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Haryana Irrigation Department Tracer & Draftsman (Group-C) (2Nd Amendment) Service Rules, 2022

Haryana Irrigation Department Tracer & Draftsman (Group-C) (2Nd Amendment) Service Rules, 2022

Haryana Irrigation Department Tracer & Draftsman (Group-C) (2Nd Amendment) Service Rules, 2022


[5th May, 2022]

No. 46/1/2018-3IW.- In exercise of the powers conferred by the proviso to Article 309 of the Constitution of India, the Governor of Haryana hereby makes the following rules further to amend the Haryana Irrigation Department Tracer & Draftsman (Group-C) Service Rules, 1982, namely:-

Rule 1. :-

 

These rules may be called the Haryana Irrigation Department Tracer & Draftsman (Group-C) (2nd Amendment) Service Rules, 2022.

Rule 2. :-

 

In the Haryana Irrigation Department Tracer & Draftsman (Group-C) Service Rules, 1982, in Rule-5, for the figure "17" & "30", the words eighteen and "forty-two" shall respectively be substituted.