DELHI PRISONS STAFF CAR DRIVER (GRADE-II), RECRUITMENT RULES, 2023
PREAMBLE
In exercise of the
powers conferred by proviso to article 309 of the Constitution read with the
Government of India, Ministry of Home Affairs notification No. F.27/59-Him (i) dated,
the 13th July, 1959 and in supersession of this Government's Notification No.
F.9/98/96-Home (G)/461 dated 3rd February, 1997 and No. F.9/47/2002/HG/(ii)/955
dated 10th March, 2008, except respects things done or omitted to be done
before such supersession, the Lt. Governor of the National Capital Territory of
Delhi, is pleased to make recruitment rules for the post of STAFF CAR DRIVER
(GRADE-II) in the Delhi Prisons Department, Government of National Capital
Territory of Delhi, as following, namely:-
Rule 1. Short title and commencement.
(1)
These rules may be
called the Delhi Prisons Staff Car Driver (Grade-II), Recruitment Rules, 2023.
(2) They shall come into force with effect
from the date of their publication in the Delhi Gazette.
Rule 2. Number of posts, classification and scale of pay.
The number of the
said posts, their classification and the level in the pay matrix attached
thereto shall be as specified in column (2) to (4) of the Schedule annexed to
these rules.
Rule 3. Method of Recruitment, age-limit, qualification etc.
The method of
recruitment to the said posts, age-limit, qualifications and other matters
connected therewith, shall be as specified in column (5) to (13) of the said
Schedule.
Rule 4. Disqualifications.
No Person:-
(a)
who has entered
into or contracted a marriage with a person having a spouse living ; or
(b)
who having a
spouse living, has entered into or contracted a marriage with a person, shall
be eligible for appointment to the said post:
Provided that the
Government may, if satisfied that such marriage is permissible under the
personal law applicable to such person and the other party to the marriage and
that there are other grounds for so doing, exempt any person from the operation
of this rule.
Rule 5. Power to Relax.
Where the
Government is of the opinion that it is necessary or expedient so to do, it
may, by order and for reasons to be recorded in writing and may relax any of
the provisions of these rules with respect to any class or category of persons.
Rule 6. Saving.
Nothing in these
rules shall affect reservations, relaxation of age limit and other concessions
required to be provided for the Scheduled Castes, the Scheduled Tribes,
Ex-Servicemen, Other Backward Classes and other special categories of persons
in accordance with the orders issued by the Central Government from time to
time in this regard.
SCHEDULE
|
NAME OF THE POST.
|
NUMBER OF POSTS.
|
CLASSIFICATION.
|
LEVEL IN THE PAY MATRIX.
|
WHETHER SELECTION BY MERIT OR SELECTION CUM SENIORITY
OR NON SELECTION POST.
|
AGE LIMIT FOR DIRECT RECRUITS.
|
EDUCATIONAL AND OTHER, QUALIFICATION REQUIRED FOR
DIRECT RECRUITS.
|
|
(1)
|
(2)
|
(3)
|
(4)
|
(5)
|
(6)
|
(7)
|
|
Staff Car Drivers, (Grade-II)
|
17* (2022) 30% of total (58) sanctioned post.
|
Group "C" Non-Gazetted, Non-ministerial.
|
LEVEL 4 (Rs. 25500-Rs. 81100) in the PAY MATRIX.
|
Non-selection.
|
Not applicable
|
Not applicable
|
|
AGE AND EDUCATIONAL QUALIFICATION PRESCRIBED FOR THE
DIRECT RECRUIT WILL APPLY IN THE CASE OF PROMOTEES.
|
PERIOD OF PROBATION, (IF ANY).
|
METHOD OF RECRUITMENT, WHETHER BY DIRECT RECRUITMENT
OR BY DEPUTATION/PROMOTION/ABSORPTION AND PERCENTAGE OF VACANCIES TO BE
FILLED BY VARIOUS METHODS.
|
IN CASE OF RECRUITMENT BY
PROMOTION/DEPUTATION/ABSORPTION GRADES FROM WHICH
PROMOTION/DEPUTATION/ABSORPTION TO BE MADE.
|
IF A DEPARTMENTAL PROMOTION COMMITTEE EXISTS WHAT IS
ITS COMPOSITION.
|
CIRCUMSTANCES IN WHICH UNION PUBLIC SERVICE
COMMISSION TO BE CONSULTED IN MAKING RECRUITMENT.
|
|
(8)
|
(9)
|
(10)
|
(11)
|
(12)
|
(13)
|
|
Not applicable.
|
Not applicable.
|
100% By Promotion.
|
Promotions: From Staff Car Driver, Ordinary Grade in
the Level-2 (Rs. 19900- Rs. 63200) of the pay matrix having 08(eight) years
regular service in the Ordinary Grade subject to passing the Trade Test of
appropriate standard to be conducted by Transport Department, GNCT of Delhi.
|
Group 'C' DPC (for consideration promotion and
confirmation): consisting of:
1. Pr. Secretary/Secretary (Power) -Chairperson
2. Head of the Department concerned -Member
3. Dy. Secretary (Finance) -Member
|
Not applicable.
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