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CONSTITUTION (SCHEDULED TRIBES) ORDER, 1950 (Amended Upto 2024)

CONSTITUTION (SCHEDULED TRIBES) ORDER, 1950 (Amended Upto 2024)

CONSTITUTION (SCHEDULED TRIBES) ORDER, 1950 (Amended Upto 2024)

 

CONSTITUTION (SCHEDULED TRIBES) ORDER, 1950[1]

C.O. 22

In exercise of the powers conferred by clause (1) of Article 342 of the Constitution of India, the President, after consultation with the Governors and Rajpramukhs of the States concerned, is pleased to make the following Order, namely:--

Order – 1.

This Order may be called the Constitution (Scheduled Tribes) Order, 1950.

Order – 2.

The Tribes or tribal communities, or parts of, or groups within, tribes or tribal communities, specified in [2][Parts I to [3][XXII] of the Schedule to this Order shall, in relation to the States to which those Parts respectively relate, be deemed to be Scheduled Tribes so far as regards members thereof residents in the localities specified in relation to them respectively in those Parts of that Schedule.

Order – 3.

[4][Any reference in this Order to State or to a district or other territorial division thereof shall be construed as a reference to the State, district or other territorial division as constituted on the 1st day of May, 1976.]

[5][THE SCHEDULE

PART I

ANDHRA PRADESH

(1)     Andh [6][,Sadhu Andh]

(2)     Bagata

(3)     Bhil

(4)     Chenchu, [7][***]

(5)     Gadabas [8][Bodo Gadaba, Gutob Gadaba, Kallayi Gadaba, Parangi Gadaba, Kathera Gadaba, Kapu Gadaba]

(6)     Gond Naikpod, Rajgond [9][Koitur]

(7)     Goudu (in the Agency tracts)

(8)     Hill Reddis

(9)     Jatapus

(10)   Kammara

(11)   Kattunayakan

(12)   Kolam, [10][Kolawar]

(13)   Konda Dhoras, [11][Kubi]

(14)   Konda Kapus

(15)   Kondareddis

(16)   Kondhs, Kodi, Kodhu, Desaya Kondhs, Dongria Kondhs, Kuttiya Kondhs, Tikiria Kondhs, Yenity Kondhs, [12][Kuvinga]

(17)   Kotia, Bentho Oriya, Bartika, [13][***] Dulia, Holya, [14][***] Sanrona, Sidhopaiko

(18)   Koya, [15][Doli Koya, Gutta Koya, Kammara Koya, Musara Koya, Oddi Koya, Pattidi Koya], Rajah, Rasha Koya, Lingadhari Koya (ordinary), Kottu Koya, Bhine Koya, Rajkoya

(19)   Kulia

(20)   Malis (excluding Adilabad, Hyderabad, Karimnagar, Khammam, Mahbubnagar, Medak, Nalgonda, Nizamabad and Warangal districts)

(21)   Manna Dhora

(22)   Mukha Dhora, Nooka Dhora

(23)   Nayaks (in the Agency tracts)

(24)   Pardhan

[16][(25) Porja, Bondo Porja, Khond Porja, Parangiperja]

(26) Reddi Dhoras

(27) Rona, Rena

[17][(28) Savaras, Kapu Savaras, Maliya Savaras, Konda Savaras, Khutto Savaras]

(29) Sugalis, Lambadis [18][Banjara]

(30) Thoti (in Adilabad, Hyderabad, Karimnagar, Khammam, Mahbubnagar, Medak, Nalgonda, Nizamabad and Warangal districts)

(31) Valmiki (in the [19][Scheduled Areas of Vishakapatnam, Srikakulam, Vijayanagaram, East Godavari and West Godavari districts)]

(32) Yenadis, [20][Chella Yenadi, Kappala Yenadi, Manchi Yenadi, Reddi Yenadi]

(33) Yerukulas, [21][Koracha, Dabba Yerukula, Kunchapuri Yerukula, Uppu Yerukula]

[22][(34) Nakkala, Kurvikaran

(35) Dhulia, Paiko, Putiya (in the districts of Vishakhapatnam and Vijayanagaram)].

PART II

ASSAM

(I)      [23][In the autonomous districts of Karbi Anglong and North Cachar Hills]:-

(1)     Chakma

(2)     Dimasa, Kachari

(3)     Garo

(4)     Hajong

(5)     Hmar

(6)     Khasi, Jaintia, Synteng, Pnar, War, Bhoi, Lyngngam

(7)     Any Kuki tribes including:--

(i)       Biate, Biete

(ii)      Changsan

(iii)     Chongloi

(iv)    Doungel

(v)      Gamalhou

(vi)    Gangte

(vii)   Guite

(viii)  Hanneng

(ix)    Haokip, Haupit

(x)      Haolai

(xi)    Hengna

(xii)   Hongsung

(xiii)  Harangkhwal, Rangkhol

(xiv)  Jongbe

(xv)   Khawchung

(xvi)  Khawathlang, Khothalong

(xvii) Khelma

(xviii)   Kholhou

(xix)  Kipgen

(xx)   Kuki

(xxi)  Lengthang

(xxii) Lhangum

(xxiii)   Lhoujem

(xxiv)   Lhouvun

(xxv)Lupheng

(xxvi)   Mangjel

(xxvii)  Misao

(xxviii) Riang

(xxix)   Sairhem

(xxx)Selnam

(xxxi)   Singson

(xxxii)  Sithou

(xxxiii) Sukte

(xxxiv) Thado

(xxxv)  Thangngeu

(xxxvi) Uibuh

(xxxvii)               Vaiphei

(8)     Lakher

(9)     Man (Tai speaking)

(10)   Any Mizo (Lushai) tribes

(11)   [24][Karbi]

(12)   Any Naga tribes

(13)   Pawi

(14)   Syntheng.

[25][(15) Lalung].

[26][(II) In the State of Assam including the Bodoland Territorial Areas District and excluding the autonomous districts of Karbi Anglong and North Cachar Hills]:--

(1)     Barmans in Cachar

(2)     Boro, Borokachari

(3)     Deori

(4)     Hojai

(5)     Kachari, Sonowal

(6)     Lalung

(7)     Mech

(8)     Miri

(9)     Rabha

[27][(10) Dimasa

(11) Hajong

(12) Singhpho

(13) Khampti

(14) Garo].

PART III

BIHAR

(1)     Asur, [28][Agaria]

(2)     Baiga

(3)     Banjara

(4)     Bathudi

(5)     Bedia

[29][***]

[30][(6)] Bijhia

[31][(7)] Birhor

[32][(8)] Birjia

[33][(9)] Chero

[34][(10)] Chik Baraik

[35][(11)] Gond

[36][(12)] Gorait

[37][(13)] Ho

[38][(14)] Karmali

[39][(15)] Kharia

[40][(16)] Kharwar [41][Dhelki Kharia, Dudh Kharia, Hill Kharia]

[42][(17)] Khond

[43][(18)] Kisan

[44][(19)] Kora [45][Nagesia]

[46][(20)] Korwa [47][Mudi-kora]

[48][(21)] Lohara, Lohra

[49][(22)] Mahli

[50][(23)] Mal Paharia

[51][(24)] Munda [52][Kumarbhag Paharia]

[53][(25)] Oraon [54][Patar]

[55][(26)] Parhaiya [56][Dhangar Oraon]

[57][(27)] Santal

[58][(28)] Sauria Paharia

[59][(29)] Savar.

[60][(31) Kawar

(32) Kol

(33) Tharu.]

PART IV

GUJARAT

(1)     Barda

(2)     Bavacha, Bamcha

(3)     Bharwad (in the Nesses of the forest of Alech, Barada and Gir)

(4)     Bhil, Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala, Pawra, Vasava, Vasave

(5)     Charan (in the Nesses of the forests of Alech, Barada and Gir)

(6)     Chaudhri (in Surat and Valsad districts)

(7)     Chodhara

(8)     Dhanka, Tadvi, Tetaria, Valvi

(9)     Dhodia [61][Dhodi]

(10)   Dubla, Talavia, Halpati

(11)   Gamit, Gamta, Gavit, Mavchi, Padvi

(12)   Gond, Rajgond

(13)   Kathodi, Katkari Dhor Kathodi, Dhor Katkari, Son Kathodi, Son Katkari

(14)   Kokna, Kokni, Kukna

(15)   [62][***]

(16)   Koli Dhor, Tokre Koli, Kolcha, Kolgha

(17)   Kunbi (in the Dangs disrict)

(18)   Naikda, Nayaka, Cholivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka

(19)   Padhar

(20)   [63][***]

(21)   Pardhi, Advichincher, Phanse Pardhi (excluding Amreli, Bhavnagar, Jamnagar, Junagadh, Kutch, Rajkot and Surendranagar districts)

(22)   Patelia

(23)   Pomla

(24)   Rabari (in the Nesses of the forests of Alech, Barada and Gir)

(25)   Rathawa

(26)   Siddi, [64][Siddi-Badshan] (in Amreli, Bhavnagar, Jamnagar, Junagadh, Rajkot and Surendranagar districts)

(27)   [65][***]

(28)   Varli

(29)   Vitolia, Kotwalia, Barodia

[66][(30) Bhil, Bhilala, Barela, Patelia

(31) Tadvi Bhil, Pawra, Vasave

(32) Padvi].

PART V

HIMACHAL PRADESH

(1)     Bhot, Bodh

(2)     Gaddi [67][***]

(3)     Gujjar [68][***]

(4)     Jad, Lamba, Khampa

(5)     Kanaura, Kinnara

(6)     Lahaula

(7)     Pangwala

(8)     Swangla

[69][(9) Beta, Beda

(10) Domba, Gara, Zoba.]

[70][(11) Hattee of Trans Giri area of Sirmour district.]

PART VI

KARNATAKA

(1)     Adiyan

(2)     Barda

(3)     Bavacha, Bamcha

(4)     Bhil, Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala, Pawra, Vasava, Vasave

(5)     Chenchu, Chenchwar

(6)     Chodhara

(7)     Dubla, Talavia, Halpati

(8)     Gamit, Gamta, Gavit, Mavchi, Padvi, Valvi

(9)     Gond, Naikpod, Rajgond

(10)   Gowdalu

(11)   Hakkipikki

(12)   Hasalaru

(13)   Irular

(14)   Iruliga

(15)   Jenu Kuruba

[71][(16) Kadu Kuruba, Betta-Kuruba]

(17) Kammara (in South Kanara district and Kollegal taluk of Mysore district)

(18) Kanivan, Kanyan (in Kollegal taluk of Mysore district)

(19) Kathodi, Katkari, Dhor Kathodi, Dhor Katkari, Son Kathodi, Son Katkari

(20) Kattunayakan

(21) Kokna, Kokni, Kukna

(22) Koli Dhor, Tokre Koli, Kolcha, Kolgha

(23) Konda Kapus

(24) Koraga

(25) Kota

(26) Koya, Bhine Koya, Rajkova

(27) Kudiya, Melakudi

(28) Kuruba (in Coorg district)

(29) Kurumanas

(30) Maha Malasar

(31) Malaikudi

(32) Malasar

(33) Malayekandi

(34) Maleru

(35) Maratha (in Coorg District)

(36) Marati (in South Kanara district)

(37) Meda [72][Medara] [73][Medari, Gauriga, Burud]

(38) [74][Naikda, Nayaka (including Parivara and Talawara)], Chollivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka, [75][Naik, Nayak, Beda Bedar and Valmiki]

(39) Palliyan

(40) Paniyan

(41) Pardhi, Advichincher, Phanse Pardhi [76][Haranshi-kari]

(42) Petelia

(43) Rathawa

(44) Sholaga

(45) Soligaru

(46) Toda

(47) Varli

(48) Vitolia, Kotwalia, Barodia

(49) Yerava

[77][(50) Siddi [78][(in Belagavi, Dharwad and Uttar Kannada districts)].]

PART VII

KERALA

(1)     Adiyan

(2)     Arandan [79][Aranadan]

(3)     Eravallan

(4)     Hill Pulaya [80][Mala Pulayan, Kurumba Pulayan, Karavazhi Pulayan, Pamba
Pulayan]

(5)     Irular, Irulan

(6)     Kadar [81][Wayanad Kadar]

(7)     [82][***]

(8)     Kanikaran, Kanikkar

(9)     Kattunayakan

(10)   [83][Kochuvelan]

[84][***]

(13) Koraga

[85][***]

(15) Kudiya, Melakudi

(16) Kurichchan [86][Kurichiyan]

(17) Kurumans [87][Mullu Kuruman, Mulla Kuruman, Mala Kuruman]

(18) Kurumbas [88][Kurumba Kuruman]

(19) Maha Malasar

(20) Malai Arayan [89][Mala Arayan]

(21) Malai Pandaram

(22) Malai Vedan [90][Malavedan]

(23) Malakkuravan

(24) Malasar

[91][(25) Malayan, Nattu Malayan, Konga Malayan (excluding the areas comprising the Kasargode, Connanore, Wayand and Kozhikode districts)

(26) Malayarayar

(27) Mannan [92][to be spelt in Malayalam script in parenthesis]

[93][(28) Marati (of the Hosdurg and Kasargod Taluks of Kasargod District)]

(29) Muthuvan, Mudugar, Muduvan

(30) [94][Pallegan, Palligan, Palliyar Paliyan]

(33) Paniyan

(34) Ulladan [95][Ullatan]

(35) Uraly

[96][(36) Mala Vettuvan (in Kasargode and Kannur districts)

(37) Ten Kurumban, Jenu Kurumban

(38) Thachanadan, Thachanadan Moopan

(39) Cholanaickan

(40) Mavilan

(41) Karimpalan

(42) Vetta Kuruman

(43) Mala Panickar.]

[97][PART VIII

MADHYA PRADESH

(1)     Agariya

(2)     Andh

(3)     Baiga

(4)     Bhaina

(5)     Bharia Bhumia, Bhuinhar Bhumia, Bhumiya, Bharia, Paliha, Pando

(6)     Bhattra

(7)     Bhil, Bhilala, Barela, Patelia

(8)     Bhil Mina

(9)     Bhunjia

(10)   Biar, Biyar

(11)   Binjhwar

(12)   Birhul, Birhor

(13)   Damor, Damaria

(14)   Dhanwar

(15)   Gadaba, Gadba

(16)   Gond; Arakh, Arrakh, Agaria, Asur, Badi Maria, Bada Maria, Bhatola, Bhimma, Bhuta, Koliabhuta, Koliabhuti, Bhar, Bisonhorn Maria, Chota Maria,

(17)   Halba, Halbi

(18)   Kamar

(19)   Karku

(20)   Kawar, Kanwar, Kaur, Cherwa, Rathia, Tanwar, Chhatri

(21)   [98][***]

(22)   Khairwar, Kondar

(23)   Kharia

(24)   Kondh Khond, Kandh

(25)   Kol

(26)   Kolam

(27)   Kokru, Bopchi, Mouasi, Nihal, Nahul Bondhi, Bondeya

(28)   Korwa, Kodaku

(29)   Majhi

(30)   Majhwar

(31)   Mawasi

(32)   [99][***]

(33)   Munda

(34)   Nagesia, Nagasia

(35)   Oraon, Dhanka, Dhangad

(36)   Panika (in Chhatarpur, Datia, Panna, Rewa, Satna, Shahdol, Sidhi and Tikamgarh districts)

(37)   Pao

(38)   Pardhan, Pathari, Saroti

(39)   [100][***]

(40)   Pardhi; Bahelia, Bahellia, Chita Pardhi, Langoli Pardhi, Phans, Pardhi, Shikari,Dandami Maria, Dhuru, Dhurwa, Dhoba, Dhulia,Dorla, Gaiki, Gatta, Gatti, Gaita, Gond Gowari,Hill Maria Kandra, Kalangar, Khatola, Koitar, Koya, Khirwar,Khirwara, Kucha Maria, Kuchaki Maria, Madia, Maria, Mana, Mannewar, Moghya, Mogia, Monghya, Mudia, Muria, Nagarchi, Nagwanshi, Ojha, Raj, Sonjhari Jhareka, Thatia, Thotya, Wade Maria, Vade Maria, Daroi Takankar, Takia [in (1) Bastar, Chhindwara, Mandra, Raigarh, Seoni and surguja districts, (2) Baihar tahsil of Balaghat district, (3) Betul and Bhainsdehi tehsils of Betul district, (4) Bilaspur and Katghora tahsils of Bilaspur district, (5) Durg and Balod tahsils of Durg district, (6) Chowki, Manpur and Mohala Revenue Inspectors' Circles of Rajnandgaon district, (7) Murwara, Patan and Sihora tahsils of Jabalpur district, (8) Hoshangabad and Sohagpur tahsils of Hoshangabad district and Narsimhapur district, (9) Harsud tahsil of Khandwa district, (10) Bindra Nawagarh Dhamtari and Mahasamund tahsils of Raipur district]

(41)   Parja

(42)   Saharya, Saharia, Seharia, Sehria, Sosia, Sor

(43)   Saonta, Saunta

(44)   Saur

(45)   Sawar, Sawara

(46)   Sonr.]

PART IX

MAHARASHTRA

(1)     Andh

(2)     Baiga

(3)     Barda

(4)     Bavacha, Bamcha,

(5)     Bhaina

(6)     Bharia Bhumia, Bhuinhar Bhumia, Pando

(7)     Bhattra

(8)     Bhil, Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala Pawara, Vasava, Vasave

(9)     Bhunjia

(10)   Binjhwar

(11)   Birhul, Birhor

(12)   [101][***]

(13)   Dhanka, Tadvi, Tetaria Valvi

(14)   Dhanwar

(15)   Dhodia

(16)   Dubla, Talavia, Halpati

(17)   Gamit, Gamta, Gavit, Mavchi, Padvi

(18)   [102][Gond Rajgond] Arakh, Arrakh, Agaria Asur, Badi Maria, Bada Maria, Bhatola, Bhimma, Bhuta, Koilabhuta, Koilabhuti, Bhar, Bisonhorn Maria, Chota Maria, Dandami Maria, Dhuru, Dhurwa, Dhoba, Dhulia, Dorla, Kaiki; Gatta, Gatti, Gaita, Gond Gowari, Hill Maria, Kandra, Kalanga, Khatola, Koitar, Koya, Khirwar, Khirwara, Kucha Maria, Kuchaki Maria, Madia, Maria, Mana, Mannewar, Moghya, Mogia, Monghya Mudia, Muria, Nagarchi, Naikpod, Nagwanshi, Ojha, Raj, Sonjhari Jhareka, Thatia, Thotya, Wade Maria, Vade Maria

(19)   Halba, Halbi

(20)   Kamar

(21)   Kathodi, Katkari, Dhor Kathodi, Dhor Kathkari Son Kathodi, Son Katkari

(22)   Kawar, Kanwar, Kaur, Cherwa, Rathia, Tanwar, Chattri

(23)   Khairwar

(24)   Kharia

(25)   Kokna, Kokni, Kukna

(26)   Kol

(33) Koya, Bhine Koya, Rajkoya

(34) Nagesia, Nagasia

(35) Naikda, Nayaka, Cholivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka

(36) Oraon, Dhangad

(37) Pardhan, Pathari, Saroti

(38) Pardhi, Advichincher, Phans Pardhi Phanse Pardhi, Langoli Pardhi, Bahelia, Bahellia, Chita Pardhi, Shikari, Takankar, Takia

(39) Parja

(40) Patelia

(41) Pomla

(42) Rathawa

(43) Sawar, Sawara,

(44) Thakur, Thakar, Ka Thakur, Ka Thakar, Ma Thakur, Ma Thakar

[103][***]

(46) Varli

(47) Vitolia, Kotwalia, Barodia.

PART X

MANIPUR

(1)     Aimol

(2)     Anal

(3)     Angami

(4)     Chiru

(5)     Chothe

(6)     Gangte

(7)     Hmar

[104][(8) Kabui, Inpui, Rongmei]

[105][(9) Kacha Naga, Liangmai, Zeme]

[106][(10) Koirao, Thangal]

(11) Koireng

(12) Kom

(13) Lamgang

(14) Mao

(15) Maram

(16) Maring

(17) Any Mizo (Lushai) tribes

(18) Monsang

(19) Moyon

(20) Paite

(21) Purum

(22) Ralte

(23) Sema

(24) Simte

(25) Suhte

(26) Tangkhul

(27) Thadou

(28) [107][Vaiphei]

(29) Zou.

[108][(30) Poumai Naga

(31) Tarao

(32) Kharam

(33) Any Kuki tribes]

[109][(34) Mate]

PART XI

MEGHALAYA

(1)     Chakma

(2)     Dimasa, Kachari

(3)     Garo

(4)     Hajong

(5)     Hmar

(6)     Khasi, Jaintia, Syteng, Pnar, War, Bhoi, Lyngngam

(7)     Any Kuki Tribes including.-

(i)       Biate, Biete

(ii)      Changsan

(iii)     Chongloi

(iv)    Doungel

(v)      Gamalhou

(vi)    Gangte

(vii)   Guite

(viii)  Hanneng

(ix)    Haokip, Haupit

(x)      Haolai

(xi)    Hengna

(xii)   Hongsungh

(xiii)  Hrangkhwal, Rangkhol

(xiv)  Jongbe

(xv)   Khawchung

(xvi)  Khawathilang, Khothalong

(xvii) Kholhou

(xviii)   Kipgen

(xix)  Khelma

(xx)   Kuki

(xxi)  Lengthang

(xxii) Lhangum

(xxiii)   Lhoujen

(xxiv)   Lhouvun

(xxv)Lupheng

(xxvi)   Mangjel

(xxvii)  Misao

(xxviii) Riang

(xxix)   Sairhem

(xxx)Selnam

(xxxi)   Singson

(xxxii)  Sitlhou

(xxxiii) Sukte

(xxxiv) Thado

(xxxv)  Thangngeu

(xxxvi) Uibuh

(xxxvii)               Vaiphei

(8)     Lakher

(9)     Man (Tai speaking)

(10)   Any Mizo (Lushai) Tribes

(11)   Mikir

(12)   Any Naga tribes

(13)   Pawi

(14)   Synteng

[110][(15) Boro Kacharis

(16) Koch

(17) Raba, Rava].

[111][PART XII

ODISHA]

(1)     Bagata [112][Bhakta]

(2)     Baiga

(3)     Banjara Banjari

(4)     Bathudi [113][Bathuri]

(5)     Bhottada, Dhotada [114][Bhotra, Bhatra, Bhattara, Bhotora, Bhatara]

[115][(6) Bhuiya, Bhuyan, Pauri Bhuyan, Paudi Bhuyan]

(7) Bhumia

(8)   Bhumij [116][Teli Bhumij, Haladipohria Bhumij, Haladi Pokharia Bhumija, Desi Bhumij, Desia Bhumij, Tamaria Bhumij [117][, Tamodia Bhumij, Tamudia Bhumij, Tamundia Bhumij, Tamulia Bhumij, Tamadia Bhumij, Tamadia, Tamaria, Tamudia]]

[118][(9) Bhunjia, Chuktia Bhunjia]

(10) Binjhal [119][, Binjhwar]

(11) Binjhia, Binjhoa

(12) Birhor

(13) Bondo Poraja [120][Bonda Paroja, Banda Paroja [121][, Banda Paraja, Bonda Paraja, Bondo, Bonda, Banda]]

(14) Chenchu

(15) Dal

(16) Desua Bhumji

[122][(17) Dharua, Dhuruba, Dhurva, Durua, Dhurua, Dhurava]

(18) Didayi [123][Didai Paroja, Didai]

(19) Gadaba, [124][Bodo Gadaba, Gutob Gadaba, Kapu Gadaba, Ollara Gadaba, Parenga Gadaba, Sano Gadaba]

(20) Gandia

(21) Ghara

(22) Gond, Gondo [125][Rajgond, Maria Gond, Dhur Gond]

(23) Ho

(24) Holva

(25) Jatapu

(26) Juang

(27) Kandha Gauda

(28) Kawar [126][Kanwar [127][, Kaur, Kunwar, Kaonr, Kuanr, Konwar, Kuanar, Kaanr, Koanr, Kuanwar]]

(29) Kharia, Kharian [128][Berga Kharia, Dhelki Kharia, Dudh Kharia, Erenga Kharia, Munda Kharia, Oraon Kharia, Khadia, Pahari Kharia]

(30) Kharwar

[129][(31) Khond, Kond, Kandha, Kandha Kumbhar, Nanguli Kandha, Sitha Kandha, Kondh, Kui, Kui (Kandha), Buda Kondh, Bura Kandha, Desia Kandha, Dungaria Kondh, Kutia Kandha, Kandha Gauda, Muli Kondh, Malua Kondh, Pengo Kandha, Raja Kondh, Raj Khond]

(32) Kisan [130][Nagesar, Nagesia]

(33) Kol

(34) Kolah Loharas, Kol Loharas

(35) Kolha

(36) Koli, Malhar

(37) Kondadora

(38) Kora [131][Khaira, Khayara]

(39) Korua

(40) Kotia

(41) Koya [132][Gumba Koya, Koitur Koya, Kamar Koya, Musara Koya]

(42) Kulis

(43) Lodha [133][Nodh, Nodha, Lodh]

(44) Madia

(45) Mahali

(46) Mankidi

(47) Mankirdia [134][Mankria, Mankidi [135][, Mankidia]]

(48) Matya [136][Matia]

(49) Mirdhas [137][Kuda, Koda]

(50) Munda, Munda Lohara, Munda Mahalis [138][Nagabanshi Munda, Oriya Munda]

(51) Mundari

(52) Omanatya [139][Omanatyo, Amanatya]

(53) Oraon [140][Dhangar, Uran [141][, Uram, Oram, Uraon, Dhangara, Oraon Mudi]]

(54) Parenga

(55) Paroja [142][Parja, Bodo Paroja, Barong Jhodia Paroja, Chhelia Paroja, Jhodia Paroja, Konda Paroja, Paraja, Ponga Paroja, Sodia Paroja, Sano Paroja, Solia Paroja [143][, Bareng Jhodia Paroja, Penga Paroja, Pengu Paroja, Porja, Selia Paroja]]

(56) Pentia

(57) Rajuar [144][, Rajual, Rajuad]

(58) Santal

(59) Saora, Savar, Saura, Sahara [145][Arsi Saora, Based Saora, Bhimma Saora, Chumura Saora, Jara Savar, Jadu Saora, Jati Saora, Juari Saora, Kampu Saora, Kampa Soura, Kapo Saora, Kindal Saora, Kumbi Kancher Saora, Kalapithia Saora, Kirat Saora, Lania Soara, Lamba Lanjia Saora, Laura Saora, Luar Saora, Laria Savar, Malia, Saora, Malla Saora, Uriya Saora, Raika Saora, Sudda Saora, Sarda Saora, Tankala Saora, Patro Saora, Vesu Saora [146][, Saara]]

(60) Shabar, Lodha

(61) Sounti

(62) Tharua [147][Tharua Bindhani]

[148][(63) Muka Dora, Mooka Dora, Nuka Dora, Nooka Dora (in undivided Koraput district which includes Koraput, Nowrangapur, Rayagada and Malkangiri districts)

(64) Konda Reddy, Konda Reddi.]

PART XIII

RAJASTHAN

(1)     Bhil, Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala, Pawra, Vasava, Vasave

(2)     Bhil Mina

(3)     Damor, Damaria

(4)     Dhanka, Tadvi, Tetaria, Valvi

(5)     Garasia (excluding Rajput Garasia)

(6)     Kathodi, Katkari, Dhor Kathodi, Dhor Katkari, Son Kathodi, Son Katkari

(7)     Kokna, Kokni, Kukna

(8)     Koli Dhor, Tokre koli, Kolcha, Kolgha

(9)     Mina

(10)   Naikda, Nayaka, Cholivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka

(11)   Patelia

(12)   Seharia, Sehria, Sahariya.

PART XIV

TAMIL NADU

(1)     Adiyan

(2)     Aranadan

(3)     Eravallan

(4)     Irular

(5)     Kadar

(6)     Kammara (excluding Kanyakumari distrct and Shenkottah taluk of Tirunelveli district)

(7)     Kanikaran, Kanikkar (in kanyakumari District and Shenkottah 6[and Ambasaundram taluks] of Tirunelveli district)

(8)     Kaniyan, Kanyan

(9)     Kattunayakan

(10)   Kochu Velan

(11)   Konda Kapus

(12)   Kondareddis

(13)   Koraga

(14)   Kota (excluding Kanyakumari district and Shenkottah taluk of Tirunelveli district)

(15)   Kudiya, Melakudi

(16)   Kurichchan

(17)   Kurumbas (in the Nilgiris district)

(18)   Kurumans

(19)   Maha Malasar

(20)   Malai Arayan

(21)   Malai Pandaram

(22)   Malai Vedan

(23)   Malakkuravan

(24)   Malasar

(25)   Malayali (in Dharmapuri, North Arcot, Pudukottai, Salem, South Arcot and Tiruchirapali districts)

(26)   Malayekandi

(27)   Mannan

(28)   Mudugar, Muduvan

(29)   Muthuvan

(30)   Palleyan

(31)   Palliyan

(32)   Palliyar

(33)   Paniyan

(34)   Sholaga

(35)   Toda (excluding Kanyakumari district and Shenkottah taluk of Tirunelveli district)

(36)   Uraly

[149][(37) Narikoravan, Kurivikkaran.]

PART XV

TRIPURA

(1)     Bhil

(2)     Bhutia

(3)     Chaimal

(4)     Chakma

(5)     Garoo

(6)     Halam [150][Bengshel, Dub, Kaipeng, Kalai, Karbong, Lengui, Mussum, Rupini, Sukuchep, Thangchep]

(7)     Jamatia

(8)     Khasia

(9)     Kuki, including the following sub-tribes:--

(i)       Balte

(ii)      Belalhut

(iii)     Chhalya

[151][(iii a) Darlong]

(iv)    Fun

(v)      Hajango

(vi)    Jangtei

(vii)   Khareng

(viii)  Khephong

(ix)    Kuntei

(x)      Laifang

(xi)    Lentei

(xii)   Mizel

(xiii)  Namte

(xiv)  Paitu, Paite

(xv)   Rangchan

(xvi)  Rangkhole

(xvii) Thangluya

(10)   Lepcha

(11)   Lushai

(12)   Mag

(13)   Munda, Kaur

(14)   Noatia [152][Murashing]

(15)   Orang

(16)   Riang

(17)   Santal

(18)   Tripura, Tripuri, Tippera

(19)   Uchai.

PART XVI

WEST BENGAL

(1)     Asur

(2)     Baiga

(3)     Badia, Bediya

(4)     Bhumji

(5)     Bhutia, Sherpa, Toto, Dukpa, Kagatay, Tibetan, Yolmo

(6)     Birhor

(7)     Birjia

(8)     Chakma

(9)     Chero

(10)   Chik Baraik

(11)   Garo

(12)   Gond

(13)   Gorait

(14)   Hajang

(15)   Ho

(16)   Karmali

(17)   Kharwar

(18)   Khond

(19)   Kisan

(20)   Kora

(21)   Korwa

(22)   Lepcha

(23)   Lodha, Kheria, Kharia

(24)   Lohara, Lohra

(25)   Magh

(26)   Mahali

(27)   Mahli

(28)   Mal Pahariya

(29)   Mech

(30)   Mru

(31)   Munda

(32)   Nagesia

(33)   Oraon

(34)   Parhaiya

(35)   Rabha

(36)   Santal

(37)   Sauria Paharia

(38)   Savar

[153][(39) Limbu (Subba)

(40) Tamang.]

[154][PART XVII

MIZORAM

(1)     Chakma

(2)     Dimasa(Kachari)

(3)     Garo

(4)     Hajong

(5)     Hmar

(6)     Khasi and Jaintia, (including Khasi, Synteng or Pnar, War, Bhoi or Lyngngam)

(7)     Any Kuki tribes, including,--

(i)       Baite or Biete

(ii)      Changsan

(iii)     Chongloi

(iv)    Doungel

(v)      Gamalhou

(vi)    Gangte

(vii)   Guite

(viii)  Hanneng

(ix)    Haokip or Haupit

(x)      Haolai

(xi)    Hengna

(xii)   Hongsungh

(xiii)  Hrangkhwal or Rangkhol

(xiv)  Jongbe

(xv)   Khawchung

(xvi)  Khawathlang or Khothalong

(xvii) Khelma

(xviii)   Kholhou

(xix)  Kipgen

(xx)   Kuki

(xxi)  Lengthang

(xxii) Lhangum

(xxiii)   Lhoujem

(xxiv)   Lhouvun

(xxv)Lupheng

(xxvi)   Mangjel

(xxvii)  Missao

(xxviii) Riang

(xxix)   Sairhem

(xxx)Selnam

(xxxi)   Singson

(xxxii)  Sitlhou

(xxxiii) Sukte

(xxxiv) Thado

(xxxv)  Thangngeu

(xxxvi) Uibuh

(xxxvii)               Vaiphei

(8)     Lakher

(9)     Man (Tai-speaking)

(10)   Any Mizo (Lushai) tribes

(11)   Mikir

(12)   Any Naga tribes

(13)   Pawi

(14)   Synteng]

[155][(15) Paite.]

[156][PART XVIII

ARUNACHAL PRADESH

All tribes in the State including: --

(1)     [157][***]

(2)     Aka

(3)     Apatani

[158][(4) Nyishi]

[159][(5) Galo]

[160][(6) Tai Khamti]

(7) Khow

[161][(8) Mishmi-Kaman (Miju Mishmi), Idu (Mishmi), Taraon (Digaru Mishmi)]

[162][(9) Monpa, Memba, Sartang, Sajolang (Miji)]

[163][(10) Nocte, Tangsa, Tutsa, Wancho]

(11) Sherdukpen

(12) Singpho.]

[164][(13) Hrusso

(14) Tagin

(15) Khamba

(16) Adi.]

[165][PART XIX

GOA

(1)     Dhodia

(2)     Dubla (Halpati)

(3)     Naikda (Talavia)

(4)     Siddi (Nayaka)

(5)     Varli]

[166][(6) Kunbi

(7) Gawda

(8) Velip.]

[167][PART XX

CHHATTISGARH

(1)     Agariya

(2)     Andh

(3)     Baiga

(4)     Bhaina

[168][(5) Bharia Bhumia, Bhuinhar Bhumia, Bhumiya, Bharia, Bhuinya, Bhuiyan, Bhuyan, Paliha, Pando]

(6) Bhattra

(7) Bil, Bhilala, Barela, Patelia

(8) Bil Mina

(9) Bhunjia

(10) Biar, Biyar

(11) Binjhwar

(12) Birhul, Birhor

(13) Damor, Damaria

(14) Dhanwar [169][, Dhanuhar, Dhanuwar]

[170][(15) Gadaba, Gadba]

[171][(16) Gond, Arakh, Arrakh, Agaria, Asur, [172][Abhuj Maria,] Badi Maria, Bada Maria, Bhatola, Bimma, Bhuta, Koilabhuta, Kolibhuti, Bhar, Bisonhorn Maria, Chota Maria, Dandami Maria, Dhuru, Dhurwa, Dhoba, Dhulia, Dorla, Gaiki, Gatta, Gatti, Gaita, Gond, Gowari Hill Maria, Kandra, Kalanga, Hatola, Koitar, Koya, Khirwar, Hirwara, Kucha Maria, Kuchaki Maria, Madia, Maria, Mana, Mannewar, Moghya, Mogia, Minghya, Mudia, Muria, Nagarchi, Nagwanshi, Ojha, Raj Gond, Sonjhari, Jhareka, Thatia, Thotya, Wade Maria, Vade Maria, Daroi]

(17) Halba, Halbi

(18) Kamar

(19) Karku

(20) Kawar, Kanwar, Kaur, Cherwa, Rathia, Tanwar, Chattri

(21) Khairwar, Kondar

(22) Kharia

(23) [173][Kond, Kondh], [174][Khond, Kandh]

(24) Kol

(25) Kolam

(26) Korku, Bopchi, Mouasi, Nihar, Nahul, Bondhi, Bondeya

(27) Korwa, [175][Hill Korwa,] [176][Kodaku]

(28) Majhi

(29) Majhwar

(30) Mawasi

(31) Munda

(32) Nagesia, Nagasia [177][, Kisan]

[178][(33) Oraon, Dhanka, Dhangad]

(34) Pao

(35) Pardhan, Pathari, Saroti

(36) Pardhi, Bahelia, Bahellia, Chita Pardhi, Langoli Pardhi, Phans Pardhi, Shikari, Takankar, Takia [in (i) Bastar, Dantewara, Kanker, Raigarh, Jashpurnagar, Surguja and Koria districts, (ii) Katghora, Pali, Kartala and Korba tahsils of Korba districts, (iii) Bilaspur, Pendra, Kota and Takhatpur tahsils of Bilaspur district, (iv) Durg, Patan, Gunderdehi, Dhamdha, Balod, Gurur and Dondilohara tahsils of Durg district, (v) Chowki, Manpur and Mohala Revenue Inspector Circles of Rajandgon district, (vi) Mahasamund, Saraipali and Basna tahsils of Mahasamund district, (vii) Bindra-Navagarh Rajim and Deobhog tahsils of Raipur district, and (viii) Dhamtari, Kurud and Sihava tahsils of Chamtari district]

(37) Parja

(38) Sahariya, Saharia, Seharia, Sehria, Sosia, Sor

(39) Saonta, Saunta

(40) saur

(41) Sawar, Sawara [179][, Saunra, Saonra]

(42) Sonr]

[180][(43) Binjhia]

[181][PART XXI

UTTARANCHAL

(1)     Bhotia

(2)     Buksa

(3)     Jannari

(4)     Raji

(5)     Tharu]

[182][PART XXII

JHARKHAND

(1)     Asur [183][Agaria]

(2)     Baiga

(3)     Banjara

(4)     Bathudi

(5)     Bedi

(6)     Binjhia

(7)     Birhor

(8)     Birjia

(9)     Chero

(10)   Chick Baraik

(11)   Gond

(12)   Gorait

(13)   Ho

(14)   Karmali

(15)   Kharia [184][Dhelki Kharia, Dudh Kharia, Hill Kharia]

(16)   [185][Kharwar, Bhogta, Deshwari, Ganjhu, Dautalbandi (Dwalbandi), Patbandi, Raut, Maajhia, Khairi (Kheri)]

(17)   Khond

(18)   Kisan [186][Nagesia]

(19)   Kora [187][Kumarbhag Paharia]

(20)   Korwa

(21)   Lohra

(22)   Mahil

(23)   Mal Pahariya [188][Kumarbhag Paharia]

(24)   Munda [189][Patar] [190][, Tamaria (Tamadia)]

(25)   Oraon [191][Dhangar (Oraon)]

(26)   Parhaiya

(27)   Santhal

(28)   Sauria Paharia

(29)   Savar

(30)   Bhumij.]

[192][(31) Kawar

(32) Kol.]

[193][(33) Puran]



[1] Published with the Ministry of Law Notifn. No. S.R.O. 510, dated the 6th September, 1950, Gazette of India, Extraordinary, 1950, Part II, Section 3, page 597.

[2] Subs. by the Scheduled Castes and Scheduled Tribes Lists (Modification) Order, 1956.

[3] The figure 'XVIII' has been successively subs. by Act 18 of 1987, Section 19 and Second Sch (w.e.f. 30.5.87) by Act 28 of 2000, Section 20 and Fourth Sch. (w.e.f. 1-11-2000) by Act 29 of 2000, Section 25 and Sixth Sch. (w.e.f. 9-11-2000) and Act No. 30 of 2000, Section 24 and Sixth. Sch. (w.e.f. 15-11-2000) to read as above.

[4] Subs. by Act 108 of 1976, Section 4 and the Second Sch., for paragraph 3 (w.e.f. 27-7-1977).

[5]  Substituted by Act 108 of 1976, Section 4 and the Second Sch., for the Schedule (w.e.f. 27-7-1977).

[6] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[7] Omitted by Section 4, ibid.,. and the Second Sch.

[8] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[9] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[10] Substituted by Section 4, ibid. and the Second Sch., for certain words.

[11] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[12] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[13] Omitted by Section 4, ibid.,. and the Second Sch.

[14] Omitted by Section 4, ibid.,. and the Second Sch.

[15] Substituted by Section 4, ibid. and the Second Sch., for certain words.

[16] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2024, for the following:-

"25. Porja, Parangiperja"

[17] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2024, for the following:-

"28. Savaras, Kapu Savaras, Maliya Savaras, Khutto Savaras"

[18] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[19] Substituted by Section 4, ibid. and the Second Sch., for certain words.

[20] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[21] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[22] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[23] Substituted by Act 47 of 2003, Section 2.

[24] Substituted by Act 108 of 1976, Section 4 and the Second Sch., for the Schedule (w.e.f. 27-7-1977).

[25] Inserted by Section 4 and the Second Sch., ibid.

[26] Substituted by Act 47 of 2003, Section 2.

[27] Inserted by Section 4 and the Second Sch., ibid.

[28] Inserted by Section 4 and the Second Sch., ibid.

[29] Item No. 6 and the entries relating thereto omitted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[30] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[31] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[32] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[33] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[34] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[35] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[36] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[37] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[38] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[39] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[40] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[41] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[42] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[43] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[44] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[45] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[46] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[47] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[48] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[49] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[50] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[51] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[52] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[53] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[54] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[55] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[56] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[57] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[58] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[59] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[60] Inserted by Section 4 and the Second Sch., ibid.

[61] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[62] Omitted by Section 4. and the Second Sch., ibid.

[63] Omitted by Section 4. and the Second Sch., ibid.

[64] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[65] Omitted by Section 4. and the Second Sch., ibid.

[66] Inserted by Act 32 of 2002, Section 3.

[67] Omitted by Section 4. and the Second Sch., ibid.

[68] Omitted by Section 4. and the Second Sch., ibid.

[69] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[70] Inserted by Constitution (Scheduled Tribes) Order (Second Amendment) Act, 2023.

[71] Substituted by Constitution (Scheduled Tribes) Order (Fourth Amendment) Act, 2022, for the following:-

"16. Kadu Kuruba"

[72] Inserted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2012 (Act No. 24 of 2012).

[73] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[74] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2020, for the following:-

"Naikda, Nayaka"

[75] Inserted by Act 39 of 1991, Section 2 (w.e.f. 19-4-1991).

[76] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[77] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[78] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2020, for the following:-

"(in Uttar Kannada district)"

[79] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[80] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[81] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[82] Entries 7, 8, 11, 12, 14 and 28 omitted by Section 4 and the Second Sch., ibid.

[83] Substituted by Section 4 and the Second Sch., ibid.

[84] Entries 7, 8, 11, 12, 14 and 28 omitted by Section 4 and the Second Sch., ibid.

[85] Entries 7, 8, 11, 12, 14 and 28 omitted by Section 4 and the Second Sch., ibid.

[86] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[87] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[88] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[89] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[90] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[91] Substituted by Section 4 and the Second Sch., ibid.

[92] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[93] Inserted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2013 (Act No. 24 of 2013) for the following : -

"[***]"

[94] Substituted by Section 4 and the Second Sch., ibid.

[95] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[96] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[97] Substituted by Act 28 of 2000, Section 20 and the Fourth Sch., for Part VIII (w.e.f. 1-11-2000).

[98] Entries 21, 32 and 39 omitted by Act 10 of 2003, Section 4 and the Second Sch.

[99] Entries 21, 32 and 39 omitted by Act 10 of 2003, Section 4 and the Second Sch.

[100] Entries 21, 32 and 39 omitted by Act 10 of 2003, Section 4 and the Second Sch.

[101] Entries 12 and 45 omitted by Act 10 of 2003, Section 4 and the Second Sch.

[102] Substituted by Section 4 and the Second Sch., ibid.

[103] Entries 12 and 45 omitted by Act 10 of 2003, Section 4 and the Second Sch.

[104] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2011 (Act No. 2 of 2011) for the following :-

"8. Kabui"

[105] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2011 (Act No. 2 of 2011) for the following :-

"9. Kacha Naga"

[106] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2011 (Act No. 2 of 2011) for the following :-

"10. Koirao"

[107] Substituted by Act 10 of 2003, Section 4 and the Second Sch.

[108] Inserted by Section 4 and the Second Sch., ibid.

[109] Inserted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2011 (Act No. 2 of 2011).

[110] Inserted by Act 43 of 1987, Section 2 (w.e.f. 19-9-1987).

[111] Substituted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024, for the following:-

"PART XII ORISSA"

[112] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[113] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[114] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[115] Substituted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024, for the following:-

"6. Bhuiya Bhuyan"

[116] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[117] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[118] Substituted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024, for the following:-

"9. Bhunjia"

[119] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[120] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[121] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[122] Substituted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024, for the following:-

"17. Dharua [Dhuruba, Dhurva]"

[123] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[124] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[125] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[126] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[127] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[128] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[129] Substituted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024, for the following:-

"31. Khond, Kond, Kandha, Nanguli Kandha, Sitha Kandha [Kondh, Kui, Buda Kondh, Bura Kandha, Desia Kandha, Dungaria Kondh, Kutia Kandha, Kandha Gauda, Muli Kondh, Malua Kondh, Pengo Kandha, Raja Kondh, Raj Khond]"

[130] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[131] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[132] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[133] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[134] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[135] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[136] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[137] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[138] Substituted by Act 108 of 1976, Section 4 and the Second Sch., for the Schedule (w.e.f. 27-7-1977).

[139] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[140] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[141] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[142] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[143] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[144] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[145] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[146] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[147] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[148] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[149] Inserted by Constitution (Scheduled Tribes) Order (Second Amendment) Act, 2022.

[150] Inserted by Section 4 and the Second Sch., ibid.

[151] Inserted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2022.

[152] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[153] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[154] Inserted by Act 34 of 1986, Section 14 and the Third Sch. (w.e.f. 20-2-1987).

[155] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[156] Inserted by Act 69 of 1986, Section 17 and the Third Sch.(w.e.f. 20-2-1987).

[157] Omitted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2021, for the following:-

"1. Abor"

[158] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2008 (Act No. 14 of 2008) for the following :-

"4. Dafla"

[159] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2011 (Act No. 2 of 2011) for the following :-

"5. Galong"

[160] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2021, for the following:-

"6. Khampti"

[161] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2021, for the following:-

"8. Mishmi [Idu, Taroon]"

[162] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2021, for the following:-

"9. Momba"

[163] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2021, for the following:-

"10. Any Naga tribes"

[164] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[165] Inserted by Act 18 of 1987, Section 19 and the Second Sch. (w.e.f. 30-5-1987).

[166] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[167] Inserted by Act 28 of 2000, Section 20 and the Fourth Sch. (w.e.f. 1-11-2000).

[168] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, for the following:-

"5. Bharia Bhumia, Bhuinhar Bhumia, Bhumiya, Bharia, Paliha, Pando"

[169] Inserted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023.

[170] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, already inserted by Madhya Pradesh Reorganisation Act, 2000, Fourth Schedule.

[171] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, already inserted by Madhya Pradesh Reorganisation Act, 2000, Fourth Schedule.

[172] Inserted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2013 (Act No. 24 of 2013).

[173] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, for the following:-

"Kondh"

[174] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, already inserted by Madhya Pradesh Reorganisation Act, 2000, Fourth Schedule.

[175] Inserted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2013 (Act No. 24 of 2013).

[176] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, already inserted by Madhya Pradesh Reorganisation Act, 2000, Fourth Schedule.

[177] Inserted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023.

[178] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, already inserted by Madhya Pradesh Reorganisation Act, 2000, Fourth Schedule.

[179] Inserted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023.

[180] Inserted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023.

[181] Inserted by Act 29 of 2000, Section 25 and the Sixth Sch. (w.e.f. 9-11-2000).

[182] Inserted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[183] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[184] Inserted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[185] Substituted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2022, for the following:-

"Kharwar"

[186] Inserted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[187] Inserted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[188] Inserted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[189] Inserted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[190] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2022.

[191] Inserted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[192] Inserted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[193] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2022.

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CONSTITUTION (SCHEDULED TRIBES) ORDER, 1950 (Amended Upto 2024)

 

CONSTITUTION (SCHEDULED TRIBES) ORDER, 1950[1]

C.O. 22

In exercise of the powers conferred by clause (1) of Article 342 of the Constitution of India, the President, after consultation with the Governors and Rajpramukhs of the States concerned, is pleased to make the following Order, namely:--

Order – 1.

This Order may be called the Constitution (Scheduled Tribes) Order, 1950.

Order – 2.

The Tribes or tribal communities, or parts of, or groups within, tribes or tribal communities, specified in [2][Parts I to [3][XXII] of the Schedule to this Order shall, in relation to the States to which those Parts respectively relate, be deemed to be Scheduled Tribes so far as regards members thereof residents in the localities specified in relation to them respectively in those Parts of that Schedule.

Order – 3.

[4][Any reference in this Order to State or to a district or other territorial division thereof shall be construed as a reference to the State, district or other territorial division as constituted on the 1st day of May, 1976.]

[5][THE SCHEDULE

PART I

ANDHRA PRADESH

(1)     Andh [6][,Sadhu Andh]

(2)     Bagata

(3)     Bhil

(4)     Chenchu, [7][***]

(5)     Gadabas [8][Bodo Gadaba, Gutob Gadaba, Kallayi Gadaba, Parangi Gadaba, Kathera Gadaba, Kapu Gadaba]

(6)     Gond Naikpod, Rajgond [9][Koitur]

(7)     Goudu (in the Agency tracts)

(8)     Hill Reddis

(9)     Jatapus

(10)   Kammara

(11)   Kattunayakan

(12)   Kolam, [10][Kolawar]

(13)   Konda Dhoras, [11][Kubi]

(14)   Konda Kapus

(15)   Kondareddis

(16)   Kondhs, Kodi, Kodhu, Desaya Kondhs, Dongria Kondhs, Kuttiya Kondhs, Tikiria Kondhs, Yenity Kondhs, [12][Kuvinga]

(17)   Kotia, Bentho Oriya, Bartika, [13][***] Dulia, Holya, [14][***] Sanrona, Sidhopaiko

(18)   Koya, [15][Doli Koya, Gutta Koya, Kammara Koya, Musara Koya, Oddi Koya, Pattidi Koya], Rajah, Rasha Koya, Lingadhari Koya (ordinary), Kottu Koya, Bhine Koya, Rajkoya

(19)   Kulia

(20)   Malis (excluding Adilabad, Hyderabad, Karimnagar, Khammam, Mahbubnagar, Medak, Nalgonda, Nizamabad and Warangal districts)

(21)   Manna Dhora

(22)   Mukha Dhora, Nooka Dhora

(23)   Nayaks (in the Agency tracts)

(24)   Pardhan

[16][(25) Porja, Bondo Porja, Khond Porja, Parangiperja]

(26) Reddi Dhoras

(27) Rona, Rena

[17][(28) Savaras, Kapu Savaras, Maliya Savaras, Konda Savaras, Khutto Savaras]

(29) Sugalis, Lambadis [18][Banjara]

(30) Thoti (in Adilabad, Hyderabad, Karimnagar, Khammam, Mahbubnagar, Medak, Nalgonda, Nizamabad and Warangal districts)

(31) Valmiki (in the [19][Scheduled Areas of Vishakapatnam, Srikakulam, Vijayanagaram, East Godavari and West Godavari districts)]

(32) Yenadis, [20][Chella Yenadi, Kappala Yenadi, Manchi Yenadi, Reddi Yenadi]

(33) Yerukulas, [21][Koracha, Dabba Yerukula, Kunchapuri Yerukula, Uppu Yerukula]

[22][(34) Nakkala, Kurvikaran

(35) Dhulia, Paiko, Putiya (in the districts of Vishakhapatnam and Vijayanagaram)].

PART II

ASSAM

(I)      [23][In the autonomous districts of Karbi Anglong and North Cachar Hills]:-

(1)     Chakma

(2)     Dimasa, Kachari

(3)     Garo

(4)     Hajong

(5)     Hmar

(6)     Khasi, Jaintia, Synteng, Pnar, War, Bhoi, Lyngngam

(7)     Any Kuki tribes including:--

(i)       Biate, Biete

(ii)      Changsan

(iii)     Chongloi

(iv)    Doungel

(v)      Gamalhou

(vi)    Gangte

(vii)   Guite

(viii)  Hanneng

(ix)    Haokip, Haupit

(x)      Haolai

(xi)    Hengna

(xii)   Hongsung

(xiii)  Harangkhwal, Rangkhol

(xiv)  Jongbe

(xv)   Khawchung

(xvi)  Khawathlang, Khothalong

(xvii) Khelma

(xviii)   Kholhou

(xix)  Kipgen

(xx)   Kuki

(xxi)  Lengthang

(xxii) Lhangum

(xxiii)   Lhoujem

(xxiv)   Lhouvun

(xxv)Lupheng

(xxvi)   Mangjel

(xxvii)  Misao

(xxviii) Riang

(xxix)   Sairhem

(xxx)Selnam

(xxxi)   Singson

(xxxii)  Sithou

(xxxiii) Sukte

(xxxiv) Thado

(xxxv)  Thangngeu

(xxxvi) Uibuh

(xxxvii)               Vaiphei

(8)     Lakher

(9)     Man (Tai speaking)

(10)   Any Mizo (Lushai) tribes

(11)   [24][Karbi]

(12)   Any Naga tribes

(13)   Pawi

(14)   Syntheng.

[25][(15) Lalung].

[26][(II) In the State of Assam including the Bodoland Territorial Areas District and excluding the autonomous districts of Karbi Anglong and North Cachar Hills]:--

(1)     Barmans in Cachar

(2)     Boro, Borokachari

(3)     Deori

(4)     Hojai

(5)     Kachari, Sonowal

(6)     Lalung

(7)     Mech

(8)     Miri

(9)     Rabha

[27][(10) Dimasa

(11) Hajong

(12) Singhpho

(13) Khampti

(14) Garo].

PART III

BIHAR

(1)     Asur, [28][Agaria]

(2)     Baiga

(3)     Banjara

(4)     Bathudi

(5)     Bedia

[29][***]

[30][(6)] Bijhia

[31][(7)] Birhor

[32][(8)] Birjia

[33][(9)] Chero

[34][(10)] Chik Baraik

[35][(11)] Gond

[36][(12)] Gorait

[37][(13)] Ho

[38][(14)] Karmali

[39][(15)] Kharia

[40][(16)] Kharwar [41][Dhelki Kharia, Dudh Kharia, Hill Kharia]

[42][(17)] Khond

[43][(18)] Kisan

[44][(19)] Kora [45][Nagesia]

[46][(20)] Korwa [47][Mudi-kora]

[48][(21)] Lohara, Lohra

[49][(22)] Mahli

[50][(23)] Mal Paharia

[51][(24)] Munda [52][Kumarbhag Paharia]

[53][(25)] Oraon [54][Patar]

[55][(26)] Parhaiya [56][Dhangar Oraon]

[57][(27)] Santal

[58][(28)] Sauria Paharia

[59][(29)] Savar.

[60][(31) Kawar

(32) Kol

(33) Tharu.]

PART IV

GUJARAT

(1)     Barda

(2)     Bavacha, Bamcha

(3)     Bharwad (in the Nesses of the forest of Alech, Barada and Gir)

(4)     Bhil, Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala, Pawra, Vasava, Vasave

(5)     Charan (in the Nesses of the forests of Alech, Barada and Gir)

(6)     Chaudhri (in Surat and Valsad districts)

(7)     Chodhara

(8)     Dhanka, Tadvi, Tetaria, Valvi

(9)     Dhodia [61][Dhodi]

(10)   Dubla, Talavia, Halpati

(11)   Gamit, Gamta, Gavit, Mavchi, Padvi

(12)   Gond, Rajgond

(13)   Kathodi, Katkari Dhor Kathodi, Dhor Katkari, Son Kathodi, Son Katkari

(14)   Kokna, Kokni, Kukna

(15)   [62][***]

(16)   Koli Dhor, Tokre Koli, Kolcha, Kolgha

(17)   Kunbi (in the Dangs disrict)

(18)   Naikda, Nayaka, Cholivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka

(19)   Padhar

(20)   [63][***]

(21)   Pardhi, Advichincher, Phanse Pardhi (excluding Amreli, Bhavnagar, Jamnagar, Junagadh, Kutch, Rajkot and Surendranagar districts)

(22)   Patelia

(23)   Pomla

(24)   Rabari (in the Nesses of the forests of Alech, Barada and Gir)

(25)   Rathawa

(26)   Siddi, [64][Siddi-Badshan] (in Amreli, Bhavnagar, Jamnagar, Junagadh, Rajkot and Surendranagar districts)

(27)   [65][***]

(28)   Varli

(29)   Vitolia, Kotwalia, Barodia

[66][(30) Bhil, Bhilala, Barela, Patelia

(31) Tadvi Bhil, Pawra, Vasave

(32) Padvi].

PART V

HIMACHAL PRADESH

(1)     Bhot, Bodh

(2)     Gaddi [67][***]

(3)     Gujjar [68][***]

(4)     Jad, Lamba, Khampa

(5)     Kanaura, Kinnara

(6)     Lahaula

(7)     Pangwala

(8)     Swangla

[69][(9) Beta, Beda

(10) Domba, Gara, Zoba.]

[70][(11) Hattee of Trans Giri area of Sirmour district.]

PART VI

KARNATAKA

(1)     Adiyan

(2)     Barda

(3)     Bavacha, Bamcha

(4)     Bhil, Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala, Pawra, Vasava, Vasave

(5)     Chenchu, Chenchwar

(6)     Chodhara

(7)     Dubla, Talavia, Halpati

(8)     Gamit, Gamta, Gavit, Mavchi, Padvi, Valvi

(9)     Gond, Naikpod, Rajgond

(10)   Gowdalu

(11)   Hakkipikki

(12)   Hasalaru

(13)   Irular

(14)   Iruliga

(15)   Jenu Kuruba

[71][(16) Kadu Kuruba, Betta-Kuruba]

(17) Kammara (in South Kanara district and Kollegal taluk of Mysore district)

(18) Kanivan, Kanyan (in Kollegal taluk of Mysore district)

(19) Kathodi, Katkari, Dhor Kathodi, Dhor Katkari, Son Kathodi, Son Katkari

(20) Kattunayakan

(21) Kokna, Kokni, Kukna

(22) Koli Dhor, Tokre Koli, Kolcha, Kolgha

(23) Konda Kapus

(24) Koraga

(25) Kota

(26) Koya, Bhine Koya, Rajkova

(27) Kudiya, Melakudi

(28) Kuruba (in Coorg district)

(29) Kurumanas

(30) Maha Malasar

(31) Malaikudi

(32) Malasar

(33) Malayekandi

(34) Maleru

(35) Maratha (in Coorg District)

(36) Marati (in South Kanara district)

(37) Meda [72][Medara] [73][Medari, Gauriga, Burud]

(38) [74][Naikda, Nayaka (including Parivara and Talawara)], Chollivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka, [75][Naik, Nayak, Beda Bedar and Valmiki]

(39) Palliyan

(40) Paniyan

(41) Pardhi, Advichincher, Phanse Pardhi [76][Haranshi-kari]

(42) Petelia

(43) Rathawa

(44) Sholaga

(45) Soligaru

(46) Toda

(47) Varli

(48) Vitolia, Kotwalia, Barodia

(49) Yerava

[77][(50) Siddi [78][(in Belagavi, Dharwad and Uttar Kannada districts)].]

PART VII

KERALA

(1)     Adiyan

(2)     Arandan [79][Aranadan]

(3)     Eravallan

(4)     Hill Pulaya [80][Mala Pulayan, Kurumba Pulayan, Karavazhi Pulayan, Pamba
Pulayan]

(5)     Irular, Irulan

(6)     Kadar [81][Wayanad Kadar]

(7)     [82][***]

(8)     Kanikaran, Kanikkar

(9)     Kattunayakan

(10)   [83][Kochuvelan]

[84][***]

(13) Koraga

[85][***]

(15) Kudiya, Melakudi

(16) Kurichchan [86][Kurichiyan]

(17) Kurumans [87][Mullu Kuruman, Mulla Kuruman, Mala Kuruman]

(18) Kurumbas [88][Kurumba Kuruman]

(19) Maha Malasar

(20) Malai Arayan [89][Mala Arayan]

(21) Malai Pandaram

(22) Malai Vedan [90][Malavedan]

(23) Malakkuravan

(24) Malasar

[91][(25) Malayan, Nattu Malayan, Konga Malayan (excluding the areas comprising the Kasargode, Connanore, Wayand and Kozhikode districts)

(26) Malayarayar

(27) Mannan [92][to be spelt in Malayalam script in parenthesis]

[93][(28) Marati (of the Hosdurg and Kasargod Taluks of Kasargod District)]

(29) Muthuvan, Mudugar, Muduvan

(30) [94][Pallegan, Palligan, Palliyar Paliyan]

(33) Paniyan

(34) Ulladan [95][Ullatan]

(35) Uraly

[96][(36) Mala Vettuvan (in Kasargode and Kannur districts)

(37) Ten Kurumban, Jenu Kurumban

(38) Thachanadan, Thachanadan Moopan

(39) Cholanaickan

(40) Mavilan

(41) Karimpalan

(42) Vetta Kuruman

(43) Mala Panickar.]

[97][PART VIII

MADHYA PRADESH

(1)     Agariya

(2)     Andh

(3)     Baiga

(4)     Bhaina

(5)     Bharia Bhumia, Bhuinhar Bhumia, Bhumiya, Bharia, Paliha, Pando

(6)     Bhattra

(7)     Bhil, Bhilala, Barela, Patelia

(8)     Bhil Mina

(9)     Bhunjia

(10)   Biar, Biyar

(11)   Binjhwar

(12)   Birhul, Birhor

(13)   Damor, Damaria

(14)   Dhanwar

(15)   Gadaba, Gadba

(16)   Gond; Arakh, Arrakh, Agaria, Asur, Badi Maria, Bada Maria, Bhatola, Bhimma, Bhuta, Koliabhuta, Koliabhuti, Bhar, Bisonhorn Maria, Chota Maria,

(17)   Halba, Halbi

(18)   Kamar

(19)   Karku

(20)   Kawar, Kanwar, Kaur, Cherwa, Rathia, Tanwar, Chhatri

(21)   [98][***]

(22)   Khairwar, Kondar

(23)   Kharia

(24)   Kondh Khond, Kandh

(25)   Kol

(26)   Kolam

(27)   Kokru, Bopchi, Mouasi, Nihal, Nahul Bondhi, Bondeya

(28)   Korwa, Kodaku

(29)   Majhi

(30)   Majhwar

(31)   Mawasi

(32)   [99][***]

(33)   Munda

(34)   Nagesia, Nagasia

(35)   Oraon, Dhanka, Dhangad

(36)   Panika (in Chhatarpur, Datia, Panna, Rewa, Satna, Shahdol, Sidhi and Tikamgarh districts)

(37)   Pao

(38)   Pardhan, Pathari, Saroti

(39)   [100][***]

(40)   Pardhi; Bahelia, Bahellia, Chita Pardhi, Langoli Pardhi, Phans, Pardhi, Shikari,Dandami Maria, Dhuru, Dhurwa, Dhoba, Dhulia,Dorla, Gaiki, Gatta, Gatti, Gaita, Gond Gowari,Hill Maria Kandra, Kalangar, Khatola, Koitar, Koya, Khirwar,Khirwara, Kucha Maria, Kuchaki Maria, Madia, Maria, Mana, Mannewar, Moghya, Mogia, Monghya, Mudia, Muria, Nagarchi, Nagwanshi, Ojha, Raj, Sonjhari Jhareka, Thatia, Thotya, Wade Maria, Vade Maria, Daroi Takankar, Takia [in (1) Bastar, Chhindwara, Mandra, Raigarh, Seoni and surguja districts, (2) Baihar tahsil of Balaghat district, (3) Betul and Bhainsdehi tehsils of Betul district, (4) Bilaspur and Katghora tahsils of Bilaspur district, (5) Durg and Balod tahsils of Durg district, (6) Chowki, Manpur and Mohala Revenue Inspectors' Circles of Rajnandgaon district, (7) Murwara, Patan and Sihora tahsils of Jabalpur district, (8) Hoshangabad and Sohagpur tahsils of Hoshangabad district and Narsimhapur district, (9) Harsud tahsil of Khandwa district, (10) Bindra Nawagarh Dhamtari and Mahasamund tahsils of Raipur district]

(41)   Parja

(42)   Saharya, Saharia, Seharia, Sehria, Sosia, Sor

(43)   Saonta, Saunta

(44)   Saur

(45)   Sawar, Sawara

(46)   Sonr.]

PART IX

MAHARASHTRA

(1)     Andh

(2)     Baiga

(3)     Barda

(4)     Bavacha, Bamcha,

(5)     Bhaina

(6)     Bharia Bhumia, Bhuinhar Bhumia, Pando

(7)     Bhattra

(8)     Bhil, Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala Pawara, Vasava, Vasave

(9)     Bhunjia

(10)   Binjhwar

(11)   Birhul, Birhor

(12)   [101][***]

(13)   Dhanka, Tadvi, Tetaria Valvi

(14)   Dhanwar

(15)   Dhodia

(16)   Dubla, Talavia, Halpati

(17)   Gamit, Gamta, Gavit, Mavchi, Padvi

(18)   [102][Gond Rajgond] Arakh, Arrakh, Agaria Asur, Badi Maria, Bada Maria, Bhatola, Bhimma, Bhuta, Koilabhuta, Koilabhuti, Bhar, Bisonhorn Maria, Chota Maria, Dandami Maria, Dhuru, Dhurwa, Dhoba, Dhulia, Dorla, Kaiki; Gatta, Gatti, Gaita, Gond Gowari, Hill Maria, Kandra, Kalanga, Khatola, Koitar, Koya, Khirwar, Khirwara, Kucha Maria, Kuchaki Maria, Madia, Maria, Mana, Mannewar, Moghya, Mogia, Monghya Mudia, Muria, Nagarchi, Naikpod, Nagwanshi, Ojha, Raj, Sonjhari Jhareka, Thatia, Thotya, Wade Maria, Vade Maria

(19)   Halba, Halbi

(20)   Kamar

(21)   Kathodi, Katkari, Dhor Kathodi, Dhor Kathkari Son Kathodi, Son Katkari

(22)   Kawar, Kanwar, Kaur, Cherwa, Rathia, Tanwar, Chattri

(23)   Khairwar

(24)   Kharia

(25)   Kokna, Kokni, Kukna

(26)   Kol

(33) Koya, Bhine Koya, Rajkoya

(34) Nagesia, Nagasia

(35) Naikda, Nayaka, Cholivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka

(36) Oraon, Dhangad

(37) Pardhan, Pathari, Saroti

(38) Pardhi, Advichincher, Phans Pardhi Phanse Pardhi, Langoli Pardhi, Bahelia, Bahellia, Chita Pardhi, Shikari, Takankar, Takia

(39) Parja

(40) Patelia

(41) Pomla

(42) Rathawa

(43) Sawar, Sawara,

(44) Thakur, Thakar, Ka Thakur, Ka Thakar, Ma Thakur, Ma Thakar

[103][***]

(46) Varli

(47) Vitolia, Kotwalia, Barodia.

PART X

MANIPUR

(1)     Aimol

(2)     Anal

(3)     Angami

(4)     Chiru

(5)     Chothe

(6)     Gangte

(7)     Hmar

[104][(8) Kabui, Inpui, Rongmei]

[105][(9) Kacha Naga, Liangmai, Zeme]

[106][(10) Koirao, Thangal]

(11) Koireng

(12) Kom

(13) Lamgang

(14) Mao

(15) Maram

(16) Maring

(17) Any Mizo (Lushai) tribes

(18) Monsang

(19) Moyon

(20) Paite

(21) Purum

(22) Ralte

(23) Sema

(24) Simte

(25) Suhte

(26) Tangkhul

(27) Thadou

(28) [107][Vaiphei]

(29) Zou.

[108][(30) Poumai Naga

(31) Tarao

(32) Kharam

(33) Any Kuki tribes]

[109][(34) Mate]

PART XI

MEGHALAYA

(1)     Chakma

(2)     Dimasa, Kachari

(3)     Garo

(4)     Hajong

(5)     Hmar

(6)     Khasi, Jaintia, Syteng, Pnar, War, Bhoi, Lyngngam

(7)     Any Kuki Tribes including.-

(i)       Biate, Biete

(ii)      Changsan

(iii)     Chongloi

(iv)    Doungel

(v)      Gamalhou

(vi)    Gangte

(vii)   Guite

(viii)  Hanneng

(ix)    Haokip, Haupit

(x)      Haolai

(xi)    Hengna

(xii)   Hongsungh

(xiii)  Hrangkhwal, Rangkhol

(xiv)  Jongbe

(xv)   Khawchung

(xvi)  Khawathilang, Khothalong

(xvii) Kholhou

(xviii)   Kipgen

(xix)  Khelma

(xx)   Kuki

(xxi)  Lengthang

(xxii) Lhangum

(xxiii)   Lhoujen

(xxiv)   Lhouvun

(xxv)Lupheng

(xxvi)   Mangjel

(xxvii)  Misao

(xxviii) Riang

(xxix)   Sairhem

(xxx)Selnam

(xxxi)   Singson

(xxxii)  Sitlhou

(xxxiii) Sukte

(xxxiv) Thado

(xxxv)  Thangngeu

(xxxvi) Uibuh

(xxxvii)               Vaiphei

(8)     Lakher

(9)     Man (Tai speaking)

(10)   Any Mizo (Lushai) Tribes

(11)   Mikir

(12)   Any Naga tribes

(13)   Pawi

(14)   Synteng

[110][(15) Boro Kacharis

(16) Koch

(17) Raba, Rava].

[111][PART XII

ODISHA]

(1)     Bagata [112][Bhakta]

(2)     Baiga

(3)     Banjara Banjari

(4)     Bathudi [113][Bathuri]

(5)     Bhottada, Dhotada [114][Bhotra, Bhatra, Bhattara, Bhotora, Bhatara]

[115][(6) Bhuiya, Bhuyan, Pauri Bhuyan, Paudi Bhuyan]

(7) Bhumia

(8)   Bhumij [116][Teli Bhumij, Haladipohria Bhumij, Haladi Pokharia Bhumija, Desi Bhumij, Desia Bhumij, Tamaria Bhumij [117][, Tamodia Bhumij, Tamudia Bhumij, Tamundia Bhumij, Tamulia Bhumij, Tamadia Bhumij, Tamadia, Tamaria, Tamudia]]

[118][(9) Bhunjia, Chuktia Bhunjia]

(10) Binjhal [119][, Binjhwar]

(11) Binjhia, Binjhoa

(12) Birhor

(13) Bondo Poraja [120][Bonda Paroja, Banda Paroja [121][, Banda Paraja, Bonda Paraja, Bondo, Bonda, Banda]]

(14) Chenchu

(15) Dal

(16) Desua Bhumji

[122][(17) Dharua, Dhuruba, Dhurva, Durua, Dhurua, Dhurava]

(18) Didayi [123][Didai Paroja, Didai]

(19) Gadaba, [124][Bodo Gadaba, Gutob Gadaba, Kapu Gadaba, Ollara Gadaba, Parenga Gadaba, Sano Gadaba]

(20) Gandia

(21) Ghara

(22) Gond, Gondo [125][Rajgond, Maria Gond, Dhur Gond]

(23) Ho

(24) Holva

(25) Jatapu

(26) Juang

(27) Kandha Gauda

(28) Kawar [126][Kanwar [127][, Kaur, Kunwar, Kaonr, Kuanr, Konwar, Kuanar, Kaanr, Koanr, Kuanwar]]

(29) Kharia, Kharian [128][Berga Kharia, Dhelki Kharia, Dudh Kharia, Erenga Kharia, Munda Kharia, Oraon Kharia, Khadia, Pahari Kharia]

(30) Kharwar

[129][(31) Khond, Kond, Kandha, Kandha Kumbhar, Nanguli Kandha, Sitha Kandha, Kondh, Kui, Kui (Kandha), Buda Kondh, Bura Kandha, Desia Kandha, Dungaria Kondh, Kutia Kandha, Kandha Gauda, Muli Kondh, Malua Kondh, Pengo Kandha, Raja Kondh, Raj Khond]

(32) Kisan [130][Nagesar, Nagesia]

(33) Kol

(34) Kolah Loharas, Kol Loharas

(35) Kolha

(36) Koli, Malhar

(37) Kondadora

(38) Kora [131][Khaira, Khayara]

(39) Korua

(40) Kotia

(41) Koya [132][Gumba Koya, Koitur Koya, Kamar Koya, Musara Koya]

(42) Kulis

(43) Lodha [133][Nodh, Nodha, Lodh]

(44) Madia

(45) Mahali

(46) Mankidi

(47) Mankirdia [134][Mankria, Mankidi [135][, Mankidia]]

(48) Matya [136][Matia]

(49) Mirdhas [137][Kuda, Koda]

(50) Munda, Munda Lohara, Munda Mahalis [138][Nagabanshi Munda, Oriya Munda]

(51) Mundari

(52) Omanatya [139][Omanatyo, Amanatya]

(53) Oraon [140][Dhangar, Uran [141][, Uram, Oram, Uraon, Dhangara, Oraon Mudi]]

(54) Parenga

(55) Paroja [142][Parja, Bodo Paroja, Barong Jhodia Paroja, Chhelia Paroja, Jhodia Paroja, Konda Paroja, Paraja, Ponga Paroja, Sodia Paroja, Sano Paroja, Solia Paroja [143][, Bareng Jhodia Paroja, Penga Paroja, Pengu Paroja, Porja, Selia Paroja]]

(56) Pentia

(57) Rajuar [144][, Rajual, Rajuad]

(58) Santal

(59) Saora, Savar, Saura, Sahara [145][Arsi Saora, Based Saora, Bhimma Saora, Chumura Saora, Jara Savar, Jadu Saora, Jati Saora, Juari Saora, Kampu Saora, Kampa Soura, Kapo Saora, Kindal Saora, Kumbi Kancher Saora, Kalapithia Saora, Kirat Saora, Lania Soara, Lamba Lanjia Saora, Laura Saora, Luar Saora, Laria Savar, Malia, Saora, Malla Saora, Uriya Saora, Raika Saora, Sudda Saora, Sarda Saora, Tankala Saora, Patro Saora, Vesu Saora [146][, Saara]]

(60) Shabar, Lodha

(61) Sounti

(62) Tharua [147][Tharua Bindhani]

[148][(63) Muka Dora, Mooka Dora, Nuka Dora, Nooka Dora (in undivided Koraput district which includes Koraput, Nowrangapur, Rayagada and Malkangiri districts)

(64) Konda Reddy, Konda Reddi.]

PART XIII

RAJASTHAN

(1)     Bhil, Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala, Pawra, Vasava, Vasave

(2)     Bhil Mina

(3)     Damor, Damaria

(4)     Dhanka, Tadvi, Tetaria, Valvi

(5)     Garasia (excluding Rajput Garasia)

(6)     Kathodi, Katkari, Dhor Kathodi, Dhor Katkari, Son Kathodi, Son Katkari

(7)     Kokna, Kokni, Kukna

(8)     Koli Dhor, Tokre koli, Kolcha, Kolgha

(9)     Mina

(10)   Naikda, Nayaka, Cholivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka

(11)   Patelia

(12)   Seharia, Sehria, Sahariya.

PART XIV

TAMIL NADU

(1)     Adiyan

(2)     Aranadan

(3)     Eravallan

(4)     Irular

(5)     Kadar

(6)     Kammara (excluding Kanyakumari distrct and Shenkottah taluk of Tirunelveli district)

(7)     Kanikaran, Kanikkar (in kanyakumari District and Shenkottah 6[and Ambasaundram taluks] of Tirunelveli district)

(8)     Kaniyan, Kanyan

(9)     Kattunayakan

(10)   Kochu Velan

(11)   Konda Kapus

(12)   Kondareddis

(13)   Koraga

(14)   Kota (excluding Kanyakumari district and Shenkottah taluk of Tirunelveli district)

(15)   Kudiya, Melakudi

(16)   Kurichchan

(17)   Kurumbas (in the Nilgiris district)

(18)   Kurumans

(19)   Maha Malasar

(20)   Malai Arayan

(21)   Malai Pandaram

(22)   Malai Vedan

(23)   Malakkuravan

(24)   Malasar

(25)   Malayali (in Dharmapuri, North Arcot, Pudukottai, Salem, South Arcot and Tiruchirapali districts)

(26)   Malayekandi

(27)   Mannan

(28)   Mudugar, Muduvan

(29)   Muthuvan

(30)   Palleyan

(31)   Palliyan

(32)   Palliyar

(33)   Paniyan

(34)   Sholaga

(35)   Toda (excluding Kanyakumari district and Shenkottah taluk of Tirunelveli district)

(36)   Uraly

[149][(37) Narikoravan, Kurivikkaran.]

PART XV

TRIPURA

(1)     Bhil

(2)     Bhutia

(3)     Chaimal

(4)     Chakma

(5)     Garoo

(6)     Halam [150][Bengshel, Dub, Kaipeng, Kalai, Karbong, Lengui, Mussum, Rupini, Sukuchep, Thangchep]

(7)     Jamatia

(8)     Khasia

(9)     Kuki, including the following sub-tribes:--

(i)       Balte

(ii)      Belalhut

(iii)     Chhalya

[151][(iii a) Darlong]

(iv)    Fun

(v)      Hajango

(vi)    Jangtei

(vii)   Khareng

(viii)  Khephong

(ix)    Kuntei

(x)      Laifang

(xi)    Lentei

(xii)   Mizel

(xiii)  Namte

(xiv)  Paitu, Paite

(xv)   Rangchan

(xvi)  Rangkhole

(xvii) Thangluya

(10)   Lepcha

(11)   Lushai

(12)   Mag

(13)   Munda, Kaur

(14)   Noatia [152][Murashing]

(15)   Orang

(16)   Riang

(17)   Santal

(18)   Tripura, Tripuri, Tippera

(19)   Uchai.

PART XVI

WEST BENGAL

(1)     Asur

(2)     Baiga

(3)     Badia, Bediya

(4)     Bhumji

(5)     Bhutia, Sherpa, Toto, Dukpa, Kagatay, Tibetan, Yolmo

(6)     Birhor

(7)     Birjia

(8)     Chakma

(9)     Chero

(10)   Chik Baraik

(11)   Garo

(12)   Gond

(13)   Gorait

(14)   Hajang

(15)   Ho

(16)   Karmali

(17)   Kharwar

(18)   Khond

(19)   Kisan

(20)   Kora

(21)   Korwa

(22)   Lepcha

(23)   Lodha, Kheria, Kharia

(24)   Lohara, Lohra

(25)   Magh

(26)   Mahali

(27)   Mahli

(28)   Mal Pahariya

(29)   Mech

(30)   Mru

(31)   Munda

(32)   Nagesia

(33)   Oraon

(34)   Parhaiya

(35)   Rabha

(36)   Santal

(37)   Sauria Paharia

(38)   Savar

[153][(39) Limbu (Subba)

(40) Tamang.]

[154][PART XVII

MIZORAM

(1)     Chakma

(2)     Dimasa(Kachari)

(3)     Garo

(4)     Hajong

(5)     Hmar

(6)     Khasi and Jaintia, (including Khasi, Synteng or Pnar, War, Bhoi or Lyngngam)

(7)     Any Kuki tribes, including,--

(i)       Baite or Biete

(ii)      Changsan

(iii)     Chongloi

(iv)    Doungel

(v)      Gamalhou

(vi)    Gangte

(vii)   Guite

(viii)  Hanneng

(ix)    Haokip or Haupit

(x)      Haolai

(xi)    Hengna

(xii)   Hongsungh

(xiii)  Hrangkhwal or Rangkhol

(xiv)  Jongbe

(xv)   Khawchung

(xvi)  Khawathlang or Khothalong

(xvii) Khelma

(xviii)   Kholhou

(xix)  Kipgen

(xx)   Kuki

(xxi)  Lengthang

(xxii) Lhangum

(xxiii)   Lhoujem

(xxiv)   Lhouvun

(xxv)Lupheng

(xxvi)   Mangjel

(xxvii)  Missao

(xxviii) Riang

(xxix)   Sairhem

(xxx)Selnam

(xxxi)   Singson

(xxxii)  Sitlhou

(xxxiii) Sukte

(xxxiv) Thado

(xxxv)  Thangngeu

(xxxvi) Uibuh

(xxxvii)               Vaiphei

(8)     Lakher

(9)     Man (Tai-speaking)

(10)   Any Mizo (Lushai) tribes

(11)   Mikir

(12)   Any Naga tribes

(13)   Pawi

(14)   Synteng]

[155][(15) Paite.]

[156][PART XVIII

ARUNACHAL PRADESH

All tribes in the State including: --

(1)     [157][***]

(2)     Aka

(3)     Apatani

[158][(4) Nyishi]

[159][(5) Galo]

[160][(6) Tai Khamti]

(7) Khow

[161][(8) Mishmi-Kaman (Miju Mishmi), Idu (Mishmi), Taraon (Digaru Mishmi)]

[162][(9) Monpa, Memba, Sartang, Sajolang (Miji)]

[163][(10) Nocte, Tangsa, Tutsa, Wancho]

(11) Sherdukpen

(12) Singpho.]

[164][(13) Hrusso

(14) Tagin

(15) Khamba

(16) Adi.]

[165][PART XIX

GOA

(1)     Dhodia

(2)     Dubla (Halpati)

(3)     Naikda (Talavia)

(4)     Siddi (Nayaka)

(5)     Varli]

[166][(6) Kunbi

(7) Gawda

(8) Velip.]

[167][PART XX

CHHATTISGARH

(1)     Agariya

(2)     Andh

(3)     Baiga

(4)     Bhaina

[168][(5) Bharia Bhumia, Bhuinhar Bhumia, Bhumiya, Bharia, Bhuinya, Bhuiyan, Bhuyan, Paliha, Pando]

(6) Bhattra

(7) Bil, Bhilala, Barela, Patelia

(8) Bil Mina

(9) Bhunjia

(10) Biar, Biyar

(11) Binjhwar

(12) Birhul, Birhor

(13) Damor, Damaria

(14) Dhanwar [169][, Dhanuhar, Dhanuwar]

[170][(15) Gadaba, Gadba]

[171][(16) Gond, Arakh, Arrakh, Agaria, Asur, [172][Abhuj Maria,] Badi Maria, Bada Maria, Bhatola, Bimma, Bhuta, Koilabhuta, Kolibhuti, Bhar, Bisonhorn Maria, Chota Maria, Dandami Maria, Dhuru, Dhurwa, Dhoba, Dhulia, Dorla, Gaiki, Gatta, Gatti, Gaita, Gond, Gowari Hill Maria, Kandra, Kalanga, Hatola, Koitar, Koya, Khirwar, Hirwara, Kucha Maria, Kuchaki Maria, Madia, Maria, Mana, Mannewar, Moghya, Mogia, Minghya, Mudia, Muria, Nagarchi, Nagwanshi, Ojha, Raj Gond, Sonjhari, Jhareka, Thatia, Thotya, Wade Maria, Vade Maria, Daroi]

(17) Halba, Halbi

(18) Kamar

(19) Karku

(20) Kawar, Kanwar, Kaur, Cherwa, Rathia, Tanwar, Chattri

(21) Khairwar, Kondar

(22) Kharia

(23) [173][Kond, Kondh], [174][Khond, Kandh]

(24) Kol

(25) Kolam

(26) Korku, Bopchi, Mouasi, Nihar, Nahul, Bondhi, Bondeya

(27) Korwa, [175][Hill Korwa,] [176][Kodaku]

(28) Majhi

(29) Majhwar

(30) Mawasi

(31) Munda

(32) Nagesia, Nagasia [177][, Kisan]

[178][(33) Oraon, Dhanka, Dhangad]

(34) Pao

(35) Pardhan, Pathari, Saroti

(36) Pardhi, Bahelia, Bahellia, Chita Pardhi, Langoli Pardhi, Phans Pardhi, Shikari, Takankar, Takia [in (i) Bastar, Dantewara, Kanker, Raigarh, Jashpurnagar, Surguja and Koria districts, (ii) Katghora, Pali, Kartala and Korba tahsils of Korba districts, (iii) Bilaspur, Pendra, Kota and Takhatpur tahsils of Bilaspur district, (iv) Durg, Patan, Gunderdehi, Dhamdha, Balod, Gurur and Dondilohara tahsils of Durg district, (v) Chowki, Manpur and Mohala Revenue Inspector Circles of Rajandgon district, (vi) Mahasamund, Saraipali and Basna tahsils of Mahasamund district, (vii) Bindra-Navagarh Rajim and Deobhog tahsils of Raipur district, and (viii) Dhamtari, Kurud and Sihava tahsils of Chamtari district]

(37) Parja

(38) Sahariya, Saharia, Seharia, Sehria, Sosia, Sor

(39) Saonta, Saunta

(40) saur

(41) Sawar, Sawara [179][, Saunra, Saonra]

(42) Sonr]

[180][(43) Binjhia]

[181][PART XXI

UTTARANCHAL

(1)     Bhotia

(2)     Buksa

(3)     Jannari

(4)     Raji

(5)     Tharu]

[182][PART XXII

JHARKHAND

(1)     Asur [183][Agaria]

(2)     Baiga

(3)     Banjara

(4)     Bathudi

(5)     Bedi

(6)     Binjhia

(7)     Birhor

(8)     Birjia

(9)     Chero

(10)   Chick Baraik

(11)   Gond

(12)   Gorait

(13)   Ho

(14)   Karmali

(15)   Kharia [184][Dhelki Kharia, Dudh Kharia, Hill Kharia]

(16)   [185][Kharwar, Bhogta, Deshwari, Ganjhu, Dautalbandi (Dwalbandi), Patbandi, Raut, Maajhia, Khairi (Kheri)]

(17)   Khond

(18)   Kisan [186][Nagesia]

(19)   Kora [187][Kumarbhag Paharia]

(20)   Korwa

(21)   Lohra

(22)   Mahil

(23)   Mal Pahariya [188][Kumarbhag Paharia]

(24)   Munda [189][Patar] [190][, Tamaria (Tamadia)]

(25)   Oraon [191][Dhangar (Oraon)]

(26)   Parhaiya

(27)   Santhal

(28)   Sauria Paharia

(29)   Savar

(30)   Bhumij.]

[192][(31) Kawar

(32) Kol.]

[193][(33) Puran]



[1] Published with the Ministry of Law Notifn. No. S.R.O. 510, dated the 6th September, 1950, Gazette of India, Extraordinary, 1950, Part II, Section 3, page 597.

[2] Subs. by the Scheduled Castes and Scheduled Tribes Lists (Modification) Order, 1956.

[3] The figure 'XVIII' has been successively subs. by Act 18 of 1987, Section 19 and Second Sch (w.e.f. 30.5.87) by Act 28 of 2000, Section 20 and Fourth Sch. (w.e.f. 1-11-2000) by Act 29 of 2000, Section 25 and Sixth Sch. (w.e.f. 9-11-2000) and Act No. 30 of 2000, Section 24 and Sixth. Sch. (w.e.f. 15-11-2000) to read as above.

[4] Subs. by Act 108 of 1976, Section 4 and the Second Sch., for paragraph 3 (w.e.f. 27-7-1977).

[5]  Substituted by Act 108 of 1976, Section 4 and the Second Sch., for the Schedule (w.e.f. 27-7-1977).

[6] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[7] Omitted by Section 4, ibid.,. and the Second Sch.

[8] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[9] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[10] Substituted by Section 4, ibid. and the Second Sch., for certain words.

[11] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[12] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[13] Omitted by Section 4, ibid.,. and the Second Sch.

[14] Omitted by Section 4, ibid.,. and the Second Sch.

[15] Substituted by Section 4, ibid. and the Second Sch., for certain words.

[16] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2024, for the following:-

"25. Porja, Parangiperja"

[17] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2024, for the following:-

"28. Savaras, Kapu Savaras, Maliya Savaras, Khutto Savaras"

[18] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[19] Substituted by Section 4, ibid. and the Second Sch., for certain words.

[20] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[21] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[22] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[23] Substituted by Act 47 of 2003, Section 2.

[24] Substituted by Act 108 of 1976, Section 4 and the Second Sch., for the Schedule (w.e.f. 27-7-1977).

[25] Inserted by Section 4 and the Second Sch., ibid.

[26] Substituted by Act 47 of 2003, Section 2.

[27] Inserted by Section 4 and the Second Sch., ibid.

[28] Inserted by Section 4 and the Second Sch., ibid.

[29] Item No. 6 and the entries relating thereto omitted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[30] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[31] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[32] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[33] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[34] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[35] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[36] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[37] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[38] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[39] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[40] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[41] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[42] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[43] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[44] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[45] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[46] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[47] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[48] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[49] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[50] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[51] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[52] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[53] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[54] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[55] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[56] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[57] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[58] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[59] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[60] Inserted by Section 4 and the Second Sch., ibid.

[61] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[62] Omitted by Section 4. and the Second Sch., ibid.

[63] Omitted by Section 4. and the Second Sch., ibid.

[64] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[65] Omitted by Section 4. and the Second Sch., ibid.

[66] Inserted by Act 32 of 2002, Section 3.

[67] Omitted by Section 4. and the Second Sch., ibid.

[68] Omitted by Section 4. and the Second Sch., ibid.

[69] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[70] Inserted by Constitution (Scheduled Tribes) Order (Second Amendment) Act, 2023.

[71] Substituted by Constitution (Scheduled Tribes) Order (Fourth Amendment) Act, 2022, for the following:-

"16. Kadu Kuruba"

[72] Inserted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2012 (Act No. 24 of 2012).

[73] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[74] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2020, for the following:-

"Naikda, Nayaka"

[75] Inserted by Act 39 of 1991, Section 2 (w.e.f. 19-4-1991).

[76] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[77] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[78] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2020, for the following:-

"(in Uttar Kannada district)"

[79] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[80] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[81] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[82] Entries 7, 8, 11, 12, 14 and 28 omitted by Section 4 and the Second Sch., ibid.

[83] Substituted by Section 4 and the Second Sch., ibid.

[84] Entries 7, 8, 11, 12, 14 and 28 omitted by Section 4 and the Second Sch., ibid.

[85] Entries 7, 8, 11, 12, 14 and 28 omitted by Section 4 and the Second Sch., ibid.

[86] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[87] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[88] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[89] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[90] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[91] Substituted by Section 4 and the Second Sch., ibid.

[92] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[93] Inserted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2013 (Act No. 24 of 2013) for the following : -

"[***]"

[94] Substituted by Section 4 and the Second Sch., ibid.

[95] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[96] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[97] Substituted by Act 28 of 2000, Section 20 and the Fourth Sch., for Part VIII (w.e.f. 1-11-2000).

[98] Entries 21, 32 and 39 omitted by Act 10 of 2003, Section 4 and the Second Sch.

[99] Entries 21, 32 and 39 omitted by Act 10 of 2003, Section 4 and the Second Sch.

[100] Entries 21, 32 and 39 omitted by Act 10 of 2003, Section 4 and the Second Sch.

[101] Entries 12 and 45 omitted by Act 10 of 2003, Section 4 and the Second Sch.

[102] Substituted by Section 4 and the Second Sch., ibid.

[103] Entries 12 and 45 omitted by Act 10 of 2003, Section 4 and the Second Sch.

[104] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2011 (Act No. 2 of 2011) for the following :-

"8. Kabui"

[105] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2011 (Act No. 2 of 2011) for the following :-

"9. Kacha Naga"

[106] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2011 (Act No. 2 of 2011) for the following :-

"10. Koirao"

[107] Substituted by Act 10 of 2003, Section 4 and the Second Sch.

[108] Inserted by Section 4 and the Second Sch., ibid.

[109] Inserted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2011 (Act No. 2 of 2011).

[110] Inserted by Act 43 of 1987, Section 2 (w.e.f. 19-9-1987).

[111] Substituted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024, for the following:-

"PART XII ORISSA"

[112] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[113] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[114] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[115] Substituted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024, for the following:-

"6. Bhuiya Bhuyan"

[116] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[117] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[118] Substituted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024, for the following:-

"9. Bhunjia"

[119] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[120] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[121] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[122] Substituted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024, for the following:-

"17. Dharua [Dhuruba, Dhurva]"

[123] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[124] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[125] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[126] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[127] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[128] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[129] Substituted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024, for the following:-

"31. Khond, Kond, Kandha, Nanguli Kandha, Sitha Kandha [Kondh, Kui, Buda Kondh, Bura Kandha, Desia Kandha, Dungaria Kondh, Kutia Kandha, Kandha Gauda, Muli Kondh, Malua Kondh, Pengo Kandha, Raja Kondh, Raj Khond]"

[130] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[131] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[132] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[133] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[134] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[135] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[136] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[137] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[138] Substituted by Act 108 of 1976, Section 4 and the Second Sch., for the Schedule (w.e.f. 27-7-1977).

[139] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[140] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[141] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[142] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[143] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[144] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[145] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[146] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[147] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[148] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.

[149] Inserted by Constitution (Scheduled Tribes) Order (Second Amendment) Act, 2022.

[150] Inserted by Section 4 and the Second Sch., ibid.

[151] Inserted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2022.

[152] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[153] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[154] Inserted by Act 34 of 1986, Section 14 and the Third Sch. (w.e.f. 20-2-1987).

[155] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[156] Inserted by Act 69 of 1986, Section 17 and the Third Sch.(w.e.f. 20-2-1987).

[157] Omitted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2021, for the following:-

"1. Abor"

[158] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2008 (Act No. 14 of 2008) for the following :-

"4. Dafla"

[159] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2011 (Act No. 2 of 2011) for the following :-

"5. Galong"

[160] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2021, for the following:-

"6. Khampti"

[161] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2021, for the following:-

"8. Mishmi [Idu, Taroon]"

[162] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2021, for the following:-

"9. Momba"

[163] Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2021, for the following:-

"10. Any Naga tribes"

[164] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[165] Inserted by Act 18 of 1987, Section 19 and the Second Sch. (w.e.f. 30-5-1987).

[166] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[167] Inserted by Act 28 of 2000, Section 20 and the Fourth Sch. (w.e.f. 1-11-2000).

[168] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, for the following:-

"5. Bharia Bhumia, Bhuinhar Bhumia, Bhumiya, Bharia, Paliha, Pando"

[169] Inserted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023.

[170] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, already inserted by Madhya Pradesh Reorganisation Act, 2000, Fourth Schedule.

[171] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, already inserted by Madhya Pradesh Reorganisation Act, 2000, Fourth Schedule.

[172] Inserted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2013 (Act No. 24 of 2013).

[173] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, for the following:-

"Kondh"

[174] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, already inserted by Madhya Pradesh Reorganisation Act, 2000, Fourth Schedule.

[175] Inserted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2013 (Act No. 24 of 2013).

[176] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, already inserted by Madhya Pradesh Reorganisation Act, 2000, Fourth Schedule.

[177] Inserted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023.

[178] Substituted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, already inserted by Madhya Pradesh Reorganisation Act, 2000, Fourth Schedule.

[179] Inserted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023.

[180] Inserted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2023.

[181] Inserted by Act 29 of 2000, Section 25 and the Sixth Sch. (w.e.f. 9-11-2000).

[182] Inserted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[183] Inserted by Act 10 of 2003, Section 4 and the Second Sch.

[184] Inserted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[185] Substituted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2022, for the following:-

"Kharwar"

[186] Inserted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[187] Inserted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[188] Inserted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[189] Inserted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[190] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2022.

[191] Inserted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[192] Inserted by Act 30 of 2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[193] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2022.