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EDUCATION DEPARTMENT (HEADMASTERS OF LOWER PRIMARY SCHOOLS, PRIMARY SCHOOLS AND JUNIOR HIGH SCHOOLS) RECRUITMENT (AMENDMENT) RULES, 2008

EDUCATION DEPARTMENT (HEADMASTERS OF LOWER PRIMARY SCHOOLS, PRIMARY SCHOOLS AND JUNIOR HIGH SCHOOLS) RECRUITMENT (AMENDMENT) RULES, 2008

EDUCATION DEPARTMENT (HEADMASTERS OF LOWER PRIMARY SCHOOLS, PRIMARY SCHOOLS AND JUNIOR HIGH SCHOOLS) RECRUITMENT (AMENDMENT) RULES, 2008

 

PREAMBLE

In exercise of the powers conferred by the proviso to Article 309 of the Constitution of India, the Governor of Sikkim, hereby makes the following rules further to amend the Education Department (Headmasters of Lower Primary Schools, Primary Schools and Junior High Schools) Recruitment Rules, 2002, namely: -

Rule - 1.

(1)     These rules may be called the Education Department (Headmasters of Lower Primary Schools, Primary Schools and Junior High Schools) Recruitment (Amendment) Rules, 2008.

(2)     They shall come into force at once.

Rule - 2.

In the Education Department (Headmasters) Recruitment Rules, 2002, for the existing Schedule, the following Schedule shall be substituted, namely:-

 

SCHEDULE

Name of the Post

Classification

Scale of Pay

Whether Selection post or non Selection post

Method of recruitment (Whether by direct/promotion/deputation/transfer etc. & % of vacancies to be filled by various method

Age limit for direct recruitment

Educational and other qualification required for direct recruitment

Period of Probation

If a DPC exists what is its composition

Circumstance in which State Public Service Commission is to be consulted in making recruitment

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Head Master Lower Primary School

Group "C"

4300-125-6800

Non Selection

100% by promotion of Primary Teacher having basic teachers training certificate from the Institution recognized by NCTE with five (05) years of experience, through limited Departmental Competitive exam and Viva-Voce

Not applicable

Class XII passed with basic teachers training Certificate recognized by NCTE

One year

As may be constituted by the Department by Notification separately

Not applicable

Head Master Primary School

Group "C"

5000-150-8000

Non Selection

(a) 50% by promotion of Headmaster of Lower Primary School with 03 years of experience.

(b) 50% by promotion of Primary Teacher with basic Teachers Training with 08 years of experience as Primary Teacher through limited Departmental Competitive exam.

Not applicable

Class XII passed with basic teachers training Certificate recognized by NCTE.

One year

As may be constituted by the Department by Notification separately

Not applicable