[Haryana
Act No. 3 of 2005] ??????????? [24th March, 2005] No. Leg.3/2005. The following Act of the
Legislature of the State of Haryana received the assent of the Governor of
Haryana on the 24th March, 2005, and is hereby published for general
information. An Act to repeal the Haryana Staff Selection
Commission Act, 2004. Be it enacted by the Legislature of the State of
Haryana in the Fifty-sixth Year of the Republic of India as follows. This Act may be called the Haryana Staff Selection
Commission (Repeal) Act, 2005. The Haryana Staff Selection Commission Act, 2004
(Haryana Act No. 28 of 2004), is hereby repealed.Haryana
Staff Selection Commission (Repeal) Act, 2005