GUJARAT
PANCHAYAT SERVICE (DISCIPLINE AND APPEAL) (AMENDMENT) RULES, 2021
PREAMBLE
In exercise of the powers conferred by
section 274 read with sub-section (5) of section 227 of the Gujarat Panchayats
Act, 1993 (Guj.18 of 1993). the Government of Gujarat hereby makes the
following rules further to amend the Gujarat Panchayat Service (Discipline and
Appeal) Rules, 1997 namely: -
Rule - 1.
These rules may be called the Gujarat
Panchayat Service (Discipline and Appeal) (Amendment) Rules, 2021.
Rule - 2.
In the Gujarat Panchayat Service (Discipline and Appeal) Rules,
1997, in Rule 8, in sub-rule 12, in clause (b), the words "or the
Selection Committee" shall be deleted.