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GUJARAT PANCHAYAT SERVICE (DISCIPLINE AND APPEAL) (AMENDMENT) RULES, 2021

GUJARAT PANCHAYAT SERVICE (DISCIPLINE AND APPEAL) (AMENDMENT) RULES, 2021

GUJARAT PANCHAYAT SERVICE (DISCIPLINE AND APPEAL) (AMENDMENT) RULES, 2021

PREAMBLE

In exercise of the powers conferred by section 274 read with sub-section (5) of section 227 of the Gujarat Panchayats Act, 1993 (Guj.18 of 1993). the Government of Gujarat hereby makes the following rules further to amend the Gujarat Panchayat Service (Discipline and Appeal) Rules, 1997 namely: -

Rule - 1.

These rules may be called the Gujarat Panchayat Service (Discipline and Appeal) (Amendment) Rules, 2021.

Rule - 2.

In the Gujarat Panchayat Service (Discipline and Appeal) Rules, 1997, in Rule 8, in sub-rule 12, in clause (b), the words "or the Selection Committee" shall be deleted.

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GUJARAT PANCHAYAT SERVICE (DISCIPLINE AND APPEAL) (AMENDMENT) RULES, 2021

PREAMBLE

In exercise of the powers conferred by section 274 read with sub-section (5) of section 227 of the Gujarat Panchayats Act, 1993 (Guj.18 of 1993). the Government of Gujarat hereby makes the following rules further to amend the Gujarat Panchayat Service (Discipline and Appeal) Rules, 1997 namely: -

Rule - 1.

These rules may be called the Gujarat Panchayat Service (Discipline and Appeal) (Amendment) Rules, 2021.

Rule - 2.

In the Gujarat Panchayat Service (Discipline and Appeal) Rules, 1997, in Rule 8, in sub-rule 12, in clause (b), the words "or the Selection Committee" shall be deleted.