Indian Police Service (Pay) Second
Amendment Rules, 2023
[26th July 2023]
In
exercise of the powers conferred by sub-section (1) of Section 3 of the All
India Services Act, 1951 (61 of 1951), the Central Government, in consultation
with the Government of Nagaland hereby makes the following rules further to
amend the Indian Police Service (Pay) Rules, 2016, namely: -
Rule - 1.
(1)
These
rules may be called the Indian Police Service (Pay) Second Amendment Rules,
2023.
(2)
They
shall come into force on the date of their publication in the official Gazette.
Rule - 2.
In the Indian Police Service (Pay) Rules, 2016, in schedule II-
(a)
In
Part A relating to posts carrying pay above the senior scale of pay of the
Indian Police Service under the State Governments, in the table, for the entry
"Nagaland" occurring in the first column and corresponding entries in
the second column, the following shall be substituted namely:-
"Nagaland
|
Director
General of Police, Nagaland |
Level 17
in Pay matrix
|
|
|
|
|
Additional
Director General of Police- Law & Order |
Level 15
in Pay matrix
|
|
Additional
Director General of Police- Administration |
Level 15
in Pay matrix
|
|
|
|
|
Inspector
General of Police (Administration) |
Level 14
in Pay matrix
|
|
Inspector
General of Police (INT) |
Level 14
in Pay matrix
|
|
Inspector
General of Police, Range |
Level 14
in Pay matrix
|
|
Inspector
General of Police (Training & Border) |
Level 14
in Pay matrix
|
|
Inspector
General of Police (HG & SDRF) |
Level 14
in Pay matrix
|
|
Inspector
General of Police (CID) |
Level 14
in Pay matrix
|
|
Inspector
General of Police (Armed Battalion) |
Level 14
in Pay matrix
|
|
Inspector
General of Police (NPTO) |
Level 14
in Pay matrix
|
|
Inspector
General of Police, Vigilance |
Level 14
in Pay matrix
|
|
|
|
|
Deputy
Inspector General of Police (Administration) |
Level 13A
in Pay matrix
|
|
Deputy
Inspector General of Police (Range/NAP) Mokokchung |
Level 13A
in Pay matrix
|
|
Deputy
Inspector General of Police, Range Kohima |
Level 13A
in Pay matrix
|
|
Deputy
Inspector General of Police, Training |
Level 13A
in Pay matrix
|
|
Deputy Inspector
General of Police (INT) |
Level 13A
in Pay matrix
|
|
Deputy
Inspector General of Police, Human Rights & Social Justice |
Level 13A
in Pay matrix
|
|
Deputy
Inspector General of Police (Planning & Modernization) |
Level 13A
in Pay matrix
|
|
Deputy
Inspector General of Police (CID) |
Level 13A
in Pay matrix
|
|
Deputy
Inspector General of Police, NAP Kohima |
Level 13A
in Pay matrix
|
|
Deputy
Inspector General of Police (Range/NAP) Tuensang |
Level 13A
in Pay matrix
|
|
Commissioner
of Police, Dimapur |
Level 13A
in Pay matrix
|
(b)
in
Part B relating to posts carrying pay in the senior scale of the Indian Police
Service under the State Governments including posts carrying special allowance
in addition to pay, for the entries occurring under "Nagaland" the
following shall be substituted in the table,-
|
Superintendent
of Police, Kohima
|
|
Superintendent
of Police, Mokokchung
|
|
Superintendent
of Police, Tuensang
|
|
Superintendent
of Police, Zunheboto
|
|
Superintendent
of Police, Mon
|
|
Superintendent
of Police, Wokha
|
|
Superintendent
of Police, Phek
|
|
Deputy
Commissioner of Police Dimapur
|
|
Superintendent
of Police, Peren
|
|
Superintendent
of Police, Kiphere
|
|
Superintendent
of Police, Longleng
|
|
Superintendent
of Police, Special Branch
|
|
Superintendent
of Police, Crime
|
|
Commandant,
Nagaland Armed Police Battalion
|
|
Commandant,
NAPTC
|
|
Principal,
Nagaland Police Training School
|
|
Assistant
Inspector General of Police, Administration
|
|
Assistant
Inspector General of Police (Provisioning)
|
|
Superintendent
of Police, Noklak District
|
|
Deputy
Commissioner of Police, Chumukedima District
|
|
Superintendent
of Police, Cyber Security
|