DELHI FIRE SERVICE RULES, 2010

CERTIFICATE OF APPOINTMENT

Certified that Shri ……………………………………………………….

son of Shri ……………………………………………………………....

resident of ……………………………………………………………….

whose photograph appear on the right corner of the certificate, has been appointed under section 8 of the Delhi Fire Service Act 2007 (Delhi Act 2 of 2009) and ve privileges and immunities of a member of Fire Service with effect from ……………

The date of superannuation of Shri ……………………………………. is ……… normal circumstances.

Name and Signature of the member

Attestation by……………………

Assistant Commissioner (Fire)

Place: New Delhi

FORM ‘B’: APPLICATION FOR STAND-BY DUTY

[See sub-rule (2) of rule 20]

 To

The Director Delhi Fire Service

Delhi Fire Service Headquarters Connaught Place

New Delhi-110 001.

Sub: Application for providing stand-by duty at…………………………… …………………………….

(address of the place where stand-by duty is required). Sir

Please provide stand-by (name of vehicle) at the aforesaid address with effect

from ……………hrs. to ……………………. hrs. on …………………………… (date to be mentioned) during the ……………………………………………………………………………………….

…………………………………………………………. (occasion to be mentioned for which required).

The required payment of Rs. ……………....... is enclosed through bank draft No………………………

dated …………………… drawn on ……………………………………..in favour of DDO, Headquarters,

Delhi Fire Service.

(Signature of the applicant)

Dated:

Contact details:

Name in full……………………………………………….

Tel. No. ………………………….

Mobile No. ……………………….

FORM ‘C’: FORM OF AGREEMENT FOR RECIPROCAL ARRANGEMENTS FOR FIRE FIGHTING EQUIPMENT AND APPLIANCES

[See sub-rule (1) of rule 21]

AGREEMENT BETWEEN DELHI FIRE SERVICE AND [PARTY B] FOR ASSISTANCE ON RECIPROCAL BASIS

No.         Date:

WHEREAS this Agreement (hereinafter called Agreement) is entered into between Delhi Fire Service (hereinafter called Party A) through ____________________________________ (name and designation of the officer) having office at _______________________________________________________________and ________________________________(hereinafter called Party B) through _________________________________(name and designation of the officer) having office at _______________________, on __________ day of ______________ 20____________ for a period of _________ year(s) with effect from _________ to___________________ establish the terms and conditions by which either party may request assistance in public interest free of charge from the other party in responding to an fire emergency or disaster that exceeds the resources available in the requesting party’s operational jurisdiction.

WHEREAS for the purposes of this Agreement the geographical boundaries in respect of Delhi Fire Service shall be boundaries covering the National Capital Territory of Delhi and geographical boundaries in respect of _____________________ (Party B) shall be boundaries of _____________________________________________________

AND WHEREAS Party A and Party B agreed to provide the requesting party the following equipment, manpower and appliances subject to availability and further subject to the terms and execution of agreement:- _______________________________________________________________________________ _______________________________________________________________________________ _______________________________________________________________________________ _______________________________________________________________________________ _______________________________________________________________________________ _______________________________________________________________________________ _____________________________________

TERMS OF AGREEMENT

This Agreement is effective upon the day and date of the last signature affixed hereto.

(1)     This Agreement shall remain in full force and effect until terminated by the parties.

(2)     The Agreement may be terminated, without cause, by either party upon thirty (30) days written notice, which shall be delivered to the other party by hand or by certified mail sent to the address listed herein.

EXECUTION OF AGREEMENT.

(1)     This Agreement has been authorized and approved by the respective government/authority of each party.

(2)     Each party shall be responsible for the timely submission, filing, or recording of the agreement and any subsequent amendment or termination thereof in the proper form and format as required by law.

IN WITNESS OF WHICH the parties have executed this agreement the day and year first above written

FORM ‘D’: FORM OF DECLARATION BY ERECTOR OF A PANDAL

[See rule 30]

DECLARATION BY ERECTOR OF PANDAL UNDER SECTION 26 OF THE ACT

I ……………………………………………………………………………(name of the erector of pandal) having registered office at ………………………………………………………………………………… do hereby declare that the pandal erected at ……………………………………………………………….measuring…………………………… … meters by …………………….. meters shall remain in place with effect from ……………………. to …………………. and that fire prevention and fire safety measures as required under rule 29 of the Delhi Fire Service Rules, 2010 have been provided therein and further that the complete erection of pandal and electrical services are in conformity with the standards.

Also, it is declared that no storage/use of the flammable liquid or gases is done in the pandal and that electrical wiring has been done in conformity with Indian Electricity Rules by authorized persons.

I, also, declare that following trained fire fighting staff shall remain on duty during the occupancy of the pandal:-

(1)     ………………………………………………………………

(2)     ………………………………………………………………

(3)     ………………………………………………………………

(Signature of erector of pandal)

Dated:……………………………..

Place: ………………………………

FORM ‘E’: SEIZURE ORDER

[See sub-rule (2) of rule 31]

ORDER

1. Date & Time______________

2. Case No._________________   

WHEREAS a report has been received from the Director, Delhi Fire Service dated __________ regarding certain goods/objects that are imminent cause of risk of fire/ obstruction to fire fighting in the premises or building owned/occupied by you or pandal erected by you.

WHEREAS you have failed to carry out the orders of the Director under sub- section (1) of section 27 of the Delhi Fire Service Act, 2007 (Delhi Act 2 of 2009).

AND WHEREAS you have failed to make representation under sub-section (2) of section 27 of the Delhi Fire Service Act, 2007 (Delhi Act 2 of 2009) or the reasons submitted by you vide letter dated ___________________ are not found satisfactory.

NOW THEREFORE I, ________________________________________(name of the Authority) ________________________ (designation) empowered under sub-section (3) of section 27 of the Delhi Fire Service Act, 2007 (Delhi Act 2 of 2009) hereby order to seize, detain or remove the encroachment of the following goods/objects for the reasons stated against each.

 (Signature of Authority)

Name and Designation

To

(1)     _____________________________________________ (Name and address of the Owner/occupier of the building or premises or pandal).

(2)     _________________________________  

(3)     ____________________________________

FORM ‘F’: PANCHNAMA

[See sub-rule (2) of rule 31]

Case No. _________________

Place __________________

Date ___________________

Time __________________

(1)     Name and address of Owner/occupier  

(2)     Name and address of the person present   

(3)     Name and Address of the Panchas:

A.

(a)      Shri/Smt   

(b)      S/o.D/o./W/o.   

(c)      Resident of   

(d)      Age (Years)
 

(e)      Occupation   

B.

(a)      Shri/Smt   

(b)      S/o.D/o./W/o.
   

(c)      Resident of   

(d)      Age (Years)  

(e)      Occupation   

We, the above Panchas are this day ________________________ _______called by Shri/Smt. ________________________________________ designation __________________________ Place ________________________ to _______________________witness the act of seizing of certain objects or goods from __________________________________________address of the building/premises/pandal which were possessed and exposed in the premises/building/pandal of the owner/occupier. In our presence, the said ________________________________ (name and designation of the officer) seized the following mentioned objects/goods which we testify to be correct.

The Panchnama is read over and explained to us and it is correct account of when we saw.

Signature of Panchas:

(Signature of the Authority

Seizing the goods)

(1)     ________________

(2)     ________________

Received the copy of Panchnama.

Signature of the owner/occupier

FORM ‘G’: NOTICE FOR CLAIMING OF SEIZED GOODS

[See sub-section (4) of section 27 of the Act and sub-rule (3) of rule 31]

WHEREAS certain objects/goods were seized on ___________(date) from premises located at _________________________________________ (address of the premises) in case No.____________________ dated_____________ vide panchnama No. ______________________________ dated________________ under section 27 of the Act WHEREAS the said objects/goods are now lying at _________________________________________________ (address of the premises).

NOW THEREFORE I______________________(name)______________________ (Designation) having office at __________________________________________________ do hereby call upon you to remove the said objects/goods on any working day between ________Hrs to _____________Hrs within ______________ days at your risk and cost failing which it shall be presumed that you don’t intend to claim the said objects/goods and the same shall be disposed off by way of public auction under the provision of sub-section (5) of section 27 of the Delhi without any further notice.

(Signature)

Name_________________

Designation_____________

Dated: _____________

Place: ______________

FORM ‘H’: FORM FOR ISSUING FIRE SAFETY CERTIFICATE

[See sub-rule (1) of rule 35]

GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI HEADQUARTERS: DELHI FIRE SERVICE, CONNAUGHT PLACE NEW DELHI-110 001.

No.                                                                                  Dated:

FIRE SAFETY CERTIFICATE

Certified that the …………………………………………….. (name of the building or premises) at …………………………………………………………………………………………. (address) comprised of ……………….. basement(s) and …………………………………… (upper floors) owned/occupied by ………………………………………………………………………………. ……………………………………………………………. …………………………………. …………………………………………… (name of the company / name of the owner/occupier) have complied with the fire prevention and fire safety requirements in accordance with rule 33 of the Delhi Fire Service Rules, 2010 and verified by the officers concerned of Fire Service on ……………………… (date of inspection) in the presence of…………………….. ………………………………………………………………………(name and addresses of the owner or his representative) and that the building/premises is fit for occupancy class……… ……………………………………… with effect from ………………………… for a period of …………………… years in accordance with rule 36 unless renewed under rule 37 or sooner cancelled under Rule 40 and subject to compliance of the conditions under rule 38 of the Delhi Fire Service Rules, 2010.

Issued on ………………………… at New Delhi by

(Name and designation of the authorized signatory)

Computer ID……………………………

* Strike out whichever is not applicable.

ENDORSEMENT

The No Objection Certificate issued by Fire Service stand cancelled and annulled due to

………………………………………………………………………………………………………

………………………………………………………………………………………………………

………………………………………………………………………(reasons to be recorded).

(Name and designation of the authorized signatory)

FORM ‘I’: APPLICATION FOR GRANT OF FIRE SAFETY CERTIFICATE

[See sub-rule (2) of rule 35]

To

The Director

Delhi Fire Service

Delhi Fire Service Headquarters Connaught Place

New Delhi-110 001.

Sub: Application for grant of fire safety certificate in respect of …………………………………………..at………………………………………………………………..(ad dress of building/premises).

Sir

This is to inform you that a fire safety certificate needs to be issued in respect of ………………………………………………………………………………….. (name of the building) located at ……………………………………………….......................................................................... …………………………………………………….(address of the building) comprised of ………………………………………………………………………………………………………………… …………………………………………………………………………………………………………… and having occupancies as …………………………………………………… ……………………………………………………………………………………………………………….. ………………………………………………………………………………………………… ……………………………………………………………………………………………………………

In this connection it is submitted that all the fire prevention and fire safety measures as recommended by you vide letter No. ………………………………………….. dated …………………... Have been provided in the building/premises and para wise compliance report is enclosed

You are requested to kindly take action as necessary for grant of fire safety certificate for occupancy of the building/premises.

(Signature of the applicant)

Dated:

Contact details:

Name in full……………………………………………….

Tel. No. ………………………….

Mobile No. ……………………….

FORM ‘J’: APPLICATION FOR RENEWAL OF FIRE SAFETY

CERTIFICATE

[See sub-rule (1) of rule 37]

To

The Director

Delhi Fire Service

Delhi Fire Service Headquarters Connaught Place

New Delhi-110 001.

Sub: Application for renewal of fire safety certificate in respect of …………………………………………..at………………………………………………………………..(ad dress of building/premises).

Ref: Computer ID No………………………………..

Sir

This is to inform you that a fire safety certificate was issued vide your letter No.…………………………….. dated …………………… in respect of ………………………………………………………………………………….. (name of the building) located at ……………………………………………….......................................................................... …………………………………………………….(address of the building) is valid until…………………………

In this connection it is submitted that there is no material change in the building affecting the means of access, means of escape and that all fire prevention and fire safety measures have been tested and are in good working condition. A declaration as required under rule 38 is enclosed.

You are requested to kindly take action as necessary for renewal of fire safety certificate for continued occupancy of the building/premises.

(Signature of the applicant)

Dated:

Contact details:

Name in full……………………………………………….

Tel. No. ………………………….

Mobile No. ……………………….

Encls: Declaration Form.

FORM ‘K’: DECLARATION BY OWNER/OCCUPIER

[See sub-rule (2) of rule 38]

DECLARATION

It is hereby declared that the ………………………………(name of the building or premises) located…….…………………………………………………………………………..(address) comprised of ……………….. basement (s) and …………………… (upper floors) have complied with the fire prevention and fire safety requirements in accordance with rule 33 of the Delhi Fire Service Rules, 2010 and issued Fire Safety Certificate vide Computer ID NO. …………………for a period of …………………… years in accordance with rule 36 valid from …………………… to ………………….and the fire prevention and fire safety measures provided in the building/premises have been checked by me / in my presence by Fire Safety officer on …………………….. and found them in place and in good repairs.

It is further declared that no additions or alterations have been made in the building/premises affecting the fire prevention and fire safety measures including the means of escape and that all exits and passages are free from any obstruction.

(Signature of owner /occupier)

Name in Block Capitals……………………………..

Address…………………………….

Counter signed

(Fire Safety Officer[1])

Name………………………………..

FORM ‘L’: FORM OF NOTICE

[See under sub-rule (1) of rule 41]

GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI HEADQUARTERS: DELHI FIRE SERVICE, CONNAUGHT PLACE, NEW DELHI-1100 01

No.                                                                                  Dated:

NOTICE FOR DEMAND OF FEE UNDER SUB-SECTION (2) OF SECTION 22 OF THE ACT

WHEREAS the services of the Delhi Fire Service were requisitioned on ………………... at …………..Hours to assist in the fire fighting and/or rescue operation during the out break of fire at ……………………………………………………………………………… (address of the premises).

WHEREAS ……………. (no of appliances) along with members of fire service responded from ………………………………………………………………………… (name of fire stations) on ………………………. at ................................. hours and returned back to their respective fire stations on…...................... at……………………. Hours.

WHEREAS a sum of Rs. _____________________________________________________ towards the deployment of the Fire Service is due to be paid by you.

NOW THEREFORE, I _____________________ (name) __________________________ (Designation) call upon you to pay the said amount within __________ days through bank draft payable to DDO (Headquarters), Delhi Fire Service payable at Delhi.

Signature

Director

To

_____________________

_____________________

______________________

FORM ‘M’: FORM OF NOTICE

[See under sub-rule (2) of rule 41]

OFFICE OF SUB-DIVISIONAL MAGISTRATE

No.                                                                                  Dated:

SHOW CAUSE NOTICE UNDER SUB-SECTION (2) OF SECTION 27 OF THE ACT

WHEREAS a report has been received from the Director, Delhi Fire Service under sub-section (1) of section 27 of the Act regarding removal of encroachment or objects or goods causing a risk of fire or obstruction to fire fighting at _____________________________________________________ (address of the premises).

NOW THEREFORE I, _______________________________ (name) __________________ (Designation) call upon you to show cause within _____________ (days) from receipt of this notice under sub-section (2) of section 27 as to why action should not be initiated as necessary under the provisions of the Act.

Signature

Sub-Divisional

Magistrate

To

_________________________

_________________________

__________________________

FORM ‘N’: FORM OF NOTICE

[See section 29 of the Act] [See under sub-rule (4) of rule 41]

GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI HEADQUARTERS: DELHI FIRE SERVICE, CONNAUGHT PLACE, NEW DELHI-1100 01

No.                                                                                           Dated:

NOTICE FOR APPOINTMENT OF FIRE SAFETY OFFICER UNDER SECTION 29 OF THE ACT

WHEREAS the building/premises bearing No…………………………………………………………………………………….located at ………………………………………………………………………………………………….. ………………………………………………………………………………….is comprised of ………………………………………………………………………………………………… ……………………………………………………………………………… and covered under sub clause…………… of section 29 of the Act.

AND WHEREAS the owner/occupier/an association of such owners and occupiers were required to appoint a Fire Safety Officer under section 29 of the Act.

NOW THEREFORE, I …………………………………………………., Director /Nominated Authority appointed under the Act, call upon you to appoint a Fire Safety Officer within ………days failing which the owner or occupier or an association of such owners and occupiers shall be deemed to be in default jointly and severally and penal action shall be initiated under subsection (2) of section 31 of the Act without any further notice or opportunity.

Director/Nominated Authority

To

…………………………. the owner/occupier/an association of such owners and occupiers

…………………………………………….

FORM ‘O’: FORM OF NOTICE

[See section 33 (1) of the Act] [See sub-rule (5) of rule 41]

GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI HEADQUARTERS: DELHI FIRE SERVICE, CONNAUGHT PLACE, NEW DELHI-1100 01

No.                                                                                           Dated:

NOTICE FOR ENTRY AND INSPECTION UNDER SECTION 33 (1) OF THE ACT

I ………………………………………………………… the Nominated Authority appointed under the Act, do hereby give you notice that on expiry of three hours from the time of service of this notice upon you, I shall enter and inspect your building/premises bearing No. ……………………………………….. located at ………………………………………………………… for the purpose of ascertaining the adequacy or contravention of Fire Prevention and Fire Safety measures as required to be provided under the aforesaid Act.

Nominated Authority

To

…………………………. Occupier/Owner

…………………………………………….

FORM ‘P’: FORM OF NOTICE

[See section 34 (1)/43(2) of the Act] [See sub-rule (6) of rule 41]

GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI HEADQUARTERS: DELHI FIRE SERVICE, CONNAUGHT PLACE, NEW DELHI-1100 01

No.                                                                                           Dated:

NOTICE FOR CARRYING OUT THE DIRECTIONS OF THE NOMINATED AUTHORITY

I ………………………………………………………… the Nominated Authority/Director appointed under the Act, on the basis of inspection conducted by me on ……………………………. , do hereby call upon you to undertake the following Fire Prevention and Fire Safety measures in building/premises No. ……………………………………………………………

1. ……………………………………

……………………………………

…………………………………….

………………………………………

……………………………………….

……………………………………….

……………………………………….

……………………………………….

……………………………………….

……………………………………….

……………………………………….

Above action should be completed latest by ………………………(Date).

Nominated Authority/Director

To

…………………………. Occupier/Owner

……………………………

……………………………

FORM ‘Q’: FORM OF NOTICE

[See sub-section 3 of section 35 of the Act] [See sub-rule (7) of rule 41]

GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI HEADQUARTERS: DELHI FIRE SERVICE, CONNAUGHT PLACE, NEW DELHI-1100 01

No.                                                                                  Dated:

NOTICE FOR CARRYING OUT THE DIRECTIONS OF THE DIRECTOR

I ………………………………………………………… the Director empowered under the Act, on the basis of inspection conducted by me on ……………………………. , do hereby call upon you to undertake the following Fire Prevention and Fire Safety measures in building/premises No. ……………………………………………………………

(1)     ……………………………………

(2)     ……………………………………

(3)     …………………………………….

………………………………………

……………………………………….

Above action should be completed latest by (Date).

Director

To

…………………………. Occupier/Owner

FORM ‘R’: FORM FOR APPEAL

[See sub-rule (1) of rule 42]

FORM OF APPEAL TO THE APPELLATE AUTHORITY

Appeal No…………………………….. of ………………….. 20…………….

Shri……………………………………… Son of Shri………………………………………… resident of ……………………………………………………………………………Appellant

Versus

Nominated Authority/Director/Sub Divisional Magistrate-Respondent

Appeal under section………………………….of Delhi against the notice /order of Shri

……………………………………………………………… Nominated Authority/ Sub Divisional

Magistrate /Director dated: ……………………

Sir,

The Appellant respectfully showeth as under:-

(1)     Statement of facts.

(2)     Ground of Appeal.

(3)     Fee of Rs.  5000/-  has been paid vide receipt No dated

…………………

(4)     Appeal is within time.

(5)     No other Appeal or any matter relating to the subject matter of this appeal is pending in any court of law.

(6)     Relief claimed.

Signature of Authorized representative, if any.

Signature of Appellant

VERIFICATION

I………………………………………….. the appellant do hereby declare that what is stated above is true to the best of my personal knowledge and belief and that I have not suppressed any material facts.

Verified today, the ……………….. day of ………………….20……………

Place: ……….

Date:…………

Signature of Authorized representative, if any.

Signature of Appellant

FORM ‘S’: FORM FOR ISSUING FIRE REPORT

[See sub-rule (2) of rule 45]

FIRE REPORT

(1)     Current date

(2)     Fire Report Number

(3)     Operational jurisdiction of Fire Station

(4)     Information received from

(5)     Name of the caller

(6)     Phone number of the caller

(7)     Full address of the incident place

(8)     Date of receipt of call

(9)     Time of receipt of call

(10)   Time of departure from Fire Station

(11)   Approximate distance from Fire Station

(12)   Time of arrival at Fire Scene

(13)   Nature of call

(14)   Date of leaving from fire scene

(15)   Time of leaving from fire scene

(16)   Type of occupancy

(17)   Occupancy details in case of others

(18)   Category of fire

(19)   Type of building

(20)   Building details in case of others

(21)   Details of affected area

(22)   Details if injury

(23)   Details of death(s)

Divisional Fire Officer

Disclaimer;

This is a computer generated report. Neither department nor its associates, information providers or content providers warrant or guarantee the timeliness, sequence,

FORM ‘T’: APPLICATION FORM FOR CHANGES IN FIRE REPORT

[See sub-rule (3) of rule 45]

To

The Director

Delhi Fire Service

Delhi Fire Service Headquarters Connaught Place

New Delhi-110 001.

Sub: Application for making changes in the Fire Report bearing Computer ID

No……………………………Dated……………... in respect of ……………………………

…………………………………………………………………………………………………………………

…………………………………………………………... .(address of building/premises).

Sir

This is to inform you that the fire report as downloaded from the Delhi Fire Service Web Site has following factual errors:-

1……………………………………………………………….

2. ………………………………………………………………

The true facts connected with the above factual error (s) are as under:-

1…………………………………………………………………..

2……………………………………………………………………

I am enclosing the following documents in support of may claims as above:-

1…………………………………………………………………..

2……………………………………………………………………

In view of above you are requested to make necessary changes in the fire report.

(Signature of the applicant)

Dated:

Contact details:

Name in full……………………………………………….

Tel. No. ………………………….

Mobile No. ……………………….

SECOND SCHEDULE

Limits and Extent of Fire Zones, Fire Divisions, and Fire Sub-Divisions

[See rule 6]

1. Limits and Extent of Fire Zones.

(1)     The limit and extent of New Delhi Zone shall be the area bound by:-

(i)       Entire Area On The East Side Of Yamuna River Including The Dry Area Of Yamuna River (Trans Yamuna Area) Up To Uttar Pradesh Border On All Sides.

(ii)      Area On North Side Starting From Nizamuddin Bridge (Near ISBT Sarai Kale Khan Including The Dry Area Up To Yamuna River (West Side),Behind of Indra Prastha Park National Zoological Park Upto The Crossing Of Mathura Road And Dr Zakir Hussian Marg Near Oberio Hotel Behind Of Oberio Hotel Delhi Golf Club Utpo Junction Of Subramanium Bharti Marg Humayun Road (North Side Area) Man Singh Road Maulana Azad Road Janpath Windsor Place Patel Chowk- Windsor Place Junction Via Janpath Up Maulana Azad Road Crossing Junction Of Akbar Road / Man Sing Road Via Man Sing Road Taj Man Singh Hotel Motilal Nehru Marg Junction (Udyog Bhawan / Air HQ) Vijay Chowk (Including North Block) Rail Bhawan Junction Via Red Cross Road Parliament Street Air Line Gurudwara Rakab Ganj North Block Junction At Rakab Ganj Via Church Road North Avenue RML Crossing (Including Talkatora And SPM Stadium Complex) Shankar Road Vande Matram Marg Dayal Chowk-Karol Bagh Metro Station (Area On North Side) Ajmal Khan Road- Arya Samaj Road Ajmal Khan Road Crossing Arya Samaj Road Junction Guru Ravi Dass Marg / Arya Samaj Road Via Guru Ravi Dass Marg D B Gupta Road New Rohtak Road (Area On North Side) Ras Bihari Marg (Area On South Side) Old Rohtak Road Ram Bagh Road Junction At Azad Market- Azad Market Chowk Pul Bangash Chowk Behind of Hindu Rao Hospital Magazine Road Majnu Ka Tilla Yamuna River West Side Area.

(2)     The limit and extent of South Zone shall be the area bound by:-

(i)       From Nizamuddin Bridge Along With Yamuna River To Kalindi Kunj Delhi Faridabad Border Behind Of Dr Karni Singh Shooting Range Asola Wild Life Sanctuary Upto Suraj Kund Border Area On North And West Side.

(ii)      Area On South Side Starting From Nizamuddin Bridge (Near ISBT Sarai Kale Khan Including The Dry Area Up To Yamuna River (West Side),Behind Of Inder Prastha Park National Zoological Park Upto The Crossing Of Mathura Road And Dr Zakir Hussian Marg Near Oberio Hotel Behind Of Oberio Hotel Delhi Golf Club Utpo Junction Of Subramanium Bharti Marg Humayun Road (North Side Area) Man Singh Road Maulana Azad Road Janpath Windsor Place Patel Chowk- Windsor Place Junction Via Janpath Up Maulana Azad Road Crossing Junction Of Akbar Road / Man Sing Road Via Man Sing Road Taj Man Singh Hotel Motilal Nehru Marg Junction (Udyog Bhawan / Air HQ) Vijay Chowk (Including South Block) Rail Bhawan Junction Via Red Cross Road Parliament Street Air Line Gurudwara Rakab Ganj Junction At Rakab Ganj Via Church Road North Avenue RML Crossing Shankar Road Vande Matram Marg Dayal Chowk Sadhu Waswani Marg-Sadhu Waswani Marg Upto Crossing Of Ajmal Khan Road Via Ajmal Khan Road Upto Crossing Of Arya Samaj Road Via Arya Samaj Road Upto Crossing Of Guru Ravi Dass Marg Liberty Cinema New Rohtak Road Upto Crossing Of Railway Track Old Rohtak Road At Transport Center - Upto Crossing Of Ring Road And Railway Track Via Ring Road Towards Rajori Garden Upto Crossing Near Vishal Cine Complex Via Shivaji Marg Upto Crossing Of Tagore Park Via Khayal Chokandi Roads Upto Crossing Of Outer Ring Road Along With Najafgarh Drain Upto Kakrola More-Upto Border

(3)     The limit and extent of West Zone shall be the area bound by.-

(i)       Starting From Azad Market Chowk To Pul Bangash Behind Of Bara Hindu Rao Hospital Magazine Road Majnu Ka Tilla Upto River Yamuna Area On West / North Side Upto Haryana Border.

(ii)      Starting From Azad Market Chowk Old Rohtak Road Via Ras Bihar Marg New Rohtak Road Crossing Of Shivaji Marg Railway Line At Transport Center Along With Railway Track Upto Crossing Of Ring Road Mahatma Gandhi Marg With Railway Track Via Ring Road Upto Crossing With Shivaji Marg At Vishal Cineplex - Upto Crossing At Tagore Park- Via Khyala Chokandi Road Upto Crossing Of Outer Ring Road Along With Drain Upto Kakrola Mor - Including Ghewra Railway Station, Mundka Village, Phirni Road To Nilwal Phirni Road To Bahadurgarh Border Entire Area On North / East Side.

2. Limits and Extent of Fire Divisions.

(1)     The limit and extent of North-West Division shall be the area bound by:-

(i)       Starting From Azad Market Chowk To Pul Bangash Behind Of Bara Hindu Rao Hospital Magazine Road Majnu Ka Tilla Upto River Yamuna Area On West / North Side Along With River Yamuna Upto Behind Of Jagat Pur Village, Siras Pur, Libas Pur, Nangli Puna- Badli Industrial Area, DCE Upto The Railway Line (Including Sector 11, Sector 10, Sector 13, Sector 15, Sector 16, Sector 17, Sector 18, Sector 19) Poot Khurd, Sultan Pur Karala Kanjhawala Ghewra Upto Crossing Of Railway Track At Mundka Ghewra.

(ii)      Starting From Azad Market Chowk Old Rohtak Road Via Ras Bihar Marg New Rohtak Road Crossing Of Shivaji Marg Railway Line At Transport Center Along With Railway Track Upto Mundka Ghewra Railway Crossing Area On North Side

(2)     The limit and extent of South Division shall be the area bound by:-

(i)       Area On South Side Starting From Nizamuddin Bridge (Near ISBT Sarai Kale Khan Including The Dry Area Up To Yamuna River (West Side),Behind Of Inder Prastha Park National Zoological Park Upto The Crossing Of Mathura Road And Dr Zakir Hussian Marg Near Oberio Hotel Behind Of Oberio Hotel Delhi Golf Club Utpo Junction Of Subramanium Bharti Marg Humayun Road (North Side Area) Man Singh Road Maulana Azad Road Janpath Windsor Place Patel Chowk- Windsor Place Junction Via Janpath Up Maulana Azad Road Crossing Junction Of Akbar Road / Man Sing Road Via Man Sing Road Taj Man Singh Hotel Motilal Nehru Marg Junction (Udyog Bhawan / Air HQ) Vijay Chowk (Including South Block) Rail Bhawan Junction Via Red Cross Road Parliament Street Air Line Gurudwara Rakab Ganj North Block Junction At Rakab Ganj Via Church Road North Avenue RML Crossing Willington Crescent 11 Murti Marg-11 Murti To Sardar Patel Marg To Simon Bolivar Marg Upto Crossing Of Vande Matram Marg Via Vande Matram Marg To Dhaula Kuan Ring Road Upto Brar Square- Along With Railway Track Up To Border (Bijwasan) Entire Area On East Side.

(ii)      From Nizamuddin Bridge Along With Yamuna River To Kalindi Kunj Delhi Faridabad Border Behind Of Dr Karni Singh Shooting Range Asola Wild Life Sanctuary Upto Suraj Kund Border.

(3)     The limit and extent of East Division shall be the area bound by:-

Entire Area On The East Side Of Yamuna River Including The Dry Area Of Yamuna River (Trans Yamuna Area) Up To Uttar Pradesh Border On All Sides.

(4)     The limit and extent of South-West Division shall be the area bound by:-

(i)       Starting From Dayal Chowk Via Vande Matram Marg-Shankar Road Via Willington Crescent 11 Murti Excluding Talkatora And SPM Stadium Sardar Patel Marg Simon Bolivar Marg Vande Matram Marg Upto Dhaula Kuan Upto The Crossing Of Railway Line Along With Railway Line Brar Square Crossing Ring Road- Junction Of Jail Road And Railway Line Along With Railway Track Up To Border (Bijwasan) Entire Area On West Side.

(ii)      Starting From Dayal Chowk Via Sadhu Waswani Marg Upto Crossing Of Ajmal Khan Road Via Ajmal Khan Road Upto Crossing Of Arya Samaj Road Via Arya Samaj Road Upto Crossing Of Guru Ravi Dass Marg Liberty Cinema New Rohtak Road Upto Crossing Of Railway Track Old Rohtak Road At Transport Center Punjabi Bagh Along With Track Upto Crossing Of Ring Road And Railway Track Via Ring Road Towards Rajori Garden Upto Crossing Near Vishal Cine Complex Via Shivaji Marg Upto Crossing Of Tagore Park Via Khayal Chokandi Roads Upto Crossing Of Outer Ring Road Along With Najafgarh Drain Upto Kakrola More Via Najafgarh Road Upto Dhansa Badli (Haryana Border) Road, Both side Bijwasan Railway Line To Bijwasan To Najafgarh And West Side Upto Gurgaon Border, Najafgarh To Dhansa Drain Najafgarh To Nangloi Road Either Side Upto Ranhola Village.

(5)     The limit and extent of West Division shall be the area bound by:-

(a)      Starting From Crossing Of Railway Track / New Rohtak Road At Transport Center Along With Railway Track Upto Mundka Ghewra Crossing.

(b)      Starting From Crossing Of Railway Track / New Rohtak Road At Transport Center Along With Railway Track Towards Bijwasan Upto Crossing Of Ring Road And Railway Track And Via Ring Road Towards Rajori Garden Junction At Vishal Cine Place Via Najafgarh Road Upto Crossing At Tagore Park- Via Khyala Chokandi Road Upto Crossing Of Outer Ring Road Along With Drain Upto Kakrola Mor - Ghewra Railway Station To Mundka Village, Phirni Road To Nilwal Phirni Road To Bahadurgarh Border.

(c)      Ghewra Railway Crossing (West Side) Containing Rashid Pur, Nijam Pur, Ghari Ranhola, Tonly Titesar, Khar Punjab, Qutabgarh, Mangesh Pur, Auchandi Pur, Harevali, Nangal Thakran, Bajit Pur, Katewra, Darya Pur Kalan Bawana Narela Ghewra Road Chandpur Kanjhawala Ghewra Crossing, Industrial Area Bawana Upto Puth Khurd, North East Side Of West Yamuna Canal Containing Ghogha, Lampur Border, Bakner Narela Singhola, Singhu Border, Tajpur Kala, Bakhtawar Pur, Jhingola To Yamuna River Ibrahim Pur Nangli Puna GT Road, Industrial Are Bhorgarh, Tikri Khurd Shahpur Garhi, Alipur Holambi Kala, Holambi Khurd, Khera Kalan, Khera Khurd, Sanot.

(6)     The limit and extent of Central Division shall be the area bound by:-

(i)       Area On North Side Starting From Nizamuddin Bridge (Near ISBT Sarai Kale Khan Including The Dry Area Up To Yamuna River (West Side),Behind Of Inder Prastha Park National Zoological Park Upto The Crossing Of Mathura Road And Dr Zakir Hussian Marg Near Oberio Hotel Behind Of Oberio Hotel Delhi Golf Club Utpo Junction Of Subramanium Bharti Marg Humayun Road (North Side Area) Man Singh Road Maulana Azad Road Janpath Windsor Place Patel Chowk- Windsor Place Junction Via Janpath Up Maulana Azad Road Crossing Junction Of Akbar Road / Man Sing Road Via Man Sing Road Taj Man Singh Hotel Motilal Nehru Marg Junction (Udyog Bhawan / Air HQ) Vijay Chowk (Including North Block) Rail Bhawan Junction Via Red Cross Road Parliament Street Air Line Gurudwara Rakab Ganj North Block Junction At Rakab Ganj Via Church Road North Avenue RML Crossing (Including Talkatora And SPM Stadium Complex) Shankar Road Vande Matram Marg Dayal Chowk-Karol Bagh Metro Station (Area On North Side) Ajmal Khan Road- Arya Samaj Road Ajmal Khan Road Crossing Arya Samaj Road Junction Guru Ravi Dass Marg / Arya Samaj Road Via Guru Ravi Dass Marg D B Gupta Road New Rohtak Road (Area On North Side) Ras Bihari Marg (Area On South Side) Old Rohtak Road Ram Bagh Road Junction At Azad Market- Azad Market Chowk Pul Bangash Chowk Behind Of Hindu Rao Hospital Magazine Road Majnu Ka Tilla Yamuna River West Side Area.

3. Fire Sub-Divisions.

The Fire Sub-Divisions shall have fire stations as mentioned against in the table below:-

4. Limits and Extent of Fire Sub-Divisions.

(1)     The limit and extent of Laxmi Nagar Sub-Division shall be the area bound by:-

(i)       From The Crossing (Gazi Pur Road, Railway Line Near Anand Vihar) Along The Border (UP & Delhi) Towards NH 24 Kondli Gharoli Saraswati Kunj Upto Yamuna River.

(ii)      From The Crossing (Gazi Pur Road, Railway Line Near Anand Vihar) Crossing (Road No 71/Gazi Pur Road) Crossing (Road No 71 / Maharaja Surajmal Marg) Crossing (Maharaja Surajmal Marg / Swami Dayanand Marg) Crossing (Swami Dayanand Marg / Parwana Road) Via Parwana Road Laxmi Nagar Road Vikas Marg Towards ITO Upto Crossing Of Vikas Marg And New Patparganj Road Via New Patparganj Road Upto The Crossing Of Railway Line Along with Railway Line Upto Yamuna River.

(iii)     All Area Towards The East Of Yamuna Between The Above Roads.

(2)     The limit and extent of Shahdara Sub-Division shall be the area bound by:-

(i)       From The Crossing (Road No 71/Gazi Pur Road) Via Gazi Pur Road Towards Yojna Vihar Upto Crossing Of Railway Line Along The Railway Track Upto Vivek Vihar (Crossing Of Railway Line Bound To Aligarh / Shaharanpur) Along with Track Of Shaharanpur Railway Line Towards Upto Jagat Puri (Crossing Of Mandoli Road & Road No 68) Road No 68 Crossing Of Main Zafrabad Road / Road No 68 Crossing Of Yamuna Vihar Road / Main Zafrabad Road Crossing Of Yamuna Vihar / Ghonda Road Ghonda Chowk Gamri Road Crossing Of Pusta Bagpat Road / Gamri Road Along with Pusta Bagpat Road Upto Border Till Yamuna River.

(ii)      From The Crossing (Road No 71/Gazi Pur Road) Via Road No 71 - Crossing (Road No 71 / Maharaja Surajmal Marg) Crossing (Maharaja Surajmal Marg / Swami Dayanand Marg) Crossing (Swami Dayanand Marg / Parwana Road) Via Parwana Road Laxmi Nagar Road Vikas Marg Towards ITO Upto Crossing Of Vikas Marg And New Patparganj Road Via New Patparganj Road Upto The Crossing Of Railway Line Along with Railway Line Upto Yamuna River.

(iii)     All Area Towards The East Of Yamuna Between The Above Roads.

(3)     The limit and extent of Tahirpur Sub-Division shall be the area bound by:-

(i)       From The Crossing Gazi Pur Road / Railway Line At Vivek Vihar Railway Station - Crossing Of (Railway Line Bound To Aligarh / Shaharanpur) Along with Track Of Shaharanpur Railway Line Towards Jagat Puri (Crossing Of Mandoli Road & Road No 68) Road No 68 Crossing Of Main Zafrabad Road / Road No 68 Crossing Of Yamuna Vihar Road / Main Zafrabad Road Crossing Of Yamuna Vihar / Ghonda Road Ghonda Chowk Gamri Road Crossing Of Pusta Bagpat Road / Gamri Road Along with Pusta Bagpat Road Upto Border Near Ankur Vihar.

(ii)      From The Crossing Gazi Pur Road / Railway Line At Vivek Vihar Railway Station Along with Border Upto Harsh Vihar Along with Border Sabula Along with Border Upto Junction Of Bagpat Road Near Ankur Vihar.

(4)     The limit and extent of Headquarters Sub-Division shall be the area of city center, Delhi Sachivalaya, I G Stadium & power house.

(5)     The limit and extent of Connaught Place Sub-Division shall be the area bound by:-

(i)       From Junction Azad Market (West Side Area) Chowk Nai Basti Pahari Dhiraj Maharshi Balmiki Marg (West Area) Idgah Road (South Side) Junction At New Qutab Road (Area South Side)- Junction (Chelmsford - D B Gupta Road, Babu Ram Solanki Road)- New Delhi Railway Station Fly Over Ajmerigate Road Asaf Ali Road Delhi Gate Junction At Gandhi Museum-Ring Road West Side Area-ITO Crossing At Nizamuddin Bridge North Of Sarai Kale Khan Upto Yamuna River Containing I P Park , National Zoological Park, Sunder Nagar Crossing Mathura Road/Dr Zakir Hussian Marg Oberio Hotel Delhi Golf Course Dr Subramanian Bharti Marg Humayun Road (North Side Area) Man Singh Road Maulana Azad Road Janpath Windsor Place Patel Chowk- Windsor Place Junction Via Janpath Up Maulana Azad Road Crossing Junction Of Akbar Road / Man Sing Road Via Man Sing Road Taj Man Singh Hotel Motilal Nehru Marg Junction (Udyog Bhawan / Air HQ) Vijay Chowk Rail Bhawan Junction Via Red Cross Road Parliament Street Air Line Gurudwara Rakab Ganj North Block Junction At Rakab Ganj Via Church Road North Avenue RML Crossing Shankar Road Vande Matram Marg Dayal Chowk Karol Bagh Metro Station (Area On North Side) Ajmal Khan Road- Arya Samaj Road Ajmal Khan Road Crossing Arya Samaj Road Junction Guru Ravi Dass Marg / Arya Samaj Road Via Guru Ravi Dass Marg D B Gupta Road New Rohtak Road (Area On North Side) Ras Bihari Marg (Area On South Side) Old Rohtak Road Ram Bagh Road Junction At Azad Market.

(6)     The limit and extent of S P M Marg Sub-Division shall be the area bound by:-

(i)       From Chowk Nai Basti Azad Market Chowk Pul Bangash Chowk Behind Of Hindu Rao Hospital Magazine Road Majnu Ka Tilla Yamuna River

(ii)      From Chowk Nai Basti To Crossing Of Idgah Road / Qutab Road Upto Railway Track - Junction (Chelmsford - D B Gupta Road, Babu Ram Solanki Road)- New Delhi Railway Station Fly Over Ajmerigate Road Asaf Ali Road Delhi Gate Junction At Gandhi Museum Behind Rajghat -Yamuna River.

(7)     The limit and extent of Safdarjung Sub-Division shall be the area bound by:-

(i)       From drain near Race course opposite Samarat Hotel at Kamal Ataturk Marg road - crossing of Safdarjung Road, Akbar Road, Rajaji Marg, Teen Murti Marg via Akbar Road - crossing of Krishna Menon Marg via tees January Marg Upto crossing of Janpath and Aurengzeb Road via Aurenzeb Road - Taj Man Singh crossing via Humayun Road - crossing Subramanium Bharti Marg via Subramanium Bhati Marg - crossing of Arch Bishop Marg via Arch Bishop Marg to Lodi Road crossing, via Lodi road towards DPS Upto Mathura road and Oberoi Hotel crossing.

(ii)      Oberoi Hotel to Moolchand crossing via Lala Lajpat Rai Road (BRT) and via Joseph Brij Tito Marg Upto masjid moth all area on right side.

(iii)     From crossing (BRT / Sirifort Road) via Sirifort road both side Upto August Kranti Marg crossing via Khelgaon road Upto crossing shapur Jat via Khel gaon road - outer ring road area on east side.

(iv)    From crossing (outer ring road / Khelgaon Marg) towards aurobindo Marg -crossing all area on east side.

(v)      From crossing outer ring road and aurobindo Marg via aurobindo Marg towards AIIMS Upto Indian oil Bhawan area on east side.

(vi)    From Indian oil Bhawan via Mohinder Hospital / uphaar Cinema road - crossing of Ch. Harsukh Marg / Ch. Jhandhu Singh Marg- crossing of Jhandhu Singh Marg and ring road, via ring road - crossing of ring road and Africa avenue- crossing of railway line and vinay Marg(Nausena Bagh near yashwant palace)- Crossing (ring road / shantipath) via Rao Tula Ram Marg area on west/ north side Upto crossing (outer ring road /west end colony) via Rao Tula Ram Marg to NH8 Upto Border

(vii)   From drain near Race course opposite Samarat Hotel at Kamal Ataturk Marg road- Hotel - Kautilya Marg - Teen Murti Marg via south avenue - Dal housie road, - Motilal Nehru - Krishna Menon Marg back side of Akbar road (Krishna Menon lane) - Rajaji Marg - teen Murti Marg - Junction of Teen Murti Rastrapati Bhawan- via Willington crescent Upto 11 (eleven) Murti, from 11 Murti to Sardar Patel Marg to Simon Bolivar Marg Upto Vande Matram Marg crossing.

(viii)  From Vande Matram Marg crossing to Dhaula Kuan ring road Upto Brar square- along with railway track up to border (Bijwasan)

(8)     The limit and extent of Bhica-ji Cama Sub-Division shall be the area bound by:-

(i)       From Crossing Of Railway Line And Vinay Marg(Nausena Bagh Near Yashwant Palace)- Crossing (Ring Road / Shantipath) Via Rao Tula Ram Marg Area On West/ North Side Upto Crossing (Outer Ring Road /West End Colony) Via Rao Tula Ram Marg To NH8 Upto Gurgaon Border

(ii)      From Crossing Of Railway Line And Vinay Marg (Nausena Bagh Near Yashwant Palace)- Crossing Of Ring Road And Africa Avenue At Ring Road-Crossing Of Ring Road And Ch. Jhandhu Singh Marg- Mohinder Hospital-Crossing Of Aurobindo Marg/ Outer Ring Road Via Outer Ring Road-Behind Shahpur Jat Via Behind Of Vayusenabad Via Behind Of Sirifort-Via Joseph Brij Tito Marg- Crossing Of Joseph Brij Tito Marg/ Kalka Devi Marg- Captain Gaur Marg- Crossing Of Mathura Road And Railway Line Behind Sukhdev Vihar- Along With Railway Track- Crossing Of Railway Track And Okhla Estate Marg- Via Okhla Estate Marg Crossing Of Guru Ravidas Marg/ Alaknananda Road- Via Alaknanda Road Behind Of Vayusenabad MB Road- Neb Sarai Road- Border- Area on west side

(9)     The limit and extent of Mathura Road Sub-Division shall be the area bound by:-

(i)       From Junction Mathura Road/ Zakir Hussian Marg Via Lala Lajpat Road Junction Kalka Devi Marg / Lala Lajpat Rai Road Via Kalka Devi Marg Capt Gaur Marg Upto Crossing Of Mathura Road And Railway Line Behind Sukhdev Vihar- Along With Railway Track - Crossing Of Railway Track And Okhla Estate Marg- Via Okhla Estate Marg Crossing Of Guru Ravidas Marg / Alaknananda Road- Via Alaknanda Road Behind Of Vayusenabad MB Road- Neb Sarai Road- Border- Area On East Side

(ii)      From Junction Mathura Road/ Zakir Hussian Marg Via Lala Lajpat Road Behind Sunder Nagar National Zoological Park Upto Nizamuddin Bridge Via Ring Road DND Flyover Upto Yamuna River (Including Yamuna River From Nizamuddin Bridge NH-24) Along Delhi U.P Border West Side Delhi Haryana Border Behind Karni Singh Shooting Range, Asola Wild Life Sanctuary.

(10)   The limit and extent of Janakpuri Sub-Division shall be the area bound by:-

(i)       Crossing At Najaf Garh Road And Ring Road Via Najaf Garh Road Upto Crossing Of Jail And Shivaji Marg Via Chokandi Behind Khayala Upto Junction Of Drain And Dr K.V Hedgavar Marg Along With Najaf Garh Drain Upto Kakrola More Via Shivaji Marg To Dhansa Border Area On South / West Side

(ii)      Crossing At Najaf Garh Road And Ring Road Via Ring Road Upto The Crossing Of Railway Line / Ring Road Behind Maya Puri Indl Area Ph 1- Along With Track Upto Junction Of Palam Colony Main Road With Railway Line Via Road No 201 Azad Hind Fauj Marg Kakrola More Along With Najaf Garh Drain Upto Delhi Haryana Border Area On North / West Side.

(11)   The limit and extent of Dwaraka Sub-Division shall be the area bound by:-

(i)       From Junction At (Kakrola More And Azad Hind Road And Shivaji Marg) To Najafgarh Drain Via Shivaji Marg Along With East Bank Of Drain Passing Through Kakrola Village Sector 16B, 16C, 16D, 24, Dhul Siras, Bamrauli, Through Mehrauli Najafgarh Road Upto Railway Crossing.

(ii)      From Crossing Of Mehrauli Najafgarh Road And Railway Line Along With The Railway Line Passing Through Bharthal Sector 21, Raj Nagar To Road No 201(Palam Najafgarh) Covering Area On West Side Of Railway Track Via Palam Najafgarh Road Upto Kakrola More Junction (Drain) Nala.

(12)   The limit and extent of Shankar Road Sub-Division shall be the area bound by:-

(i)       From Dayal Chowk Via Sadhu Wasvani Marg Upto Crossing Of Ajmal Khan Raod Via Ajmal Khan Road Upto Crossing Of Arya Samaj Road Via Arya Samaj Road Upto Crossing Of Guru Ravidass Marg Liberty Cinema New Rohtak Road Upto Crossing Of Railway Track Old Rohtak Road At Transport Center Punjabi Bagh- Along With Railway Track Upto Crossing Jail Road / Station Road Upto Crossing Pankha Road T Point Station Road / Ring Road Upto Shardhand Chowk Along With Railway Track Upto Dhaula Kuan Flyover Upper Riz Road Upto Junction Of Simon Bolivar Marg Upto Crossing Of Sardar Patel Marg Via Sardar Patel Marg Upto 11 Murti Via Willington Crescent Behind Talkatora And SPM Stadium Upto Shankar Road Junction With Mandir Marg Via Shankar Road And Vande Matram Road Upto Dayal Chowk.

(13)   The limit and extent of Roop Nagar Sub-Division shall be the area bound by:-

(i)       From Pul Bangash Chowk Along With Railway Track Ras Bihari Marg Upto Vivekananda Chowk Swami Narayan Marg Upto Crossing Of Inder Chander Shastri Marg Railway Crossing At Sidora Kalan Along With Railway Track Upto Mukarba Chowk - GTK Road Nangli Poona Area On East Side Yamuna River.

(ii)      Pul Bangash Chowk Behind Of Hindu Rao Hospital Magazine Road Majnu Ka Tilla Yamuna River Area On West Side.

(14)   The limit and extent of Wazirpur Sub-Division shall be the area bound by:-

(i)       From Crossing Of Railway Track With Inder Chander Shastri Marg Near Sidora Kalan Along With Railway Track Upto Crossing With Outer Ring Road Behind Sanjay Gandhi Transport Nagar Via Outer Ring Road Upto Police Line Colony Chowk Behind ABC Foundation School, Guru Nanak Apartment Sang am Apartment- Upto Railway Line Meeting At New Multan Nagar Along With Railway Track Upto Junction Of Shivaji Marg With Railway New Rohtak Road Crossing Of Swami Narayan Marg With New Rohtak Road Via Swami Narayan Marg Upto The Crossing Of Railway Track With Inder Chander Shastri Marg Near Sidora Kalan

(15)   The limit and extent of Rohini Sub-Division shall be the area bound by:-

(i)       From Police Line Chowk At Outer Ring Road Near Jaipur Golden Hospital - Behind ABC Foundation School, Guru Nanak Apartment Sang am Apartment- Upto Railway Line Meeting At New Multan Nagar Along With Railway Track Towards Mundka Ghewra Kanjhawala Karala Sultan Pur - Poot Khurd Via Bawana Road Rama Enclave Behind Delhi College Of Engineering Upto Railway Line West Side Containing Badli Industrial Area, Sec 10 , Sec 11, Sec 13, Sec 15, Sec 16, Sec 17, Sec 18, Sec 19 Along With Railway Track Towards Outer Ring Road Upto Crossing Of Railway Line Via Ring Road Upto Police Line Chowk At Outer Ring Road.

(16)   The limit and extent of Bawana Sub-Division shall be the area bound by:-

(i)       Ghewra Railway Crossing (West Side) Containing Rashid Pur, Nijam Pur, Ghari Ranhola, Tonly Titesar, Khar Punjab, Qutabgarh, Mangesh Pur, Auchandi, Harevali, Nangal Thakran, Bajit Pur, Katewra, Darya Pur Kalan Bawana Narela Ghewra Road Chandpur Kanjhawala Ghewra Crossing. Industrial Area Bawana Upto Puth Khurd. North East Side Of West Yamuna Canal Containing Ghogha, Lampur Border, Bakner Narela Singhola, Singhu Border, Tajpur Kala, Bakhtawar Pur, Jhingola To Yamuna River Ibrahim Pur Nangli Puna GT Road Industrial Are Bhorgarh, Tikri Khurd Shahpur Garhi, Alipur Holambi Kala, Holambi Khurd, Khera Kalan, Khera Khurd, Sanot.

(17)   The limit and extent of Jawalapuri Sub-Division shall be the area bound by:-

(i)       Crossing Of Railway Line Near Surya Enclave By Bharti Vidyapeeth Road Along With Track Towards Mundka Upto Ghewra Railway Station Including Area Upto Tikri Border.

(ii)      Crossing Of Railway Line Near Surya Enclave By Bharti Vidyapeeth Road - Area On West Side Upto Najafgarh Drain (Behind Khayala) Along With Drain Towards Najaf Garh Phirni Road Nilwal Bahadurgarh Garh Border.

(18)   The limit and extent of Moti Nagar Sub-Division shall be the area bound by:-

(i)       Junction of (railway line at transport centre Punjabi Bagh and ring road) along with railway track towards shaker Basti Upto crossing ring road and railway ring road towards Rajdhani college Upto crossing with Najaf Garh drain - along with drain Upto crossing with outer ring road - via Khayala road Upto the junction of Shivaji Marg near Tagore park via Shivaji Marg Upto Fun cinema complex Chowk- via ring road Upto the crossing of railway line with outer ring road along with railway track towards Pandu Nagar Upto Junction of (railway line at transport centre Punjabi Bagh and ring road)

5. Limits and Extent of Fire Stations.

(1)     The limits and extent of fire stations shall be the area bound by several roads as mentioned for each Fire Station.

(2)     Shahdara Fire Station.- The limits and extent of Shahdara Fire Station shall be the area bound by:

(i)       Main Road Zafrabad Upto Babar Pur Road

(ii)      G T Road To Swami Daya Nand Marg To Karkardoma Court To Maharaja Suraj Mal Road

(iii)     Road No 71 To Border Road To Shresht Vihar

(iv)    G T Road Border Upto Jafferabad Road

(v)      G T Road Shahdara To Nathgu Colony Chowk Via Mandoli Road

(vi)    Durga Puri Chowk To Babar Pur Road

(3)     Tahirpur Fire Station .- The limits and extent of Tahirpur Fire Station shall be the area bound by:

(i)       G T Road Railway Line Crossing To U P Border To Gagan Vihar Both Side Of Road.

(ii)      Border To Mandoli Marg Crossing Bajirabad Road Both Side.

(iii)     Bajirabad Crossing To Nathu Colony Chowk Both Sides.

(4)     Gokul Pur Fire Station.- The limits and extent of Gokul Pur Fire Station shall be the area bound by:

(i)       Nathu Colony Chowk To Zafrabad Road Crossing Road No 66

(ii)      Zafrabad Road To Yamuna Vihar

(iii)     Yamuna Vihar Road To Marginal Bandh Road To Via Dispensary Road

(iv)    Main Village Gambri Road To Karwal Nagar Road (Right Hand Side)

(v)      Karwal Nagar Pusta Road To Loni Road Via Jwahar Nagar Upto Border

(vi)    Jawahar Nagar Industrial Area To Mandoli Village Via Loni Road

(5)     Shastri Park Fire Station.- The limits and extent of Shastri Park Fire Station shall be the area bound by:

(i)       Old Bridge G T Road Metro Line Crossing To Including Metro Stations To Jafferabad

(ii)      MCD Colony To Wazirabad Baghpat Marginal Road Crossing

(iii)     Baghpat Road Crossing To Sonia Vihar Pusta Road Upto U P Border (Tronic City Right Side)

(iv)    G T Road To Yamuna Vihar Road

(v)      Yamuna Vihar Road To Pusta Upto Old G T Road Metro.

(6)     Geeta Colony Fire Station.- The limits and extent of Geeta Colony Fire Station shall be the area bound by:

(i)       Akshardham To Railway Line Pusta Road To Kailash Nagar Railway Line Crossing Both Sides

(ii)      Railway Line Crossing To Swami Daya Nand Marg Upto Master Plan Road

(iii)     Master Plan Road To Pusta

(iv)    Railway Line Crossing Pusta To New Patparganj Road To Vikas Marg Crossing

(v)      Left Side Of Vikas Marg To Laxmi Nagar Market To Master Plan Road Mangal Bazaar Road

(7)     Laxmi Nagar Fire Station..- The limits and extent of Laxmi Nagar Fire Station shall be the area bound by:

(i)       Master Plan Road To New Patparganj Road Crossing To Swami Dayanand Marg Suraj Mal Vihar Crossing

(ii)      Suraj Mal Road Right Hand Side To (Road No 71) Upto Railway Crossing Anand Vihar

(iii)     Vikas Marg Both Side Upto New Patparganj Road Crossing

(iv)    Patparganj Road Crossing To Railway Crossing

(v)      Road Crossing Vikas Marg Master Block To Upto Road No 71 (Upto Ram Vihar) Both Sides

(vi)    Master Plan Road To Mangal Bazaar Road Left Side

(8)     Mandawali Mayur Vihar Fire Station. The limits and extent of Mandawali Mayur Vihar Fire Station shall be the area bound by:

(i)       Yamuna River NH24 Crossing To U P Border (Noida) Both Side

(ii)      Yamuna Crossing To Chilla Upto U P Border

(iii)     Noida More To Chilla Jheel Border Both Side

(iv)    NH24 To Anand Vihar ISBT Both Side

(v)      Chilla Jheel To Including Kondly Ashok Nagar Kondly Road Upto Noida Border

(9)     Sarita Vihar Fire Station.- The limits and extent of Sarita Vihar Fire Station shall be the area bound by:

(i)       Mathura Road Apollo Hospital Crossing (Sarita Vihar) To Border (Badarpur Border) Both Sides Along with Railway Track.

(ii)      Badarpur Border To Yamuna River

(iii)     Along With Yamuna River To Kalindi Kunj Road Crossing To Mathura Road Apollo Crossing Via Road No 13 A (Sarita Vihar Side).

(10)   Okhla Phase II Fire Station.- The limits and extent of Okhla Phase II Fire Station shall be the area bound by:

(i)       Outer Ring Road Railway Line To Ma Anandmayee Crossing

(ii)      Ma Anandmayee Marg Upto Okhla Estate Marg Crossing

(iii)     Okhla Estate Marg Crossing To Railway Line (Road No 13 A) Along With Railway Line Upto Outer Ring Road

(11)   Okhla Phase I .- The limits and extent of Okhla Phase I Fire Station shall be the area bound by:

(i)       Maa Anandmayee Marg And Okhla Estate Marg Crossing To On Ma Anandmayee Marg Both Sides Upto Border Surrounded By Road No 13 Towards Border And Railway Track

(ii)      Guru Ravi Dass Marg / Okhla Industrial Estate Marg Crossing Towards Mehrauli Badarpur Road Towards Batra Hospital Upto Vayu Sena Bad

(iii)     M B Road / Deoli Road Crossing On Deoli Road Both Sides Upto Suraj Kund Border

(iv)    M B Road / Cariappa Road Crossing To Cariappa Road To Sanik Farm

(12)   Nehru Place Fire Station.- The limits and extent of Nehru Place Fire Station shall be the area bound by:

(i)       Modi Floor Mill / Bhakti Vedant Road Crossing To Kalkaji Temple To Ma Anandmayee Chowk To Kalkaji DDA Flats On Guru Ravi Dass Marg To Alaknanda Road Crossing To Alaknanda Road To GK-II To Dr. B.R.Ambedkar Road Both Sides To Jahapanah City Forest Upto MB Road Crossing At Vayusena Bad.

(ii)      MB Road / Neb Sarai Crossing To Rajpur Colony (Neb Sarai Road) Upto Border

(iii)     Outer Ring Road / Joseph Brij Tito Marg Crossing Shahpur Jat On Outer Ring Road On Both Sides.

(iv)    Captain Gaur Marg / Outer Ring Road Crossing To Kalkadevi Road To Lal Lajpat Raipath To Sri Fort Road Crossing Left Side Area.

(13)   Safdarjung Fire Station.- The limits and extent of Safdarjung Fire Station shall be the area bound by:

(i)       From Race Course Opposite Samarat Hotel At Kamal Ataturk Marg Road (Upto Drain) To Crossing Of Safdarjung Road, Akbar Road, Rajaji Marg, Teen Murti Marg Via Akbar Road To Crossing Of Krishna Menon Marg Via Tees January Marg Upto Crossing Of Janpath And Aurenzeb Road Via Aurenzeb Road Upto Taj Man Singh Crossing Via Humayun Road Upto Crossing Subramanium Bharti Marg Via Subramanium Bhati Marg Up To Crossing Of Arch Bishop Marg Via Arch Bishop Marg To Lodi Road Crossing, Via Lodhi Road Towards DPS Upto Mathura Road And Oberoi Hotel Crossing.

(ii)      Oberoi Hotel To Moolchand Crossing Via Lala Lajpat Rai Road (BRT) And Via Joseph Brij Tito Marg Upto Masjid Moth All Area On Right side.

(iii)     From Crossing BRT / Sirifort Road Via Sirifort Road Both Side Upto August Kranti Marg Crossing Via Khelgaon Road Upto Shapur Jat Crossing Via Khel Gaon Road Upto Outer Ring Road Area On Right Side.

(iv)    From Outer Ring Road Crossing With Khelgaon Towards Aurobindo Marg Upto Crossing All Area On Right Side.

(v)      From Crossing Outer Ring Road And Aurobindo Marg Via Aurobindo Marg Towards AIIMS Upto Indian Oil Bhawan Are Aon Right Side.

(vi)    From Indian Oil Bhawan Via Mahinder Hospital / Uphaar Hospital Road Upto Crossing Of Ch. Harsukh Marg / Ch. Jhandhu Singh Marg Upto Ring Road.

(vii)   From Crossing Of Jhandhu Singh Marg And Ring Road, Via Ring Road Upto Crossing Of Ring Road And Africa Avenue.

(viii)  From Africa Avenue Road Upto Railway Line Both Side Via Hoshiar Singh Road Upto.

(ix)    Area Surrounded Railway Line And Safdarjung Road And Drain Contain Safdarjung Tomb, Golf Course Etc Excluding Vinay Marg.

(14)   Mathura Road Fire Station.- The limits and extent of Mathura Road Fire Station shall be the area bound by:

(i)       Mathura Road Lal Lajpat Rai Road And Dr Zakir Hussian Marg Junction To Lala Lajpat Rai Road To Moolchand Crossing At Ring Road To Kalka Devi Marg To Crossing Captain Gaur Marg Upto Modi Floor Mill Crossing With Railway Line To Outer Ring Road Towards Ishwar Nagar Upto Apollo Hospital To Road No 13A(Up To Boarder).

(ii)      Mathura Road NH 24 Crossing Upto Nizamuddin Bridge Mathura Road NH24 Crossing To DND Flyover Upto Yamuna River Bank.,

(15)   Bikaji Cama Place Fire Station.- The limits and extent of Bikaji Cama Place Fire Station shall be the area bound by:

(i)       Ring Road / Ch Jhardu Singh Marg Crossing Towards Arjun Nagar On Ch Harsukh Marg To Crossing At Green Park Extension Towards Mohinder Hospital Upto Aurobindo Marg Crossing To Adhchini To Gurgaon Border.

(ii)      Rao Tula Ram And Shantipath Crossing On Rao Tula Ram Marg Upto Swarm Jayanti Marg To Gurgaon Road NH-8 Upto Border

(iii)     Area Surrounded By Ring Road Africa Avenue And Shanti Path Upto Railway Line.

(16)   Chankyapuri Fire Station.- The limits and extent of Chankyapuri Fire Station shall be the area bound by:

(i)       Right Side Samarat Hotel, Ashok Hotel Via Vinay Marg Both Side Upto Railway Line Yashwant Place Via, Satya Marg To Niti Marg To Crossing At Shanty Path, Via Shantipath Both Sides Upto Ring Road.

(ii)      Crossing Ring Road And Shantipath Via Rao Tula Ram Marg Right Side Upto Outer Ring Road Crossing (West End Colony) Via Rao Tula Ram Marg To NH8 Upto Border Right Side Upto Railway Line Including Airport Upto Brar Square.

(iii)     From Are On Left Side Samarat Hotel Via Kautilya Marg Via Teen Murti Marg Via South Avenue Via Dal Housie Road, Via Motilal Nehru Via Krishna Menon Marg Back Side Of Akbar Road (Krishna Menon Lane) Via Rajaji Marg To Teen Murti Marg Crossing On Teen Murti Lane To Crossing Of Kamal Ataturk Road.

(iv)    Junction Of Teen Murti Via Willington Crescent Upto 11 (Eleven) Murti, From 11 Murti To Sardar Patel Amrg To Simon Bolivar Marg Upto Vande Matram Marg Crossing.

(v)      From Vande Matram Marg Crossing to Dhaula Kuan ring road Upto Brar square.

(17)   Naraina Fire Station.- The limits and extent of Naraina Fire Station shall be the area bound by:

(i)       From Brar Square Via Ring Road (M G Road) Both Sides Upto Railway line Flyover

(ii)      From T Point Of Ring Road And Naraina Road Via Naraina Road Put Patel Road Crossing Via Patel Road Towards Shadipur Railway Fly Over Upto Railway Line.

(iii)     From T Point Of Naraina Road And Dev Prakash Shastri Marg (Todapur Road) Upto Dash Ghara Area On Right Side

(18)   Shankar Road Fire Station.- The limits and extent of Shankar Road Fire Station shall be the area bound by:

(i)       Crossing Of Naraina Road And Patel Road Via Patel Road Right Side Upto Siddhartha Hotel Crossing Via Pusa Road Right Side Area Upto Dayal Chowk.

(ii)      From Dayal Chowk Via Ridge Road Upto Vande Matram Chowk Via Shankar Road Upto Junction Of Mandir Marg And Park Street (Talkatora Stadium) Ridge Road

(iii)     From Vande Matram Chowk To Simon Bolivar Marg Crossing Via Ridge Road To Ridge Road Area On Both Sides (All Ridge Area) Upto Dashghara Via Link Road.

(19)   Prasad Nagar Fire Station.- The limits and extent of Prasad Nagar Fire Station shall be the area bound by:

(i)       From Shadipur Depot Upto Railway Line Back Side Of DMS , Patel Nagar Railway Station Via Prem Nagar, Nehru Nagar Upto New Rohtak Road, Guru Govind Singh Marg, Via Guru Govind Sing Marg Upto Liberty Cinema Via Guru Ravi Dass Marg Upto Crossing Of D B Gupta Road (Khalsa College Chowk)

(ii)      From Khalsa College Chowk Via D B Gupta Road To PS Karol Bagh

(iii)     From P S Karol Bagh Via Ajmal Khan Road Upto Karol Bagh Metro Station Area On Right Side

(iv)    All W.E.A. Area

(v)      Karol Bagh Metro Station To Shadipur Depot Via Pusa Road And Patel Road Area On Right Side.

(20)   Dwaraka Fire Sector-6 Fire Station.- The limits and extent of Dwaraka Fire Sector-6 Fire Station shall be the area bound by:

(i)       From Junction At (Kakrola More And Azad Hind Road And Shivaji Marg) To Najafgarh Drain Via Shivaji Marg Along With East Bank Of Drain Passing Through Kakrola Village Sector 16B, 16C, 16D, 24, Dhul Siras, Bamrauli, Through Mehrauli Najafgarh Road Upto Railway Crossing.

(ii)      From Crossing Of Mehrauli Najafgarh Road And Railway Line Along With The Railway Line Passing Through Bharthal Sector 21, Raj Nagar To Road No 201(Pallam Najafgarh) Covering Area On West Side Of Railway Track Via Palam Najafgarh Road Upto Kakrola More Junction (Drain) Nala

(21)   Najafgarh Fire Station.- The limits and extent of Najafgarh Fire Station shall be the area bound by:

(i)       Kakrola Drain (Nalah) Upto Dhansa Badli (Haryana Border) Road, Both side Bijwasan Railway Line To Bijwasan To Najafgarh And West Side Upto Gurgaon Border, Najafgarh To Dasha Drain Najafgarh To Nangloi Road Either Side Upto Ranhola Village.

(22)   Jawalapuri Fire Station .- The limits and extent of Jawalapuri Fire Station shall be the area bound by:

(i)       Ranhola Village Road Towards Phirni Road,

(ii)      Nilaothi Village To Phirni Road,

(iii)     Saiyyad Nangloi To Kesho Pur Nalah Drain (Outer Ring Road)

(iv)    Outer Ring Road To Peragarhi Rohtak Railway Line Upto Ghewra Railway Station

(v)      Ghewra Railway Station To Neelwal Village

(23)   PVC Market Tikri Kalan Fire Station.- The limits and extent of PVC Market Tikri Kalan Fire Station shall be the area bound by:

(i)       Ghewra Railway Station To Mundka Village,

(ii)      Phirni Road To Nilwal Phirni Road To Bahadurgarh Border.

(24)   Paschim Vihar Fire Station.- The limits and extent of Paschim Vihar Fire Station shall be the area bound by:

(i)       Junction At Ordinance Depot And Bharti Vidhya Peith Via Baba Ram Dev Marg (Rghubir Nagar Marg) Upto Rghubir Nagar Drain Bridge Then Along With Drain Upto Punjabi Bagh Ring Road

(ii)      Punjabi Bagh Ring Road To Railway Line Sakur Basti Via Rohtak Road To Ordinance Depot And Bhartiya Vidya Peith Junction

(25)   Moti Nagar Fire Station.- The limits and extent of Moti Nagar Fire Station shall be the area bound by:

(i)       Junction Of (Railway Line At Transport Centre Punjabi Bagh And Ring Road) Via Ring Road Upto Drain Behind ESI Hospital Along With Drain Through Rghubir Nagar To Chaukhandi, Khyala Via Najafgarh Road Upto Moti Nagar Junction (Moti Nagar Fire Station)

(ii)      Moti Nagar Junction To Patel Road To Railway Line Shadi Pur Depot To Junction At Transport Centre Rohtak Road. Punjabi Bagh Including DLF Industrial Area.

(26)   Kirti Nagar Fire Station.- The limits and extent of Kirti Nagar Fire Station shall be the area bound by:

(i)       Junction Fun Cinema Via Natraj Road To Junction At Rama Road To Kirti Nagar Metro Station To Railway Line And Along With Railway Line Upto Ring Road Mayapuri Flyover To Ring Road Upto Raja Garden And Shivaji Marg Crossing.

(ii)      Junction At Shivaji Marg To Natraj Crossing.

(27)   Janak Puri Fire Station.- The limits and extent of Janak Puri Fire Station shall be the area bound by:

(i)       Junction At Tilak Nagar Police Station And Shivaji Marg To Chaukhandi Road To Keshav Pur Depot Then Along With Drain Upto Kakrola More

(ii)      Junction At Kakrola More To Shivaji Marg To Railway Line Via Red No 201 Upto Sagarpur Palam Road And Then Via Sagarpur Palam Road To Nangal Raya To Jail Road Upto Tilak Nagar Chowk To P. S. Tilak Nagar Via Shivaji Marg.

(28)   Mangol Puri Fire Station.- The limits and extent of Mangol Puri Fire Station shall be the area bound by:

(i)       Junction At Outer Ring Road Near Police Line Bajaj Chowk Via Budh Vihar Marg Upto Najafgarh Drain (Budh Vihar Nalah) Along With Drain Upto Railway Line Through Sultanpur Majra, Along With Railway Track Through Mangol Puri Phase I, Mangol Puri Phase II, To Guru Harikishan Marg Upto Junction Near Sansad Apartment To Police Line Junction Via Outer Ring Road.

(29)   Keshav Puram Fire Station.- The limits and extent of Keshav Puram Fire Station shall be the area bound by:

(i)       Junction At (Police Line Pitam Pura And Outer Ring Road) Upto Haider Pur Nahar (Western Yamuna Canal) Via Outer Ring Road.

(ii)      Along With Western Yamuna Canal Via Prembadi Upto Interlock Metro Station To Swami Narain Marg To Shastri Nagar Vaishno Temple To Crossing Of (Kali Dass Marg And Swami Narain Marg) To Old Rohtak Road From Sarai Rohilla Put To Zakhira Railway Crossing Then Along With Railway Line (North Side Upto Shakur Basti.

(iii)     Shakur Basti To Outer Ring Road Police Line Pitam Pura Chowk Via Guru Harikishan

(30)   Rohini Sector -5 Fire Station.- The limits and extent of Rohini Sector -5 Fire Station shall be the area bound by:

(i)       Junction At (Police Line Colony And Under Ring Road) On Outer Ring Road Upto The Crossing Of (Dr K N Katju Marg And Dr K B Hedge war Marg) On Dr K N Katju Marg Upto Najafgarh Drain Kanjhawala Road Upto Kanjhawala Crossing To Ghewra Rollaway Line Crossing To Railway Track Along With Drain To Budh Vihar Qutabgarh Road To Police Line Colony.

(31)   Bawana Fire Station.- The limits and extent of Bawana Fire Station shall be the area bound by:

(i)       Ghewra Railway Crossing (West Side) Containing Rashid Pur, Nijam Pur, Ghari Ranhola, Tonly Titesar, Khar Punjab, Qutabgarh, Mangesh Pur, Auchandi Pur, Harevali, Darya Pur Kalan Bawana Narela Ghewra Road Chandpur Kanjhawala Ghewra Crossing.

(32)   DSIDC Bawana Fire Station. The limits and extent of DSIDC Bawana Fire Station shall be the area bound by:

(i)       Industrial area Bawana Upto Puth Khurd.

(33)   Narela Fire Station.- The limits and extent of Narela Fire Station shall be the area bound by:

(i)       North East Side Of West Yamuna Canal Containing Ghogha, Lampur Border, Bakner Narela Singhola, Singhu Border, Tajpur Kala, Bakhtawar Pur, Jhingola To Yamuna River Ibrahim Pur Nangli Puna GT Road

(34)   DSIDC Bhorgarh Fire Station.- The limits and extent of DSIDC Bhorgarh Fire Station shall be the area bound by:

(i)       Industrial Are Bhorgarh, Tikri Khurd Shahpur Garhi, Alipur Holambi Kala, Holambi Khurd, Khera Kalan, Khera Khurd, and Sanot.

(35)   Rohini Sector16 Fire Station. The limits and extent of Rohini Sector 16 Fire Station shall be the area bound by:

(i)       Sector 11, Sector 10, Sector 13, Sector 15, Sector 16, Sector 17, Sector 18, Sector 19, Badli Industrial Area, DCE Upto The Railway Line (Westside).

(36)   Jahangir Puri Fire Station.- The limits and extent of Jahangir Puri Fire Station shall be the area bound by:

(i)       GTK Road, GTK Nangli Poona Yamuna River (West) Siras Pur, Libas Pur, Sanjay Gandhi Transport Nagar, Jahangir Puri Upto Azad Pur.

(ii)      Arihant Road Sant Nagar Burari Yamuna (West Side)

(iii)     Azad Pur New Subji Mandi Rajasthani Udyog Nagar Upto Mukarba Chowk Railway Line (East Side).

(37)   Wazirpur Fire Station.- The limits and extent of Wazirpur Fire Station shall be the area bound by:

(i)       West Of The Railway Track North Of Najafgarh Drain - South Of Ring Road Weston Yamuna Canal (East Side) Having Locality Haidarpur Shalimar Village Kela Godown Ring Road, Wazirpur Industrial Area Ashok Vihar Satyawati College Swarm Park Laxmi Bai Collage Shakti Nagar Extension

(38)   Roop Nagar Fire Station .- The limits and extent of Roop Nagar Fire Station shall be the Area Bound By:

(i)       Junction (Nh1 And Burari Sant Nagar) Sant Nagar Burari Road (East Side) Jagat Pur, Milan Vihar Upto Yamuna River Including River

(ii)      Baraf Khana Pul Bangash- Roshnara Road- Area Upto East Of Railway Track Dilkhush Industrial Area To Junction At Nh1 And Burari Transport Authority Containing entire Delhi University Model Town Shakti Nagar Etc.

(39)   Shyama Prashad Mukherjee Marg Fire Station.- The limits and extent of Shyama Prashad Mukherjee Marg Fire Station shall be the area bound by:

(i)       Ajmeri Gate Ajmeri Gate Road Lal Kuan Bazaar Road Katra Bariyan Road Fateh Puri Chowk Chandni Chowk Road Upto Netaji Subhash Marg Crossing Shyama Prasad Mukherjee Crossing Yamuna Bazaar Crossing Upto Yamuna.

(ii)      Junction At (Majnu Ka Tilla) Ring Road Yamuna Bazaar Upto Railway Track Including Yamuna River

(iii)     Majnu Ka Tilla Raj Pur Road Tishazari Baraf Khana Pul Bun gush- Azad Market Library Road Pul Mithai Naya Bazaar Lahori Gate - Ajmeri Gate (Shradanand Marg)

(40)   Jwala Heri Fire Station.- The limits and extent of Jwala Heri Fire Station shall be the area bound by:

(i)       Junction At Bharti Vidyapeeth Area On West Side Upto Najafgarh Drain Dr K B Hedge war Road (Outer Ring Road) Peragarhi Upto Railway Line Junction At Bharti Vidyapeeth. Containing New Multan Nagar.

(41)   Paiwalan Fire Station.- The limits and extent of Paiwalan Fire Station shall be the area bound by:

(i)       Delhi Gate (West Side) Asaf Ali Road (Back Side)

(ii)      Ajmerigate Hauz Quaji (Metro Station) Road Chawri Bazaar Nai Sarak Chandni Chowk Upto Netaji Subhash Marg Crossing Delhi Gate

(42)   Darya Ganj Fire Station.- The limits and extent of Darya Ganj Fire Station shall be the area bound by:

(i)       Delhi Gate East Side Are Ring Road Upto Yamuna Containing All Samadhi Are Upto Railway Track Yamuna BAZAAR Crossing At SPM Road And Netaji Subhash Marg (Monkey Bridge) Via Netaji Subhash Marg Upto Delhi Gate Containing Red Fort Darya Ganj.

(43)   Connaught Place Fire Station.- The limits and extent of Connaught Place Fire Station shall be the area bound by:

(i)       Junction At Gandhi Museum Ring Road West Side Area-ITO Crossing At Nizamuddin Bridge North Of Sarai Kale Khan Containing I P Park Upto Railway Track- Bhairo Marg Crossing At Mathura Road- Mathura Road Sunder Nagar Oberio Hotel Delhi Golf Course Dr Subramanian Bharti Marg Humayun Road (North Side Area) Man Singh Road Maulana Azad Road Janpath Windsor Place Patel Chowk (East Side) Gurudwara Bangla Sahib Kali Bari Marg Mandir Marg Ridge Road Towards Dayal Chowk Panchkuian Road Chitragupta Road D B Gupta Road (South Side) Paharganj Chowk- New Delhi Railway Station Fly Over Ajmerigate Road Asaf Ali Road Delhi Gate Junction At Gandhi Museum Containing all Areas.

(44)   Hari Nagar Fire Station.- The limits and extent of Hari Nagar Fire Station shall be the area bound by:

(i)       Crossing At Najafgarh Road And Ring Road Ring Road (West Side) Crossing Of Railway Track And Ring Road Area On North Side Of Railway Track To Crossing Of Jail Road Jail Road Crossing Of Najafgarh Road And Ring Road Containing Rajori Garden, Mayapuri Industrial Area Phase I And Phase II, Khajan Basti, DTC Colony, Ashok Nagar, Tihar Village, Ashok Nagar Etc.

(45)   Rakab Ganj Fire Station.- The limits and extent of Rakab Ganj Fire Station shall be the area bound by:

(i)       RML Crossing 11 (Eleven) Murti Via Willing Don Crescent Area On Both Side Talkatora Stadium SPM Stadium. Junction Of (Park Street, Shankar Road, Mandir Marg) Kali Bari Crossing Kali Bari Road Gol Dakhana Patel Chowk Windsor Place Junction Via Janpath Up Maulana Azad Road Crossing Junction Of Akbar Road / Man Sing Road Via Man Sing Road Taj Man Singh Hotel Motilal Nehru Marg Junction (Udyog Bhawan / Air HQ) Vijay Chowk Rail Bhawan Junction Via Red Cross Road Parliament Street Air Line Gurudwara Rakab Ganj North Block Junction At Rakab Ganj Via Church Road North Avenue RML Crossing.

(46)   Teliwara Fire Station.- The limits and extent of Teliwara Fire Station shall be the area bound by:

(i)       Junction At Pul Mithai, Qutab Road / Azad Market Road New Qutab Road Area On West Side Of Railway Track Junction Of Idgah Road And New Qutab Road Via Idgah Road Junction Of Maha Rishi Balmiki Marg With Idgah Road Via Maharshi Balmiki Marg Chowk Nai Basti Junction Of Azad Market Via Azad Market Road Pul Mithai Junction.

(47)   Rani Jhansi Road Fire Station. The limits and extent of Rani Jhansi Road Fire Station shall be the area bound by:

(i)       Junction Azad Market (West Side Area) Chowk Nai Basti Pahari Dhiraj Maha Rishi Balmiki Marg (West Area) Idgah Road (South Side) Junction At New Qutab Road (Area South Side)- Junction (Chelms Ford - D B Gupta Road, Babu Ram Solanki Road) D B Gupta Road (North Side Area) Junction MM Road Via M M Road Dayal Chowk Karol Bagh Metro Station (Area On North Side) Ajmal Khan Road- Arya Samaj Road Ajmal Khan Road Crossing Arya Samaj Road Junction Guru Ravi Dass Marg / Arya Samaj Road Via Guru Ravi Dass Marg D B Gupta Road New Rohtak Road (Area On North Side) Ras Bihari Marg (Area On South Side) Old Rohtak Road Ram Bagh Road Junction At Azad Market.

(48)   Training Centre / Workshop Fire Station. The Training Centre / Workshop Fire Station shall have no operational jurisdiction/ boundary and specialized fire fighting equipment and appliances deployed shall be available for use in any area on demand.

(49)   Fire Safety Management Academy Fire Station.- The Fire Safety Management Academy Fire Station shall have no operational jurisdiction/ boundary and specialized fire fighting equipment and appliances deployed shall be available for use in any area on demand.

(50)   Delhi Secretariat Fire Station. The limits and extent of Delhi Secretariat Fire Station shall be limited to Delhi Secretariat, I G Stadium and Power House to Outer Ring Road.

(51)   Rastrapati Bhawan Fire Station. The limits and extent of Rastrapati Bhawan Fire Station shall be limited to Rastrapati Bhawan only.

(52)   Headquarters Fire Station.- The Headquarters Fire Station shall have no operational jurisdiction/ boundary and specialized fire fighting equipment and appliances deployed shall be available for use in any area on demand.

THIRD SCHEDULE

Badges of Ranks in Fire Service

[See rule 13]

1. Badges of Ranks, Peak Cap, Collar Patches and Hemet Markings.

The Badges of Ranks, Peak Cap, Collar Patches and Hemet Markings for various posts in Fire Service shall be as per the table below:-

2. Car Flag and Star Plate.

(1)     The staff car used by the Director shall have displayed on the bonnet a flag made out of blue black blazer cloth and star plate on front and rear side bumper of the staff car as per drawing.

(2)     The staff car used by the Chief Fire Officer shall have displayed on the bonnet a flag made out of blue black blazer cloth and star plate on front and rear side bumper of the staff car as per drawing.

FOURTH SCHEDULE

FEE ON DEPLOYMENT OF FIRE SERVICE

[See rule 19]

1. Deployment of Fire Service on Stand-by duty.

The Director or any other officer authorized by him in this behalf may on receipt of a request from the District Authority or any other authority and subject to availability permit in public interest deployment of fire fighting appliances along with crew beyond the limits of National Capital Territory of Delhi on payment of charges as mentioned in the table below:-

2. Enhancement of Deployment Fee.

The deployment fee shall be enhanced at the rate of 10% of the fee under sub-clause (1) every year with effect from first April.

3. Bill to be raised on the authority requesting for assistance.

After the arrival back from the place of deployment to the Fire Station the Officer-in-charge who accompanied the crew shall submit the details of the operation and mileage to the officer concerned for raising the bill on the District Authority or any other authority who requested for assistance.

4. Extra Territorial deployment to be under the charge of a Station Officer.

The extra territorial deployment under sub-clause (1) shall be under the charge of a an officer not below the rank of a Station Officer.

FIFTH SCHEDULE

STAND-BY CHARGES ON DEPLOYMENT OF FIRE APPLIANCE

[See sub-rule (1) of rule 20]

1. Deployment of Fire Service on Stand-by duty.

The Director or any other officer authorized by him in this behalf may on receipt of a request and subject to availability permit in public interest deployment of fire fighting appliances along with crew during public functions on payment of charges as mentioned in the table below:-

2. Stand-by Charges to be paid in advance.

The payment under sub-clause (1) shall be made in advance through a bank draft/pay order in favour of DDO Headquarters, Delhi Fire Service payable at Delhi.

3. Accommodation for the members of Fire Service.

In case deployment of Fire Service on stand-by duty exceeds 24 hours in continuation the requesting party shall make necessary arrangements for the accommodation of the members of Fire Service free of any charge.

4. Stand-by Duty to be under the charge of a sub-officer.

The Stand-by duty shall be under the charge of a an officer not below the rank of a sub-officer.

SIXTH SCHEDULE

[See rule 22]

TRAINING CHARGES TO BE PAID AT THE TIME OF ADMISSION

1. Training Charges.

The training charges to be paid by each external trainee at the time of admission to any course of study conducted at FSMA or at any other place as may be determined by the Director shall be determined based on the duration of the course in accordance with the table below:

2. Trainees Amenities Fund to be paid by members of Fire Service.

All the members of Fire Service undertaking a course of study at FSMA shall pay the trainees amenities fund determined under clause (1) at the time of admission.

3. Revision of Training Charges.

The training charges shall be revised every three years at the rate as may be determined by the Government.