[20th
February 2025] The Governor, Himachal
Pradesh, in exercise of the powers conferred under proviso to Article 309 of
the Constitution of India, is pleased to make the following rules further to
amend the Himachal Pradesh, State Forensic Science Laboratory, Home Department,
Assistant Director (Chemistry & Toxicology), Class-I (Gazetted) Recruitment
& Promotion Rules, 2007 notified vide this department Notification No.
Home-C(A)3-7/2006-III dated 01-09-2007, namely:- (1)
These Rules may be called the Himachal
Pradesh, State Forensic Science Laboratory, Home Department, Assistant Director
(Chemistry & Toxicology), Class-I (Gazetted) Recruitment & Promotion
(First Amendment) Rules, 2025. (2)
These rules shall come into force from the
date of their publication in the Rajpatra (e-Gazette), Himachal Pradesh. In Annexure-"A" of
the said rules the words "or equivalent" in clause (I) of Column No.
7, shall be deleted.Himachal Pradesh, State Forensic Science Laboratory, Home Department,
Assistant Director (Chemistry & Toxicology), Class-I (Gazetted) Recruitment
& Promotion (First Amendment) Rules, 2025
PREAMBLE