The following Recruitment Regulations made by
the Delhi Water Board, National Capital of Territory of Delhi, in exercise of
powers conferred under clause (m) sub-section (2) of section 109 read with
section 7 and 51 of the Delhi Water Board Act, 1998 (Delhi Act. No. 4 of 1998)
and in supersession of the Delhi Administration Notification No. F 9/14/81-LSG-
2521 dated 1st April, 1981 except as respects things done or omitted to be done
before such supersession after approval of Competent Authority for regulating
the method or recruitment to the post of Sewer Cleaning Machine Driver in Delhi
Water Board, are hereby published, namely: (I)
These
regulations may be called Delhi Jal Board Sewer Cleaning Machine Driver the
Recruitment and Promotion Regulation, 2018. (II)
They
shall come into force on the date of their publication in the Delhi Gazette. The number of posts, classification and level
in the pay matrix attached thereto shall be as specified in columns (2) to (4)
of the Schedule annexed to these regulations. The method of recruitment to the said posts,
age limit, qualifications and other matters connected therewith shall be as
specified in columns (5) to (13) of the said Schedule. No person, (a)
who
has entered into or contracted a marriage with person having a spouse living;
or (b)
who
having a spouse living, has entered into or contracted marriage with any
person, shall be eligible for appointment to any of the said posts: Provided that Delhi Water Board, may, if
satisfied that such a marriage is permissible under the personal law applicable
to such persons and the other party to the marriage and that there are other
grounds for so doing, exempt any person from the operation of this regulation. Where the Government of National Capital
Territory of Delhi is of the opinion that it is necessary or expedient so to
do, it may, by order and for reasons to be recorded in writing, and in
consultation with Union Public Service Commission, relax any of the provisions
of these rules with respect to any class or category of persons. Nothing in these Regulations shall affect
reservations and other concessions required to be provided for the Scheduled
Castes and Scheduled Tribes and other special categories of persons in
accordance with the orders issued by the Government of India from time to time
in this regard.DELHI
JAL BOARD SEWER CLEANING MACHINE DRIVER THE RECRUITMENT AND PROMOTION
REGULATION, 2018
PREAMBLE