[20th
January 2023] In exercise of the
powers conferred by the proviso to article 309 of the Constitution of India,
the Governor of Gujarat hereby makes the following rules further to amend the
Gazetted Officers (Pre-service Training and Examination) Rules, 1970, namely:Gazetted
Officers (Pre-Service Training And Examination) Rules, 2023
These rules may be called the Gazetted Officers (Pre-service Training and
Examination) Rules, 2023.
In the Gazetted Officers (Pre-service Training and Examination) Rules, 1970. in
the rule-12, in sub-rule (2). for the figures and word, "60 percent",
the words, "50 percent" shall be substituted.