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CONSTITUTION (SCHEDULED TRIBES) ORDER, 1950 [AMENDED UPTO 2022]

CONSTITUTION (SCHEDULED TRIBES) ORDER, 1950[1]

PREAMBLE

In exercise of the powers conferred by clause (1) of Article 342 of the Constitution of India, the President, after, consultation with the Governors and Raj Pramukhs of the States concerned, is pleased to make the following Order, namely:

Order 1.

This Order may be called the Constitution (Scheduled Tribes) Order, 1950.

Order 2.

The Tribes or tribal communities, or parts of, or groups within, tribes or tribal communities, specified in [2][Parts I to [3][XXII] of the Schedule to this Order shall, in relation to the States to which those Parts respectively relate, be deemed to be Scheduled Tribes so far as regards members thereof residents in the localities specified in relation to them respectively in those Parts of that Schedule.

[Order 3.

Any reference in this Order to State or to a district or other territorial division thereof shall be construed as a reference to the State, district or other territorial division as constituted on the 1st day of May, 1976.] [4]

[5][THE SCHEDULE

PART I. —Andhra Pradesh

1. Andh [6][,Sadhu Andh]

2. Bagata

3. Bhil

4. Chenchu, [7]***

5. Gadabas [8][Bodo Gadaba, Gutob Gadaba, Kallayi Gadaba, Parangi Gadaba, Kathera Gadaba, Kapu Gadaba]

6. Gond Naikpod, Rajgond 2[Koitur]

7. Goudu (in the Agency tracts)

8. Hill Reddis

9. Jatapus

10. Kammara

11. Kattunayakan

12. Kolam, [9][Kolawar]

13. Konda Dhoras, [10][Kubi]

14. Konda Kapus

15. Kondareddis

16. Kondhs, Kodi, Kodhu, Desaya Kondhs, Dongria Kondhs, Kuttiya Kondhs, Tikiria Kondhs, Yenity Kondhs, [11][Kuvinga]

17. Kotia, Bentho Oriya, Bartika, [12]*** Dulia, Holya, [13]*** Sanrona, Sidhopaiko

18. Koya, [14][Doli Koya, Gutta Koya, Kammara Koya, Musara Koya, Oddi Koya, Pattidi Koya], Rajah, Rasha Koya, Lingadhari Koya (ordinary), Kottu Koya, Bhine Koya, Rajkoya

19. Kulia

20. Malis (excluding Adilabad, Hyderabad, Karimnagar, Khammam, Mahbubnagar, Medak, Nalgonda, Nizamabad and Warangal districts)

21. Manna Dhora

22. Mukha Dhora, Nooka Dhora

23. Nayaks (in the Agency tracts)

24. Pardhan

25. Porja, Parangiperja

26. Reddi Dhoras

27. Rona, Rena

28. Savaras, Kapu Savaras, Maliya Savaras, Khutto Savaras

29. Sugalis, Lambadis [15][Banjara]

30. Thoti (in Adilabad, Hyderabad , Karimnagar, Khammam, Mahbubnagar, Medak, Nalgonda, Nizamabad and Warangal districts)

31. Valmiki (in the [16][Scheduled Areas of Vishakapatnam, Srikakulam, Vijayanagaram, East Godavari and West Godavari districts)]

32. Yenadis, [17][Chella Yenadi, Kappala Yenadi, Manchi Yenadi, Reddi Yenadi]

33. Yerukulas, [18][Koracha, Dabba Yerukula, Kunchapuri Yerukula, Uppu Yerukula]

[19][34. Nakkala, Kurvikaran

35. Dhulia, Paiko, Putiya (in the districts of Vishakhapatnam and Vijayanagaram)].

PART II.—Assam

[20][In the autonomous districts of Karbi Anglong and North Cachar Hills]:-

1. Chakma

2. Dimasa, Kachari

3. Garo

4. Hajong

5. Hmar

6. Khasi, Jaintia, Synteng, Pnar, War, Bhoi, Lyngngam

7. Any Kuki tribes including:--

(i) Biate, Biete

(ii) Changsan

(iii) Chongloi

(iv) Doungel

(v) Gamalhou

(vi) Gangte

(vii) Guite

(viii)Hanneng

(ix) Haokip, Haupit

(x) Haolai

(xi) Hengna

(xii) Hongsung

(xiii) Harangkhwal, Rangkhol

(xiv) Jongbe

(xv) Khawchung

(xvi) Khawathlang, Khothalong

(xvii) Khelma

(xviii) Kholhou

(xix) Kipgen

(xx) Kuki

(xxi) Lengthang

(xxii) Lhangum

(xxiii) Lhoujem

(xxiv) Lhouvun

(xxv) Lupheng

(xxvi) Mangjel

(xxvii) Misao

(xxviii) Riang

(xxix) Sairhem

(xxx) Selnam

(xxxi) Singson

(xxxii) Sithou

(xxxiii) Sukte

(xxxiv) Thado

(xxxv) Thangngeu

(xxxvi) Uibuh

(xxxvii) Vaiphei

8. Lakher

9. Man (Tai speaking)

10. Any Mizo (Lushai) tribes

11. [21][Karbi]

12. Any Naga tribes

13. Pawi

14. Syntheng.

[22][15. Lalung].

[23][II. In the State of Assam including the Bodoland Territorial Areas District and excluding the autonomous districts of Karbi Anglong and North Cachar Hills]:--

1. Barmans in Cachar

2. Boro, Borokachari

3. Deori

4. Hojai

5. Kachari, Sonowal

6. Lalung

7. Mech

8. Miri

9. Rabha

[24][10. Dimasa

11. Hajong

12. Singhpho

13. Khampti

14. Garo].

PART III.—Bihar

1. Asur, [25][Agaria]

2. Baiga

3. Banjara

4. Bathudi

5. Bedia

[26]*** [27][6.] Bijhia

[28][7.] Birhor

[29][8.] Birjia

[30][9.] Chero

[31][10.] Chik Baraik

[32][11.] Gond

[33][12.] Gorait

[34][13.] Ho

[35][14.] Karmali

[36]15.] Kharia

[37][16.] Kharwar 2[Dhelki Kharia, Dudh

[38][17.].Khond

[39][18.] Kisan

[40][19.] Kora [41][Nages

[42][20.] Korwa [43][Mud

[44][[45] [21.] Lohara, Lo

[46][22.] Mahli

[47][23.] Mal Paharia

[48][24.] Munda [49][Kum

[50][25.] Oraon [51][Patar

[52][26.] Parhaiya [53][D

[54][27.] Santal

[55][28.] Sauria Pahari

[56][29.] Savar.

[57][31. Kawar

32. Kol

33. Tharu.]

34. Kharia, Hill

PART IV.—Gujarat

1. Barda

2. Bavacha, Bamcha

3. Bharwad (in the Nesses of the forest of Alech, Barada and Gir)

4. Bhil, Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala, Pawra, Vasava, Vasave

5. Charan (in the Nesses of the forests of Alech, Barada and Gir)

6. Chaudhri (in Surat and Valsad districts)

7. Chodhara

8. Dhanka, Tadvi, Tetaria, Valvi

9. Dhodia [58][Dhodi]

10. Dubla, Talavia, Halpati

11. Gamit, Gamta, Gavit, Mavchi, Padvi

12. Gond, Rajgond

13. Kathodi, Katkari Dhor Kathodi, Dhor Katkari, Son Kathodi, Son Katkari

14. Kokna, Kokni, Kukna

[59]***

16. Koli Dhor, Tokre Koli, Kolcha, Kolgha

17. Kunbi (in the Dangs district)

18. Naikda, Nayaka, Cholivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka

19. Padhar

[60]***

21. Pardhi, Advichincher, Phanse Pardhi (excluding Amreli, Bhavnagar, Jamnagar, Junagadh, Kutch, Rajkot and Surendranagar districts)

22. Patelia

23. Pomla

24. Rabari (in the Nesses of the forests of Alech, Barada and Gir)

25. Rathawa

26. Siddi, [61][Siddi-Badshan] (in Amreli, Bhavnagar, Jamnagar,

Junagadh, Rajkot and Surendranagar districts)

[62]***

28. Varli

29. Vitolia, Kotwalia, Barodia

[63][30. Bhil, Bhilala, Barela, Patelia

31. Tadvi Bhil, Pawra, Vasave

32. Padvi].

PART V.—Himachal Pradesh

1. Bhot, Bodh

2. Gaddi [64]***

3. Gujjar [65]***

4. Jad, Lamba, Khampa

5. Kanaura, Kinnara

6. Lahaula

7. Pangwala

8. Swangla

[66][9. Beta, Beda

10. Domba, Gara, Zoba.]

PART VI.—Karnataka

1. Adiyan

2. Barda

3. Bavacha, Bamcha

4. Bhil, Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala, Pawra, Vasava, Vasave

5. Chenchu, Chenchwar

6. Chodhara

7. Dubla, Talavia, Halpati

8. Gamit, Gamta, Gavit, Mavchi, Padvi, Valvi

9. Gond, Naikpod, Rajgond

10. Gowdalu

11. Hakkipikki

12. Hasalaru

13. Irular

14. Iruliga

15. Jenu Kuruba

16. Kadu Kuruba

17. Kammara (in South Kanara district and Kollegal taluk of Mysore district)

18. Kanivan, Kanyan (in Kollegal taluk of Mysore district)

19. Kathodi, Katkari, Dhor Kathodi, Dhor Katkari, Son Kathodi, Son Katkari

20. Kattunayakan

21. Kokna, Kokni, Kukna

22. Koli Dhor, Tokre Koli, Kolcha, Kolgha

23. Konda Kapus

24. Koraga

25. Kota

26. Koya, Bhine Koya, Rajkova

27. Kudiya, Melakudi

28. Kuruba (in Coorg district)

29. Kurumanas

30. Maha Malasar

31. Malaikudi

32. Malasar

33. Malayekandi

34. Maleru

35. Maratha (in Coorg District)

36. Marati (in South Kanara district)

37. Meda [67][Medari, Gauriga, Burud]

38. Naikda, Nayaka (including Parivara and Talawara) Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2020), Chollivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka, [68][Naik, Nayak, Beda Bedar and Valmiki]

39. Palliyan

40. Paniyan

41. Pardhi, Advichincher, Phanse Pardhi

[69][Haranshi-kari]

42. Petelia

43. Rathawa

44. Sholaga

45. Soligaru

46. Toda

47. Varli

48. Vitolia, Kotwalia, Barodia

49. Yerava

[70][50. Siddi (in Belagavi, Dharwad and

Uttar Kannada districts) (Substituted by the Constitution (Scheduled Tribes) Order (Amendment) Act, 2020).]

PART VII. — Kerala

1. Adiyan

2. Arandan [71][Aranadan]

3. Eravallan

4. Hill Pulaya [72][Mala Pulayan, Kurumba Pulayan, Karavazhi Pulayan, Pamba Pulayan]

5. Irular, Irulan

6. Kadar [73][Wayanad Kadar]

[74]***

8. Kanikaran, Kanikkar

9. Kattunayakan

10. [75][Kochuvelan] [76]***

13. Koraga

[77]***

15. Kudiya, Melakudi

16. Kurichchan [78][Kurichiyan]

17. Kurumans [79][Mullu Kuruman, Mulla Kuruman, Mala Kuruman]

18. Kurumbas [80][Kurumba Kuruman]

19. Maha Malasar

20. Malai Arayan [81][Mala Arayan]

21. Malai Pandaram

22. Malai Vedan [82][Malavedan]

23. Malakkuravan

24. Malasar

[83][25. Malayan , Nattu Malayan, Konga Malayan (excluding the areas comprising the Kasargode, Connanore, Wayand and Kozhikode districts)

26. Malayarayar

27. Mannan [84][to be spelt in Malayalam script in parenthesis]

[85]***

29. Muthuvan, Mudugar, Muduvan

30. [86][Pallegan, Palligan, Palliyar Paliyan]

33. Paniyan

34. Ulladan [87][Ullatan]

35. Uraly

[88][36. Mala Vettuvan (in Kasargode and Kannur districts)

37. Ten Kurumban, Jenu Kurumban

38. Thachanadan, Thachanadan Moopan

39. Cholanaickan

40. Mavilan

41. Karimpalan

42. Vetta Kuruman

43. Mala Panickar.]

1[PART VIII.—Madhya Pradesh

1. Agariya

2. Andh

3. Baiga

4. Bhaina

5. Bharia Bhumia, Bhuinhar Bhumia, Bhumiya, Bharia, Paliha, Pando

6. Bhattra

7. Bhil, Bhilala, Barela, Patelia

8. Bhil Mina

9. Bhunjia

10. Biar, Biyar

11. Binjhwar

12. Birhul, Birhor

13. Damor, Damaria

14. Dhanwar

15. Gadaba, Gadba

16. Gond; Arakh, Arrakh, Agaria, Asur, Badi Maria, Bada Maria, Bhatola, Bhimma, Bhuta, Koliabhuta, Koliabhuti, Bhar, Bisonhorn

Maria, Chota Maria,

17. Halba, Halbi

18. Kamar

19. Karku

20. Kawar, Kanwar, Kaur, Cherwa, Rathia, Tanwar, Chhatri

[89]***

22. Khairwar, Kondar

23. Kharia

24. Kondh Khond, Kandh

25. Kol

26. Kolam

27. Kokru, Bopchi, Mouasi, Nihal, Nahul Bondhi, Bondeya

28. Korwa, Kodaku

29. Majhi

30. Majhwar

31. Mawasi

[90]***

33. Munda

34. Nagesia, Nagasia

35. Oraon, Dhanka, Dhangad

36. Panika (in Chhatarpur, Datia, Panna, Rewa, Satna, Shahdol, Sidhi and Tikamgarh districts)

37. Pao

38. Pardhan, Pathari, Saroti

[91]***

40. Pardhi; Bahelia, Bahellia, Chita Pardhi, Langoli Pardhi, Phans, Pardhi, Shikari,Dandami Maria, Dhuru, Dhurwa, Dhoba, Dhulia,Dorla, Gaiki, Gatta, Gatti, Gaita, Gond Gowari,Hill Maria Kandra, Kalangar, Khatola, Koitar, Koya, Khirwar,Khirwara, Kucha Maria, Kuchaki Maria, Madia, Maria, Mana, Mannewar, Moghya, Mogia, Monghya, Mudia, Muria, Nagarchi, Nagwanshi, Ojha, Raj, Sonjhari Jhareka, Thatia, Thotya, Wade Maria, Vade Maria, Daroi Takankar, Takia [in (1) Bastar, Chhindwara, Mandra, Raigarh, Seoni and surguja districts, (2) Baihar tahsil of Balaghat district, (3) Betul and Bhainsdehi tehsils of Betul district, (4) Bilaspur and Katghora tahsils of Bilaspur district, (5) Durg and Balod tahsils of Durg district, (6) Chowki, Manpur and Mohala Revenue Inspectors' Circles of Rajnandgaon district,

(7) Murwara, Patan and Sihora tahsils of Jabalpur district, (8) Hoshangabad and Sohagpur tahsils of Hoshangabad district and Narsimhapur district, (9) Harsud tahsil of Khandwa district, (10) Bindra Nawagarh Dhamtari and Mahasamund tahsils of Raipur district]

41. Parja

42. Saharya, Saharia, Seharia, Sehria, Sosia, Sor

43. Saonta, Saunta

44. Saur

45. Sawar, Sawara

46. Sonr.]

PART IX.—Maharashtra

1. Andh

2. Baiga

3. Barda

4. Bavacha, Bamcha,

5. Bhaina

6. Bharia Bhumia, Bhuinhar Bhumia, Pando

7. Bhattra

8. Bhil, Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala Pawara, Vasava, Vasave

9. Bhunjia

10. Binjhwar

11. Birhul, Birhor

[92]***

13. Dhanka, Tadvi, Tetaria Valvi

14. Dhanwar

15. Dhodia

16. Dubla, Talavia, Halpati

17. Gamit, Gamta, Gavit, Mavchi, Padvi

18. [93][Gond Rajgond] Arakh, Arrakh, Agaria Asur, Badi Maria, Bada Maria, Bhatola, Bhimma, Bhuta, Koilabhuta, Koilabhuti, Bhar, Bisonhorn Maria, Chota Maria, Dandami Maria, Dhuru, Dhurwa, Dhoba, Dhulia, Dorla, Kaiki; Gatta, Gatti, Gaita, Gond Gowari, Hill Maria, Kandra, Kalanga, Khatola, Koitar, Koya, Khirwar, Khirwara, Kucha Maria, Kuchaki Maria, Madia, Maria, Mana, Mannewar, Moghya, Mogia, Monghya Mudia, Muria, Nagarchi, Naikpod, Nagwanshi, Ojha, Raj, Sonjhari Jhareka, Thatia, Thotya, Wade Maria, Vade

Maria

19. Halba, Halbi

20. Kamar

21. Kathodi, Katkari, Dhor Kathodi, Dhor Kathkari Son Kathodi, Son Katkari

22. Kawar, Kanwar, Kaur, Cherwa, Rathia, Tanwar, Chattri

23. Khairwar

24. Kharia

25. Kokna, Kokni, Kukna

26. Kol

33. Koya, Bhine Koya, Rajkoya

34. Nagesia, Nagasia

35. Naikda, Nayaka, Cholivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka

36. Oraon, Dhangad

37. Pardhan, Pathari, Saroti

38. Pardhi, Advichincher, Phans Pardhi Phanse Pardhi, Langoli Pardhi, Bahelia, Bahellia, Chita Pardhi, Shikari, Takankar, Takia

39. Parja

40. Patelia

41. Pomla

42. Rathawa

43. Sawar, Sawara,

44. Thakur, Thakar, Ka Thakur, Ka Thakar, Ma Thakur, Ma Thakar

[94]***

46. Varli

47. Vitolia, Kotwalia, Barodia.

PART X.— Manipur

1. Aimol

2. Anal

3. Angami

4. Chiru

5. Chothe

6. Gangte

7. Hmar

8. Kabui

9. Kacha Naga

10. Koirao

11. Koireng

12. Kom

13. Lamgang

14. Mao

15. Maram

16. Maring

17. Any Mizo (Lushai) tribes

18. Monsang

19. Moyon

20. Paite

21. Purum

22. Ralte

23. Sema

24. Simte

25. Suhte

26. Tangkhul

27. Thadou

28. [95][Vaiphei]

29. Zou.

[96][30. Poumai Naga

31. Tarao

32. Kharam

33. Any Kuki tribes]

PART XI.—Meghalaya

1. Chakma

2. Dimasa, Kachari

3. Garo

4. Hajong

5. Hmar

6. Khasi, Jaintia, Syteng, Pnar, War, Bhoi, Lyngngam

7. Any Kuki Tribes including.-

(i) Biate, Biete

(ii) Changsan

(iii) Chongloi

(iv) Doungel

(v) Gamalhou

(vi) Gangte

(vii) Guite

(viii) Hanneng

(ix) Haokip, Haupit

(x) Haolai

(xi) Hengna

(xii) Hongsungh

(xiii) Hrangkhwal, Rangkhol

(xiv) Jongbe

(xv) Khawchung

(xvi) Khawathilang, Khothalong

(xviii) Kholhou

(xix) Kipgen

(xvii) Khelma

(xx) Kuki

(xxi) Lengthang

(xxii) Lhangum

(xxiii) Lhoujen

(xxiv) Lhouvun

(xxv) Lupheng

(xxvi) Mangjel

(xxvii) Misao

(xxviii) Riang

(xxix) Sairhem

(xxx) Selnam ng(sxoxnxi) Si

(xxxii) Sitlhou

(xxxiii) Sukte

(xxxiv) Thado

(xxxv) Thangngeu

(xxxvi) Uibuh

(xxxvii) Vaiphei

8. Lakher

9. Man (Tai speaking)

10. Any Mizo (Lushai) Tribes

11. Mikir

12. Any Naga tribes

13. Pawi

14. Synteng

[97][15. Boro Kacharis

16. Koch

17. Raba, Rava].

PART XII.—Orissa

1. Bagata [98][Bhakta]

2. Baiga

3. Banjara Banjari

4. Bathudi [99][Bathuri]

5. Bhottada, Dhotada [100][Bhotra, Bhatra, Bhattara, Bhotora, Bhatara]

6. Bhuiya Bhuyan

7. Bhumia

8. Bhumij [101][Teli Bhumij, Haladipohria Bhumij, Haladi Pokharia Bhumija, Desi Bhumij, Desia Bhumij, Tamaria Bhumij]

9. Bhunjia

10. Binjhal [102][, Binjhwar]

11. Binjhia, Binjhoa

12. Birhor

13. Bondo Poraja [103][Bonda Paroja, Band Paroja]

14. Chenchu

15. Dal

16. Desua Bhumji

17. Dharua [104][Dhuruba, Dhurva]

18. Didayi [105][Didai Paroja, Didai]

19. Gadaba, [106][Bodo Gadaba, Gutob Gadaba, Kapu Gadaba, Ollara Gadaba, Parenga Gadaba, Sano Gadaba]

20. Gandia

21. Ghara

22. Gond, Gondo [107][Rajgond, Maria Gond, Dhur Gond]

23. Ho

24. Holva

25. Jatapu

26. Juang

27. Kandha Gauda

28. Kawar [108][Kanwar]

29.

30. Kharia, Kharian [109][Berga Kharia, Dhelki Kharia, Dudh Kharia, Erenga Kharia, Munda Kharia, Oraon Kharia, Khadia, Pahari Kharia]

31. Kharwar

32. Khond, Kond, Kandha, Nanguli Kandha, Sitha Kandha [110][Kondh, Kui, Buda Kondh, Bura Kandha, Desia Kandha, Dungaria Kondh, Kutia Kandha, Kandha Gauda, Muli Kondh, Malua Kondh, Pengo Kandha, Raja Kondh, Raj Khond]

33. Kisan [111][Nagesar, Nagesia]

34. Kol

34. Kolah Loharas, Kol Loharas

35. Kolha

36. Koli, Malhar

37. Kondadora

38. Kora [112][Khaira, Khayara]

39. Korua

40. Kotia

41. Koya [113][Gumba Koya, Koitur Koya, Kamar Koya, Musara Koya]

42. Kulis

43. Lodha [114][Nodh, Nodha, Lodh]

44. Madia

45. Mahali

46. Mankidi

47. Mankirdia [115][Mankria, Mankidi]

48. Matya [116][Matia]

49. Mirdhas [117][Kuda, Koda]

50. Munda, Munda Lohara, Munda Mahalis

[118][Nagabanshi Munda, Oriya Munda]

51. Mundari

52. Omanatya [119][Omanatyo, Amanatya]

53. Oraon [120][Dhangar, Uran]

54. Parenga

55. Paroja [121][Parja, Bodo Paroja, Barong Jhodia Paroja, Chhelia Paroja, Jhodia Paroja, Konda Paroja, Paraja, Ponga Paroja, Sodia Paroja, Sano Paroja, Solia Paroja]

56. Pentia

57. Rajuar

58. Santal

59. Saora, Savar, Saura, Sahara [122][Arsi Saora, Based Saora, Bhimma Saora, Chumura Saora, Jara Savar, Jadu Saora, Jati Saora, Juari Saora, Kampu Saora, Kampa Soura, Kapo Saora, Kindal Saora, Kumbi Kancher Saora, Kalapithia Saora, Kirat Saora, Lania Soara, Lamba Lanjia Saora, Laura Saora, Luar Saora, Laria Savar, Malia, Saora, Malla Saora, Uriya Saora, Raika Saora, Sudda Saora, Sarda Saora, Tankala Saora, Patro Saora, Vesu Saora]

60. Shabar, Lodha

61. Sounti

62. Tharua [123][Tharua Bindhani].

PART XIII.—Rajasthan

1. Bhil, Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala, Pawra, Vasava, Vasave

2. Bhil Mina

3. Damor, Damaria

4. Dhanka, Tadvi, Tetaria, Valvi

5. Garasia (excluding Rajput Garasia)

6. Kathodi, Katkari, Dhor Kathodi, Dhor Katkari, Son Kathodi, Son Katkari

7. Kokna, Kokni, Kukna

8. Koli Dhor, Tokre koli, Kolcha, Kolgha

9. Mina

10. Naikda, Nayaka, Cholivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka

11. Patelia

12. Seharia, Sehria, Sahariya.

PART XIV.—Tamil Nadu

1. Adiyan

2. Aranadan

3. Eravallan

4. Irular

5. Kadar

6. Kammara (excluding Kanyakumari distrct and Shenkottah taluk of Tirunelveli district)

7. Kanikaran, Kanikkar (in kanyakumari District and Shenkottah [124][and Ambasaundram taluks] of Tirunelveli district)

8. Kaniyan, Kanyan

9. Kattunayakan

10. Kochu Velan

11. Konda Kapus

12. Kondareddis

13. Koraga

14. Kota (excluding Kanyakumari district and Shenkottah taluk of Tirunelveli district)

15. Kudiya, Melakudi

16. Kurichchan

17. Kurumbas (in the Nilgiris district)

18. Kurumans

19. Maha Malasar

20. Malai Arayan

21. Malai Pandaram

22. Malai Vedan

23. Malakkuravan

24. Malasar

25. Malayali (in Dharmapuri, North Arcot, Pudukottai, Salem, South Arcot and Tiruchirapali districts)

26. Malayekandi

27. Mannan

28. Mudugar, Muduvan

29. Muthuvan

30. Palleyan

31. Palliyan

32. Palliyar

33. Paniyan

34. Sholaga

35. Toda (excluding Kanyakumari district and Shenkottah taluk of Tirunelveli district)

36. Uraly

37. [125][Narikoravan, Kurivikkaran]

PART XV.—Tripura

1. Bhil

2. Bhutia

3. Chaimal

4. Chakma

5. Garoo

6. Halam [126][Bengshel, Dub, Kaipeng, Kalai, Karbong, Lengui, Mussum, Rupini, Sukuchep,

Thangchep]

7. Jamatia

8. Khasia

9. Kuki, including the following sub-tribes:--

(i)Balte

(ii)Belalhut

(iii)Chhalya

[(iiia) Darlong][127]

(iv) Fun

(v) Hajango

(vi) Jangtei

(vii) Khareng

(viii) Khephong

(ix) Kuntei

(x) Laifang

(xi) Lentei

(xii) Mizel

(xiii) Namte

(xiv) Paitu, Paite

(xv) Rangchan

(xvi) Rangkhole

(xvii) Thangluya

10. Lepcha

11. Lushai

12. Mag

13. Munda, Kaur

14. Noatia [128][Murashing]

15. Orang

16. Riang

17. Santal

18. Tripura, Tripuri, Tippera

19. Uchai.

PART XVI.—West Bengal

1. Asur

2. Baiga

3. Badia, Bediya

4. Bhumji

5. Bhutia, Sherpa, Toto, Dukpa, Kagatay, Tibetan, Yolmo

6. Birhor

7. Birjia

8. Chakma

9. Chero

10. Chik Baraik

11. Garo

12. Gond

13. Gorait

14. Hajang

15. Ho

16. Karmali

17. Kharwar

18. Khond

19. Kisan

20. Kora

21. Korwa

22. Lepcha

23. Lodha, Kheria, Kharia

24. Lohara, Lohra

25. Magh

26. Mahali

27. Mahli

28. Mal Pahariya

29. Mech

30. Mru

31. Munda

32. Nagesia

33. Oraon

34. Parhaiya

35. Rabha

36. Santal

37. Sauria Paharia

38. Savar

[129][39. Limbu (Subba)

40. Tamang.]

[130][PART XVII.—Mizoram

1. Chakma

2. Dimasa(Kachari)

3. Garo

4. Hajong

5. Hmar

6. Khasi and Jaintia, (including Khasi, Synteng or Pnar, War, Bhoi or Lyngngam)

7. Any Kuki tribes, including,--

(i) Baite or Biete

(ii) Changsan

(iii) Chongloi

(iv) Doungel

(v) Gamalhou

(vi) Gangte

(vii) Guite

(viii) Hanneng

(ix) Haokip or Haupit

(x) Haolai

(xi) Hengna

(xii) Hongsungh

(xiii) Hrangkhwal or Rangkhol

(xiv) Jongbe

(xv) Khawchung

(xvi) Khawathlang or Khothalong

(xvii) Khelma

(xviii) Kholhou

(xix) Kipgen

(xx) Kuki

(xxi) Lengthang

(xxii) Lhangum

(xxiii) Lhoujem

(xxiv) Lhouvun

(xxv) Lupheng

(xxvi) Mangjel

(xxvii) Missao

(xxviii) Riang

(xxix) Sairhem

(xxx) Selnam

(xxxi) Singson

(xxxii) Sitlhou

(xxxiii) Sukte

(xxxiv) Thado

(xxxv) Thangngeu

(xxxvi) Uibuh

(xxxvii) Vaiphei

7. Lakher

8. Man (Tai-speaking)

9. Any Mizo (Lushai) tribes

10. Mikir

11. Any Naga tribes

12. Pawi

13. Synteng]

[131][15. Paite.]

[132][PART XVIII.—Arunachal Pradesh

All tribes in the State including: —

1. Abor

2. Aka

3. Apatani

[133][4. Nyishi]

5. Galong

6. Khampti

7. Khowa

8. Mishmi [134][Idu, Taroon]

9. Momba

10. Any Naga tribes

11. Sherdukpen

12. Singpho.]

[135][13. Hrusso

14. Tagin

15. Khamba

16. Adi.]

[136][PART XIX.—Goa

1. Dhodia

2. Dubla (Halpati)

3. Naikda (Talavia)

4. Siddi (Nayaka)

5. Varli]

[137][6. Kunbi

7. Gawda

8. Velip.]

[138][PART XX.—Chhattisgarh

1. Agariya

2. Andh

3. Baiga

4. Bhaina

5. Bharia Bhumia, Bhuinhar Bhumia, Bhumiya, Bharia, Paliha, Pando

6. Bhattra

7. Bil, Bhilala, Barela, Patelia

8. Bil Mina

9. Bhunjia

10. Biar, Biyar

11. Binjhwar

12. Birhul, Birhor

13. Damor, Damaria

14. Dhanwar

15. Gadaba, Gadba

16. Gond, Arakh, Arrakh, Agaria, Asur, Badi Maria, Bada Maria, Bhatola, Bimma, Bhuta, Koilabhuta, Kolibhuti, Bhar, Bisonhorn Maria, Chota Maria, Dandami Maria, Dhuru, Dhurwa, Dhoba, Dhulia, Dorla, Gaiki, Gatta, Gatti, Gaita, Gond, Gowari Hill Maria, Kandra, Kalanga, Hatola, Koitar, Koya, Khirwar, Hirwara, Kucha Maria, Kuchaki Maria, Madia, Maria, Mana, Mannewar, Moghya, Mogia, Minghya, Mudia, Muria, Nagarchi, Nagwanshi, Ojha, Raj Gond, Sonjhari, Jhareka, Thatia, Thotya, Wade Maria, Vade Maria, Daroi

17. Halba, Halbi

18. Kamar

19. Karku

20. Kawar, Kanwar, Kaur, Cherwa, Rathia, Tanwar, Chattri

21. Khairwar, Kondar

22. Kharia

23. Kondh, Khond, Kandh

24. Kol

25. Kolam

26. Korku, Bopchi, Mouasi, Nihar, Nahul, Bondhi, Bondeya

27. Korwa, Kodaku

28. Majhi

29. Majhwar

30. Mawasi

31. Munda

32. Nagesia, Nagasia

33. Oraon, Dhanka, Dhangad

34. Pao

35. Pardhan, Pathari, Saroti

36. Pardhi, Bahelia, Bahellia, Chita Pardhi, Langoli Pardhi, Phans Pardhi, Shikari, Takankar, Takia [in (i) Bastar, Dantewara, Kanker, Raigarh, Jashpurnagar, Surguja and Koria districts, (ii) Katghora, Pali, Kartala and Korba tahsils of Korba districts, (iii) Bilaspur, Pendra, Kota and Takhatpur tahsils of Bilaspur district, (iv) Durg, Patan, Gunderdehi, Dhamdha, Balod, Gurur and Dondilohara tahsils of Durg district, (v) Chowki, Manpur and Mohala Revenue Inspector Circles of Rajandgon district, (vi) Mahasamund, Saraipali and Basna tahsils of Mahasamund district, (vii) Bindra-Navagarh Rajim and Deobhog tahsils of Raipur district, and (viii) Dhamtari, Kurud and Sihava tahsils of Chamtari district]

37. Parja

38. Sahariya, Saharia, Seharia, Sehria, Sosia, Sor

39. Saonta, Saunta

40. Saur

41. Sawar, Sawara

42. Sonr.]

[139][PART XXI.—[140][Uttarakhand]

1. Bhotia

2. Buksa

3. Jannsari

4.Raji

5.Tharu.]

[141][PART XXII.—Jharkhand

1. Asur [142][Agaria]

2. Baiga

3. Banjara

4. Bathudi

5. Bedi

6. Binjhia

7. Birhor

8. Birjia

9. Chero

10. Chick Baraik

11. Gond

12. Gorait

13. Ho

14. Karmali

15. Kharia [143][Dhelki Kharia, Dudh Kharia, Hill Kharia]

16. [Kharwar, Bhogta, Deshwari, Ganjhu, Dautalbandi (Dwalbandi), Patbandi, Raut, Maajhia, Khairi (Kheri)”;][144]

17. Khond

18. Kisan [145][Nagesia]

19. Kora [146][Kumarbhag Paharia]

20. Korwa

21. Lohra

22. Mahil

23. Mal Pahariya [147][Kumarbhag Paharia]

24. Munda [148][Patar]

25. [Tamaria (Tamadia)][149]”

26. Oraon [150][Dhangar (Oraon)]

27. Parhaiya

28. Santhal

29. Sauria Paharia

30. Savar

31. Bhumij.]

[151][31. Kawar

32. Kol.]

33. [Puran][152]

[1] Published with the Ministry of Law Notifn. No. S.R.O. 510, dated the 6th September, 1950, Gazette of India, Extraordinary, 1950, Part II, Section 3, page 597.

[2] Subs. by the Scheduled Castes and Scheduled Tribes Lists (Modification) Order, 1956.

[3] The figure ‘XVIII’ has been successively subs. by Act 18 of 1987, s. 19 and the Second Sch. (w.e.f. 30.5.87) by Act 28 of 2000, s. 20 and the Fourth Sch. (w.e.f. 1-11-2000) by Act 29 of 2000, s. 25 and the Sixth Sch. (w.e.f. 9-11-2000) and Act No. 30 of 2000, s. 24 and the Sixth. Sch. (w.e.f. 15-11-2000) to read as above.

[4] Subs. by Act 108 of 1976, s. 4 and the Second Sch., for paragraph 3 (w.e.f. 27-7-1977).

[5] Subs. by Act 108 of 1976, s. 4 and the Second Sch., for the Schedule (w.e.f. 27-7-1977).

[6] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[7] Omitted by s. 4, ibid.,. and the Second Sch.

[8] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[9] Subs. by s. 4, ibid. and the Second Sch., for certain words.

[10] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[11] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[12] Omitted by s. 4, ibid.,. and the Second Sch.

[13] Omitted by s. 4, ibid.,. and the Second Sch.

[14] Subs. by s. 4, ibid. and the Second Sch., for certain words.

[15] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[16] Subs. by s. 4, ibid. and the Second Sch., for certain words.

[17] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[18] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[19] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[20] Subs. by Act 47 of 2003, s. 2.

[21] Subs. by Act 10 of 2003, s. 4 and the Second Sch.

[22] Ins. by s. 4 and the Second Sch., ibid.

[23] Subs. by Act 47 of 2003, s. 2.

[24] Ins. by s. 4 and the Second Sch., ibid.

[25] Ins. by s. 4 and the Second Sch., ibid.

[26] Item No. 6 and the entries relating thereto omitted by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000).

[27] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[28] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[29] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[30] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[31] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[32] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[33] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[34] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[35] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[36] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[37] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[38] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[39] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[40] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[41] Ins. by s. 4 and the Second Sch., ibid.

[42] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[43] Ins. by s. 4 and the Second Sch., ibid.

[44] Subs. by Act 48 of 2006, s. 2.

[45] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[46] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[47] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[48] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[49] Ins. by s. 4 and the Second Sch., ibid.

[50] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[51] Ins. by s. 4 and the Second Sch., ibid.

[52] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[53] Ins. by s. 4 and the Second Sch., ibid.

[54] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[55] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[56] Item Nos. 7 to 30 renumbered as item Nos. 6 to 29 by s. 24 and the Sixth Sch., ibid. (w.e.f. 15-11-2000).

[57] Ins. by s. 4 and the Second Sch., ibid.

[58] Ins. by Act 10 of 2003, s. 4, and the Second Sch

[59] Omitted by s. 4. and the Second Sch., ibid.

[60] Omitted by s. 4. and the Second Sch., ibid.

[61] Ins. by Act 10 of 2003, s. 4, and the Second Sch.

[62] Omitted by s. 4. and the Second Sch., ibid.

[63] Ins. by Act 32 of 2002, s. 3.

[64] Omitted by s. 4. and the Second Sch., ibid.

[65] Omitted by s. 4. and the Second Sch., ibid.

[66] Ins. by Act 10 of 2003, s. 4, and the Second Sch.

[67] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[68] Ins. by Act 39 of 1991, s. 2 (w.e.f. 19-4-1991).

[69] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[70] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[71] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[72] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[73] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[74] Entries 7, 8, 11, 12, 14 and 28 omitted by s. 4 and the Second Sch., ibid.

[75] Subs. by s. 4 and the Second Sch., ibid.

[76] Entries 7, 8, 11, 12, 14 and 28 omitted by s. 4 and the Second Sch., ibid.

[77] Entries 7, 8, 11, 12, 14 and 28 omitted by s. 4 and the Second Sch., ibid.

[78] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[79] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[80] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[81] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[82] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[83] Subs. by s. 4 and the Second Sch., ibid.

[84] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[85] Entries 7, 8, 11, 12, 14 and 28 omitted by s. 4 and the Second Sch., ibid.

[86] Subs. by s. 4 and the Second Sch., ibid.

[87] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[88] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[89] Entries 21, 32 and 39 omitted by Act 10 of 2003, s. 4 and the Second Sch.

[90] Entries 21, 32 and 39 omitted by Act 10 of 2003, s. 4 and the Second Sch.

[91] Entries 21, 32 and 39 omitted by Act 10 of 2003, s. 4 and the Second Sch.

[92] Entries 12 and 45 omitted by Act 10 of 2003, s. 4 and the Second Sch.

[93] Subs. by s. 4 and the Second Sch., ibid.

[94] Entries 12 and 45 omitted by Act 10 of 2003, s. 4 and the Second Sch.

[95] Subs. by Act 10 of 2003, s. 4 and the Second Sch.

[96] Ins. by s. 4 and the Second Sch. , ibid.

[97] Ins. by Act 43 of 1987, s. 2 (w.e.f. 19-9-1987).

[98] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[99] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[100] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[101] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[102] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[103] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[104] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[105] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[106] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[107] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[108] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[109] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[110] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[111] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[112] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[113] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[114] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[115] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[116] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[117] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[118] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[119] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[120] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[121] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[122] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[123] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[124] Subs. by Act 10 of 2003, s. 4 and the Second Sch.

[125] Inserted by Constitution (Scheduled Tribes) Order (Second Amendment) Act, 2022.

[126] Ins. by s. 4 and the Second Sch., ibid.

[127] Inserted by Constitution (Scheduled Tribes) Order (Amendment) Act, 2022

[128] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[129] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[130] Ins. by Act 34 of 1986, s. 14 and the Third Sch. (w.e.f. 20-2-1987).

[131] Ins by Act 10 of 2003, s. 4 and the Second Sch.

[132] Ins. by Act 69 of 1986, s. 17 and the Third Sch.(w.e.f. 20-2-1987).

[133] Ins. by Act 18 of 1987, s. 19 and the Second Sch. (w.e.f. 30-5-1987).

[134] Ins by Act 10 of 2003, s. 4 and the Second Sch.

[135] Ins by Act 10 of 2003, s. 4 and the Second Sch.

[136] Subs. by Act 14 of 2008, s. 2.

[137] Ins by Act 10 of 2003, s. 4 and the Second Sch.

[138] Ins. by Act 28 of 2000, s. 20 and the Fourth Sch. (w.e.f. 1-11-2000).

[139] Ins. by Act 29 of 2000, s. 25 and the Sixth Sch. (w.e.f. 9-11-2000).

[140] Subs. by Act 52 of 2006, s. 3, for "Uttaranchal" (w.e.f. 1-1-2007).

[141] Ins. by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000)

[142] Ins. by Act 10 of 2003, s. 4 and the Second Sch.

[143] Ins. by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000)

[144] Substituted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2022.

[145] Ins. by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000)

[146] Ins. by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000)

[147] Ins. by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000)

[148] Ins. by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000)

[149] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2022.

[150] Ins. by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000)

[151] Ins. by Act 30 of 2000, s. 24 and the Sixth Sch. (w.e.f. 15-11-2000)

[152] Inserted by Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2022.

CONSTITUTION (SCHEDULED TRIBES) ORDER, 1950 [AMENDED UPTO 2022]