No.
46/1/2018-3IW.- In exercise of the powers conferred by the proviso to Article
309 of the Constitution of India, the Governor of Haryana hereby makes the
following rules further to amend the Haryana Irrigation Department Tracer &
Draftsman (Group-C) Service Rules, 1982, namely:- These
rules may be called the Haryana Irrigation Department Tracer & Draftsman
(Group-C) (2nd Amendment) Service Rules, 2022. In
the Haryana Irrigation Department Tracer & Draftsman (Group-C) Service
Rules, 1982, in Rule-5, for the figure "17" & "30", the
words eighteen and "forty-two" shall respectively be substituted.Haryana Irrigation Department
Tracer & Draftsman (Group-C) (2Nd Amendment) Service Rules, 2022
[5th May, 2022]