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HARYANA FISHERIES DEPARTMENT, STATE SERVICE GROUP A (AMENDMENT) RULES, 2016

HARYANA FISHERIES DEPARTMENT, STATE SERVICE GROUP A (AMENDMENT) RULES, 2016

HARYANA FISHERIES DEPARTMENT, STATE SERVICE GROUP A (AMENDMENT) RULES, 2016

PREAMBLE

In exercise of the powers conferred by the proviso to article 309 of the Constitution of India, the Governor of Haryana hereby makes the following rules further to amend the Haryana Fisheries Department, State Service Group A Rules, 1980, namely: -

Rule - 1.

These rules my be called the Haryana Fisheries Department, State Service Group A (Amendment) Rules, 2016.

Rule - 2.

In the Haryana Fisheries Department, State Service Group A Rules, 1980 (hereinafter called that said rules), in rule 9, for Clause (b), the following Clause shall substituted, namely:--

"(b) in case of Joint Director Fisheries, by promotion from amongst the Deputy Director Fisheries, Deputy Director Fisheries (Hatchery), Deputy Director Fisheries (Statistics), District Fisheries Officer, Fisheries Farm Manager, Fisheries Research Officer.".

Rule - 3.

In the said rules, for Apendix B, the following Appendix shall be substituted, namely:--

"APPENDIX-B

Serial Number

Designation of Posts

Academic qualifications and experience, if any, for direct recruitment

Academic qualifications and experience, if any, for appointment other than by direct recruitment.

1

2

3

4

1.

Director, Fisheries

____

By promotion

(i) B.F.Sc. from recognized University with two years diploma from Central Institute of Fisheries Education, Mumbai;

 

 

 

Or

 

 

 

M.Sc. in Fisheries Science/M.Sc. Zoology with specialization in Fish and Fisheries as regular course from a recognized University; and

(ii) three years experience as Joint Director Fisheries;

 

 

 

Or

 

 

 

five years experience as Deputy Director Fisheries/Deputy Director Fisheries (Hatchery)/Deputy Director Fisheries (Statistic).

 

 

 

By transfer or deputation -

(i) M.Sc. Zoology or its equivalent from a recognized University.

 

 

 

(ii) eight year experience in group 'A' service in State or Central Government out of which five year experience in Planning Development and Extension; and

 

 

 

(iii) Hindi/Sanskrit upto Matric Standard or higher education;

2.

Joint Director Fisheries

---------

By promotion

(i) M.Sc. in Fisheries/M.Sc. Zoology with specialization in Fish and Fisheries on regular basis from a recognized University;

 

 

 

Or

 

 

 

B.F.Sc. from a recognized University with two years Diploma from Central Institute of Fisheries Education, Mumbai; and

 

 

 

(ii) two years experience as Deputy Director Fisheries/Deputy Director Fisheries (Hatchery)/Deputy Director Fisheries (Statistic)

 

 

 

Or

 

 

 

eight years experience as District Fisheries Officer/Fisheries Farm Manager/Fisheries Research Officer;

3.

Deputy Director Fisheries, Deputy Director Fisheries

(Hatchery), Deputy Director Fisheries (Statistics)-

By Direct Recruitment

I (i) M.Sc. Fisheries/M.Sc. Zoology with specialization in Fish and Fisheries as regular course from recognized University;

Or

By promotion

(i) B.F.Sc./B.Sc. from recognized University with Zoology as one of the subject as regular course; and

(ii) eight years experience as District Fisheries Officer/Fisheries Farm Manager/Fisheries Research Officer;

 

 

Master degree from Central Institute of Fisheries Education (Deemed University) in Fisheries Resources Management or

Inland Fisheries;

Or M.Sc. Fisheries/M.Sc. Zoology with specialization in Fish and Fisheries as regular course from recognized University;

Or

 

 

Or

B.F.Sc./B.Sc. from a recognized University with Zoology as one of the subject as regular course with post graduate Diploma in Fisheries Science (two years) Diploma from Central Institute of Fisheries Education, Mumbai;

Master degree from Central Institute of Fisheries Education (Deemed University) in Fisheries Resources Management or Inland Fisheries;

Or B.F.Sc./B.Sc. from a recognized University with Zoology as one of the subject as regular course with post graduate Diploma in Fisheries Science (two years) Diploma from Central Institute of Fisheries

 

 

(ii) five years experience as Group 'B' officer in the State/Central Institute dealing with Fisheries Administration, Development, Planning, Research and Management;

Education, Mumbai; and

(ii) five years experience in Group 'B' service dealing with Fisheries Administration, Development, Planning, Research and Management;

 

 

Or

II.(i) B.F.Sc./B.Sc. from a recognized University with Zoology as one of the subject as regular course with one year post graduate Training from Institute of India Council of Agricultural Research; and

By transfer or deputation

(i) B.F.Sc./B.Sc. from a recognized University with Zoology as one of the subject as regular course with one year post graduate Training from Institute of Indian Council of Agricultural Research;

 

 

(ii) Six years experience as Group 'B' Officer from State/Central Institute dealing with Fisheries Administration Development Planning, Research and Management;

(iii) Hindi/Sanskrit upto Matric standard or higher education.

(ii) six years experience as Group 'B' Officer from State/Central Institute dealing with Fisheries Administration Development Planning, Research and Management; and

(iii) Hindi/Sanskrit upto Matric standard or higher education.".