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Delhi Health Service (Teaching Cadre Of Homoeopathy) Rules, 2023

Delhi Health Service (Teaching Cadre Of Homoeopathy) Rules, 2023

Delhi Health Service (Teaching Cadre Of Homoeopathy) Rules, 2023


[03 February 2023]

In exercise of the powers conferred under article 309 of the Constitution of India read with the Government of India, Ministry of Home Affairs O.M. No. 24/78/68-DH(S), dated 24th September, 1968 and in supersession of this Government's Notification no. 2/206 /2002/ DISMH/ Homoeo/ 2405 dated 13th June, 2012 respects things done or omitted to be done before such supersession, the Lt. Governor, National Capital Territory of Delhi, after prior consultation with the Union Public Service Commission, is pleased to make the following rules regarding the method of recruitment to Delhi Health Services (Teaching Cadre of Homoeopathy) under Health and Family Welfare Department, Government of National Capital Territory of Delhi, namely:-

Rule - 1. Short title and Commencement.

(1)     These rules may be called the Delhi Health Service (Teaching Cadre of Homoeopathy) Rules, 2023.

(2)     They shall come into force on the date of their publication in the Official Gazette.

Rule - 2. Definitions.

In these rules, unless the context otherwise requires-

(a)      "Commission" means the Union Public Service Commission;

 

(b)      "Controlling Authority" means the Pr. Secretary /Secretary, Health and Family Welfare Department, Government of National Capital Territory of Delhi;

 

(c)      "Departmental Promotion Committee" means a Group "A" Departmental Promotion Committee specified in Schedule IV for considering cases of promotion or confirmation in respect of Group "A" posts of the Service;

(d)      "Duty Post" means any post, whether permanent or temporary, specified in Schedule-II;

(e)      "Government" means the Lt. Governor of National Capital Territory of Delhi appointed by the President under Article 239 and designated as such under Article 239 AA of the Constitution of India;

(f)       "Grade" means any of the grades specified in Schedule-I;

(g)      "Schedule" means a Schedule appended to these rules;

(h)     "Service" means the Delhi Health Service (Teaching Cadre of Homoeopathy);

 

(i)       "Allied Medical Subject" means the subject of Anatomy, Physiology including Biochemistry, Pathology and Microbiology, Forensic Medicine and Toxicology, Practice of Medicine, Surgery, Obstetrics and Gynecology and Community Medicine.

 

(j)       "Homoeopathic Subjects" means the subject of Organon of Medicine, Homoeopathic Pharmacy, Homoeopathic MateriaMedica and Repertory.

Rule - 3. Constitution of Service.

(1)     There stands constituted a Service known as Delhi Health Service (Teaching Cadre of Homoeopathy) (Group "A") consisting of persons appointed under rules 7 and 8 of these Rules.

 

(2)     All the posts included in the Service shall be Group "A" posts.

Rule - 4. Composition of the Service.

All duty posts, included in the Service shall be classified as Central Civil Service Group "A" Gazetted, NonMinisterial and the grades, Level of pay in the Pay Matrix, non-practicing allowance and other matters connected therewith shall be as specified in Schedule-I.

Rule - 5. Authorized Strength of the Service.

(a)      The authorized strength of the duty posts included in the various grades of the Service on the date of commencement of these rules shall be as specified in Schedule-II.

 

(b)      After the commencement of these rules, the authorized permanent strength of the duty posts in the various grades shall be such as may vary from time to time, to be determined by the Government.

 

(c)      The Government may make temporary addition to or reduction in, the strength of the duty posts in the various grades as deemed necessary from time to time.

 

(d)      The Government may, in consultation with the Commission, include in the Service any post other than those included in Schedule-II or exclude from the Service a post included in the said Schedule.

 

(e)      The Government may, in consultation with the Commission, appoint an officer whose post is included in the Service under sub-rule (d), to the appropriate grade of the Service, in a temporary capacity or in a substantive capacity, as may be deemed fit, and fix his seniority in the grade after taking into account continuous regular service in the analogous grade.

(f)       Upto 10% of the total number of posts in each sub cadre (excluding Senior Administrative Grade posts) shall be included in the service as training/ leave/ deputation reserve.

Rule - 6. Members of the Service.

(1)     The following persons shall be members of the Service, namely:

(a)      Persons appointed under sub-rule (e) of rule 5.

(b)      Persons appointed to duty posts under rule 7.

(c)      Persons appointed to duty posts under rule 8, and

(2)     A person, appointed under clause (b) of the Sub-rule (1) shall, on such appointment, be deemed to be the member of the Service in the appropriate Grade applicable to him in Schedule-II.

 

(3)     A person appointed under clause (c) of sub-rule (1) shall be the member of the Service in the appropriate grade applicable to him in Schedule-II from the date of such appointment.

Rule - 7. Initial Constitution of the Service.

(1)     All the officers appointed under the Delhi Health Service of the Teaching Cadre of Homoeopathy on or before the commencement of these rules, shall be deemed to have been appointed under these rules and they shall be members of the service in the respective grades.

(2)     The regular continuous service of officers referred to in sub-rule (1) before the commencement of these rules shall count for the purpose of promotion, qualifying service for promotion, confirmation and pension in the service.

Rule - 8. Future Maintenance of the Service.

(1)     The vacancies in any of the grades referred to in Schedule-II shall be filled in the manner as hereinafter provided under these rules.

(2)     The entry in the teaching cadre shall be at the level of Assistant Professor/Lecturer (Homoeopathic Subjects) and Assistant Professor/ Lecturer (Allied Medical Subjects)in Level 10 (Rs.56100 - 177500/-) in the pay matrix. The method of recruitment, the field of selection for promotion including the minimum qualifying service in the immediate lower grade for appointment or promotion to the posts in the higher grade shall be as specified in Schedule-III.

(3)     (a) The Departmental Promotions shall be confined to officers of the cadres.

(b) The departmental promotions to the higher posts shall be made on selection basis from amongst the officers of the Service in the immediate lower grade on the recommendations of the Departmental Promotion Committee as specified in Schedule-IV.

(4)     If any officer appointed to any grade in the Service is considered for the purpose of promotion to the higher grade, all persons senior to him in the grade shall also be considered, provided they are not short of requisite qualifying / eligibility service by more than half of such qualifying /eligibility service or two years, whichever is less and have successfully completed their probation period for promotion to the next higher grade along with their juniors who have already completed such qualifying / eligibility service.

(5)     (a) Promotion to the post of Principal shall be made on selection basis in consultation with the Commission, on the basis of the recommendations made by the Departmental Promotion Committee as specified in Schedule-IV.

(b) The minimum educational and other qualification, experience and age limit for appointment to the post of Assistant Professor/Lecturer (Allied Medical Subjects and Homoeopathy Subjects) in the Service by direct recruitment shall be as specified in Schedule-V.

NOTE: Vacancies caused by the incumbents to the post of Assistant Professor/Lecturer (Allied Medical Subjects and Homoeopathy Subjects) being away on deputation or long illness or study leave or under other circumstances for a duration of one year or more may be filled on deputation basis from officers of Central / State Government /Union Territories/Statutory or Autonomous Organizations/ PSUs/ Recognized Universities/Research Institutions holding analogous posts on regular basis and possessing the qualifications and experience prescribed for direct recruits in Schedule V.

Rule - 9. Filling of Teaching Posts by Deputation (including short term contract[ISTC]).

(1)     Notwithstanding anything contained in rule 8, where the posts of Professor (Allied Medical Subjects and Homeopathy Subjects) and Associate Professor/ Reader (Allied Medical Subjects and Homeopathy Subjects) are not filled by promotion and the Government is of the opinion that it is necessary or expedient to do so in view of the exigency, it may, for reasons to be recorded in writing, and in consultation with the Commission, fill the required number of posts at the level of Professor (Allied Medical Subjects and Homoeopathic Subjects) and Associate Professor/Reader (Allied Medical Subjects and Homoeopathic Subjects) by deputation (Including Short- Term Contract) from suitable officers holding analogous posts on regular basis under the Central Government/ State Government/Union Territories/Statutory or Autonomous Organizations/ PSUs/Recognized Universities/ Recognized Research Institutions.

(2)     The period of deputation (Including Short- Term Contract) shall ordinarily not exceed three years, which may, in special circumstances, be extended up to five years, as the Government may think fit.

(3)     For appointment to duty posts on Deputation (Including Short- Term Contract) basis, the officer shall, among others, fulfill the minimum educational and other qualifications prescribed for the posts in Schedule - VI to these rules.

Rule - 10. Seniority.

(a)      (a)The relative seniority of members of the service appointed to a grade in the respective sub-cadres, as the case may be, at the time of initial constitution of the service under rule 6(1), shall be as obtaining on the date of commencement of these rules.

Provided that if the seniority of any such members had not been specifically determined on the said date, the same shall be determined on the basis of the rules governing the fixation of seniority as were applicable to the members of the Service prior to the commencement of these rules or in consultation with the Commission as the case may be.

(b)      The seniority of officers recruited to the Service other than those appointed under rule 6(1) shall be determined in accordance with the general instructions issued by the Central Government in the matter from time to time.

 

(c)      The seniority of persons recruited to the Service in accordance with sub-rule (e) of rule 5 shall be fixed in the manner provided therein.

 

(d)      In cases not covered by the above provisions, seniority shall be determined by the Government in consultation with the Commission.

Rule - 11. Probation.

(a)      Every officer appointed to the service by direct recruitment shall be on probation for a period of one year.

Provided that the controlling authority may extend the period of probation in accordance with the instructions issued by the Government of India from time to time.

Provided further that any decision for extension of a probation period shall be taken ordinarily within eight weeks after the expiry of the previous probationary period and communicated in writing to the concerned officer together with reasons for so doing within the said period.

(b)      On completion of the probation or any extension thereof, the officers, if considered fit, shall be confirmed against the post, if not already confirmed in the entry grade.

 

(c)      If during the period of probation or any extension thereof, as the case may be, Government of NCT of Delhi is of the opinion that an officer is not fit for permanent appointment, Government may discharge or revert the officer to the post held by him prior to his appointment in the service, as the case may be.

 

(d)      During the period of probation or any extension thereof candidates may be required by Government to undergo such courses of training and instructions and to pass such examinations and tests (including examination in Hindi) as Government may deem fit as condition for satisfactory completion of probation.

 

(e)      As regards other matters relating to probation, the members of the service will be governed by the instructions issued by the Government of India in this regard from time to time.

Rule - 12. Appointment to the Service.

All appointments to the service shall be made by the Controlling Authority.

Rule - 13. Liability for service and other conditions of service.

(a)      Officers appointed to the service shall be liable to serve anywhere in Delhi.

 

(b)      Private practice is prohibited.

 

(c)      Persons appointed to the service shall not be allowed private practice of any kind whatsoever including any consultation and laboratory practice.

 

(d)      Such persons shall be entitled to a Non-practicing allowance at the rates specified in Schedule-I.

 

(e)      The conditions of service of the members in respect of matters not expressly provided for in these rules, shall, mutatis mutandis and subject to any special orders issued by the Government in respect of the Service, be the same as those applicable to officers of the Central Civil Services in general.

 

(f)       Officers appointed under Sub-rule (1) of rule 6, prior to 1.1.2004, before the commencement of these Rules, shall be governed by the CCS (Pension) Rules, 1972.

 

(g)      Officers appointed under sub-rule (1) of rule 6, after 1.1.2004, shall be governed by the New Pensions Scheme.

Rule - 14. Disqualification.

No person shall be eligible for appointment to the Service-

(a)      Who has entered into a marriage with a person having a spouse living, or

(b)      Who, having a spouse living, has entered into or contracted a marriage with any person.

Provided that the Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and other party to the marriage and that there are no other grounds for so doing, exempt any such person from the operation of this rule.

Rule - 15. Power to relax.

Where the Government is of the opinion that it is necessary or expedient to do so, it may, by order, for reasons to be recorded in writing, and in consultation with the Commission, relax any of the provisions of these rules with respect to any class or category of persons.

Rule - 16. Saving.

Nothing in these rules shall affect reservations, relaxation of age-limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Ex-servicemen and other special categories of persons, in accordance with the orders issued by the Central Government from time to time in this regard.

Rule - 17. Interpretation.

If any question relating to the interpretation of these rules arises, the Government in consultation with the Commission shall decide it.

Rule - 18. Repeal.

The recruitment rules for the post of Medical Officer (Teaching), (Homoeopathy), Assistant Professor, Allied and Homoeopathy, Professor, and Principal, notified by notification No. F. 2/206/2002/DISMH/Homeo/2405 dated 13/6/2012 shall stand repealed with the notification of these rules.

SCHEDULE-I

[See Rules 2 & 4]

Grade, Scales of Pay and Non-practicing Allowances, etc. Group "A" posts included in the Delhi Health Service (Teaching Cadre of Homoeopathy)

I.         Grade and Level of Pay in the pay matrix

 

Sl. No.

Grade

Level of pay in the pay matrix


 

(1)

(2)

(3)


 

1.

Principal

Level 14 (Rs. 144200 – 218200/-) in the pay matrix


 

2.

Professor (Allied Medical Subjects)

Level 13 (Rs. 123100 – 215900/-)in the pay matrix


 

3.

Professor (Homoeopathic Subjects)

Level 13 (Rs. 123100 – 215900/-)in the pay matrix


 

4.

Associate Professor / Reader NFSG (Allied Medical Subjects)

Level 12 (Rs.78800 – 209200/-)in the pay matrix


 

5.

Associate Professor / Reader NFSG (Homoeopathic Subjects)

Level 12 (Rs.78800 – 209200/-)in the pay matrix


 

6.

Associate Professor / Reader (Allied Medical Subjects)

Level 11 (Rs.67700 – 208700/-)in the pay matrix


 

7.

Associate Professor / Reader (Homoeopathic Subjects)

Level 11 (Rs.67700 – 208700/-)in the pay matrix


 

8.

Assistant Professor / Lecturer (Allied Medical Subjects)

Level 10 (Rs.56100 – 177500/-)in the pay matrix


 

9.

Assistant Professor / Lecturer (Homoeopathic Subjects)

Level 10 (Rs.56100 – 177500/-)in the pay matrix




II.       Non-Practicing Allowance:

Admissible as per orders issued from time to time by the Central Government endorsed by Government of NCT of Delhi.

III.     Annual Allowances:

Conveyance allowance / Academic allowance admissible as per orders issued from time to time by the Central Government endorsed by Government of NCT of Delhi in this regard.

Schedule - II

[See Rules 2, 5, 6 & 8]

Authorized Strength of Delhi Health Service (Teaching Cadre of Homoeopathy)

 

Sl. No.

Designation

No. of Posts


 

(1)

(2)

(3)


 

NHMC

SHMC


 

1.

Principal

1

1


 

2.

Professor (Homoeopathic Subjects)

 

 


 

2.1

Organon of Medicine

3

1


 

2.2

Homoeopathic MateriaMedica

3

2


 

2.3

Repertory

2

1


 

2.4

Homoeopathic Pharmacy

2

1


 

3.

Professor (Allied Medical Subjects)

 

 


 

3.1

Anatomy

1

1


 

3.2

Physiology including Biochemistry

1

1


 

3.3

Surgery

1

1


 

3.4

Pathology & Microbiology

1

1


 

3.5

Forensic Medicine and Toxicology

1

1


 

3.6

Community Medicine

1

1


 

3.7

Practice of Medicine

1

1


 

3.8

Obstetrics and Gynecology

1

1


 

4.

Associate Professor / Reader (Homoeopathic Subjects)

 

 


 

4.1

Organon of Medicine

4

2


 

4.2

Homoeopathic MateriaMedica

5

3


 

4.3

Repertory

4

1


 

4.4

Homoeopathic Pharmacy

3

1


 

5.

Associate Professor / Reader (Allied Medical Subjects)

 

 


 

5.1

Anatomy

4

1


 

5.2

Physiology including Biochemistry

3

1


 

5.3

Surgery

2

1


 

5.4

Pathology & Microbiology

2

1


 

5.5

Forensic Medicine and Toxicology

2

1


 

5.6

Community Medicine

2

1


 

5.7

Practice of Medicine

4

2


 

5.8

Obstetrics and Gynecology

3

1


 

6.

Assistant Professor / Lecturer (Homoeopathic Subjects)

 

 


 

6.1

Homoeopathic MateriaMedica

4

2


 

6.2

Organon of Medicine

3

2


 

6.3

Repertory

1

1


 

6.4

Homoeopathic Pharmacy

2

1


 

7.

Assistant Professor / Lecturer (Allied Medical Subjects)

 

 


 

7.1

Anatomy

1

1


 

7.2

Physiology including Biochemistry

2

1


 

7.3

Surgery

2

1


 

7.4

Pathology & Microbiology

1

1


 

7.5

Forensic Medicine and Toxicology

1

1


 

7.6

Community Medicine

2

1


 

7.7

Practice of Medicine

4

2


 

7.8

Obstetrics and Gynecology

2

1


 

 

Total Posts

82

45


 

Schedule - III

[See Rule 8]

The method of recruitment, field of selection for promotion and the minimum qualifying service in the immediate lower grade for promotion of officers to Group "A" duty posts in the Delhi Health Service (Teaching Cadre of Homoeopathy)

 

Sl.No.

Name

Method of Recruitment

Field of Selection and the minimum qualifying service for promotion.


 

1

Principal

Promotion by selection

Professors in level 14 (Rs.144200-218200/-) in the pay matrix with 03 (three) years‟ service in the grade rendered after appointment thereto on a regular basis.


 

2

Professor (Allied Medical Subjects/Homoeopathic subjects)

100% by promotion without linkage to vacancies failing which by deputation (ISTC).

Associate Professor/Reader (NFSG) with six (06) years of regular service in the Grade or on completion of (08) eight years of combined regular service in the grade of Associate Professor/Reader (NFSG) and Associate Professor / Reader with minimum (02) two years of regular service in the grade of Associate Professor/Reader (NFSG).


 

3

Associate Professor/Reader (NFSG) (Allied Medical Subjects / Homoeopathic subjects)

100% by promotion and without linkage to vacancies.

Associate Professor / Reader with (02) two years of regular service in the grade.


 

4

Associate Professor / Reader (Allied Medical Subjects / Homoeopathic subjects)

100% by promotion without linkage to vacancies failing which by deputation (ISTC).

Assistant Professor / Lecturer with (06) six years of regular service in the grade


 

5.

Assistant Professor/ Lecturer (Allied Medical subjects/ Homoeopathic subjects)

By direct recruitment in consultation with the Union Public Service Commission.

See Schedule V for educational qualifications, experience, and age limits, etc.


 

SCHEDULE - IV

[See Rules 2 & 8]

Group A Departmental Promotion Committees for considering the cases of promotion in Delhi Health Service (Teaching Cadre of Homeopathy).

Principal

 

1.

Chairman / Member, UPSC

- Chairman


 

2.

Chief Secretary, Govt. of NCT of Delhi

- Member


 

3.

Secretary concerned in the Department

- Member


 

4.

HOD concerned unless he/she is ex-officio Secretary in Govt. of NCT of Delhi

- Member



Professor (Allied Medical Subjects and Homoeopathic Subjects)/ Associate Professor / Reader NFSG (Allied Medical Subjects and Homoeopathic subjects)/ Assistant Professor / Reader (Allied Medical Subjects and Homoeopathic subjects)

 

1.

Chief Secretary, Govt. of NCT of Delhi

- Chairman


 

2.

Secretary concerned in the Department

- Member


 

3.

HOD concerned unless he/she is ex-officio Secretary in Govt. of NCT of Delhi

- Member



Group "A" Departmental Promotion Committee [DPC) (for confirmation)

 

1.

Chief Secretary, Govt. of NCT of Delhi

- Chairman


 

2.

Secretary concerned in the Department

- Member


 

3.

HOD concerned unless he/she is ex-officio Secretary in Govt. of NCT of Delhi

- Member


 

SCHEDULE - V

[See Rule8&Schedule III]

Minimum educational and other qualifications, experience and age limit for direct recruitment to the post of Assistant Professor/Lecturer in Allied Medical Subjects / Homeopathic Subjects in the Delhi Health Service of Teaching Cadre of Homoeopathy

 

Sl.No.

Name of the Post

Age

Educational and Other Qualifications Required


 

1

Assistant Professor/ Lecturer (Allied Medical subjects)

Not exceeding 40 years.

 

Note 1: Relaxable for Government servants up to 5 years in accordance with the instructions or orders issued by the Central Government.

 

Note 2: The crucial date for determining the age limit shall be as advertised by UPSC.

Essential qualifications:

 

Post Graduate qualification in Homoeopathy. The qualification shall be the one included in Second Schedule of Homoeopathy Central Council Act, 1973.

 

Desirable qualifications:

 

Experience of working as R.M.O. and/or Senior Resident and/or House Physician in a Homoeopathic Hospital attached to a Homoeopathic Medical College permitted by Central Council/Central Government.

 

OR

 

Essential qualifications:

 

Post Graduate Medical Degree in concerned subject recognized by the Medical Council of India.

 

Desirable qualifications:

 

Experience of working as R.M.O. and/or Senior Resident and/or House Physician in a Hospital attached to a Medical College permitted by Medical Council/Central Government.


 

2

Assistant Professor/ Lecturer (Homoeopath ic subjects)

Not exceeding 40 years.

 

Note 1: Relaxable for Government servants up to 5 years in accordance with the instructions or orders issued by the Central Government.

 

Note 2: The crucial date for determining the age limit shall be as advertised by UPSC.

Essential qualification:

 

Post Graduate qualification in Homoeopathy preferably in the concerned subject. The qualification shall be the one included in Second Schedule of Homoeopathy Central Council Act, 1973.

 

Desirable qualifications:

 

Experience of working as R.M.O. and/or House Physician in a Homoeopathic Hospital attached to a Homoeopathic Medical College permitted by Central Council / Central Government.



Note: The teachers appointed in various cadres previous to notification of Homoeopathy Central Council (Minimum Standards Requirement of Homoeopathic Colleges and attached Hospitals) Regulations, 2013 in recognized Homoeopathic Colleges shall be promoted as per the provisions of regulations under which they were appointed.

SCHEDULE - VI

[See Rule 9]

Eligibility criteria for Deputation (including Short-Term Contract)

 

Sl.No.

Post

Eligibility Criteria


 

1

Associate Professor/ Reader (Allied Medical Subjects)

Officers under Central Govt./State Government/Union Territories/Public Sector Undertakings/Statutory Bodies/ Autonomous Organizations/RecognizedUniversities/Recognized Research Institutions:

 

a) (i) holding analogous posts on regular basis; OR

 

(ii) with five years‟ service in the grade rendered after appointment thereto on a regular basis in posts in Level-10 (Rs. 56100-177500/-) in the pay matrix or equivalent in the parent cadre or department; AND

 

(b) possessing the following educational qualifications and experience:

 

Essential Qualification:

 

(i) Post Graduate qualification in Homoeopathy with four years of teaching experience as Assistant Professor/Lecturer in the concerned subject in a Homoeopathic College of Degree level. The qualification shall be the one included in Second Schedule of Homoeopathy Central Council Act, 1973.

 

Desirable Qualifications:

 

(i) Experience as a Supervisor/Co-Supervisor or Guide/Co-Guide for Post Graduate Course in Homoeopathy.

 

(ii) Research experience in a research institution recognized by the concerned University or State Government or Central Government.

 

OR

 

Essential Qualification:

 

(i) Post Graduate Medical Degree in concerned subject recognized by the Medical Council of India with four years of teaching experience as Assistant Professor/Lecturer in the subject concerned in a Degreelevel Medical Institution/Homoeopathic College.

 

Desirable Qualifications:

 

(i) Research papers publications.

 

(ii) Research experience in a research institution recognized by the concerned University/State Government/Central Government.


 

2

Associate Professor/ Reader(Homoeopathic Subjects)

Officers under Central Govt./State Government/Union Territories/Public Sector Undertakings/Statutory Bodies/ Autonomous Organizations/Recognized Universities/Recognized Research Institutions:

 

a) (i) holding analogous posts on regular basis; OR

 

(ii) with five years‟ service in the grade rendered after appointment thereto on a regular basis in posts in Level-10 (Rs.56100-177500/-) in the pay matrix or equivalent in the parent cadre or department; AND

 

(b) possessing the following educational qualifications and experience:

 

Essential Qualification:

 

(i) Post Graduate qualification in Homoeopathy with four years of teaching experience as Assistant Professor/Lecturer in the concerned subject in a Homoeopathic College of Degree level. The qualification shall be the one included in Second Schedule of Homoeopathy Central Council Act, 1973.

 

Desirable Qualifications:

 

(i) Experience as a Supervisor/Co-Supervisor or Guide/Co-Guide for Post Graduate Course in Homoeopathy.

 

(ii) Research experience in a research institution recognized by the concerned University or State Government or Central Government


 

3

Professor (Allied Medical Subjects)

Officers under Central Govt./State Government/Union Territories/Public Sector Undertakings/Statutory Bodies/ Autonomous Organizations/Recognized Universities/Recognized Research Institutions:

 

a) (i) holding analogous posts on regular basis; OR

 

(ii) with five years‟ service in the grade rendered after appointment thereto on a regular basis in posts in Level-12 (Rs.78800 - 209200/-) in the pay matrix or equivalent in the parent cadre or department; OR

 

(iii) with ten years‟ service in the grade rendered after appointment thereto on a regular basis in posts in Level-11 (Rs.67700 - 208700/-) in the pay matrix or equivalent in the parent cadre or department; AND

 

(b) possessing the following educational qualifications and experience:

 

Essential Qualification:

 

(i) Post Graduate qualification in Homoeopathy with three years of teaching experience as Associate Professor/Reader in the concerned subject in a Homoeopathy college of Degree level. The qualification shall be the one included in Second Schedule of Homoeopathy Central Council Act, 1973.

 

Desirable Qualifications:

 

(i) Experience as Supervisor/Guide for Post Graduate programme in Homoeopathy or original publication in research.

 

(ii) Administrative experience in a Homoeopathic Medical College/Hospital

 

OR

 

Essential Qualification:

 

(i) Post Graduate Medical Degree in the concerned subject recognized by the Medical Council of India.

 

(ii) Three years teaching experience as Associate Professor/Reader in the subject concerned in a degree level Homoeopathic College and/or in a Medical College permitted by the Central Government.

 

Desirable Qualifications:

 

(i) Research papers publication.

 

(ii) Research experience in a research institution recognized by the concerned University or State Government or Central Government.


 

4

Professor(Homoeopathic Subjects)

Officers under Central Govt./State Government/Union Territories/Public Sector Undertakings/Statutory Bodies/ Autonomous Organizations/Recognized Universities/Recognized Research Institutions:

 

a) (i) holding analogous posts on regular basis; OR

 

(ii) with five years‟ service in the grade rendered after appointment thereto on a regular basis in posts in Level-12 (Rs.78800 - 209200/-) in the pay matrix or equivalent in the parent cadre or department; OR

 

(iii) with ten years‟ service in the grade rendered after appointment thereto on a regular basis in posts in Level-11 (Rs.67700 - 208700/-) in the pay matrix or equivalent in the parent cadre or department; AND

 

(b) possessing the following educational qualifications and experience:

 

Essential Qualification:

 

(i) Post Graduate qualification in Homoeopathy with three years of teaching experience in the subject concerned as Associate Professor/Reader in a Homoeopathic College of Degree level. The qualification shall be the one included in Second Schedule of Homoeopathy Central Council Act, 1973.

 

Desirable Qualifications:

 

(i) Experience as Supervisor/Guide for Post Graduate programme in Homoeopathy and original publication in research.

 

(ii) Administrative experience in a Homoeopathic Medical College/Hospital.

 

(iii) Research experience in a Research Institution recognized by the concerned University and/or State Government or Central Government.