Preamble - INCOME TAX DEPARTMENT (GROUP C) RECRUITMENT (AMENDMENT) RULES, 2017 INCOME TAX DEPARTMENT (GROUP C) RECRUITMENT (AMENDMENT) RULES, 2017 PREAMBLE In exercise of the powers conferred by the proviso to article 309 of the constitution, the President hereby makes the following rules further to amend the Income Tax Department (Group C) Recruitment Rules, 2003, namely:- (i) These rules may be called the Income Tax Department (Group C) Recruitment (Amendment) Rules, 2017. (ii) They shall be come into force on the date of their publication in the Official Gazette. In the Schedule to the Income Tax Department (Group C) Recruitment Rules, 2003, the following shall be amended namely- Senior Gestetner Operator In column (4): a) for the existing entries in Heading "Scale of Pay", the words "Level in the Pay Matrix" shall be substituted. b) for the words and figures ?Rs. 3050-75-3950-80-4590?, the words and figures ?Level 2?in the Pay Matrix (Rs.19900-63200) shall be substituted.
Rule 1 - RULE 1
Rule 2 - RULE 2