GUJARAT PRIVATE UNIVERSITIES (AMENDMENT) ACT,
2018 THE GUJARAT PRIVATE
UNIVERSITIES (AMENDMENT) ACT, 2018 [Act No. 04 of 2018] [08th March, 2018] An Act further to
amend the Gujarat Private Universities Act, 2009. WHEREAS
the Gokul Foundation, Sidhpur, Dist. Patan has applied to the State Government
under the provisions of the Gujarat Private Universities Act, 2009 (Guj. 8 of
2009) to establish a Private University in the State; AND
WHEREAS the said application has been scrutinised by the Scrutiny Committee and
on the report of the Scrutiny Committee, the State Government has issued the
Letter of Intent to the respective sponsoring body for establishment of a
Private University; AND
WHEREAS the State Government is satisfied that the sponsoring body has complied
with the conditions of Letter of Intent as provided in section 10 of the said
Act and has also established the Endowment Fund as per the Letter of Intent; NOW,
THEREFORE, the Government of Gujarat, in accordance with the provisions of
section 10 of the said Act, includes the institution specified in column 2 of
the Schedule as a Private University, by the name and location of the aforesaid
sponsoring body as specified in column 4 of the Schedule. It
is hereby enacted in the Sixty-ninth Year of the Republic of India as follows:- (1) This Act may be called the Gujarat Private
Universities (Amendment) Act, 2018. (2) This section and clause (i) of section 2 shall come
into force at once and clause (ii) of section 2 shall come into force on such
date as the State Government may, by notification in the Official
Gazette, appoint. In
the Gujarat Private Universities Act, 2009 (Guj. 8 of 2009), in the Schedule,- (i) in the entry at serial No. 24, in column 2, under
the heading "Name and Address of the University", for the words and
symbol "Dholera, At & Post: Ratanpur, Taluka: Dhandhuka, District:
Ahmedabad", the words and symbol "At & Post: Rajpur, Taluka:
Kadi, District: Mehsana, Gujarat" shall be substituted; (ii) after the entry at serial No. 26, the following
entry shall be inserted, namely:- Sr. No. Name and Address of the Private University Details of Registration and Registration Number Sponsoring Body 1. 2. 3. 4. "27. Gokul
Global University, Gokul Educational Campus, Nr. G.R.S.L., SujanpurPatia,
Sidhpur, Dist. Patan, Gujarat. Registration
under the Gujarat Public Trusts Act, 1950. E/1352, Patan. Date: 17/08/2009. Gokul
Foundation, "BahucharKrupa", Nr. G.R.S.L. State Highway, No. 41,
Nr. SujanpurPatia, Dist. Patan, Gujarat.".
Preamble - GUJARAT PRIVATE UNIVERSITIES
(AMENDMENT) ACT, 2018PREAMBLE