[Act 2 Of 1871] Central Excise Act, 1944 [Act
2 of 1944] [13th
January, 1871] Repealed by Act 12 of 1891 Passed by the Governor General of India in
Council. (Received the assent of the
Governor General on the 13th January 1871). An Act to extend the Prisons' Act, 1870, to
Coorg. For the purpose of extending the Prisons' Act, 1870, to Coorg; It is hereby
enacted as follows:? The said Act shall extend to the territories under the administration of
the Chief Commissioner of Coorg, but subject to the following modifications
(that is to say):? (a)
The preamble
and sections one and six shall be construed as if, after the words ?Central
Provinces,? the word ?Coorg? were inserted. (b)
Section one
shall be construed as if, for the words and figures ?December, 1870,? the words
and figures ?February, 1871? were substituted. Extending Prisons Act, 1870 to Coorg [Repealed]
[13th January, 1871]
PREAMBLE