[06th April 2023] In
exercise of the powers conferred by the proviso to article 309 of the
Constitution, the President hereby makes the following rules to amend the
Directorate of Estates, Regional Office, Chennai (Group-C Posts) Recruitment
Rules, 2001, namely:- (1)
These rules may
be called the Directorate of Estates, Regional Office, Chennai (Group C Posts)
Recruitment (Amendment) Rules, 2023. (2)
They shall come
into force on the date of their publication in the Official Gazette. In the
Directorate of Estates, Regional Office, Chennai (Group-C Posts), Recruitment
Rules 2001 (hereinafter referred to as the said rules), for rule 3, following
rule shall be substituted, namely:- "3. Number
of posts, classification and level in the pay matrix.- The number of posts,
their classification and level in pay matrix attached thereto, shall be as
specified in columns (2) to (4) of the said Schedule". In the
said rules, in the Schedule,- (a)
against serial
number 1, relating to the post of Upper Division Clerk, in column (4), for the
existing column heading and entries relating thereto, the following column
heading and entry shall be substituted, namely:- "Level in the Pay Matrix. (4) Level-4 (Rs.25500-81100/-)."Directorate
Of Estates, Regional Office, Chennai (Group C Posts) Recruitment (Amendment)
Rules, 2023