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DEPARTMENT OF DELHI ARCHIVES FOR THE POST OF MULTI TASKING STAFF RECRUITMENT RULES, 2021

DEPARTMENT OF DELHI ARCHIVES FOR THE POST OF MULTI TASKING STAFF RECRUITMENT RULES, 2021

DEPARTMENT OF DELHI ARCHIVES FOR THE POST OF MULTI TASKING STAFF RECRUITMENT RULES, 2021

PREAMBLE

In exercise of the powers conferred by the proviso to article 309 of the Constitution of India, read with Government of India, Ministry of Home Affair's notification number S.O. 3532 dated the 24th September, 1968, the Lieutenant Governor of the National Capital Territory of Delhi is pleased to make the following rules regulating the method of recruitment to the post of Multi Tasking Staff in the Department of Delhi Archives, Government of National Capital Territory of Delhi, namely:-

Rule 1. Short Title and Commencement.

(1)     These rules may called the Department of Delhi Archives for the post of Multi Tasking Staff Recruitment Rules, 2021.

(2)     They shall come into force on the date of their publication in the Delhi Gazette.

Rule 2. Number of Posts, its classification and level in pay matrix.

The number of the said post, its classification and level in pay matrix attached thereto shall be as specified in column (2) to (4) of the Schedule annexed to these rules.

Rule 3. Method of recruitment, age limit, qualification etc.

The method of recruitment, age limit, qualifications and other matters relating to the said post, shall be as specified in the columns (5) to (11) of the said Schedule.

Rule 4. Disqualifications.

No persons, -

(a)      Who has entered into or contracted marriage with a person having a spouse living; or

(b)      Who having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post:

Provided that the Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule.

Rule 5. Power to relax.

Where the Government is of the opinion that it is necessary or expedient to do so, it may, by order, for reasons to be recorded in writing, and in consultation with the Competent Authority, relax any of the provisions of these rules with respect to any class or category of persons.

Rule 6. Saving.

Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Other Backward Classes, Ex-Servicemen and other special categories of persons in accordance with orders issued by Government of India from time to time, in this regard.

SCHEDULE

Name of the Post.

Number of Posts.

Classification.

Level in the Pay Matrix.

Whether Selection or Non-Selection Post.

Age limit for Direct Recruits.

(1)

(2)

(3)

(4)

(5)

(6)

Multi

Tasking Staff (MTS).

13* (2021)

*subject to variation dependent on workload.

Group - C, Non-Gazetted, Non-Ministerial.

Level - 1

(Rs. 18000-56900).

Not Applicable.

Between 18-25 Years.

Note 1: If recruitment for the post of MTS is made through SSC or any other similar recruitment agencies, in that case the age limit may be prescribed as 18-27 years otherwise the same may be kept as 18-25 years.

Note 2: The crucial date for determining the age limit shall be as advertised by the Delhi Subordinate Services Selection Board/Competent Authority.

 

Educational and other qualifications required for direct recruits.

Whether age and Educational Qualifications prescribed for direct recruits will apply in the case of the promotees.

Period of Probation, if any.

Method of Recruitment whether by direct recruitment or by promotion or by Deputation/absorption & percentage of the vacancies to be filled by various methods.

(7)

(8)

(9)

(10)

Essential:

Matriculation or equivalent pass from a recognized Board/Institution.

Not Applicable.

Two years.

By Direct Recruitment.

 

In case of recruitment, by promotion/deputation/transfer grades from which promotion/deputation/transfer to be made.

If a DPC exists, what is its composition.

Circumstances in which UPSC is to be consulted in making recruitment.

(11)

(12)

(13)

Not Applicable.

Group 'C' Departmental Confirmation Committees (for considering confirmation) :

1. Pr. Secretary/Secretary (Power), Government of NCT of Delhi : Chairman.

2. Secretary (ACL/Archives), Government of NCT of Delhi : Member.

3. Deputy Secretary (Finance), Government of NCT of Delhi : Member.

Not Applicable.