GUJARAT PRIVATE UNIVERSITIES (AMENDMENT) ACT,
2017 xTHE GUJARAT PRIVATE
UNIVERSITIES (AMENDMENT) ACT, 2017 [Act No. 10 of 2017] [28th March, 2017] An Act further to
amend the Gujarat Private Universities Act, 2009. WHEREAS
the Gaya Prasad Jain Charitable Trust, Ahemedabad., P.P. Savani Knowledge City,
Surat, Shree Saraswati Education Sansthan's Group of Institutions, Taluka:
Kadi, District: Mehsana, Karnavati Medical and Educational Trust, Uvarsad,
District: Gandhinagar have applied to the State Government under the provisions
of the Gujarat Private Universities Act, 2009 (Guj. 8 of 2009) to establish
Private Universities in the State; AND
WHEREAS the said applications have been scrutinised by the Scrutiny Committee
and on the report of the Scrutiny Committee, the State Government has issued
the letter of intent to the respective sponsoring body for establishment of the
Private University; AND
WHEREAS "the State Government is satisfied that the sponsoring bodies have
complied with the conditions of Letter of Intent as provided in section 10 of
the said Act and have also established the Endowment Fund as per the Letter of
Intent; NOW,
THEREFORE, the Government of Gujarat, in accordance with the provisions of
section 10 of the said Act, includes the institutions specified in column 2 of
the Schedule as the Private University, by the name and location of the
aforesaid sponsoring bodies as specified in column 4 of the Schedule. It
is hereby enacted in the Sixty-eighth Year of the Republic of India as
follows:- (1) This Act may be called the Gujarat Private
Universities (Amendment) Act, 2017. (2) It shall come into force on such date as the State
Government may, by notification in the Official Gazette, appoint. In
the Gujarat Private Universities Act, 2009 (Guj. 8 of 2009), in the Schedule,
after the entry at serial No. 21, the following entries shall be inserted,
namely:- Sr. No. Name and Address of the Private University Details of Registration and Registration Number Sponsoring Body 1. 2. 3. 4. "22. SwaranimStartup
and Innovation University, At:-BhoyanRathod, AdalajShertha road, Taluka&
District: Gandhinagar. Registration
tinder the Gujarat Public Trusts Act, 1950. Registration
No: E/18050, Ahmedabad. Date:
07/05/2007. Gaya
Prasad Jain Charitable Trust, 35, World Business House, Nr. Parimal Garden,
Ellis Bridge, Ahmedabad Gujarat. 23. P.P.
Savani University, At and Village Dhamdod, Near Kosamba, Taluka: Mangrol,
District: Surat. Registration
under the Companies Act, 2013. Registration No: U80904GJ2015 NPL082577. Date:
13/03/2015. P.P.
Savani Knowledge City, Mansi Building, Sidhhkutir Industrial Estate,
Kapodara, Surat, Gujarat. 24. Indrashil
University, Dholera, At & Post: Ratanpur, Taluka: Dhandhuka, District:
Ahmedabad. Registration
under the Gujarat Public Trusts Act, 1950. E/1473, Gandhinagar. Date:
14/09/2008. Shree
SaraswatiEducational Sansthan Group of Institutions At & Post: Rajpur,
Taluka: Kadi, District: Mehsana, Gujarat. 25. Karnavati
University, Uvarsad, District: Gandhinagar. Registration
under the Gujarat Public Trusts Act, 1950. E/16379/Ahmedabad. Date:
24/10/2010. Karnavati
Medical & Educational Trust. Uvarsad, District: Gandhinagar,
Gujarat".
Preamble - GUJARAT PRIVATE UNIVERSITIES
(AMENDMENT) ACT, 2017PREAMBLE