In exercise of the powers
conferred by sub-section (3) and (3A) of section 12 of the Water (Prevention
and Control of Pollution) Act, 1974 (Central Act No. 6 of 1974), the Haryana
State Pollution Control Board with the approval of the State Government hereby
makes the following regulations further to amend the Haryana State Pollution
Control Board (Group A, B, C and D) Service Regulations, 2004, namely:- These regulations may be called
the Haryana State Pollution Control Board (Group A, B, C and D) Service
(Amendment) Regulations, 2019. In the Haryana State Pollution
Control Board (Group A, B, C and D) Service Regulations, 2004, in Appendix-B,
in note existing at the end, for clause (i), the following clause shall be
substituted, namely:- "(i)
Hindi or Sanskrit as one of the subject in Matric or Higher Education is
essential for all the above mentioned post except for the posts mentioned at
serial numbers 31 to 35.".HARYANA STATE POLLUTION CONTROL BOARD (GROUP
A, B, C AND D) SERVICE (AMENDMENT) REGULATIONS, 2019
PREAMBLE