HIGH
COURT OF KARNATAKA SERVICE (CONDITIONS OF SERVICE AND RECRUITMENT) (III
AMENDMENT) RULES, 2017
PREAMBLE
In
exercise of the powers conferred under Article 229(1) and 229(2) of the
Constitution of India read with Rules 6, 7 and 11 of the High Court of Karnataka
Service (Conditions of Service and Recruitment) Rules, 1973 and all other
powers enabling thereunto, Hon'ble the Chief Justice, High Court of Karnataka
with previous approval of His Excellency Governor of Karnataka (approval
conveyed through Government Order bearing No. LAW 64 LCE 2016, dated 22-3-2017)
makes the following rules to amend the High Court of Karnataka Service
(Conditions of Service and Recruitment) Rules, 1973.--
Rule - 1. Title and commencement.
(1) These
rules may be called as the High Court of Karnataka Service (Conditions of
Service and Recruitment) (III Amendment) Rules, 2017.
(2) They
shall come into force on the date of the publication in the Karnataka Gazette.
Rule - 2. Amendment to Schedule I.
1.
Under the heading Group 'A', after Sl. No. 4-H (Additional
Registrar Administration)), the following entries shall be inserted.--
"4-I.
Director, Karnataka Judicial Academy.
4-J.
Additional Director.
4-K.
Senior Faculty Member.
4-L.
Deputy Director, Karnataka Judicial Academy.
4-N.
Assistant Director."
2.
Under the heading Group B, after Sl. No. 15 (Section Officer), the
following entry shall be inserted.
"15-A.
Hostel Administrative Officer"
3.
Under the heading Group C, after Sl. No. 26 (First Division
Assistant), the following entry shall be inserted.
"26-A.
Hostel Storekeeper"
4.
Under the heading Group D, after Sl. No. 65 (Cable Operator), the
following entry shall be inserted.
"66.
Pantry Staff"
Rule - 3. Amendment to Schedule II.
1.
Under the heading Group A, after Sl. No. 7-F (Additional Registrar
(Administration)), the following entries shall be inserted.--
|
Sl. No.
|
Designation
|
Permanent
|
Temporary
|
Scale of Pay
|
|
"7-G
|
Director, Karnataka
Judicial Academy
|
1
|
--
|
Deputation Post
|
|
7-H
|
Additional Director
|
1
|
--
|
Deputation Post
|
|
7-I.
|
Senior Faculty Member
|
1
|
|
Deputation Post OR By
appointment of a retired District Judge.
|
|
7-J.
|
Deputy Director,
Karnataka Judicial Academy
|
1
|
--
|
Deputation Post
|
|
7-K.
|
Administrative Officer
|
1
|
-
|
Deputation Post
|
|
7-L.
|
Assistant Director
|
1
|
--
|
Deputation Post"
|
2.
Under the heading Group B, in column (3), against Sl. No. 24
(Section Officer), the figure "80", for the figure "78"
shall be substituted.
3.
Under the heading Group B, the following entry shall be inserted, after
Sl. No. 24 (Section Officer).--
|
Sl. No.
|
Designation
|
Permanent
|
Temporary
|
Scale of Pay
|
|
"24-A.
|
Hostel
Administrative
Officer
|
1
|
--
|
22800-600-24600-700-28800-800-33600-900-39000-e-1050-43200"
|
4.
Under the heading Group C, in column (3) against Sl. No. 33 (Senior
Assistants), the figure "67", for the figure "62" shall be
substituted.
5.
Under the heading Group C, in column (3) against Sl. No. 36
(Assistant Court Secretary), the figure "78", for the figure
"71" shall be substituted.
6.
Under the heading Group C, in column (3) against Sl. No. 41
(Assistant Librarian), the figure "14", for the figure "13"
shall be substituted.
7.
Under the heading Group C, in column (3), against Sl. No. 39
(First Division Assistant), the figure "223", for the figure
"219" shall be substituted.
8.
Under the heading Group C, the following entry shall be inserted,
after Sl. No. 39 (First Division Assistant).--
|
Sl. No.
|
Designation
|
Permanent
|
Temporary
|
Scale of Pay
|
|
"39-A.
|
Hostel Storekeeper
|
2
|
--
|
16000-400-17200-450-19000-
500-21000-600-24600-700-
28800-800-29600"
|
9.
Under the heading Group C, in column (3) against Sl. No. 57
(Second Division Assistant), the figure "330", for the figure
"326" shall be substituted.
10. Under the
heading Group C, in column (3) against Sl. No. 58 (Typists), the figure
"294", for the figure "291" shall be substituted.
11. Under the
heading Group C, in column (3) against Sl. No. 51 (Library Assistants), the
figure "11", for the figure "10" shall be substituted.
12. Under the
heading Group C, in column (3) against Sl. No. 62 (Drivers), the figure
"79", for the figure "73" shall be substituted.
13. Under the
heading Group D, in column (3) against Sl. No. 69 (Office Attendants), the
figure "70", for the figure "62" shall be substituted.
14. Under the
heading Group D, in column (3) against Sl. No. 77 (Peons), the figure
"348", for the figure "341" shall be substituted.
15. Under the
heading Group D, the following entry shall be inserted, after Sl. No. 77-A
(Peons (Cooks)).-
|
Sl. No.
|
Designation
|
Permanent
|
Temporary
|
Scale of Pay
|
|
"77-B.
|
Pantry Staff
|
4
|
--
|
9600-200-12000-250-13000-300-14200-350-14550"
|
16. Under the
heading Group D, in column (3) against Sl. No. 78 (Watchman), the figure
"54", for the figure "48" shall be substituted.
17. Under the
heading Group D, in column (3) against Sl. No. 81 (Gardener), the figure
"5", for the figure "3" shall be substituted.
18. Under the
heading Group D, in column (3) against Sl. No. 79 (Sweepers), the figure
"52", for the figure "49" shall be substituted.
Rule - 4. Amendment to Schedule III.
1.
After Sl. No. 3-H (Additional Registrar (Administration)), the
following entries shall be inserted. --
|
Sl. No.
|
Designation
|
Method of Recruitment
|
|
(1)
|
(2)
|
(3)
|
|
"3-I.
|
Director, Karnataka
Judicial Academy
|
By deputation of an
officer in the cadre of District Judge (STS) of Karnataka Judicial Service.
|
|
3-J.
|
Additional Director
|
By deputation of an
officer in the cadre of District Judge of Karnataka Judicial Service.
|
|
3-K.
|
Senior Faculty Member
|
By deputation of an
officer in the cadre of District Judge of Karnataka Judicial Service.
OR
By appointment of a
Retired District Judge.
|
|
3-L.
|
Deputy Director,
Karnataka Judicial Academy
|
By deputation of an
officer in the cadre of Senior Civil Judge of Karnataka Judicial Service.
|
|
3-M.
|
Administrative Officer
|
By deputation of an
officer in the cadre of Senior Civil Judge of Karnataka Judicial Service.
|
|
3-N.
|
Assistant Director
|
By deputation of an
officer in the cadre of Civil Judge of Karnataka Judicial Service.".
|
2.
After Sl. No. 13-D (Telephone Supervisor), the following entry
shall be inserted.
|
Sl. No.
|
Cadre
|
Method of Recruitment
|
|
(1)
|
(2)
|
(3)
|
|
"13-E.
|
Hostel Administrative
Officer
|
By posting a Section
Officer"
|
3.
After Sl. No. 16 (Assistant Librarians), the following entry shall
be inserted.
|
Sl. No.
|
Cadre
|
Method of Recruitment
|
|
(1)
|
(2)
|
(3)
|
|
"16-A.
|
Hostel Storekeeper
|
By posting a First
Division Assistant"
|
4.
After Sl. No. 35-A (Peons (Cooks)), the following entry shall be
inserted.
|
Sl. No.
|
Cadre
|
Method of Recruitment
|
|
(1)
|
(2)
|
(3)
|
|
"35-B.
|
Pantry Staff
|
By posting Peons (Cooks)"
|