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GUJARAT LEGISLATIVE ASSEMBLY MEMBERS' SALARIES AND ALLOWANCES (AMENDMENT) ACT, 1966

GUJARAT LEGISLATIVE ASSEMBLY MEMBERS' SALARIES AND ALLOWANCES (AMENDMENT) ACT, 1966

GUJARAT LEGISLATIVE ASSEMBLY MEMBERS' SALARIES AND ALLOWANCES (AMENDMENT) ACT, 1966

Preamble - THE GUJARAT LEGISLATIVE ASSEMBLY MEMBERS' SALARIES AND ALLOWANCES (AMENDMENT) ACT, 1966

THE GUJARAT LEGISLATIVE ASSEMBLY MEMBERS' SALARIES AND ALLOWANCES (AMENDMENT) ACT, 1966.

[Act No. 17 of 1966]

[15th October, 1966]

PREAMBLE

An Act further to amend the Gujarat Legislative Assembly Members' Salaries and Allowances Act, 1960.

It is hereby enacted in the Seventeenth Year of the Republic of India as follows:?

 

Section 1 - Short title

This Act may be called the Gujarat Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1966.

 

Section 2 - Amendment of Section 5 of Gujrat 2 of 1960

In Section 5 of the Gujarat Legislative Assembly Members' Salaries and Allowances Act, 1960(Guj. 2 of 1960), in sub-section (1), in the second proviso, for the words "one first class fare" the words "one half first class fare" shall be substituted.