police - Chairman;
2.
Commandant, Indo-Tibetan Border Police - Member;
3. Chief
Veterinary Officer (Selection Grade) or Chief Veterinary Officer,
Indo-Tibetan Border Police - Member.
II. Group
C Departmental Confirmation Committee (for considering confirmation)
consisting of :-
1.Deputy
Inspector General, Indo-Tibetan Border Police - Chairman;
2.
Commandant, Indo-Tibetan Border Police - Member;
3. Chief
Veterinary Officer (Selection Grade) or Chief Veterinary Officer,
Indo-Tibetan Border Police - Member.
|
Not
applicable.
|
|
(1)
|
(2)
|
(3)
|
|
5. Head
Constable (Dresser Veterinary).
|
66* (2023)
*Subject to variation dependent on workload.
|
General
Central Service, Group C, NonGazetted, Non-Ministerial.
|
|
(4)
|
(5)
|
|
Level-4 in
the pay matrix (Rs. 25500-81100).
|
Not
applicable.
|
|
(6)
|
|
Between 18
and 27 years of age.
(Relaxable
for the departmental candidates upto the age of forty years in accordance
with the instructions or orders issued by the Central Government from time to
time).
Note: The
crucial date for determining the age-limit shall be the closing date for
receipt of applications from candidates and not the closing date prescribed
for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland,
Tripura, Sikkim, Lahaul and Spiti District and Pangi Sub-Division of Chamba
District of Himachal Pradesh and the Union territories of Ladakh, Andaman and
Nicobar Islands and Lakshadweep.
|
|
(7)
|
(8)
|
|
(i) 12th
class pass from a recognised Board;
(ii) The
candidates shall have passed regular Para Veterinary Course or Diploma or
Certificate of minimum one year duration related to Veterinary. Therapeutic
or Livestock Management from a Government recognised institute.
|
Not
applicable.
|
|
(9)
|
(10)
|
|
Two years.
|
By
absorption of departmental candidates from other cadres having qualification
as mentioned in column (11) failing which by direct recruitment.
|
|
(11)
|
|
By
absorption :
From
amongst Constables of Indo-Tibetan Border Police Force in level-3 in the pay
matrix (Rs. 21700- 69100) with five years of regular service in the grade and
who have undergone,-
(i) basic
Condensed Course organised by Indo-Tibetan Border Police Force; and
(ii) have
passed regular Para Veterinary Course or Diploma or Certificate of minimum
one year duration related to Veterinary. Therapeutic or Livestock Management
from a Government recognised institute.
|
|
(12)
|
(13)
|
|
Group C
Departmental Confirmation Committee (for considering confirmation) consisting
of:-
1.
Commandant, Indo-Tibetan Border Police Force - Chairman;
2. Chief
Veterinary Officer (Selection Grade) or Chief Veterinary Officer,
Indo-Tibetan Border Police Force - Member;
3. Senior
Veterinary Officer, Indo-Tibetan Border Police Force - Member .
|
Not
applicable.
|
|
(1)
|
(2)
|
(3)
|
|
6 . Head
Constable (Veterinary Radiographer).
|
01*(2023)
*Subject to variation dependent on workload.
|
General
Central Service, Group C, Non-Gazetted, NonMinisterial.
|
|
(4)
|
(5)
|
|
Leve- 4 in
the pay matrix (Rs. 25500-81100).
|
Not
applicable.
|
|
(6)
|
|
Between 18
and 27 years of age.
(Relaxable
for the departmental candidates upto the age of forty years in accordance
with the instructions or orders issued by the Central Government from time to
time).
Note: The
crucial date for determining the age-limit shall be the closing date for
receipt of applications from candidates and not the closing date prescribed
for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland,
Tripura, Sikkim, Lahaul and Spiti District and Pangi Sub-Division of Chamba
District of Himachal Pradesh and the Union territories of Ladakh, Andaman and
Nicobar Islands and Lakshadweep
|
|
(7)
|
|
(a)
Essential :
(i) 12th
class pass from a recognised Board;
(ii)
Diploma certificate programs in Veterinary Radiography from a recognised
institution.
(b)
Desirable : Basic knowledge of Computer.
(c)
Physical Standards or Medical Standards,-
(i)
Physical Standards: The minimum physical standard required is as under:-
A. For
male:
Height :
170 centimeters
Relaxation
:
I.
Candidates falling in the categories of Garhwalis, Kumaonis, Gorkhas, Dogras,
Marathas and Candidates belonging to the State of Assam, Himachal Pradesh and
the Union territories of Ladakh, Andaman and Nicobar Islands and Lakshwadeep.
: 165 centimeters; or
II.
Candidates hailing from North-Eastern States of Arunachal Pradesh, Manipur,
Meghalaya, Mizoram, Nagaland, Sikkim and Tripura. : 162.5 centimeters; or
III. All
candidates belonging to the Scheduled Tribes hailing from the North- Eastern
States as above and the Left Wing Extremism or affected Districts.: 160
centimeters;
IV. All
candidates belonging to the Scheduled Tribes other then North-Eastern States
and Left Wing Extremism and Affected Districts. : 162.5 centimeters;
Chest :
|
|
|
General
|
Men belonging
to hill areas other then North-Eastern States
|
Tribals of
all States or Union territories
|
|
(Unexpanded)
|
80
centimeters
|
78centimeters
|
76
centimeters
|
|
(Expanded)
|
85 centimeters
|
83
centimeters
|
81
centimeters
|
|
(with
minimum expansion of 5 cm)
Candidates
hailing from North-Eastern States of Arunachal Pradesh, Manipur, Meghalaya,
Mizoram, Nagaland, Sikkim and Tripura;
(Unexpanded)
77 centimeters
(Expanded)
82 centimeters
Weight :
Proportionate to height and age as per medical standards.
B. For
Female:
Height :
157 centimeters
Relaxation
:
I.
Candidates falling in the categories of Garhwalis, Kumaonis, Gorkhas, Dogras,
Marathas Gorkhas, Dogras, Marathas and candidates belonging to the State of
Assam, Himachal Pradesh centimetres; or and the Union territories of Ladakh,
Andaman and Nicobar Islands and Lakshwadeep. : 155
II.
Candidates hailing from North-Eastern States of Arunachal Pradesh, Manipur,
Meghalaya, Mizoram, Nagaland, Sikkim and Tripura. Centimetres; or : 152.5
III. All
candidates belonging to the Scheduled Tribes hailing From the North- Eastern
States as above and the Left Wing Extremism affected Districts.: 147.5
Centimetres; or
IV. All
candidates belonging to the Scheduled Tribes other then North-Eastern States
and Left Wing Extremism Affected Districts. Centimetres; and : 150
Chest: Not
applicable.
Weight
:Proportionate to height and age as per medical standards.
Note: The
Director General, Indo-Tibetan Border Police Force may, for reasons to be
recorded in writing, relax the physical standards as a special dispensation
in deserving cases.
(ii)
Medical Standards :
A. Eye
sight: The minimum distant vision should be 6/6 and 6/9 of both eyes without
correction i.e. without wearing of glasses.
B. The
Candidates shall not suffer from knock knees, flat foot, varicose veins or
squint in the Eyes and should possess high colour vision. They must be in
good mental and bodily health and free from any physical defect likely to
interfere with the efficient performance of duties.
(d) The
Candidates shall qualify physical standard test, physical efficiency test,
written test and medical test.
Note : The
candidates shall not have knock knees, flat foot, varicose vein or squint in
eyes and they should possess high colour vision. The candidates will be
tested for colour vision by ishiharas test as well as Edrich-Green Lantern
test. They must be in good mental and bodily health and free from any physical
defect likely to interfere with the efficient performance of the duties.
|
|
(8)
|
(9)
|
|
Not
applicable.
|
Two years.
Note :
There shall be a mandatory induction training of at least two weeks duration
for successful completion of probation as prescribed by the Central
Government.
|
|
(10)
|
|
By direct
recruitment
Note:
Vacancies caused by the incumbent being away on deputation or long illness or
study leave or under other circumstances for a duration of one year or more
may be filled on deputation basis from officers of the Central Government,-
(a)
holding analogous posts on regular basis in the parent cadre or department;
or Officers of Central Government or State Government or Union territory
Government,-
(i) with
three years experience of radiograph; and
(ii) The
candidates shall have certificate radiographer course from a recognised
Institute; and
(b)
possessing the following educational qualifications and experience prescribed
for direct recruitment under column (7)
For
Ex-servicemen deputation/re-employment :
The Armed
Forces personnel due to retire or who are to be transferred to reserve within
a period of one year and having requisite qualifications and experience
prescribed above for deputationists shall also be considered. Such person
would be given deputation terms up to the date on which they are due for
release form the Armed Forces, thereafter they may be continued on
re-employment.
|
|
(12)
|
(13)
|
|
Group C
Departmental Confirmation Committee (for considering confirmation) consisting
of:-
1.
Commandant, Indo-Tibetan Border Police Force - Chairman;
2. Chief
Veterinary Officer (Selection Grade) or Chief Veterinary Officer,
Indo-Tibetan Border Police Force - Member;
3. Senior
Veterinary Officer, Indo-Tibetan Border Police Force - Member.
|
Not
applicable.
|
|
(1)
|
(2)
|
(3)
|
|
7. Constable (Kennelman).
|
04*(2023)
*Subject to variation dependent on work load.
|
General
Central Service, Group C, Non-Gazetted, NonMinisterial.
|
|
(4)
|
(5)
|
|
Level-3 in
the pay matrix (Rs. 21700 - 69100).
|
Not
applicable.
|
|
(6)
|
|
18 to 27
years of age.
(Relaxable
for the departmental candidates upto the age of forty years in accordance
with the instructions or orders issued by the Central Government from time to
time).
Note: The
crucial date for determining the age-limit shall be the closing date for
receipt of applications from candidates and not the closing date prescribed
for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland,
Tripura, Sikkim, Lahaul and Spiti District and Pangi Sub Division of Chamba
District of Himachal Pradesh and the Union territories of Ladakh, Andaman and
Nicobar Islands and Lakshadweep.
|
|
(7)
|
|
(a)
Essential:
10th class
pass from a recognised Board.
(b)
Physical Standards or Medical Standards.
(i)
Physical Standards:
The
minimum physical standard required is as under:-
(A.) For
male:
Height :
170 centimeters
Relaxation
:
I.
Candidates falling in the categories of Garhwalis, Kumaonis, Gorkhas, Dogras,
Marathas and Candidates belonging or to the State of Assam, Himachal Pradesh
and the Union territories of Ladakh, Andaman and Nicobar Islands and
Lakshwadeep. : 165 centimeters;
II.
Candidates hailing from North-Eastern States of Arunachal Pradesh, Manipur,
Meghalaya, Mizoram, Nagaland, Sikkim and Tripura. : 162.5 centimeters; or
III. All
candidates belonging to the Scheduled Tribes hailing from the North- Eastern
States as above and the Left Wing Extremism or affected Districts. : 160
centimeters;
IV. All
candidates belonging to the Scheduled Tribes other then North-Eastern States
and Left Wing Extremism and Affected Districts. : 162.5 centimeters;
Chest :
|
|
|
General
|
Men belonging
to hill areas other then North-Eastern States
|
Tribals of
all States or Union territories
|
|
(Unexpanded)
|
80
centimeters
|
78centimeters
|
76
centimeters
|
|
(Expanded)
|
85
centimeters
|
83
centimeters
|
81
centimeters
|
|
(with
minimum expansion of 5 cm)
Candidates
hailing from North-Eastern States of Arunachal Pradesh, Manipur, Meghalaya,
Mizoram, Nagaland, Sikkim and Tripura
(Unexpanded)
77 centimeters
(Expanded)
82 centimeters
Weight :
Proportionate to height and age as per medical standards.
B. For
Female:
Height :
157 centimeters.
Relaxation
: I. Candidates falling in the categories of Garhwalis, Kumaonis, Gorkhas,
Dogras, Marathas Gorkhas, Dogras, Marathas and and Candidates belonging to
the State of Assam, Himachal Pradesh centimetres; or and Union territory of
Kashmir and Ladakh. : 155
II.
Candidates hailing from North-Eastern States of Arunachal Pradesh, Manipur,
Meghalaya, Mizoram, Nagaland, Sikkim and Tripura. : 152.5 centimetres; or
III. All
candidates belonging to Schedule Tribes hailing From the North- Eastern
States as above andthe Left Wing Extremism affected or Districts. : 147.5
centimetres;
IV. All
candidates belonging to Scheduled Tribes other then North-Eastern States and
Left Wing Extremism Affected Districts. : 150 centrimetres
Chest: Not
applicable.
Weight :
Proportionate to height and age as per medical standards
Note: The
Director General, Indo-Tibetan Border Police Force may, for reasons to be
recorded in writing, relax the physical standards as a special dispensation
in deserving cases.
(ii)
Medical Standards :
A. Eye
sight: The minimum distant vision should be 6/6 and 6/9 of both eyes without
correction i.e. without wearing of glasses.
B. The
candidates shall not suffer from knock knees, flat foot, varicose veins or
squint in the Eyes and should possess high colour vision. They must be in
good mental and bodily health and free from any physical defect likely to
interfere with the efficient performance of duties.
(d) The
candidates shall qualify physical standard test, physical efficiency test,
written test and medical test.
Note : The
candidates shall not have knock knees, flat foot, varicose vein or squint in
eyes and they should possess high colour vision. The candidates will be
tested for colour vision by ishiharas test as well as Edrich-Green Lantern
test. They must be in good mental and bodily health and free from any physical
defect likely to interfere with the efficient performance of the duties.
|
|
(8)
|
(9)
|
|
Not
applicable.
|
Two years.
Note :
There shall be a mandatory induction training of at least two weeks duration
for successful completion of probation as prescribed by the Central
Government.
|
|
(10)
|
|
By direct
recruitment.
Note:
Vacancies caused by the incumbent being away on deputation or long illness or
study leave or under other circumstances for a duration of one year or more
may be filled on deputation basis from officers of the Central Government
(a)
holding analogous posts on regular basis in the parent cadre or department;
and
(b)
possessing educational qualifications and experience prescribed for direct
recruitment under column(7)
|
|
(12)
|
(13)
|
|
Group C
Departmental Confirmation Committee (for considering confirmation) consisting
of:-
1. Chief
Medical Officer (Selection grade) or Commandant, Indo-Tibetan Border Police
Force - Chairman;
2. Senior
Veterinary Officer, Indo-Tibetan Border Police Force - Member;
3.
Veterinary Assistant Surgeon or Assistant Commandant, Indo-Tibetan Border
Police Force. - Member.
|
Not
applicable.
|