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DELHI VALUE ADDED TAX ACT, 2004
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Legal Research With ZAIAN
Generative Legal AI based legal research
Fast and accurate
1-click judgments insight
Infographics / chatbot
Notes/notebook/scribble
Timeline Check
Answers you complex research queries
Draft, analyze, summarize and more
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Litigation Management Tool
Real time litigation tracking
Tasks / Matters/ Document management
Reports / Workflow / Analytics
Notice / Invoice / Billing / Expense management
10,000+ forums
Automated real-time case alerts
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LIBIL
Legal Worthiness
Score by proprietary algorithm
Search of Asset - Property, vehicle etc
Accurate identification
Customised & tailored solution
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