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GUJARAT PRIVATE UNIVERSITIES (AMENDMENT) ACT, 2019

GUJARAT PRIVATE UNIVERSITIES (AMENDMENT) ACT, 2019

GUJARAT PRIVATE UNIVERSITIES (AMENDMENT) ACT, 2019

Preamble - GUJARAT PRIVATE UNIVERSITIES (AMENDMENT) ACT, 2019

THE GUJARAT PRIVATE UNIVERSITIES (AMENDMENT) ACT, 2019

[Act No. 19 of 2019]

[20th August, 2019]

PREAMBLE

An Act further to amend the Gujarat Private Universities Act, 2009.

WHEREAS the Shreyarth Foundation, Ahmedabad, CharutarArogyaMandal, Karamsad, ASIA Charitable Trust, Ahmedabad, BhagwanMahavir Education Foundation, Surat, Silver Oak Education And Research Society, Ahmedabad, LokJagruti Kendra Trust, Ahmedabad, have applied to the State Government under the provisions of the Gujarat Private Universities Act, 2009 (Guj. 8 of 2009) to establish Private Universities in the State;

AND WHEREAS the said applications have been scrutinised by the Scrutiny Committee and on report of the Scrutiny Committee, the State Government has issued the Letter of Intent to the respective sponsoring body for establishment of the Private University;

AND WHEREAS the State Government is satisfied that the sponsoring bodies have complied with the conditions of Letter of Intent as provided in section 10 of the said Act and have also established the Endowment Fund as per the Letter of Intent;

NOW, THEREFORE, the Government of Gujarat, in accordance with the provisions of section 10 of the said Act, includes the institutions specified in column 2 of the Schedule as the Private University, by the name and location of the aforesaid sponsoring bodies as specified in column 4 of the said Schedule.

It is hereby enacted in the Seventieth Year of the Republic of India as follows:-

Section 1 - Short title and commencement

(1)     This Act may be called the Gujarat Private Universities (Amendment) Act, 2019.

 

(2)     It shall come into force on such date as the State Government may by notification in the Official Gazette, appoint.

Section 2 - Amendment of Schedule to Guj. 8 of 2009

In the Gujarat Private Universities Act, 2009 (Guj. 8 of 2009), in the Schedule after the entry at serial No. 28, the following entries shall be inserted, namely:-

Sr. No.

Name and Address of the Private University

Details of Registration and Registration Number

Sponsoring Body

1.

2.

3.

4.

"29.

Shreyarth University, JorajinaMuvada, Ta:-Talod, Dist:-Sabarkantha.

Registration under the Companies Act, 2013. Registration No: U85190GJ2017NPL097859 Date:-13/06/2017.

Shreyarth Foundation, C/o Gujarat SamacharBhavan, Khanpur, Ahemedabad- 380001.

30.

Bhaikaka University, Karamsad, Dist-Anand

F/129 kheda under the Gujarat Public Trusts Act, 1950. Guj/225/Kheda Under the Societies Registration Act, 1860

CharutarArogyaMandal, H M Patel center for Medical Care and Education, Gokal Nagar, Karamsad-388325

31.

JG University, Uvarsad, Dist:-Gandhinagar

Registration under the Gujarat Public Trusts Act, 1950. E/1399 Date:-04/04/1966

ASIA Charitable Trust, ASIA Campus, Drive-in-Road, Ahmedabad-380054

32.

BhagwanMahavir University, Surat

E/5108/Surat under the Bombay Public Trusts Act, 1950. Date:-24/01/2002

BhagwanMahavir Education Foundation, Survey No. 149, VIP Road, Bharthana- Vesu Road, Surat-395007.

33.

Silver Oak University, S.G. Highway, Gota, Ahmedabad- 382481

E/18287/Ahmedabad under the Gujarat Public Trusts Act, 1950. Date:-18/12/2007

Silver Oak Education and Research Society, Nr. Bhavik Publications, Opp. BhagwatVidyapith, S.G. Highway, Gota, Ahmedabad-382481.

34.

LokJagruti Kendra University, FP No. 74, 100+113 TPS No. 86 (Sarkhej-okaf- Fatewadi, Makrba), Dist:-Ahmedabad

F/732/Ahmedabad under the Gujarat Public Trusts Act, 1950 Date:-29/04/1980

LokJagruti Kendra, L.J. Campus, Vastrapur, Ahmedabad-380015.".