GUJARAT PRIVATE UNIVERSITIES (AMENDMENT) ACT,
2019 THE GUJARAT PRIVATE
UNIVERSITIES (AMENDMENT) ACT, 2019 [Act No. 19 of 2019] [20th August, 2019] An Act further to amend the Gujarat
Private Universities Act, 2009. WHEREAS
the Shreyarth Foundation, Ahmedabad, CharutarArogyaMandal, Karamsad, ASIA
Charitable Trust, Ahmedabad, BhagwanMahavir Education Foundation, Surat, Silver
Oak Education And Research Society, Ahmedabad, LokJagruti Kendra Trust,
Ahmedabad, have applied to the State Government under the provisions of the
Gujarat Private Universities Act, 2009 (Guj. 8 of 2009) to establish Private
Universities in the State; AND
WHEREAS the said applications have been scrutinised by the Scrutiny Committee
and on report of the Scrutiny Committee, the State Government has issued the
Letter of Intent to the respective sponsoring body for establishment of the
Private University; AND
WHEREAS the State Government is satisfied that the sponsoring bodies have
complied with the conditions of Letter of Intent as provided in section 10 of
the said Act and have also established the Endowment Fund as per the Letter of
Intent; NOW,
THEREFORE, the Government of Gujarat, in accordance with the provisions of
section 10 of the said Act, includes the institutions specified in column 2 of
the Schedule as the Private University, by the name and location of the
aforesaid sponsoring bodies as specified in column 4 of the said Schedule. It
is hereby enacted in the Seventieth Year of the Republic of India as follows:- (1) This Act may be called the Gujarat Private
Universities (Amendment) Act, 2019. (2) It shall come into force on such date as the State
Government may by notification in the Official Gazette, appoint. In
the Gujarat Private Universities Act, 2009 (Guj. 8 of 2009), in the Schedule
after the entry at serial No. 28, the following entries shall be inserted,
namely:- Sr. No. Name and
Address of the Private University Details of
Registration and Registration Number Sponsoring
Body 1. 2. 3. 4. "29. Shreyarth
University, JorajinaMuvada, Ta:-Talod, Dist:-Sabarkantha. Registration
under the Companies Act, 2013. Registration No: U85190GJ2017NPL097859
Date:-13/06/2017. Shreyarth
Foundation, C/o Gujarat SamacharBhavan, Khanpur, Ahemedabad- 380001. 30. Bhaikaka
University, Karamsad, Dist-Anand F/129
kheda under the Gujarat Public Trusts Act, 1950. Guj/225/Kheda Under the
Societies Registration Act, 1860 CharutarArogyaMandal,
H M Patel center for Medical Care and Education, Gokal Nagar, Karamsad-388325 31. JG
University, Uvarsad, Dist:-Gandhinagar Registration
under the Gujarat Public Trusts Act, 1950. E/1399 Date:-04/04/1966 ASIA
Charitable Trust, ASIA Campus, Drive-in-Road, Ahmedabad-380054 32. BhagwanMahavir
University, Surat E/5108/Surat
under the Bombay Public Trusts Act, 1950. Date:-24/01/2002 BhagwanMahavir
Education Foundation, Survey No. 149, VIP Road, Bharthana- Vesu Road,
Surat-395007. 33. Silver Oak
University, S.G. Highway, Gota, Ahmedabad- 382481 E/18287/Ahmedabad
under the Gujarat Public Trusts Act, 1950. Date:-18/12/2007 Silver Oak
Education and Research Society, Nr. Bhavik Publications, Opp.
BhagwatVidyapith, S.G. Highway, Gota, Ahmedabad-382481. 34. LokJagruti
Kendra University, FP No. 74, 100+113 TPS No. 86 (Sarkhej-okaf- Fatewadi,
Makrba), Dist:-Ahmedabad F/732/Ahmedabad
under the Gujarat Public Trusts Act, 1950 Date:-29/04/1980 LokJagruti
Kendra, L.J. Campus, Vastrapur, Ahmedabad-380015.".
Preamble - GUJARAT PRIVATE UNIVERSITIES
(AMENDMENT) ACT, 2019PREAMBLE