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Cookware And Utensils (Quality Control) Order, 2023

Cookware And Utensils (Quality Control) Order, 2023

Cookware And Utensils (Quality Control) Order, 2023

 

[09th August 2023]

In exercise of the powers conferred by sub-sections (1) and (2) of section 16 read with section 17 and sub-section (3) of section 25 of the Bureau of Indian Standards Act, 2016 (11 of 2016), the Central Government, after consulting the Bureau of Indian Standards, is of the opinion that it is necessary or expedient so to do in the public interest, hereby makes the following Order, namely:-

Order - 1. Short title and commencement

(1)     This Order may be called the Cookware and Utensils (Quality Control) Order, 2023.

(2)     It shall come into force with effect from six months from the date of publication of this notification in the Official Gazette:

Provided that for Micro Enterprises, as defined under the Micro, Small and Medium Enterprises Development Act, 2006 (27 of 2006), it shall come into force with effect from twelve months from the date of publication of this notification.

Provided that for Small Enterprises, as defined under the Micro, Small and Medium Enterprises Development Act, 2006 (27 of 2006), it shall come into force with effect from nine months from the date of publication of this notification.

Order - 2. Compulsory use of Standard Mark


Goods or articles specified in column (1) of the Table below shall conform to the corresponding Indian Standard mentioned in column (2) of the said Table and shall bear the Standard Mark under a license from the Bureau as per Scheme-1 of Schedule-II of the Bureau of Indian Standards (Conformity Assessment) Regulations, 2018:

Provided that nothing in this O r d e r shall apply to goods or articles manufactured domestically for export.

Order - 3. Certification and enforcement authority


The Bureau shall be the certifying and enforcing authority for the goods or articles specified in column (1) of the said Table.

Order - 4. Penalty for contravention


Any person who contravenes the provisions of this Order shall be punishable under the provisions of the Bureau of Indian Standards Act, 2016.

 

TABLE

 

 

Goods or articles

 

Indian Standard

 

Title of Indian Standard




 

(1)

 

(2)

 

(3)




 

Cookware and Utensils

 

14756:2022

 

Stainless Steel Cookware




 

1660:2009

 

Wrought Aluminium Utensils




 

13983:1994

 

Stainless Steel Sinks for Domestic Purposes




 

9396 (Part 1): 1987

 

Round Open Top Sanitary Cans for Foods and Drinks- Tinplate




 

14407:1996

 

Aluminium cans for beverages




Note: For the purposes of this Table, the latest version of Indian Standards including the amendments issues thereof, as notified by the Bureau of Indian Standards from time to time shall apply from the date of such notification.