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Haryana Education (College Cadre) Group B Service (Amendment) Rules, 2024

Haryana Education (College Cadre) Group B Service (Amendment) Rules, 2024

Haryana Education (College Cadre) Group B Service (Amendment) Rules, 2024

[19th January 2024]

In exercise of the powers conferred by the proviso to article 309 of the Constitution of India, the Governor of Haryana hereby makes the following rules further to amend the Haryana Education (College Cadre) Group B Service Rules, 1986, namely:-

Rule - 1.

(1)     These rules may be called the Haryana Education (College Cadre) Group B Service (Amendment) Rules, 2024.

(2)     They shall come into force from the date of their publication in the Official Gazette.

Rule - 2.

In the Haryana Education (College Cadre) Group B Service Rules, 1986, in Appendix B, under columns 3 and 4,-

(I)      (i) against serial numbers 1 and 2, for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

3

 

4




 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university;

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university.;




(ii) against serial number 3, for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university;

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university.;




(iii) against serial number 4, for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university;

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university.;




(iv) against serial number 5, for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university;

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university.;




(v) against serial number 6, for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university;

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university.;




(vi) against serial number 7, for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university;

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university.;




(vii) against serial number 8, for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university;

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university.;




(II)     After serial number 9 and entries thereagainst, under columns 3 and 4, in Note-I,-

(A)     for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

3

 

4




 

(a) A relaxation of 5% may be allowed at the Bachelors as well as at the Masters level for the candidates belonging to Scheduled Caste/ Scheduled Tribe/ Backward Classes A and B (Non-creamy Layer) Differently- abled (a) Blindness and low vision; (b) Deaf and Hard of Hearing; (c) Locomotor disability including cerebral palsy, leprosy cured, dwarfism, acid-attack victims and muscular dystrophy; (d) Autism, intellectual disability, specific learning disability and mental illness; (e) Multiple disabilities from amongst persons under (a) to (d) including deaf-blindness of Haryana State for the purpose of eligibility for direct recruitment. The eligibility marks of 55% marks (or an equivalent grade in a point scale wherever the grading system is followed) and the relaxation of 5% to the categories mentioned above are permissible, based only on the qualifying marks without including any grace mark procedure.

 

(a) A relaxation of 5% may be allowed at the Bachelors as well as at the Masters level for the candidates belonging to Scheduled Caste/ Scheduled Tribe/ Backward Classes A and B (Non-creamy Layer) Differently- abled (a) Blindness and low vision; (b) Deaf and Hard of Hearing; (c) Locomotor disability including cerebral palsy, leprosy cured, dwarfism, acid-attack victims and muscular dystrophy; (d) Autism, intellectual disability, specific learning disability and mental illness; (e) Multiple disabilities from amongst persons under (a) to (d) including deaf-blindness of Haryana State for the purpose of eligibility for direct recruitment. The eligibility marks of 55% marks (or an equivalent grade in a point scale wherever the grading system is followed) and the relaxation of 5% to the categories mentioned above are permissible, based only on the qualifying marks without including any grace mark procedure.;




(B)     for item (c) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

3

 

4




 

(c) (A) The National Eligibility Test (NET) conducted by the University Grants Commission (UGC) or the Council of Scientific and Industrial Research (CSIR), or a similar test accredited by the UGC, like SLET /SET or who are or have been awarded a Ph.D Degree in accordance with the University Grant Commission (Minimum Standards and Procedure for Award of M.Phil./Ph.D. Degree) Regulations, 2009 or 2016 and their amendments from time to time, as the case may be exempted from NET/SLET/SET:

 

Provided the candidates registered for the Ph.D. programme prior to July 11, 2009, shall be governed by the provisions of the then existing Ordinances/Bye-laws/ Regulations of the Institutions awarding the degree and such Ph.D. candidates shall be exempted from the requirement of NET/SLET/SET for recruitment and appointment of Assistant Professor or equivalent positions in Universities/ Colleges/ Institutions subject to the fulfilment of the following conditions:

 

(a) The Ph.D. degree of the candidate has been awarded in regular mode;

 

(b) The Ph.D. thesis has been evaluated by at least two external examiners;

 

(c) An open Ph.D. viva voce of the candidate has been conducted;

 

(d) The candidate has published two research papers from his/her Ph.D. work, out of which at least one is in a refereed journal;

 

(e) The candidate has presented at least two papers, based on his/her Ph.D. work in conferences / seminars sponsored / funded / supported by the UGC/ ICSSR/CSIR or any similar agency.

 

The fulfilment of these conditions is to be certified by the Registrar or the Dean (Academic Affairs) of the University concerned.

 

Note: NET/SLET/SET shall also not be required for such Masters Programmes in disciplines for which NET/SLET/ SET is not conducted by the UGC, CSIR or similar test accredited by the UGC, like SLET/SET.

 

OR

 

(B) The Ph.D degree has been obtained from a foreign university/institution with a ranking among top 500 in the World University Ranking (at any time) by any one of the following: (i) Quacquarelli Symonds (QS) (ii) the Times Higher Education (THE) or (iii) the Academic Ranking of World Universities (ARWU) of the Shanghai Jiao Tong University (Shanghai).

 

(c) (A) The National Eligibility Test (NET) conducted by the University Grants Commission (UGC) or the Council of Scientific and Industrial Research (CSIR), or a similar test accredited by the UGC, like SLET /SET or who are or have been awarded a Ph.D Degree in accordance with the University Grant Commission (Minimum Standards and Procedure for Award of M.Phil./Ph.D. Degree) Regulations, 2009 or 2016 and their amendments from time to time, as the case may be exempted from NET/SLET/SET:

 

Provided the candidates registered for the Ph.D. programme prior to July 11, 2009, shall be governed by the provisions of the then existing Ordinances/Bye-laws / Regulations of the Institutions awarding the degree and such Ph.D. candidates shall be exempted from the requirement of NET/SLET/SET for recruitment and appointment of Assistant Professor or equivalent positions in Universities/ Colleges/Institutions subject to the fulfilment of the following conditions:

 

(a) The Ph.D. degree of the candidate has been awarded in regular mode;

 

(b) The Ph.D. thesis has been evaluated by at least two external examiners;

 

(c) An open Ph.D. viva voce of the candidate has been conducted;

 

(d) The candidate has published two research papers from his/her Ph.D. work, out of which at least one is in a refereed journal;

 

(e) The candidate has presented at least two papers, based on his/her Ph.D. work in conferences/seminars sponsored/funded/ supported by the UGC/ ICSSR/CSIR or any similar agency.

 

The fulfilment of these conditions is to be certified by the Registrar or the Dean (Academic Affairs) of the University concerned

 

Note: NET/SLET/SET shall also not be required for such Masters Programmes in disciplines for which NET/SLET/ SET is not conducted by the UGC, CSIR or similar test accredited by the UGC, like SLET/SET.

 

OR

 

(B) The Ph.D degree has been obtained from a foreign university/institution with a ranking among top 500 in the World University Ranking (at any time) by any one of the following: (i) Quacquarelli Symonds (QS) (ii) the Times Higher Education (THE) or (iii) the Academic Ranking of World Universities (ARWU) of the Shanghai Jiao Tong University (Shanghai)..




(C)     item (e) shall be omitted.

(III)   In Note-II, for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

3

 

4




 

Criteria for determining good academic record

 


(a) For determining good academic record a candidate should either have average of 55% marks in two of the four examination (not below Matric or equivalent) upto to Masters degree or 50 marks in each of these two examinations separately.

 

Criteria for determining good academic record

 


(a) For determining good academic record a candidate should either have average of 55% marks in two of the four examination (not below Matric or equivalent) upto to Masters degree or
50 marks in each of these two examinations separately..




(IV)   for Note-III, the following Note shall be substituted, namely:-

 

 

3

 

4




 

Note-III

 

Criteria for determining good academic record in case of reserve categories is as under:-

 

(a) Relaxation of 5% may be allowed at the Bachelors as well as at the Masters level for the candidates belonging to Scheduled Caste/ Scheduled Tribe/ Backward Classes A and B (Non-creamy Layer) Differently- abled (a) Blindness and low vision; (b) Deaf and Hard of Hearing; (c) Locomotor disability including cerebral palsy, leprosy cured, dwarfism, acidattack victims and muscular dystrophy; (d) Autism, intellectual disability, specific learning disability and mental illness; (e) Multiple disabilities from amongst persons under (a) to (d) including deaf-blindness of Haryana State for the purpose of assessing good academic record for direct recruitment. The eligibility marks of 55% marks (or an equivalent grade in a point scale wherever the grading system is followed) and the relaxation of 5% to the categories mentioned above are permissible, based only on the qualifying marks without including any grace mark procedure the qualifying marks without including any grace mark procedure.

 

Note-III

 

Criteria for determining good academic record in case of reserve categories is as under:-

 

(a) Relaxation of 5% may be allowed at the Bachelors as well as at the Masters level for the candidates belonging to Scheduled Caste/ Scheduled Tribe/ Backward Classes A and B (Non-creamy Layer) Differently- abled (a) Blindness and low vision; (b) Deaf and Hard of Hearing; (c) Locomotor disability including cerebral palsy, leprosy cured, dwarfism, acidattack victims and muscular dystrophy; (d) Autism, intellectual disability, specific learning disability and mental illness; (e) Multiple disabilities from amongst persons under (a) to (d) including deaf-blindness of Haryana State for the purpose of assessing good academic record for direct recruitment. The eligibility marks of 55% marks (or an equivalent grade in a point scale wherever the grading system is followed) and the relaxation of 5% to the categories mentioned above are permissible, based only on the qualifying marks without including any grace mark procedure the qualifying marks without including any grace mark procedure..




 

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Haryana Education (College Cadre) Group B Service (Amendment) Rules, 2024

[19th January 2024]

In exercise of the powers conferred by the proviso to article 309 of the Constitution of India, the Governor of Haryana hereby makes the following rules further to amend the Haryana Education (College Cadre) Group B Service Rules, 1986, namely:-

Rule - 1.

(1)     These rules may be called the Haryana Education (College Cadre) Group B Service (Amendment) Rules, 2024.

(2)     They shall come into force from the date of their publication in the Official Gazette.

Rule - 2.

In the Haryana Education (College Cadre) Group B Service Rules, 1986, in Appendix B, under columns 3 and 4,-

(I)      (i) against serial numbers 1 and 2, for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

3

 

4




 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university;

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university.;




(ii) against serial number 3, for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university;

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university.;




(iii) against serial number 4, for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university;

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university.;




(iv) against serial number 5, for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university;

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university.;




(v) against serial number 6, for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university;

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university.;




(vi) against serial number 7, for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university;

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university.;




(vii) against serial number 8, for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university;

 

(a) Good academic record with a Masters degree with 55% marks (or an equivalent grade in a point-scale wherever the grading system is followed) in a concerned/relevant/ allied subject from an Indian University or an equivalent degree from an accredited foreign university.;




(II)     After serial number 9 and entries thereagainst, under columns 3 and 4, in Note-I,-

(A)     for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

3

 

4




 

(a) A relaxation of 5% may be allowed at the Bachelors as well as at the Masters level for the candidates belonging to Scheduled Caste/ Scheduled Tribe/ Backward Classes A and B (Non-creamy Layer) Differently- abled (a) Blindness and low vision; (b) Deaf and Hard of Hearing; (c) Locomotor disability including cerebral palsy, leprosy cured, dwarfism, acid-attack victims and muscular dystrophy; (d) Autism, intellectual disability, specific learning disability and mental illness; (e) Multiple disabilities from amongst persons under (a) to (d) including deaf-blindness of Haryana State for the purpose of eligibility for direct recruitment. The eligibility marks of 55% marks (or an equivalent grade in a point scale wherever the grading system is followed) and the relaxation of 5% to the categories mentioned above are permissible, based only on the qualifying marks without including any grace mark procedure.

 

(a) A relaxation of 5% may be allowed at the Bachelors as well as at the Masters level for the candidates belonging to Scheduled Caste/ Scheduled Tribe/ Backward Classes A and B (Non-creamy Layer) Differently- abled (a) Blindness and low vision; (b) Deaf and Hard of Hearing; (c) Locomotor disability including cerebral palsy, leprosy cured, dwarfism, acid-attack victims and muscular dystrophy; (d) Autism, intellectual disability, specific learning disability and mental illness; (e) Multiple disabilities from amongst persons under (a) to (d) including deaf-blindness of Haryana State for the purpose of eligibility for direct recruitment. The eligibility marks of 55% marks (or an equivalent grade in a point scale wherever the grading system is followed) and the relaxation of 5% to the categories mentioned above are permissible, based only on the qualifying marks without including any grace mark procedure.;




(B)     for item (c) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

3

 

4




 

(c) (A) The National Eligibility Test (NET) conducted by the University Grants Commission (UGC) or the Council of Scientific and Industrial Research (CSIR), or a similar test accredited by the UGC, like SLET /SET or who are or have been awarded a Ph.D Degree in accordance with the University Grant Commission (Minimum Standards and Procedure for Award of M.Phil./Ph.D. Degree) Regulations, 2009 or 2016 and their amendments from time to time, as the case may be exempted from NET/SLET/SET:

 

Provided the candidates registered for the Ph.D. programme prior to July 11, 2009, shall be governed by the provisions of the then existing Ordinances/Bye-laws/ Regulations of the Institutions awarding the degree and such Ph.D. candidates shall be exempted from the requirement of NET/SLET/SET for recruitment and appointment of Assistant Professor or equivalent positions in Universities/ Colleges/ Institutions subject to the fulfilment of the following conditions:

 

(a) The Ph.D. degree of the candidate has been awarded in regular mode;

 

(b) The Ph.D. thesis has been evaluated by at least two external examiners;

 

(c) An open Ph.D. viva voce of the candidate has been conducted;

 

(d) The candidate has published two research papers from his/her Ph.D. work, out of which at least one is in a refereed journal;

 

(e) The candidate has presented at least two papers, based on his/her Ph.D. work in conferences / seminars sponsored / funded / supported by the UGC/ ICSSR/CSIR or any similar agency.

 

The fulfilment of these conditions is to be certified by the Registrar or the Dean (Academic Affairs) of the University concerned.

 

Note: NET/SLET/SET shall also not be required for such Masters Programmes in disciplines for which NET/SLET/ SET is not conducted by the UGC, CSIR or similar test accredited by the UGC, like SLET/SET.

 

OR

 

(B) The Ph.D degree has been obtained from a foreign university/institution with a ranking among top 500 in the World University Ranking (at any time) by any one of the following: (i) Quacquarelli Symonds (QS) (ii) the Times Higher Education (THE) or (iii) the Academic Ranking of World Universities (ARWU) of the Shanghai Jiao Tong University (Shanghai).

 

(c) (A) The National Eligibility Test (NET) conducted by the University Grants Commission (UGC) or the Council of Scientific and Industrial Research (CSIR), or a similar test accredited by the UGC, like SLET /SET or who are or have been awarded a Ph.D Degree in accordance with the University Grant Commission (Minimum Standards and Procedure for Award of M.Phil./Ph.D. Degree) Regulations, 2009 or 2016 and their amendments from time to time, as the case may be exempted from NET/SLET/SET:

 

Provided the candidates registered for the Ph.D. programme prior to July 11, 2009, shall be governed by the provisions of the then existing Ordinances/Bye-laws / Regulations of the Institutions awarding the degree and such Ph.D. candidates shall be exempted from the requirement of NET/SLET/SET for recruitment and appointment of Assistant Professor or equivalent positions in Universities/ Colleges/Institutions subject to the fulfilment of the following conditions:

 

(a) The Ph.D. degree of the candidate has been awarded in regular mode;

 

(b) The Ph.D. thesis has been evaluated by at least two external examiners;

 

(c) An open Ph.D. viva voce of the candidate has been conducted;

 

(d) The candidate has published two research papers from his/her Ph.D. work, out of which at least one is in a refereed journal;

 

(e) The candidate has presented at least two papers, based on his/her Ph.D. work in conferences/seminars sponsored/funded/ supported by the UGC/ ICSSR/CSIR or any similar agency.

 

The fulfilment of these conditions is to be certified by the Registrar or the Dean (Academic Affairs) of the University concerned

 

Note: NET/SLET/SET shall also not be required for such Masters Programmes in disciplines for which NET/SLET/ SET is not conducted by the UGC, CSIR or similar test accredited by the UGC, like SLET/SET.

 

OR

 

(B) The Ph.D degree has been obtained from a foreign university/institution with a ranking among top 500 in the World University Ranking (at any time) by any one of the following: (i) Quacquarelli Symonds (QS) (ii) the Times Higher Education (THE) or (iii) the Academic Ranking of World Universities (ARWU) of the Shanghai Jiao Tong University (Shanghai)..




(C)     item (e) shall be omitted.

(III)   In Note-II, for item (a) and entries thereagainst, the following item and entries thereagainst shall be substituted, namely:-

 

 

3

 

4




 

Criteria for determining good academic record

 


(a) For determining good academic record a candidate should either have average of 55% marks in two of the four examination (not below Matric or equivalent) upto to Masters degree or 50 marks in each of these two examinations separately.

 

Criteria for determining good academic record

 


(a) For determining good academic record a candidate should either have average of 55% marks in two of the four examination (not below Matric or equivalent) upto to Masters degree or
50 marks in each of these two examinations separately..




(IV)   for Note-III, the following Note shall be substituted, namely:-

 

 

3

 

4




 

Note-III

 

Criteria for determining good academic record in case of reserve categories is as under:-

 

(a) Relaxation of 5% may be allowed at the Bachelors as well as at the Masters level for the candidates belonging to Scheduled Caste/ Scheduled Tribe/ Backward Classes A and B (Non-creamy Layer) Differently- abled (a) Blindness and low vision; (b) Deaf and Hard of Hearing; (c) Locomotor disability including cerebral palsy, leprosy cured, dwarfism, acidattack victims and muscular dystrophy; (d) Autism, intellectual disability, specific learning disability and mental illness; (e) Multiple disabilities from amongst persons under (a) to (d) including deaf-blindness of Haryana State for the purpose of assessing good academic record for direct recruitment. The eligibility marks of 55% marks (or an equivalent grade in a point scale wherever the grading system is followed) and the relaxation of 5% to the categories mentioned above are permissible, based only on the qualifying marks without including any grace mark procedure the qualifying marks without including any grace mark procedure.

 

Note-III

 

Criteria for determining good academic record in case of reserve categories is as under:-

 

(a) Relaxation of 5% may be allowed at the Bachelors as well as at the Masters level for the candidates belonging to Scheduled Caste/ Scheduled Tribe/ Backward Classes A and B (Non-creamy Layer) Differently- abled (a) Blindness and low vision; (b) Deaf and Hard of Hearing; (c) Locomotor disability including cerebral palsy, leprosy cured, dwarfism, acidattack victims and muscular dystrophy; (d) Autism, intellectual disability, specific learning disability and mental illness; (e) Multiple disabilities from amongst persons under (a) to (d) including deaf-blindness of Haryana State for the purpose of assessing good academic record for direct recruitment. The eligibility marks of 55% marks (or an equivalent grade in a point scale wherever the grading system is followed) and the relaxation of 5% to the categories mentioned above are permissible, based only on the qualifying marks without including any grace mark procedure the qualifying marks without including any grace mark procedure..