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Indian Railways, (Deputy Chief Accounts Officer (Cash And Pay), Chief Cashier And Assistant Chief Cashier) Recruitment Rules, 2021

Indian Railways, (Deputy Chief Accounts Officer (Cash And Pay), Chief Cashier And Assistant Chief Cashier) Recruitment Rules, 2021

Indian Railways, (Deputy Chief Accounts Officer (Cash And Pay), Chief Cashier And Assistant Chief Cashier) Recruitment Rules, 2021

 

[02 November 2021]

G.S.R. 774(E).-In exercise of the powers conferred by the proviso to article 309 of the Constitution of India and in supersession of the Indian Railways (Chief Cashier and Assistant Chief Cashier) Recruitment Rules, 1980, except as respects things done or omitted to be done before such supersession, the President hereby makes the following rules regulating the method of recruitment to the posts of Deputy Chief Accounts Officer (Cash and Pay), Chief Cashier and Assistant Chief Cashier of the Indian Railways, namely:

Rule - 1. Short title and commencement :-

(1)     These rules may be called the Indian Railways, (Deputy Chief Accounts Officer (Cash and Pay), Chief Cashier and Assistant Chief Cashier) Recruitment Rules, 2021.

 

(2)     They shall come into force on the date of their publication in the Official Gazette.

Rule - 2. Number of posts, classification and level in pay matrix :-

The number of said posts, its classification and the level in the pay matrix attached thereto, shall be as specified in columns (2) to (4) of the Schedule annexed to these rules.

Rule - 3. Method of recruitment, age-limit, qualifications, etc :-

The method of recruitment, age-limit, qualifications and other matters relating thereto shall be as specified in columns (5) to (13) of the aforesaid Schedule.

Rule - 4. Disqualification :-

No person, -

(a)      who has entered into or contracted a marriage with a person having a spouse living; or

 

(b)      who, having a spouse living, has entered into or contracted a marriage with any other person, shall be eligible for appointment to the said post:

Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule.

Rule - 5. Power to relax :-

Where the Central Government is of the opinion that it is necessary or expedient to do so, it may, by order for reasons to be recorded in writing and in consultation with the Union Public Service Commission relax any of the provisions of these rules with respect to any class or category of persons.

Rule - 6. Saving :-

Nothing in these rules shall affect reservation, relaxation of age-limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, other backward class, Ex-servicemen and other special categories of persons, in accordance with the orders issued by the Central Government from time to time in this regard.

SCHEDULE 1

 

 

Name of post.

 

Number of post.

 

Classification

 

Level in pay matrix

 

Whether selection or nonselection post.

 

Age-limit for direct recruits.

 

Educational and other qualifications required for direct recruits.

 

Whether age and educational qualifications prescribed for direct recruits will apply in the case of promotees




 

(1)

 

(2)

 

(3)

 

(4)

 

(5)

 

(6)

 

(7)

 

(8)




 

1.Deputy Chief Accounts Officer (Cash and Pay)

 

6* (2021) * Subject to variation dependent on workload.

 

Railway Service Group ,?A,?, Gazetted, NonMinisterial.

 

Level12 (Rs 78800- 209200).

 

Selection

 

Not applicable.

 

Not applicable.

 

Not applicable.




 

 

 

Period of probation, if any

 

Method of recruitment whether by direct recruitment or by promotion or by deputation or absorption and percentage of the vacancies to be filled by various methods.

 

In case of recruitment by promotion or deputation or absorption, grades from which promotion or deputation or absorption to be made.

 

If a Departmental Promotion Committee exists, what is its composition.

 

Circumstances in which Union Public Service Commission is to be consulted in making recruitment




 

(9)

 

(10)

 

(11)

 

(12)

 

(13)




 

Not applicable.

 

40% by promotion, failing which by deputation; 60% by deputation

 

Promotion:

 

Promotion through selection from Chief Cashier in level 11 (Rs. 67700 -208700) of the pay matrix with five years,? regular service in level 11 of the pay matrix.

 

Note: Where juniors who have completed their qualifying or eligibility service are being considered for promotion, their seniors would also be considered provided they are not short of the requisite qualifying or eligibility service by more than half of such qualifying or eligibility service or two years, whichever is less, and have successfully completed their probation period for promotion to the next higher grade along with their juniors who have already completed such qualifying or eligibility service.

 

Deputation: Officers of the Indian Railways Account Service in the Junior Administrative Grade in level 12 of the pay matrix or five years,? regular service in level 11 of the pay matrix.

 

Note 1: The departmental officers in the feeder category who are in direct line of promotion shall not be eligible for consideration for appointment on deputation. Similarly, deputationists shall not be eligible for consideration for appointment by promotion.

 

Note 2: The period of deputation including the period of deputation in another excadre post held immediately preceding this appointment in the same or some other organization or department of the Central Government shall not exceed four years.

 

Note 3: The maximum age limit for appointment by deputation shall be ,?not exceeding fifty-six years,? as on the closing date of the receipt of the applications.

 

Group ,?A,? Departmental Promotion Committee (for considering promotion) consisting of:-

 

1. Chairman and Chief Executive Officer, Railway Board ,? Chairman;

 

2. Member (Finance), Railway Board ,? Member; and

 

3. Any other Board Member to be nominated by Chairman and Chief Executive Officer, Railway Board ,? Member.

 

Consultation with Union Public Service Commission not necessary.




 

 

 

Name of post.

 

Number of post.

 

Classification

 

Level in pay matrix

 

Whether selection or nonselection post.

 

Age-limit for direct recruits.

 

Educational and other qualifications required for direct recruits.

 

Whether age and educational qualifications prescribed for direct recruits will apply in the case of promotees




 

(1)

 

(2)

 

(3)

 

(4)

 

(5)

 

(6)

 

(7)

 

(8)




 

2. Chief Cashier

 

3* (2021) * Subject to variation dependent on workload.

 

Railway Service, Group ,?A,?, Gazetted, NonMinisterial.

 

level 11 (Rs. 67700 - 208700)

 

Selection.

 

Not applicable.

 

Not applicable.

 

Not applicable.




 

 

 

Period of probation, if any

 

Method of recruitment, whether by direct recruitment or by promotion or by deputation/ absorption and percentage of the vacancies to be filled by various methods

 

In case of recruitment by promotion or deputation/ absorption, grades from which promotion or deputation/ absorption to be made

 

If a Departmental Promotion Committee exists, what is its composition

 

Circumstances in which Union Public Service Commission is to be consulted in making recruitment.




 

(9)

 

(10)

 

(11)

 

(12)

 

(13)




 

Two years.

 

100% by promotion.

 

Promotion:

 

Promotion through selection from Assistant Chief Cashier in level 8 (Rs. 47600-151100) of the pay matrix with six years regular service in level 8 of the pay matrix.

 

Note: Where juniors who have completed their qualifying or eligibility service are being considered for promotion, their seniors would also be considered provided they are not short of the requisite qualifying or eligibility service by more than half of such qualifying or eligibility service or two years, whichever is less, and have successfully completed their probation period for promotion to the next higher grade along with their juniors who have already completed such qualifying or eligibility service.

 

Group ,?A,? Departmental Promotion Committee (for considering promotion):-

 

(1)Chairman or Member, Union Public Service Commission ,? Chairman;

 

(2)Executive Director of Management Services Directorate, Railway Board ,? Member; and

 

(3) Executive Director of Accounts Directorate, Railway Board -Member.

 

Group ,?A,? Departmental Confirmation Committee (for considering confirmation):-

 

(1) Principal Financial Adviser ,?Chairman*;

 

(2) Principal Chief Personnel Officer or Chief Personnel Officer of the concerned Zonal Railway or Production Unit,? Member;

 

(3) Higher Administrative Grade or Senior Administrative Grade level officer of any Department (other than Departments represented by officers at serial number 1 and 2 above) to be nominated by the General Manager of the concerned Zonal Railway or Production Unit ,? Member

 

The senior most officer of Departmental Confirmation Committee will be the Chairman of Departmental Confirmation Committee.

 

Consultation with Union Public Service Commission necessary while making promotion.




 

 

 

Name of post.

 

Number of post.

 

Classification

 

Level in pay matrix

 

Whether selection or nonselection post.

 

Age-limit for direct recruits.

 

Educational and other qualifications required for direct recruits.

 

Whether age and educational qualifications prescribed for direct recruits will apply in the case of promotees




 

(1)

 

(2)

 

(3)

 

(4)

 

(5)

 

(6)

 

(7)

 

(8)




 

3. Assistant Chief Cashier.

 

13* (2021) * Subject to variation dependent on workload.

 

Railway Service, Group ,?B,?, Gazetted, NonMinisterial.

 

Level 8 (Rs. 47600- 151100).

 

Selection.

 

Not applicable.

 

Not applicable.

 

Not applicable.




 

 

 

Period of probation, if any

 

Method of recruitment, whether by direct recruitment or by promotion or by deputation/ absorption and percentage of the vacancies to be filled by various methods

 

In case of recruitment by promotion or deputation/ absorption, grades from which promotion or deputation/ absorption to be made

 

If a Departmental Promotion Committee exists, what is its composition

 

Circumstances in which Union Public Service Commission is to be consulted in making recruitment.




 

(9)

 

(10)

 

(11)

 

(12)

 

(13)




 

Two years.

 

100 % by promotion.

 

Promotion:

 

Promotion through selection (which shall include a written test, viva-voce and assessment of record of service) from Divisional Cashier in level 7 (Rs. 44900-142400) of the pay matrix with two years regular service in level 7 of the pay matrix.

 

Note: Where juniors who have completed their qualifying or eligibility service are being considered for promotion, their seniors would also be considered provided they are not short of the requisite qualifying or eligibility service by more than half of such qualifying or eligibility service or two years, whichever is less, and have successfully completed their probation period for promotion to the next higher grade along with their juniors who have already completed such qualifying or eligibility service.

 

Group ,?B,? Departmental Promotion Committee (for considering promotion):-

 

(1) Principal Financial Adviser,? Chairman;

 

(2) Principal Chief Personnel Officer or Chief Personnel Officer of the concerned Zonal Railway or Production Unit,? Member; and

 

(3) Higher Administrative Grade or Senior Administrative Grade level officer of any Department (other than the Departments represented by officer at Serial Number 1 and 2 above) to be nominated by the General Manager of the concerned Zonal Railway or Production Unit ,? Member.

 

Group ,?B,? Departmental Confirmation Committee (for considering confirmation):-

 

(1) Principal Financial Adviser,? Chairman;

 

(2) Principal Chief Personnel Officer or Chief Personnel Officer of the concerned Zonal Railway or Production Unit,? Member; and

 

(3) Higher Administrative Grade or Senior Administrative Grade level officer of any Department (other than the Departments represented by officer at Serial Number 1 and 2 above) to be nominated by the General Manager of the concerned Zonal Railway or Production Unit,? Member.

 

Consultation with Union Public Service Commission not necessary.