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GUJARAT PRIVATE UNIVERSITIES (AMENDMENT) ACT, 2011

GUJARAT PRIVATE UNIVERSITIES (AMENDMENT) ACT, 2011

GUJARAT PRIVATE UNIVERSITIES (AMENDMENT) ACT, 2011

Preamble - GUJARAT PRIVATE UNIVERSITIES (AMENDMENT) ACT, 2011

THE GUJARAT PRIVATE UNIVERSITIES (AMENDMENT) ACT, 2011

[Act No. 25 of 2011]

[ 12th October, 2011]

PREAMBLE

An Act further to amend the Gujarat Private Universities Act, 2009.

WHEREAS the Auro International School of Hospitality Management, Surat, Bardoli Pradesh KelavaniMandal, Tarsadi, Dist. Surat, ShriShamjibhaiHarjibhaiTalaviya Charitable Trust, Rajkot and the Puri Foundation for Education in India, Gandhinagar had applied to the State Government under the provisions of the Gujarat Private Universities Act, 2009 (Guj. 8 of 2009) to establish Private Universities in the State;

AND WHEREAS the said applications have been scrutinised by the Scrutiny Committee and on the report of Scrutiny Committee the State Government has issued the letter of intent to the respective sponsoring bodies for establishment of the Private University;

AND WHEREAS the State Government is satisfied that the sponsoring bodies have complied with the conditions of letter of intent as provided in section 10 of the said Act and has also established the Endowment Fund as per the letter of intent;

NOW, THEREFORE, the Government of Gujarat, in accordance with the provisions of section 10 of the said Act, establishes the institutions specified in column 2 of the Schedule as Private University of the aforesaid sponsoring bodies, by the name, location and jurisdiction as specified in column 4 of the Schedule.

It is hereby enacted in the Sixty-second Year of the Republic of India as follows:-

Section 1 - Short title and commencement

(1)     This Act may be called the Gujarat Private Universities (Amendment) Act, 2011.

 

(2)     It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.

Section 2 - Amendment of section 3 of Guj. 8 of 2009

In the Gujarat Private Universities Act, 2009 (Guj. 8 of 2009) (hereinafter referred to as "the principal Act"), in section 3, in sub-section (5),-

(a)      for the words "The constituent colleges and institutions of the Sponsoring Body affiliated to and enjoying the privileges of any University immediately before the commencement of this Act", substitute the words" The constituent colleges and institutions of the Sponsoring Body, except the grant-in-aid colleges and institutions, affiliated to and enjoying the privileges of any University immediately before the establishment of the University under sub-section (1)";

 

(b)      for the words "the date of commencement of this Act", the words "the date of establishment of such University" shall be substituted.

Section 3 - Amendment of section 45 of Guj. 8 of 2009

In the principal Act, in section 45, for the words "before the commencement of this Act", the words, brackets and figures "before the establishment of the University under sub-section (1) of section 3" shall be substituted.

Section 4 - Amendment of Schedule to Guj. 8 of 2009

In the principal Act, in the Schedule, after entry at serial No. 4, the following entries shall be inserted, namely:-

Sr. No.

Name and Address of the Private University.

Details of Registration and Registration Number

Sponsoring Body.

1.

2.

3.

4.

"5.

Auro University of Hospitality and Management, Surat.

U-80302-GJ2007NPL051322-

2007-2008 Registrar of Companies, Gujarat, (under section 25 of the Companies Act, 1956).

Auro International School of Hospitality Management, 1st floor, AmbikaNiketan, Athwa Lines, Surat-395007.

6.

UKA Tarsadia University, Bardoli.

Trust Registration-

Surat, No. F.99, Surat (under the Bombay Public Trusts Act, 1950).

Bardoli Pradesh KelavaniMandal, GopalVidyanagar, Bardoli-Mahuva Road, Village Tarsadi, TalukaMahuva, District Surat-394350.

7.

R.K. University, Rajkot.

Trust Registration-Rajkot, No. E-6360, Rajkot (under the Bombay Public Trusts Act, 1950).

ShriShamjibhaiHarjibhaiTalaviya Charitable Trust, Bhavnagar Highway, Kasturbadham, Rajkot-360020.

8.

Institute of Advanced Research, Gandhinagar.

Trust Registration-

Ahmedabad No. E/13374/Amadavad

(under the Bombay Public Trusts Act, 1950).

The Puri Foundation for Education in India, Block No. 2, 1st floor, UdyogBhavan, Sector-11, Gandhinagar."