[06th April 2023] In
exercise of the powers conferred by the proviso to article 309 of the
Constitution, the President hereby makes the following rules to amend the
Directorate of Estates, Regional Offices (Mumbai, Kolkata, Chennai, Shimla,
Nagpur, Chandigarh and Faridabad), Multi Tasking Staff (Group-C Post)
Recruitment Rules, 2013, namely : (1)
These rules may
be called the Directorate of Estates, Regional Offices (Mumbai, Kolkata,
Chennai, Shimla, Nagpur, Chandigarh and Faridabad) Multi Tasking Staff (Group-C
Post) Recruitment (Amendment) Rules, 2023. (2)
They shall come
into force on the date of their publication in the Official Gazette. In the
Directorate of Estates, Regional Offices (Mumbai, Kolkata, Chennai, Shimla,
Nagpur, Chandigarh and Faridabad), Multi Tasking Staff (Group-C Post)
Recruitment Rules, 2013 (hereinafter referred to as the said rules), for rule
(2), the following rule shall be substituted, namely:- "2 Number
of posts, classification and level in the pay matrix - The number of posts,
their classification and level in the pay matrix attached thereto, shall be as
specified in columns (2) to (4) of the Schedule annexed to these rules." In the
said rules, in the Schedule, in column (4), for the column heading and the
entries relating thereto, the following column heading and entries shall be
substituted, namely:- "Level in the Pay Matrix. (4) Level-1 (Rs.18,000-56,900/-)."Directorate
Of Estates, Regional Offices (Mumbai, Kolkata, Chennai, Shimla, Nagpur,
Chandigarh And Faridabad) Multi Tasking Staff (Group-C Post) Recruitment
(Amendment) Rules, 2023