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Copper Products (Quality Control) Order, 2024

Copper Products (Quality Control) Order, 2024

Copper Products (Quality Control) Order, 2024

 

[25th April 2024]

In exercise of the powers conferred by section 16 of the Bureau of Indian Standards Act, 2016 (11 of 2016), and in supersession of the Copper Products (Quality Control) Order, 2023, except as respects things done or omitted to be done before such supersession, the Central Government, after consulting the Bureau of Indian Standards, is of the opinion that it is necessary or expedient so to do in the public interest, hereby makes the following Order, namely:-

Order - 1. Short title and commencement

(1)     This Order may be called the Copper Products (Quality Control) Order, 2024.

(2)     Save as otherwise provided in this Order, it shall come into force on the date of its publication in the Official Gazette.

Order - 2. Compulsory use of Standard Mark

Goods or articles specified in column (2) of the Table shall confirm to the corresponding Indian Standard mentioned in column (3) of the table and shall bear the Standard Mark under a license from the Bureau as per Scheme-1 of Schedule-II to the Bureau of Indian Standards (Conformity Assessment) Regulations, 2018:

Provided that the micro enterprise and small enterprise, as defined under the Micro, Small and Medium Enterprises Development Act, 2006 (27 of 2006) shall conform to such Indian Standards from the date specified in the corresponding entry under columns (6) and (7) of the Table respectively:

Provided that nothing in this order shall apply to goods or articles manufactured domestically for export.

Order - 3. Certification and enforcement authority

The Bureau shall be the certifying and enforcing authority for the Goods or articles specified in Column (2) of the Table.

Order - 4. Penalty for Contravention

Any person who contravenes the provisions of this Order shall be punishable under the provisions of the Bureau of Indian Standards Act, 2016.

 

TABLE

 

 

S.No.

 

Good or Articles

 

Indian Standard

 

Title of Indian Standard

 

Date of implementation in General (other than Micro and Small Enterprises)

 

Date of Implementation for Small Enterprises

 

Date of Implementation for Micro Enterprises




 

(1)

 

(2)

 

(3)

 

(4)

 

(5)

 

(6)

 

(7)




 

1

 

Copper
Products

 

12444:2020

 

Copper      Wire      Rods      for Electrical Applications

 

The 19th
October, 2024

 

The 19th
January, 2025

 

The 19th
April, 2025




 

2

 

 

 

613:2000

 

Copper Rods and Bars for Electrical Purposes

 

 

 

 

 

 




 

3

 

 

 

1897:2008

 

Copper strip for electrical purposes

 

 

 

 

 

 




 

4

 

 

 

4171:1983

 

Copper rods and bars for general engineering purposes

 

 

 

 

 

 




 

5

 

 

 

1545: 1994

 

Solid drawn copper and copper alloy tubes for condensers and heat exchangers

 

 

 

 

 

 




 

6

 

 

 

2501: 1995

 

Solid drawn copper tubes for general engineering purposes

 

The 19th
October, 2024

 

The 19th
January, 2025

 

The 19th
April, 2025




 

7

 

 

 

14810:2000

 

Copper Tubes for plumbing- Specification

 

 

 

 

 

 




 

8

 

 

 

10773:1995

 

Wrought Copper Tubes for Refrigeration and AirConditioning Purposes

 

 

 

 

 

 




 

9

 

 

 

4412:1981

 

Copper wires for general engineering purposes

 

 

 

 

 

 




Note.- For the purposes of this Table, the latest version of Indian Standards including the amendments thereof, as notified by the Bureau of Indian Standards from time to time shall apply.