Department Of Posts (Postal
Assistant & Sorting Assistant) Recruitment Rules, 2022
[17 June 2022]
G.S.R.
459(E).-In exercise of the powers conferred by the proviso to article 309 of
the Constitution and in supersession of the Department of Posts (Postal
Assistant and Sorting Assistant Group 'C' Non-Gazetted) Recruitment Rules,
2015, except as respects things done or omitted to be done before such
supersession, the President hereby makes the following rules regulating the
method of recruitment to the posts of Postal Assistant (Circle Office and
Regional Offices), Postal Assistant (In the Foreign Post Organisations in
Chennai, Delhi, Kolkata and Mumbai), Postal Assistant (Savings Bank Control and
Internal Check Organisations), Postal Assistant (Post Office) and Sorting
Assistant (Railway Mail Service) in the Ministry of Communications, Department
of Posts, namely.
Rule - 1. Short title and Commencement
(1)
These rules may be
called the Department of Posts (Postal Assistant & Sorting Assistant)
Recruitment Rules, 2022.
(2)
They shall come
into force on the date of their publication in the official Gazette.
Rule - 2. Number of posts, their classification and level in the pay matrix.
The
number of posts, their classification and level in the pay matrix attached
thereto shall be as specified in columns (2) to (4) of the Schedule annexed to
these rules.
Rule - 3. Method of recruitment, age-limit, qualifications etc.
The
method of recruitment, age-limit, qualifications and other matters relating to
the said posts shall be as specified in columns (5) to (13) of the said
Schedule.
Rule - 4. Disqualification.
No
person,
(a)
who, has entered
into or contracted a marriage with a person having a spouse; or
(b)
who, having a
spouse living, has entered into or contracted a marriage with any person, shall
be eligible for appointment to the said post:
Provided
that the Central Government may, if satisfied that such marriage is permissible
under the personal law applicable to such person and the other party to the
marriage and that there are other grounds for so doing, exempt any person from
the operation of this rule.
Rule - 5. Requirement to serve.
Any
person appointed to the posts specified in the said Schedule shall be liable to
serve anywhere in India including in Army Postal Services.
Rule - 6. Power to Relax.
Where
the Central Government is of the opinion that it is necessary or expedient so
to do, it may, by order, and for reasons to be recorded in writing, relax any
of the provisions of these rules with respect to any class or category of
persons.
Rule - 7. Saving.
Nothing
in these rules shall affect reservation, relaxation of age-limit and other
concessions required to be provided for the Scheduled Castes, the Scheduled
Tribes, ex-Serviceman, Other Backward Classes and other special categories of
persons in accordance with the orders issued by the Central Government from
time to time in this regard.
SCHEDULE
Name of post. |
Number of posts. |
Classification. |
Level in the pay matrix. |
Whether selection post or nonselection post. |
(1) |
(2) |
(3) |
(4) |
(5) |
1. Postal Assistant (Circle Office and Regional
Offices). |
2738* (2022). * Subject to variation dependent on
workload. Note: The posts are distributed amongst 23 postal circles. |
General Central Service, Group ‘C’, Non-Gazetted,
Ministerial. |
Level 4 in the Pay Matrix (Rs. 25500- 81100). |
Selection. |
Age-limit for direct recruits. |
Educational and other qualifications required for
direct recruits. |
Whether age and educational qualification
prescribed for direct recruits will apply in the case of promotees. |
Period of probation, if any |
(6) |
(7) |
(8) |
(9) |
(i) Between 18 and 27 years. (Relaxable for candidates belonging to Scheduled
Caste or Scheduled Tribe or Other Backward Classes and for Government
servants of different categories in accordance with the instructions issued
by the Central Government from time-to-time). Note 1: In case of recruitment made through Staff
Selection Commission, the crucial date for determining the age-limit shall be
as advertised by the Staff Selection Commission. Note 2: In case of recruitment made through mode
other than through Staff Selection Commission, the crucial date for
determining the age-limit shall be the closing date for receipt of
applications from candidates in India and not the closing date prescribed for
those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland,
Tripura, Sikkim, Lahaul and Spiti district and Pangi Sub-division of Chamba
district of Himachal Pradesh, Andaman and Nicobar Islands, Ladakh or
Lakshadweep. (ii) Upper age-limit for Gramin Dak Sevaks* shall
be forty years as on 01st day of January of the year to which the vacancy
belongs to or as per guidelines issued by the Central Government, from
time-to-time. (Relaxable for those belonging to Scheduled Caste
or Scheduled Tribe up to five years and for those belonging to Other Backward
Classes up to three years). *Gramin Dak Sevaks are holders of Civil posts but
they are outside the regular Civil Service due to which their appointment
shall be treated as direct recruitment. |
(i) Bachelor’s Degree from a recognised
University or Institute; and (ii) knowledge of working on Computer. Note: Educational qualification shall continue to
be 10+2 pass from a recognised Board for person holding the post of Gramin
Dak Sevaks on regular basis on the date of notification of these rules. |
No. |
Two years for direct recruits subject to
successful completion of ‘Induction Training for Postal Assistant (Circle
Office and Regional Offices)’, conducted by the Postal Training Centre. |
Method of recruitment whether by direct
recruitment or by promotion or by deputation or absorption and percentage of
the vacancies to be filled by various methods. |
In case of recruitment by promotion or deputation
or absorption, grades from which promotion or deputation or absorption to be
made. |
If a Departmental Promotion Committee exists, its
composition. |
Circumstances in which Union Public Service
Commission to be consulted in making recruitment. |
(10) |
(11) |
(12) |
(13) |
(i) Forty per cent, by promotion of eligible
officials of the Circle, mentioned at Part-(A) of the entry under column
(11), excluding officials from Postal Account Office or Wing, through Limited
Departmental Competitive Examination, failing which by: - (a) promotion of eligible officials of the
Circle, mentioned at Part-(B) of the entry under column (11), excluding
officials from Postal Account Office or Wing, through Limited Departmental
Competitive Examination, failing which by: - (b) direct recruitment on the basis of
competitive examination limited to Gramin Dak Sevaks* of the Circle, who have
worked regularly for eight years in that capacity, as on 01st day of January
of the year to which the vacancy belongs to or as per guidelines issued by
the Central Government from time to time regarding crucial date of
eligibility, failing which by: - (c) direct recruitment of next year through open
competition. (ii) Sixty per cent, by direct recruitment
through open competition as per the scheme approved by the Department of
Posts from time-to-time. Note 1: The scheme for Limited Departmental
Competitive Examinations and Competitive Examination for Gramin Dak Sevaks
shall be governed by the administrative instructions issued by the Department
of Posts from time-to- time. Note 2: *Gramin Dak Sevaks are holders of Civil
posts but they are outside the regular Civil Service due to which their
appointment shall be treated as direct recruitment. Note 3: The eligibility service shall continue to
be five years for person holding the post of Gramin Dak Sevaks on regular
basis on the date of notification of these rules. |
Promotion through Limited Departmental
Competitive Examination: Part- (A): - (1) Officials holding post in Level 3 of the Pay
Matrix with three years of regular service in such post or five years of
combined regular service in posts in Level 1, Level 2 and Level 3 of Pay
Matrix; (2) officials holding post in Level 2 of the Pay
Matrix with five years of regular service in such post including the regular
service in posts in Level 1 of Pay Matrix; (3) officials holding post in Level 1 of the Pay
Matrix with five years of regular service in such post. Part - (B): - Officials holding post in Level 1, Level 2 and
Level 3 of the Pay Matrix with total regular service of eight years including
service rendered regularly as Gramin Dak Sevaks. Note 1: Eligibility of service condition shall be
as on 01st day of January of the year to which the vacancy belongs to or as
per guidelines issued by the Central Government from time to time regarding
crucial date of eligibility. Note 2: Promotion shall be subject to completion
of ‘Induction Training for Postal Assistant (Circle Office and Regional
Offices)’, conducted by the Postal Training Centre, within two years from the
date of appointment to the promotional post: Provided that persons who are due to retire
within two years shall be exempted from such training. Note 3: Where juniors who have completed their
qualifying or eligibility service are being considered for promotion, their
seniors would also be considered provided they are not short of the requisite
qualifying or eligibility service by more than half of such qualifying or eligibility
service or two years, whichever is less, and have successfully completed
their probation period for promotion to the next higher grade along-with
their juniors who have already completed such qualifying or eligibility
service. This condition shall not be applied with
reference to such junior officials who lost their seniority after availing
transfer under Rule-38 of the Postal Manual Volume-IV. Note 4: Eligibility of an official shall be
determined with respect to the post held substantively and relevant pay level
of the post in Pay Matrix and not with respect to the level in which an
official is drawing pay as on the crucial date of eligibility by virtue of
financial upgradation under the Time Bound One Promotion, Biennial Cadre
Review or Modified Assured Career Progression. |
Departmental Promotion Committee for considering
confirmation consisting of: — (1) Assistant Post Master General or Assistant
Director — Chairman (2) Two Assistant Director or Assistant
Superintendent of Posts — Members |
Consultation with Union Public Service Commission
is not necessary. |
(1) |
(2) |
(3) |
(4) |
(5) |
2. Postal Assistant (In the Foreign Post
Organisations in Chennai, Delhi, Kolkata and Mumbai). |
457* (2022). * Subject to variation dependent on
workload |
General Central Service, Group ‘C’, Non-Gazetted,
Ministerial. |
Level 4 in the Pay Matrix (Rs. 25500-81100). |
Selection. |
(6) |
(7) |
(8) |
(9) |
(i) Between 18 and 27 years. (Relaxable for candidates belonging to Scheduled
Caste or Scheduled Tribe or Other Backward Classes and for Government
servants of different categories in accordance with the instructions issued
by the Central Government from time-to-time). Note 1: In case of recruitment made through Staff
Selection Commission, the crucial date for determining the age-limit shall be
as advertised by the Staff Selection Commission. Note 2: In case of recruitment made through mode
other than through Staff Selection Commission, the crucial date for
determining the age-limit shall be the closing date for receipt of
applications from candidates in India and not the closing date prescribed for
those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland,
Tripura, Sikkim, Lahaul and Spiti district and Pangi Sub-division of Chamba
district of Himachal Pradesh, Andaman and Nicobar Islands, Ladakh or
Lakshadweep. (ii) Upper age-limit for Gramin Dak Sevaks* shall
be forty years as on 01st day of January of the year to which the vacancy
belongs to or as per guidelines issued by the Central Government from
time-to-time. (Relaxable for those belonging to Scheduled Caste
or Scheduled Tribe up to five years and for those belonging to Other Backward
Classes up to three years). *Gramin Dak Sevaks are holders of Civil posts but
they are outside the regular Civil Service due to which their appointment
shall be treated as direct recruitment. |
(i) Bachelor’s Degree from a recognised
University or Institute; and (ii) Knowledge of working on Computer. Note: Educational qualification shall continue to
be 10+2 pass from a recognised Board for person holding the post of Gramin
Dak Sevaks on regular basis on the date of notification of these rules. |
No. |
Two years for direct recruits subject to successful
completion of ‘Induction Training for Postal Assistant (Foreign Post
Organisation)’, conducted by the Postal Training Centre. |
(10) |
(11) |
(12) |
(13) |
(i) Forty per cent, by promotion of eligible
officials of the Circle, mentioned at Part-(A) of the entry under column
(11), excluding officials from Postal Account Office or Wing, through Limited
Departmental Competitive Examination, failing which by: - (a) promotion of eligible officials of the
Circle, mentioned at Part-(B) of the entry under column (11), excluding
officials from Postal Account Office or Wing, through Limited Departmental
Competitive Examination, failing which by: - (b) direct recruitment on the basis of
competitive examination limited to Gramin Dak Sevaks* of the Circle who have
worked regularly for eight years in that capacity, as on 01st day of January
of the year to which the vacancy belongs to or as per guidelines issued by
the Central Government from time to time regarding crucial date of
eligibility, failing which by: - (c) direct recruitment of next year through open
competition. (ii) Sixty per cent, by direct recruitment
through open competition as per the scheme approved by the Department of
Posts from time to time. Note 1: The scheme for Limited Departmental
Competitive Examinations and Competitive Examination for Gramin Dak Sevaks
shall be governed by the administrative instructions issued by the Department
of Posts from time-to-time. Note 2: *Gramin Dak Sevaks are holders of Civil
posts but they are outside the regular Civil Service due to which their
appointment shall be treated as direct recruitment. Note 3: The eligibility service shall continue to
be five years for person holding the post of Gramin Dak Sevaks on regular
basis on the date of notification of these rules. |
Promotion through Limited Departmental
Competitive Examination: Part- (A): - (1) Officials holding post in Level 3 of the Pay
Matrix with three years of regular service in such post or five years of
combined regular service in posts in Level 1, Level 2 and Level 3 of Pay
Matrix; (2) officials holding post in Level 2 of the Pay
Matrix with five years of regular service in such post including the regular
service in posts in Level 1 of Pay Matrix; (3) officials holding post in Level 1 of the Pay
Matrix with five years of regular service in such post. Part - (B): - Officials holding post in Level 1, Level 2 and
Level 3 of the Pay Matrix with total regular service of eight years including
service rendered regularly as Gramin Dak Sevaks. Note 1: Eligibility of service condition shall be
as on 01st day of January of the year to which the vacancy belongs to or as
per guidelines issued by the Central Government from time to time regarding
crucial date of eligibility. Note 2: Promotion shall be subject to completion
of ‘Induction Training for Postal Assistant (Foreign Post Organisation)’,
conducted by the Postal Training Centre, within two years from the date of
appointment to the promotional post: Provided that persons who are due to retire
within two years shall be exempted from such training. Note 3: Where juniors who have completed their
qualifying or eligibility service are being considered for promotion, their
seniors would also be considered provided they are not short of the requisite
qualifying or eligibility service by more than half of such qualifying or
eligibility service or two years, whichever is less, and have successfully
completed their probation period for promotion to the next higher grade
alongwith their juniors who have already completed such qualifying or
eligibility service. This condition shall not be applied with
reference to such junior officials who lost their seniority after availing
transfer under Rule-38 of the Postal Manual Volume-IV. Note 4: Eligibility of an official shall be
determined with respect to the post held substantively and relevant pay level
of the post in Pay Matrix and not with respect to the level in which an
official is drawing pay as on the crucial date of eligibility by virtue of
financial upgradation under the Time Bound One Promotion, Biennial Cadre
Review or Modified Assured Career Progression. |
Departmental Promotion Committee for considering
confirmation consisting of: – (1) Senior Superintendent of Post Offices or
Superintendent of Post Offices or Assistant Director — Chairman (2) Two Superintendent of Post Offices or
Assistant Director or Assistant Superintendent of Posts — Member |
Consultation with Union Public Service Commission
is not necessary. |
(1) |
(2) |
(3) |
(4) |
(5) |
3. Postal Assistant (Savings Bank Control and
Internal Check Organisations). |
3265* (2022). * Subject to variation dependent on
workload. Note: The posts are distributed amongst 23 postal circles. |
General Central Service, Group ‘C’, Non-Gazetted,
Ministerial. |
Level 4 in the Pay Matrix (Rs. 25500- 81100). |
Selection. |
(6) |
(7) |
(8) |
(9) |
(i) Between 18 and 27 years. (Relaxable for candidates belonging to Scheduled
Caste or Scheduled Tribe or Other Backward Classes and for Government
servants of different categories in accordance with the instructions issued
by the Central Government from time-totime). Note 1: In case of recruitment made through Staff
Selection Commission, the crucial date for determining the age-limit shall be
as advertised by the Staff Selection Commission. Note 2: In case of recruitment made through mode
other than through Staff Selection Commission, the crucial date for
determining the age-limit shall be the closing date for receipt of
applications from candidates in India and not the closing date prescribed for
those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland,
Tripura, Sikkim, Lahaul and Spiti district and Pangi Sub-division of Chamba
district of Himachal Pradesh, Andaman and Nicobar Islands, Ladakh or
Lakshadweep. (ii) Upper age limit for Gramin Dak Sevaks* shall
be forty years as on 01st day of January of the year to which the vacancy
belongs to or as per guidelines issued by the Central Government from
time-to-time. (Relaxable for those belonging to Scheduled Caste
or Scheduled Tribe up to five years and for those belonging to other Backward
Classes up to three years). *Gramin Dak Sevaks are holders of Civil posts but
they are outside the regular Civil Service due to which their appointment
shall be treated as direct recruitment. |
(i) Bachelor’s Degree from a recognised
University or Institute; and (ii) Knowledge of working on Computer. Note: Educational qualification shall continue to
be 10+2 pass from a recognised Board for person holding the post of Gramin
Dak Sevaks on regular basis on the date of notification of these rules. |
No. |
Two years for direct recruits subject to
successful completion of ‘Induction Training for Postal Assistant (Savings
Bank Control and Internal Check Organisations)’, conducted by the Postal
Training Centre. |
(10) |
(11) |
(12) |
(13) |
(i) Forty per cent, by promotion of eligible
officials of the Circle, mentioned at Part-(A) of the entry under column
(11), excluding officials from Postal Account Office or Wing, through Limited
Departmental Competitive Examination, failing which by: - (a) promotion of eligible officials of the
Circle, mentioned at Part-(B) of the entry under column (11), excluding
officials from Postal Account Office or Wing, through Limited Departmental
Competitive Examination, failing which by: - (b) direct recruitment on the basis of
competitive examination limited to Gramin Dak Sevaks* of the Circle, who have
worked regularly for eight years in that capacity, as on 01st day of January
of the year to which the vacancy belongs to or as per guidelines issued by
the Central Government from time-to-time regarding crucial date of
eligibility, failing which by: - (c) direct recruitment of next year through open
competition. (ii) Sixty per cent, by direct recruitment
through open competition as per the scheme approved by the Department of
Posts from time-to-time. Note 1: The scheme for Limited Departmental
Competitive Examinations and Competitive Examination for Gramin Dak Sevaks
shall be governed by the administrative instructions issued by the Department
of Posts from time-to-time. Note 2: *Gramin Dak Sevaks are holders of Civil
posts but they are outside the regular Civil Service due to which their
appointment shall be treated as direct recruitment. Note 3: The eligibility service shall continue to
be five years for person holding the post of Gramin Dak Sevaks on regular
basis on the date of notification of these rules. |
Promotion through Limited Departmental
Competitive Examination: Part- (A): - (1) Officials holding post in Level 3 of the Pay
Matrix with three years of regular service in such post or five years of
combined regular service in posts in Level 1, Level 2 and Level 3 of Pay
Matrix; (2) officials holding post in Level 2 of the Pay
Matrix with five years of regular service in such post including the regular
service in posts in Level 1 of Pay Matrix; (3) officials holding post in Level 1 of the Pay
Matrix with five years of regular service in such post. Part - (B): - Officials holding post in Level 1, Level 2 and
Level 3 of the Pay Matrix with total regular service of eight years including
service rendered regularly as Gramin Dak Sevaks. Note 1: Eligibility of service condition shall be
as on 01st day of January of the year to which the vacancy belongs to or as
per guidelines issued by the Central Government from time to time regarding
crucial date of eligibility. Note 2: Promotion shall be subject to completion
of ‘Induction Training for Postal Assistant (Savings Bank Control and
Internal Check Organisations)’, conducted by the Postal Training Centre,
within two years from the date of appointment to the promotional post: Provided that persons who are due to retire
within two years shall be exempted from such training. Note 3: Where juniors who have completed their
qualifying or eligibility service are being considered for promotion, their
seniors would also be considered provided they are not short of the requisite
qualifying or eligibility service by more than half of such qualifying or
eligibility service or two years, whichever is less, and have successfully
completed their probation period for promotion to the next higher grade
along-with their juniors who have already completed such qualifying or
eligibility service. This condition shall not be applied with
reference to such junior officials who lost their seniority after availing
transfer under Rule-38 of the Postal Manual Volume-IV. Note 4: Eligibility of an official shall be
determined with respect to the post held substantively and relevant pay level
of the post in Pay Matrix and not with respect to the level in which an
official is drawing pay as on the crucial date of eligibility by virtue of
financial upgradation under the Time Bound One Promotion, Biennial Cadre
Review or Modified Assured Career Progression. |
Departmental Promotion Committee for considering
confirmation consisting of: – (1) Assistant Post Master General or Assistant
Director — Chairman. (2) Two Assistant Director or Assistant
Superintendent of Posts — Members. |
Consultation with Union Public Service Commission
is not necessary. |
(1) |
(2) |
(3) |
(4) |
(5) |
4. Postal Assistant (Post Office). |
69996* (2022). * Subject to variation dependent
on workload. Note: The posts are distributed amongst 23 postal circles. |
General Central Service, Group ‘C’, Non-Gazetted,
Ministerial. |
Level 4 in the Pay Matrix (Rs. 25500- 81100). |
Selection. |
(6) |
(7) |
(8) |
(9) |
(i) Between 18 and 27 years. (Relaxable for candidates belonging to Scheduled
Caste or Scheduled Tribe or Other Backward Classes and for Government
servants of different categories in accordance with the instructions issued
by the Central Government from time-to-time). Note 1: In case of recruitment made through Staff
Selection Commission, the crucial date for determining the age-limit shall be
as advertised by the Staff Selection Commission. Note 2: In case of recruitment made through mode
other than through Staff Selection Commission, the crucial date for
determining the age-limit shall be the closing date for receipt of
applications from candidates in India and not the closing date prescribed for
those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland,
Tripura, Sikkim, Lahaul and Spiti district and Pangi Sub-division of Chamba
district of Himachal Pradesh, Andaman and Nicobar Islands, Ladakh or
Lakshadweep. (ii) Upper age-limit for Gramin Dak Sevaks* shall
be forty years as on 01st day of January of the year to which the vacancy
belongs to or as per guidelines issued by the Central Government from
time-to-time. (Relaxable for those belonging to Scheduled Caste
or Scheduled Tribe up to five years and for those belonging to other Backward
Classes up to three years). *Gramin Dak Sevaks are holders of Civil posts but
they are outside the regular Civil Service due to which their appointment
shall be treated as direct recruitment. |
(i) Bachelor’s Degree from a recognised
University or Institute; and (ii) Knowledge of working on Computer. Note: Educational qualification shall continue to
be 10+2 pass from a recognised Board for person holding the post of Gramin
Dak Sevaks on regular basis on the date of notification of these rules. |
No. |
Two years for direct recruits subject to
successful completion of ‘Induction Training for Postal Assistant (Post
Office)’, conducted by the Postal Training Centre. |
(10) |
(11) |
(12) |
(13) |
(i) Forty per cent, by promotion of eligible
officials of the Circle, mentioned at Part-(A) of the entry under column
(11), excluding officials from Postal Account Office or Wing, through Limited
Departmental Competitive Examination, failing which by: - (a) promotion of eligible officials of the
Circle, mentioned at Part-(B) of the entry under column (11), excluding
officials from Postal Account Office or Wing, through Limited Departmental
Competitive Examination, failing which by: - (b) direct recruitment on the basis of
competitive examination limited to Gramin Dak Sevaks* of the Circle, who have
worked regularly for eight years in that capacity, as on 01st day of January
of the year to which the vacancy belongs to or as per guidelines issued by
the Central Government from time to time regarding crucial date of
eligibility, failing which by: - (c) direct recruitment of next year through open
competition. (ii) Sixty per cent, by direct recruitment
through open competition as per the scheme approved by the Department of
Posts from time -to -time. Note 1: The scheme for Limited Departmental
Competitive Examinations and Competitive Examination for Gramin Dak Sevaks
shall be governed by the administrative instructions issued by the Department
of Posts from time -to -time. Note 2: *Gramin Dak Sevaks are holders of Civil
posts but they are outside the regular Civil Service due to which their
appointment shall be treated as direct recruitment. Note 3: The eligibility service shall continue to
be five years for person holding the post of Gramin Dak Sevaks on regular
basis on the date of notification of these rules. |
Promotion through Limited Departmental
Competitive Examination: Part- (A): - (1) Officials holding post in Level 3 of the Pay
Matrix with three years of regular service in such post or five years of
combined regular service in posts in Level 1, Level 2 and Level 3 of Pay
Matrix; (2) officials holding post in Level 2 of the Pay
Matrix with five years of regular service in such post including the regular
service in posts in Level 1 of Pay Matrix; (3) officials holding post in Level 1 of the Pay
Matrix with five years of regular service in such post. Part - (B): - Officials holding post in Level 1, Level 2 and
Level 3 of the Pay Matrix with total regular service of eight years including
service rendered regularly as Gramin Dak Sevaks. Note 1: Eligibility of service condition shall be
as on 01st day of January of the year to which the vacancy belongs to or as
per guidelines issued by the Central Government from time -to -time regarding
crucial date of eligibility. Note 2: Promotion shall be subject to completion
of ‘Induction Training for Postal Assistant (Post Office)’, conducted by the
Postal Training Centre, within two years from the date of appointment to the
promotional post: Provided that persons who are due to retire
within two years shall be exempted from such training. Note 3: Where juniors who have completed their
qualifying or eligibility service are being considered for promotion, their
seniors would also be considered provided they are not short of the requisite
qualifying or eligibility service by more than half of such qualifying or
eligibility service or two years, whichever is less, and have successfully
completed their probation period for promotion to the next higher grade along
-with their juniors who have already completed such qualifying or eligibility
service. This condition shall not be applied with
reference to such junior officials who lost their seniority after availing
transfer under Rule -38 of the Postal Manual Volume-IV. Note 4: Eligibility of an official shall be
determined with respect to the post held substantively and relevant pay level
of the post in Pay Matrix and not with respect to the level in which an
official is drawing pay as on the crucial date of eligibility by virtue of
financial upgradation under the Time Bound One Promotion, Biennial Cadre
Review or Modified Assured Career Progression. |
Departmental Promotion Committee for considering
confirmation consisting of: – (1) Senior Superintendent of Post Offices or
Superintendent of Post Offices — Chairman (2) Two Assistant Superintendent of Posts —
Members |
Consultation with Union Public Service Commission
is not necessary |
(1) |
(2) |
(3) |
(4) |
(5) |
5. Sorting Assistant (Railway Mail Service). |
17694* (2022). * Subject to variation dependent
on workload. Note: The posts are distributed amongst 23 postal circles. |
General Central Service, Group ‘C’, Non-Gazetted,
Ministerial. |
Level 4 in the Pay Matrix (Rs. 25500- 81100). |
Selection. |
(6) |
(7) |
(8) |
(9) |
(i) Between 18 and 27 years. (Relaxable for candidates belonging to Scheduled
Caste or Scheduled Tribe or Other Backward Classes and for Government
servants of different categories in accordance with the instructions issued
by the Central Government from time-to-time). Note 1: In case of recruitment made through Staff
Selection Commission, the crucial date for determining the age-limit shall be
as advertised by the Staff Selection Commission. Note 2: In case of recruitment made through mode
other than through Staff Selection Commission, the crucial date for
determining the age-limit shall be the closing date for receipt of
applications from candidates in India and not the closing date prescribed for
those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland,
Tripura, Sikkim, Lahaul and Spiti district and Pangi Sub-division of Chamba
district of Himachal Pradesh, Andaman and Nicobar Islands, Ladakh or
Lakshadweep. (ii) Upper age-limit for Gramin Dak Sevaks* shall
be forty years as on 01st day of January of the year to which the vacancy
belongs to or as per guidelines issued by the Central Government from
time-to-time. (Relaxable for those belonging to Scheduled Caste
or Scheduled Tribe up to five years and for those belonging to other Backward
Classes up to three years). *Gramin Dak Sevaks are holders of Civil posts but
they are outside the regular Civil Service due to which their appointment
shall be treated as direct recruitment. |
(i) Bachelor’s Degree from a recognised
University or Institute; and (ii) Knowledge of working on Computer. Note: Educational qualification shall continue to
be 10+2 pass from a recognised Board for person holding the post of Gramin
Dak Sevaks on regular basis on the date of notification of these rules. |
No. |
Two years for direct recruits subject to
successful completion of ‘Induction Training for Sorting Assistant’,
conducted by the Postal Training Centre. |
(10) |
(11) |
(12) |
(13) |
(i) Forty per cent, by promotion of eligible
officials of the Circle, mentioned at Part-(A) of the entry under column
(11), excluding officials from Postal Account Office or Wing, through Limited
Departmental Competitive Examination, failing which by: - (a) promotion of eligible officials of the
Circle, mentioned at Part-(B) of the entry under column (11), excluding
officials from Postal Account Office or Wing, through Limited Departmental
Competitive Examination, failing which by: - (b) direct recruitment on the basis of
competitive examination limited to Gramin Dak Sevaks* of the Circle, who have
worked regularly for eight years in that capacity, as on 01st day of January
of the year to which the vacancy belongs to or as per guidelines issued by
the Central Government from time to time regarding crucial date of
eligibility, failing which by: - (c) direct recruitment of next year through open
competition. (ii) Sixty per cent, by direct recruitment
through open competition as per the scheme approved by the Department of
Posts from time-to-time. Note 1: The scheme for Limited Departmental
Competitive Examinations and Competitive Examination for Gramin Dak Sevaks
shall be governed by the administrative instructions issued by the Department
of Posts from time-to-time. Note 2: *Gramin Dak Sevaks are holders of Civil
posts but they are outside the regular Civil Service due to which their
appointment shall be treated as direct recruitment. Note 3: The eligibility service shall continue to
be five years for person holding the post of Gramin Dak Sevaks on regular
basis on the date of notification of these rules. |
Promotion through Limited Departmental
Competitive Examination: Part- (A): - (1) Officials holding post in Level 3 of the Pay
Matrix with three years of regular service in such post or five years of
combined regular service in posts in Level 1, Level 2 and Level 3 of Pay
Matrix; (2) officials holding post in Level 2 of the Pay
Matrix with five years of regular service in such post including the regular
service in posts in Level 1 of Pay Matrix; (3) officials holding post in Level 1 of the Pay
Matrix with five years of regular service in such post. Part - (B): - Officials holding post in Level 1, Level 2 and
Level 3 of the Pay Matrix with total regular service of eight years including
service rendered regularly as Gramin Dak Sevaks. Note 1: Eligibility of service condition shall be
as on 01st day of January of the year to which the vacancy belongs to or as
per guidelines issued by the Central Government from time to time regarding
crucial date of eligibility. Note 2: Promotion shall be subject to completion
of ‘Induction Training for Sorting Assistant’, conducted by the Postal
Training Centre, within two years from the date of appointment to the
promotional post: Provided that persons who are due to retire within
two years shall be exempted from such training. Note 3: Where juniors who have completed their
qualifying or eligibility service are being considered for promotion, their
seniors would also be considered provided they are not short of the requisite
qualifying or eligibility service by more than half of such qualifying or
eligibility service or two years, whichever is less, and have successfully
completed their probation period for promotion to the next higher grade
along-with their juniors who have already completed such qualifying or
eligibility service. This condition shall not be applied with
reference to such junior officials who lost their seniority after availing
transfer under Rule-38 of the Postal Manual Volume-IV. Note 4: Eligibility of an official shall be
determined with respect to the post held substantively and relevant pay level
of the post in Pay Matrix and not with respect to the level in which an
official is drawing pay as on the crucial date of eligibility by virtue of
financial upgradation under the Time Bound One Promotion, Biennial Cadre
Review or Modified Assured Career Progression. |
Departmental Promotion Committee for considering
confirmation consisting of: – (1) Senior Superintendent of Railway Mail Service
or Superintendent of Railway Mail Service — Chairman (2) Two Assistant Superintendent of Posts —
Members |
Consultation with Union Public Service Commission
is not necessary |